PCS E - SERVICES PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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CIN U72900MH2011PTC220168 |
ROC RoC-Mumbai |
Incorporation Date 26-07-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 220168 |
Registration Date 26-07-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address pcseservices@gmail.com |
Registered Address 31, 413E, Vasant Wadi, Second Floor, Kalbadevi Road, Mumbai MH 400002 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PCS E - SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-05-2022 17:39
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02-06-2015 | Gbots Software Development Centre Pvt. Ltd. (PCS India) Kochi & Another Versus IBS Software Services Pvt. Ltd. Thiruvanathapuram represented by its Company Secretary Ramesh Babu Madhanagopal | High Court of Kerala |
Directors |
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DIN | Name | Since |
02925916 | SUSHMA SANTOSH PARDESHI | 18-03-2014 |
02270106 | SANTOSH KRISHNA PARDESHI | 26-07-2011 |
05295302 | KESHAV KRISHAN SYNGAL | 01-12-2015 |
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