Some PAST Judgements / Case Laws similar to PB INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 25-03-2021 19:33
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25-02-2021 |
Arthur Viegas Versus MRF India Limited, P.B. No.1, Usgao, Ponda, Goa & Another |
In the High Court of Bombay at Goa |
07-10-2020 |
L. Rajmohan & Another Versus P.B. Sindhu |
High Court of Kerala |
10-06-2020 |
Umesh Gupta Versus PB Retail Private Limited |
High Court of Delhi |
17-03-2020 |
P.B. Biju Versus The Managing Committee of The Vayyattupuzha Service Co-Operative Bank, Ltd No. Q 354, Represented by Its President, Pathanamthitta District & Others |
High Court of Kerala |
17-12-2019 |
Capt. P.B. Narayanan Versus The Department of Environment Rep. by its Director, Chennai & Others |
High Court of Judicature at Madras |
30-09-2019 |
P.B. Chinnavenkata Raja Versus State represented by The Inspector of Police Mannur Police Station Tirunelveli District (Crime No.41/2016) |
Before the Madurai Bench of Madras High Court |
20-05-2019 |
M Versus P.B. |
High Court of Delhi |
12-04-2019 |
PRF. P.B. Sharma, Chandra Prakash Singh, Deepa Sinha Versus Central Bureau of Investigation (CBI) |
High Court of Delhi |
19-02-2019 |
P.B. Dineshan Pillai Versus Joseph @ Jose |
High Court of Kerala |
08-02-2019 |
P.B. Ibrahim, Class I P.W.D. Contractor & Others Versus State of Goa, through the Chief Secretary, Government of Goa & Others |
In the High Court of Bombay at Goa |
05-02-2019 |
P.B. Mohideen Abdul Khader Versus State of Tamil Nadu, Rep by The Secretary to Government Personnel & Administrative Reforms Department Chennai & Another |
High Court of Judicature at Madras |
07-09-2018 |
P.B. Sahaji Versus State of Karnataka |
High Court of Karnataka |
07-09-2018 |
P.B. Sahaji Versus State of Karnataka |
High Court of Karnataka |
03-08-2018 |
P.B. Vinodh Versus The State of Tamilnadu, Represented by its Secretary, Department of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
28-06-2018 |
R.P. Karunarathna Bandara Versus P.B. Disanayaka Governor of the North Central Province Governor?s Office, Anuradhapura & Others |
Supreme Court of Sri Lanka |
08-03-2018 |
P.B. Basavaraja & Others Versus G. Veeranna & Others |
High Court of Karnataka Circuit Bench At Dharwad |
07-02-2018 |
K.V. Rathnam Versus P.B. Prince Andrew & Another |
High Court of Judicature at Madras |
02-02-2018 |
P.B. Karunakar & Others Versus The State of Telangana Rep. by its Principal Secretary to Government Department of Energy, Government of Telangana, Secretariat & Others |
In the High Court of Judicature at Hyderabad |
05-01-2018 |
Laximibai & Others Versus P.B. Ibrahim & Another |
High Court of Karnataka Circuit Bench At Dharwad |
10-08-2017 |
Adv. P.B. Sahasranaman Versus The Kerala High Court, Represented by Its Registrar (General) High Court of Kerala |
High Court of Kerala |
14-06-2017 |
The Bombay Diocesan Trust Association Pvt. Ltd. & Others Versus Rev. Dr. P.B. Amolik & Others |
High Court of Judicature at Bombay |
22-05-2017 |
Adv. P.B. Saharsranaman Versus The Kerala High Court, represented by its Registrar (General) |
High Court of Kerala |
28-02-2017 |
P.B. Enterprises V/S Commissioner of Customs, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
23-02-2017 |
Joseph P.B. (Service No. 13679038 A Ex L/Nk Dsc) Versus The Union of India, Represented by Secretary, Ministry of Defence, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
20-12-2016 |
Gopal Vajani Versus State Bank of India, through its General Manager, (D & PB) Disciiplinary and Appointing Authority, Vigilance Department |
In the High Court of Bombay at Nagpur |
07-12-2016 |
Kolatteri Purushothaman Versus P.B. Mohan Kumar & Another |
High Court of Kerala |
17-06-2016 |
P.B. Sindhu & Others Versus The Director of Health Services, Health Department, General Hospital Junction |
High Court of Kerala |
17-06-2016 |
P.B. Sindhu & Others Versus The Director of Health Services, Health Department, General Hospital Junction, Vanchiyoor P.O., Thiruvananthapuram & Others |
High Court of Kerala |
04-03-2016 |
State of Kerala Versus P.B. Sourabhan & Others |
Supreme Court of India |
29-01-2016 |
Bajaj Allianz General Insurance Co, Ltd. & Others Versus Ajikumar.P.B., Puthuparambl House, Ezhumattoor & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-08-2015 |
Director (Thrisul Project) Drdo, A.P. Versus P.B. Varalakshmi & Others |
Supreme Court of India |
31-07-2015 |
P.B. Shiju Versus State of Kerala, represented by Public Prosecutor |
High Court of Kerala |
05-05-2015 |
P.B. Nai Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
11-03-2015 |
Food Corporation of India, Dirba, Sangrur (PB) Versus Regional Provident Fund Commissioner, Bathinda (PB) |
High Court of Delhi |
02-02-2015 |
P. Senthilkumar Versus The Director, Directorate of State Lotteries P.B. No.6502 & Others |
High Court of Judicature at Madras |
14-08-2014 |
Armed Forces Tribunal (PB) Bar Association & Another Versus Union of India & Another |
High Court of Delhi |
11-04-2014 |
N. Subedar Bhag Singh (Retd.), Mohali (PB) & Others Versus Union of India, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
07-03-2014 |
Malathi Das (Retd.) Now P.B. Mahishy & Others Versus Suresh & Others |
Supreme Court of India |
30-12-2013 |
P.B. Kohli & Others Versus State of J&K & Others |
High Court of Jammu and Kashmir |
11-12-2013 |
P.B. Ramesh & Others Versus Government of Andhra Pradesh Rep. by its Principal Secretary to Government Revenue (Endowments-III) Department Secretariat Buildings Hyderabad & Others |
High Court of Andhra Pradesh |
14-11-2013 |
Bhag Singh, Mohali (Pb.) Versus Postgraduate Institute of Medical Education & Chandigarh & Others |
Central Administrative Tribunal Chandigarh Bench |
13-11-2013 |
P.B. Jain Investment Pvt. Ltd. & Others Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
23-10-2013 |
Banarsi Dass Gupta, Bathinda (PB) Versus Union of India through the Secretary, Department of Telecommunications, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
13-09-2013 |
Dr. P.B. Desai Versus State of Maharashtra & Another |
Supreme Court of India |
20-08-2013 |
Lt. Col. P.B. Aiyappa Versus Union of India, Through It's Secretary To Government of India & Others |
Armed Forces Tribunal Regional Bench Koch |
28-06-2013 |
he General Manager (D & PB), State Bank of India, Chennai & Another Versus M. Marimuthu |
High Court of Judicature at Madras |
26-02-2013 |
T.R. Ratnasiri Versus P.B. Jayasundara & Others |
Supreme Court of Sri Lanka |
21-02-2013 |
Saundhi Builders & Developers (PB) P. Ltd. & Another Versus State & Another |
High Court of Delhi |
15-10-2012 |
Dr. P.B. Desai Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
03-08-2012 |
Mrs. Karishma Maira Joenilla Dias, r/o H. No. 369, San Francis Vaddo, St. Estevam, Ilhas, Goa. V/S (1) M/s. Naguesh Mahalaxmi Gas Service through its proprietor, Marcela, Ponda Goa. (2) Hindustan Petroleum Corporation Ltd., through its Manager, having its office at Goa LPG Regional Office/LPG Bottling Plant, P.B. No. 150, Kundaim Industrial Estate, Kundaim, Ponda Goa. (3) National Insurance Company Ltd., 2nd Floor, Magiidada Mansion, Above Dena Bank, Ponda, Goa. |
Goa State Consumer Disputes Redressal Commission Panjim |
01-08-2012 |
P.B. Sourabhan & Another Versus State of Kerala & Another |
High Court of Kerala |
16-05-2012 |
P.B. Venu Nath Versus Union of India, represented by Secretary, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
16-02-2012 |
Nirmal Mathews Versus The Director, Central Marine Fisheries Research Institute (CMFRI), (Indian Council of Agricultural Research), P.B. No. 1603, Ernakulam North P.O., Kochi & Others |
Central Administrative Tribunal Ernakulam Bench |
13-02-2012 |
P.B. Srinivasan & Others Versus The State of Tamil Nadu, Rep by Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
30-09-2011 |
P.B. Kasee Sah Versus P.T. Hiru Sah |
High Court of Judicature at Madras |
27-09-2011 |
P.B. Sivasankaran Versus The Presiding Officer First Additional Labour Court Chennai & Another |
High Court of Judicature at Madras |
17-08-2011 |
P.B. Sakthivel Versus P.B. Subramaniam & Others |
Before the Madurai Bench of Madras High Court |
04-03-2011 |
P.B. Binoy Kumar Mondal Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-12-2010 |
P.B. Desai Versus State Of Gujarat |
High Court of Gujarat At Ahmedabad |
19-11-2010 |
Raj Transport Co. Pvt. Ltd., Amritsar Versus State Transp. Appellate Tribunal Pb. & Others |
Supreme Court of India |
05-10-2010 |
P.B. Prince Gajendra Babu General Secretary & Others Versus Federation of Association of Private Schools in Tamilnadu, Rep. by its Secretary D.C.Elangovan & Others |
High Court of Judicature at Madras |
26-05-2010 |
Suresh Chandra Roy Versus Dr. P.B. Lall |
National Consumer Disputes Redressal Commission NCDRC |
17-02-2010 |
Centre Of Earth Science Studies, Pb No. Versus Dr. Mrs.Anson Sebastian, Scientist, Ei & Another |
High Court of Kerala |
16-02-2010 |
United India Insurance Co. Ltd. P.B. No.1122 Coimbatore Versus K.G. Vimala & Others |
High Court of Judicature at Madras |
11-02-2010 |
Pb. State Electricity Board Versusmohinder Singh |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
21-01-2010 |
P.B. Siamlal, S/o. P.K. Bahuleyan Versus Union of India represented by The General Manager, Southern Railway, Headquarters Office, Chennai & Others |
Central Administrative Tribunal Ernakulam Bench |
29-12-2009 |
P.B. Venu Nath Versus Union of India represented by Secretary, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
30-11-2009 |
N. Raghavan Versus Dr. P.B. Sadasivan Physician & Cardiologist, Chennai & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
29-07-2009 |
P.B. Sidhardhan, Ower/Proprietor & Others Versus Secretary, Paravoor Municipality |
High Court of Kerala |
01-07-2009 |
P.B. V.P. Vijay Chandra Versus M/s. Margadarshi Chit Fund Ltd.,
Rep. By its Branch Manager |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
25-06-2009 |
Maharashtra State Electricity Board through the Assistant Controller of Stores (Executive Engineer) & Another Versus P.B. Salunke & Others
|
In the High Court of Bombay at Aurangabad |
02-04-2009 |
P.B. Sajith Versus Deputy Direction (Education) & Others
|
High Court of Kerala |
17-03-2009 |
P.B. Samant & Others Versus Union of India & Others
|
High Court of Judicature at Bombay |
23-01-2009 |
Srikanth Versus P.B. Nandhini |
High Court of Karnataka |
20-09-2008 |
P.B. Mahishi, I.A.S. Versus T.V. Mohandas IFS & Another
|
High Court of Karnataka |
01-08-2008 |
P.B. Bheeman Versus The Registrar, Tamil Nadu State Administrative Tribunal & Others
|
High Court of Judicature at Madras |
25-07-2008 |
P.B. Shah & Others Versus Prabhu Mahadeo Kodate & Others |
High Court of Judicature at Bombay |
14-07-2008 |
P.B. Phadke Versus Dnyaneshwar Pilaji Erankar
|
High Court of Judicature at Bombay |
14-07-2008 |
P.B. Phadke, carrying on business in the name and style of T. Vikram Electricals Versus Dnyaneshwar Pilaji Erankar
|
High Court of Judicature at Bombay |
26-06-2008 |
P.B. SIAMLAL Versus Union of India represented by the General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai & Others
|
Central Administrative Tribunal Ernakulam Bench |
13-05-2008 |
Sony Kabushiki Kaisha Versus P.B. Asrani & Another
|
Intellectual Property Appellate Board |
08-04-2008 |
The New India Assurance Co. Ltd. Repd. by its Deputy Manager Versus P.B. Reghunath |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
07-03-2008 |
P.B. Krishnankutty Nair Versus The Regional Director, ESI Corpn. & Another
|
Supreme Court of India |
13-02-2008 |
J.M. Reddy Cars rep. by its Partner Versus P.B. Mythili
|
High Court of Judicature at Madras |
24-03-2007 |
V.K. Santhosh Kumar Versus P.B. James Baby
|
High Court of Judicature at Madras |
12-01-2007 |
P.B. Durgannavar & Another Versus State Bank of India, Bangalore
|
High Court of Karnataka |
13-10-2006 |
Commissioner, Central Excise Commissionerate, Chandigarh Versus A.R. Alloys, Nasrali Road, Mandi Gobindgarh (Pb.) |
High Court of Punjab and Haryana |
01-06-2006 |
M/s. P.B. Jagtyani and Co. & Another Versus M/s. Gaurav Agencies & Another
|
High Court of Delhi |
17-04-2006 |
S.B. Dixit Versus State Bank of India, General Manager (D and PB), Deputy Managing |
High Court of Madhya Pradesh |
27-01-2006 |
P.B. Rao & Others Versus Dr. S. Sundar & Others |
National Consumer Disputes Redressal Commission NCDRC |
02-12-2005 |
P.B. Lal (Dr.) Versus Suresh Chandra Roy |
Bihar State Consumer Disputes Redressal Commission Patna |
31-03-2005 |
P.B. SAMANT VERSUS UNION OF INDIA |
High Court of Judicature at Bombay |
17-01-2005 |
Techguard Electronics Versus P.B. Dhawan & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
13-04-2004 |
Cox & Kings (India) Ltd. Versus Sheila P.B. D?souza |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
07-04-2004 |
M. Divya & Others versus P.B. Sajith & Another
|
High Court of Kerala |
05-01-2004 |
General Manager (D & PB) & Others Versus Kunti Tiwary & Another
|
Supreme Court of India |
05-09-2003 |
P.B. Enterprises, Engineers and Contractors, Burdwan Versus Eastern Coalfields Limited, Burdwan |
High Court of Jharkhand |
23-06-2003 |
P.B. Nedungadi Versus The Chairman & Another
|
High Court of Judicature at Madras |
20-06-2003 |
Vadodara District Coopperativemilk Producers Union Ltd Versus P.B. Waghadiya,Joint Registrar And Member Board of Nominees |
High Court of Gujarat At Ahmedabad |
10-06-2003 |
P.B. Srinivasa Rao Versus Director/Manager, Shri Shakthi Lpg Gas Ltd. |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |