PAVERS AND BLOCKS MANUFACTURERS ASSOCIATION

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999MH2018NPL308583
ROC
RoC-Mumbai
Incorporation Date
26-04-2018
Class
Private
Category
Company Limited by Guarantee
Sub-Category
Guarantee and Association company
Listed
Unlisted
Suspended at Exchange
-
No of Members
200  
Registration Number
308583
Registration Date
---
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
17-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
info@pbma.in
Registered Address
107, NIRMAN KENDRA, FAMOUS STUDIO LANE, DR. E. MOSES ROAD, MAHALAXMI MUMBAI Mumbai City MH 400011 IN







Some PAST Judgements / Case Laws similar to PAVERS AND BLOCKS MANUFACTURERS ASSOCIATION

Last Checked Past / Closed Litigation On 19-03-2023 20:21
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for PAVERS AND BLOCKS MANUFACTURERS ASSOCIATION.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
03565437 SHARAN SURESH PATIL 20-07-2018
06379767 ISHAN SEHGAL 20-07-2018
00119612 MEHULKUMAR PADAMKUMAR JAIN 26-04-2018
01791087 KALI PRASAD DAMERA 20-07-2018
00853706 RAVI KUMAR SUREKA 20-07-2018
00318557 MALAYIL MADHAVAN MOHANDAS 20-07-2018
00156978 GANESH KUMAR BAGRI 20-07-2018
00760464 JAYARAM RAMESH 20-07-2018
00612208 SUDHAKAR SUKHDEO MODY 26-04-2018
00973754 SANDEEP KUMAR KHANDELIA 20-07-2018
02810719 NARAINRAO SANTOBARAO DESAI 20-07-2018
06465292 VINEED RAJ PILLAI 20-07-2018
00585126 SUSHANT GUPTA 20-07-2018

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