PARVATI FINLEASE LIMITEDActivity: Finance in Delhi.Active |
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CIN U65999DL1996PLC079137 |
ROC RoC-Delhi |
Incorporation Date 23-05-1996 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 079137 |
Registration Date 23-05-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 170,81,200 |
Contact Information |
E-Mail Address rrafbd12@gmail.com |
Registered Address C 8 EAST OF KAILASH NEW DELHI DL 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PARVATI FINLEASE LIMITEDLast Checked Past / Closed Litigation On 12-03-2023 18:11
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PARVATI FINLEASE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00302805 | RITESH KUMAR AGRAWAL | 15-12-1998 |
01214253 | HARISH AGARWAL | 31-03-2012 |
06954466 | AMAN AGRAWAL | 28-07-2014 |
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