DIN: 07061856

PARTHIV VIKRAM NEOTIA

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CIN Company Name Status
U15549WB2016PTC217591 TASTETARIA FOODS PRIVATE LIMITED Active
U09219WB2005PTC195323 MILLENNIA INFRASTRUCTURE PRIVATE LIMITED Active
U70109WB2011PTC157830 SAMBIT DEVELOPERS PRIVATE LIMITED Active
U85300WB1926GAP005585 INDIAN CHAMBER OF COMMERCE CALCUTTA Active
U52200WB2008PTC126980 CITY TEA JUNCTION PRIVATE LIMITED Active
U74900WB2015PTC207342 CAMPUS SOFTWARE SOLUTIONS PRIVATE LIMITED Active
U55101WB1988PLC044475 G G L HOTEL AND RESORT COMPANY LIMITED Active


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