PARMESHI ENERGY LIMITEDActivity: Electricity, Gas & Water companies in West Bengal.Active |
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CIN U40106WB2018PLC226632 |
ROC RoC-Kolkata |
Incorporation Date 18-06-2018 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 226632 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 12-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address contact@snrl.co.in |
Registered Address Plot X-1, 2 & 3, Block - EP, Sector - V Salt Lake KOLKATA Kolkata WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PARMESHI ENERGY LIMITEDLast Checked Past / Closed Litigation On 02-03-2023 23:58
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PARMESHI ENERGY LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00119488 | RAJENDRA PRASAD RITOLIA | 18-06-2018 |
00190884 | ANTHONY DILIP ROZARIO | 18-09-2018 |
08160378 | PRAKASH CHAND SETHIA | 18-06-2018 |
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