Some PAST Judgements / Case Laws similar to PARAS INDIA CORPORATION LIMITED
Last Checked Past / Closed Litigation On 17-01-2021 14:49
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17-07-2020 |
Paras International Exports Versus Export Credit Guarantee Corporation of India Limited |
Delhi State Consumer Disputes Redressal Commission New Delhi |
07-02-2020 |
Paras Nath Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
24-01-2020 |
G. Paras Singh Munoth Versus Gyanlatha & Others |
High Court of Judicature at Madras |
20-01-2020 |
Padam Chand Kothari, Proprietor M/s. Paras Padam Kothari Versus Shriram Transport Finance Co. Ltd., Chennai & Another |
High Court of Judicature at Madras |
11-10-2019 |
Less Than Equals Three Services Pvt. Ltd. & Another Versus Paras Mehra & Others |
High Court of Delhi |
28-08-2019 |
Paras Nath & Others Versus Addl. Dist. Judge A. Nagar & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
16-04-2019 |
Runway Logistics Pvt. Ltd. Versus Paras Imports Pvt. Ltd. & Others |
High Court of Delhi |
11-04-2019 |
Institute of Companies Secretaries of India Versus Paras Jain |
Supreme Court of India |
19-03-2019 |
Paras Ram Versus H.P. State Co-Operative Bank Ltd. |
High Court of Himachal Pradesh |
06-03-2019 |
Paras Organics Pvt. Ltd. Versus Additional Commissioner of Income Tax |
High Court of Judicature at Bombay |
05-10-2018 |
Paras Nath Yadav Versus Union of India & Others |
High Court of Judicature at Calcutta |
07-09-2018 |
Paras Singh & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
04-05-2018 |
Paras Marketing Company Pvt.Ltd. Versus Cathay Pacific Airways Ltd. & Another |
High Court of Judicature at Calcutta |
23-01-2018 |
Paras Institute of Commerce Private Limited Versus Asmita Singla |
Haryana State Consumer Disputes Redressal Commission Panchkula |
10-10-2017 |
Paras Petrofils Ltd V/S C.C.E. & S.T., Surat-I |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
04-10-2017 |
Paras Petrofils Ltd V/S Commissioner of C. Ex. & S.T., Surat-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
13-09-2017 |
G. Paras Singh Munoth Versus P. Gyanlatha & Others |
High Court of Judicature at Madras |
24-04-2017 |
M/s. Paras Novelties, Rep by its Proprietor Umedmal. B. Jain Versus Suraj Devi |
High Court of Judicature at Madras |
04-04-2017 |
Paras Nath Bharti Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
03-02-2017 |
UCO Bank Versus M/s. Paras Agency & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2017 |
State of Rajasthan through The Chief Engineer, Water Resources, Government of Rajasthan, Jaipur(Raj.) & Others Versus M/s. Sigma Engineering Pvt. Ltd., Director, Sri Paras Nath Choubey |
High Court of Rajasthan Jaipur Bench |
05-01-2017 |
Paras S. Porwal V/S Blue Lotus Jewellery (P.) Ltd. |
NATIONAL COMPANY LAW TRIBUNAL MUMBAI BENCH |
05-01-2017 |
Paras S. Porwal Versus Blue Lotus Jewellery (P.) Ltd. |
National Company Law Tribunal Mumbai |
03-10-2016 |
Paras S. Savla Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
29-08-2016 |
Paras Ram & Another Versus Rajinder Kumar & Others |
High Court of Delhi |
11-08-2016 |
M/s. Cipla Ltd. Represented by Thiru Dr. Y.K. Hamied, The Chairman & Managing Director, Represented by its Power of Attorney Holder, Paras Doshi Versus State Represented by T.S. Thamilselvi, B. Pharm, Senior Drugs Inspector & Mylapore i/c, O/o Asst. Director of Drugs Control, Chennai |
High Court of Judicature at Madras |
11-08-2016 |
Paras Ram & Others Versus Chetan Deep Major & Others |
High Court of Himachal Pradesh |
14-07-2016 |
Neelam Homes Private Limited, through Director, Amarjeet Singh Chabda Versus Paras Kumar Bunkar & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-07-2016 |
Paras Ram Versus Rakesh Kumar & Another |
High Court of Himachal Pradesh |
30-05-2016 |
Rambrichchha Versus Paras Nath Singh Yadav |
High Court of Judicature at Allahabad |
15-03-2016 |
Paras Nath & Another Versus Addl. Distt. Judge Court No.2 Sultanpur & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
22-12-2015 |
Jaspal Singh & Another Versus M/s. Paras Buildtech India Pvt. Ltd. & Another |
High Court of Punjab and Haryana |
18-12-2015 |
Paras Jain Versus State of U P & Others |
High Court of Judicature at Allahabad |
18-11-2015 |
Paras Buildtech India Private Limited Versus Commissioner of Income Tax |
High Court of Delhi |
06-11-2015 |
Phooli & Others Versus M/s. Paras Das Jain & Others |
High Court of Judicature at Allahabad |
14-10-2015 |
Paras Ram & Others Versus Om Prakash (Deceased) Now Represented by His Legal Representatives Imarti Devi & Others |
High Court of Delhi |
31-08-2015 |
Paras Rice Mills Versus Union of India |
High Court of Punjab and Haryana |
07-07-2015 |
Harnarayan Sharma Versus Paras Vaid |
High Court of Chhattisgarh |
04-07-2015 |
Paras Jain & Others Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
25-06-2015 |
Paras Giri Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
10-06-2015 |
M/s. Hotel Paras Garden & Another Versus Central Bank of India, Balapur Branch & Others |
In the High Court of Bombay at Nagpur |
09-06-2015 |
Sahebrao Khemaji Kale Versus Paras Agro Engineering Work |
In the High Court of Bombay at Aurangabad |
31-03-2015 |
Income-tax Officer, Ward-2, Ratnagiri Versus Paras Builders |
Income Tax Appellate Tribunal Pune |
11-03-2015 |
Paras Nath Versus Bankey Lal |
High Court of Judicature at Allahabad |
05-03-2015 |
M/s Paras White Gold Agro Industries & Others Versus MP State Agriculture Marketing Board & Others |
High Court of Madhya Pradesh |
26-02-2015 |
Paras Nath Tiwari & Others Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
18-02-2015 |
Paras Nath Yadav Versus Union of India, Through Secretary, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Lucknow Bench |
10-02-2015 |
Paras Jain Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
29-01-2015 |
In Re: Balbit Singh Jamwal Versus Paras Buildtech India Pvt. Ltd. & Another |
Competition Commission of India |
28-01-2015 |
Deputy Commissioner of Income-tax Versus Paras D. Gundecha |
Income Tax Appellate Tribunal Mumbai |
28-01-2015 |
Deputy Commissioner of Income-tax Versus Paras D. Gundecha |
Income Tax Appellate Tribunal Mumbai |
15-01-2015 |
Paras Clearing and Forwarding Agencies Pvt. Ltd. & Another Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
08-12-2014 |
Paras Singh & Others Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
05-09-2014 |
Paras Jain Versus Izhar Ahmad |
High Court of Judicature at Allahabad |
07-07-2014 |
Paras Nath Versus Ram Jee |
High Court of Judicature at Allahabad |
04-07-2014 |
Paras Ram Sharma Versus Union of India & Others |
High Court of Himachal Pradesh |
23-06-2014 |
Paras Nath Tiwari Versus The Chairman Cum Managing Director, Punjab National Bank, New Delhi & Others |
High Court of Judicature at Patna |
12-06-2014 |
Paras Janardan Thorat Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
03-04-2014 |
Raju & Another Versus Paras Ram |
High Court of Delhi |
11-02-2014 |
Paras Versus State of Haryana |
High Court of Punjab and Haryana |
28-11-2013 |
Paras Natural Spring Water Pvt. Ltd. & Another Versus Registrar of Trade Marks Delhi & Others |
High Court of Delhi |
01-11-2013 |
Smt. Punita Jain Versus Paras Hospitals C-1 Sushant Lok & Another Versus Paras Hospitals C-1 Sushant Lok & Another |
National Consumer Disputes Redressal Commission NCDRC |
24-10-2013 |
Arjun Singh Versus Paras Traders Through its proprietor Mangi Lal Jain & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-10-2013 |
Paras Sahani Versus State of Bihar and Others |
High Court of Judicature at Patna |
23-08-2013 |
Paras V. Mehta Indian Inhabitant Proprietor of M/s. H.M.V. Associates Versus Mumbai Municipal Corporation, through the Municipal Commissioner & Others |
High Court of Judicature at Bombay |
05-07-2013 |
Paras Ram (dead) through L.Rs. Versus Sita Ram (dead) through L.Rs. |
High Court of Himachal Pradesh |
09-04-2013 |
Dr. Paras Nath Sahay Versus State of Bihar and Others |
High Court of Judicature at Patna |
11-03-2013 |
Piyush Bharat Saini Versus Paras Gupta |
High Court of Punjab and Haryana |
18-01-2013 |
Paras Nath Dubey S/o Ram Babu Dubey Versus Kishun Dubey S/o Late Thakur Dubey |
High Court of Judicature at Patna |
09-01-2013 |
Paras Ram Versus Himachal Pradesh State Electricity Board Limited & Another |
High Court of Himachal Pradesh |
20-10-2012 |
Motabhai Paras Private Limited V/S Western Paper and Yarn Pvt. Ltd. |
High Court of Judicature at Bombay |
10-10-2012 |
The Secretary Science & Technology Department, Govt. of Bihar, Patna & Others Versus Aukhari Paras Nath Sinha |
High Court of Judicature at Patna |
05-10-2012 |
Paras Nath Rai & Others Versus State of Bihar & Others |
Supreme Court of India |
24-09-2012 |
Maan Sarovar Paras Builders Pvt. Ltd. Versus Gopaldas Dwarakadas Family Trust Estate & Others |
High Court of Judicature at Madras |
24-08-2012 |
M/s. Swastik Enterprises, Rep. By its Proprietor Paras Versus The Commissioner of Customs (Exports), Custom House & Others |
High Court of Judicature at Madras |
03-08-2012 |
M/s. Paras Industries, Near Bhupinder Spinning Mills Versus National Insurance Company Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-07-2012 |
Life Insurance Corporation of India Divisional Office-I Jeevan Prakash 25, Kasturba Gandhi Mar & Another Versus Shri Paras Ram Sethi |
National Consumer Disputes Redressal Commission NCDRC |
06-07-2012 |
Karima Malik Versus M/s Paras Builders, Through its Proprietor Paras Pandit & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2012 |
Paras S/o Bhikchand Singhvi Versus Narayan S/o Pandurang Patil & Others |
In the High Court of Bombay at Aurangabad |
26-04-2012 |
Paras Nath Singh & Others Versus Hukum Chand Singh Minor & Others |
High Court of Judicature at Patna |
23-04-2012 |
President, Jamanlal Goenka College And Hospital & Others Versus Dr. Rahul Paras Maru |
National Consumer Disputes Redressal Commission NCDRC |
17-04-2012 |
Paras Devi Versus Suresh Chand |
High Court of Rajasthan |
23-03-2012 |
Paras Nath Yadav Versus Commissioner Azamgarh |
High Court of Judicature at Allahabad |
21-03-2012 |
Paras Nath Yadav Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
29-02-2012 |
Paras Versus Uppar Ziladhikari (F And R |
High Court of Judicature at Allahabad |
19-01-2012 |
Paras Kumar Jain & Another Versus State of M.P. & Others |
High Court of Madhya Pradesh |
30-11-2011 |
LIC of India & Others Versus Paras Ram Sethi |
National Consumer Disputes Redressal Commission NCDRC |
08-11-2011 |
Paras Nath Prasad & Another Versus Smt. G. Bramaramba & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
21-10-2011 |
Smt. Premlata w/o Paras Jain Versus Ajay s/o Vimalchand Jain & Others |
High Court of Madhya Pradesh |
05-10-2011 |
Paras Ram Kakkar Versus Union of India through General Manager Northern Railway, Headquarters Office Baroda House, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
09-09-2011 |
State of H.P Versus Paras Ram |
High Court of Himachal Pradesh |
03-08-2011 |
Paras Lifestyles Pvt. Ltd. & Others Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
01-08-2011 |
Paras Nath Yadav Nagar Aayukta Nagar Nigam, Allahabad |
High Court of Judicature at Allahabad |
14-07-2011 |
Veer Pal Singh Versus Sri Paras Nath Digambar Jain Mandir Trust Khurja |
High Court of Judicature at Allahabad |
11-05-2011 |
Paras Mal Patodi Versus Smt. Kanta Devi & Others |
High Court of Rajasthan |
19-04-2011 |
Subai Mura Rabari Wd/o Mura Sura Rabari Versus (1) Paras Devraj Gundecha; (2) Ashok Devraj Gundecha; (3) Abdulla Omer Haji Ismail Merchant; (4) R. B. Enterprises; (5) M. Ismailji Abdul Hussein and Company; (6) Rahul Raheja, Adult, Indian Inhabitant; (7) Naraindas Shivandas Bharwani; (8) Chandrabhan Shivandas Bharwani; (9) Narendra Builders; (10) Mukta Mura Rabari; (11) Kamini Mura Rabari; (12) Jaishree Mura Rabari; (13) Reena Mura Rabari; (14) Raju Mura Rabari; (15) Jayesh Mura Rabari; (16) Anirudha Mura Rabari |
High Court of Judicature at Bombay |
23-03-2011 |
G.K. Burman Herbal (I) Pvt. Ltd. Versus Paras Ayurvedic Dharma (P) Ltd. |
COPYRIGHT BOARD at DELHI |
22-03-2011 |
M.M.T.C. Limited Versus Paras Kumar Jain |
High Court of Delhi |
14-03-2011 |
Paras Versus Dy. Director Of Consolidation |
High Court of Judicature at Allahabad |
21-02-2011 |
Smt. Premalata Subhash Nabaria Versus Shri Paras Shantilal Kankaria |
In the High Court of Bombay at Aurangabad |