DIN: 00374944

PARAG CHANDULAL SHAH

Companies Associated
CIN Company Name Status
U74990MH2010PTC207854 MAHINDRA SUSTEN PRIVATE LIMITED Active
U63030MH2011PTC216628 LORDS FREIGHT (INDIA) PRIVATE LIMITED Active
U51900MH1985PTC037329 SYSTEMS MARKETING (INDIA) PVT LTD Strike Off
U99999MH1939PLC011344 PSL MEDIA & COMMUNICATIONS LIMITED Active
U01110MH1983PTC029216 INDIRA AGRICULTURAL FARM PVT LTD Strike Off
U22120MH1948PTC009314 THE INDIAN AND EASTERN ENGINEER COMPANY PRIVATE LIMITED Active
U34100MH2007PLC171151 MAHINDRA VEHICLE MANUFACTURERS LIMITED Amalgamated
U85120DL2002PLC115652 NEW DELHI CENTRE FOR SIGHT LIMITED Active
U63032MH2008PTC186581 MAHINDRA MARINE PRIVATE LIMITED Active
U37200MH2017PLC296622 MAHINDRA WASTE TO ENERGY SOLUTIONS LIMITED Active
U51900MH1978PLC020222 MAHINDRA INTERTRADE LIMITED Active
U27100MH1981PTC025565 HYD-AIR MAGNETS PRIVATE LIMITED Strike Off
U25209MH1998PTC116707 C J INDUSTRIES PRIVATE LIMITED Strike Off
U67190MH1987PTC042205 SHAH AND GALA FINANCE CONSULTANTS PVT LTD Strike Off
U74210MH1993PLC074723 MAHINDRA CONSULTING ENGINEERS LIMITED Active
U40106MH2021PTC358435 MAHINDRA SOLARIZE PRIVATE LIMITED Active


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