PANACEA SYSTEMS PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U72200DL2000PTC108499 |
ROC RoC-Delhi |
Incorporation Date 13-11-2000 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 108499 |
Registration Date 13-11-2000 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 75,00,000 |
Paid Up Capital Rs. 71,37,000 |
Contact Information |
E-Mail Address sgsushil@gmail.com |
Registered Address B-4, VIKAS APARTMENT 34/1, EAST PUNJABI BAGH DELHI West Delhi DL 110026 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PANACEA SYSTEMS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PANACEA SYSTEMS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00243954 | GOVIND AGGARWAL | 15-02-2006 |
00243913 | NARESH AGGARWAL | 15-02-2006 |
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