PADMAKAR DEVELOPMENT PVT LIMITEDActivity: Construction in Maharashtra.Strike Off |
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CIN U45202MH1992PTC064894 |
ROC RoC-Mumbai |
Incorporation Date 17-01-1992 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 064894 |
Registration Date 17-01-1992 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address sanghvi_tapan1983@yahoo.co.in |
Registered Address 83 ESPLANADE MANSION 144M G ROAD MUMBAI MH 400023 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PADMAKAR DEVELOPMENT PVT LIMITEDLast Checked Past / Closed Litigation On 26-03-2021 13:44
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26-02-2020 | The Administrator, City and Industrial Development Corporation [CIDCO] & Others Versus Padmakar & Others | In the High Court of Bombay at Aurangabad |
Directors |
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DIN | Name | Since |
01860522 | SANJAY BALU RUKE | 05-10-2007 |
01362731 | DINESH RATILAL SANGHVI | 30-08-2004 |
01259431 | NALINKUMAR HIMATLAL SHAH | 17-01-1992 |
01142997 | RAMILA ANANT SANGHVI | 03-03-2011 |
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