Some PAST Judgements / Case Laws similar to PACKERS INDIA PVT LTD
Last Checked Past / Closed Litigation On 01-04-2021 18:41
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10-02-2021 |
Jayant Kolar Venkatraman Versus The Managing Director, Agarwal Packers & Movers, Andra Pradesh & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-01-2020 |
Raghavendra Navad Versus Acqua Packers @ Movers P. Ltd., Represented by its Managing Director, Vikas Agarwal & Another |
High Court of Karnataka |
05-12-2019 |
The Manager, Agarwal Packers & Movers, a unit of DRS Logistics Pvt., Ltd. & Another Versus Sharad Kumar |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
26-09-2019 |
M/s. Industrial ‘H' Packers Versus E.M. George & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-09-2019 |
Associated Cargo Movers & Packers Private Limited Versus Hanumant & Another |
In the High Court of Bombay at Aurangabad |
01-11-2018 |
M/s. Agarwal Packers & Movers Drs Group & Another Versus Capt. Dibeyendu Pal |
National Consumer Disputes Redressal Commission NCDRC |
25-04-2018 |
M/s. Agarwal Packers & Movers Versus M.L. Bhardwaj |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2018 |
Pukar Tobacco Processors and Packers V/S C.C.E. & S.T.-Rajkot |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
14-11-2017 |
M/s. Rovin Packers, Rep. by its Proprietor, S. Geraldpious Versus Indian Bank, Rep. by its Authorized Officer, Royapaettah & Others |
Before the Madurai Bench of Madras High Court |
29-03-2017 |
Commissioner of Central Excise, Indore V/S Box Packers, Lamicoating Industries |
Customs Excise Service Tax Appellate Tribunal New Delhi |
21-02-2017 |
Leo Packers & Movers V/S Commr. of C. Ex., Cus. & S.T., Hyderabad-II |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
22-08-2016 |
M/s. Industrial 'H' Packers Versus K.M. George & Others |
National Consumer Disputes Redressal Commission NCDRC |
30-06-2016 |
Anil Packers and Movers India Relocation (P) Ltd. Versus Prem Prakash Pandey |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-05-2016 |
Swapna Mazumder Versus Agarwala Packers and Movers Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
04-05-2016 |
Ajay Singh Versus M/s Paradise Packers |
High Court of Judicature at Allahabad |
07-10-2015 |
Commissioner of Central Excise, Mumbai-IV Versus M/s. Fitrite Packers, Mumbai |
Supreme Court of India |
22-07-2015 |
M/s. Zest Packers Pvt. Ltd. & Another Versus CCE Ahmedabad-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
26-02-2015 |
International Packers & Movers Rep. by its Managing partner M. Sikka Versus Kasinath Banerjee |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
20-02-2015 |
Commissioner of Central Excise, Chennai ? I Commissionerate, Chennai Versus M/s. Peter & Miller Packers, Royapuram, Chennai |
High Court of Judicature at Madras |
08-10-2014 |
Chennai Packers & Movers, Represented by its Manager, JPR Palace Versus C.S. Ramadoss & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
09-04-2014 |
Garg Domestic & International Packers & Movers Versus Dr. Swapan Kumar Chakrabarti |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
05-11-2013 |
M/s Universal Packers, Movers & Logistics rep. by its Branch Manager Versus Smt. C. Syamala |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
23-08-2013 |
Ratan Packers Pvt. Ltd. Versus State of M.P. & Others |
High Court of Madhya Pradesh |
20-03-2013 |
Lykes Lines Limited, LLC Versus Vereeniging Meat Packers (PTY) LTD. |
Supreme Court of Appeal of South Africa |
04-05-2012 |
Prakash Packers & Movers Private Limited Versus M/s. Prakash Packers & Movers & Another |
Intellectual Property Appellate Board |
19-04-2012 |
Prakash Packers & Movers & Another Versus Chaitanya Mhatre, Akai Consumer Electronics (I)Ltd. & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
20-03-2012 |
Bharat Jain, 3D Condor Marigold Apartments Versus Associated Movers and Packers (P) Ltd. & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
03-05-2011 |
M/s Aggarwal Packers & Another Versus Alok Chaturvedi |
National Consumer Disputes Redressal Commission NCDRC |
02-05-2011 |
Aggarwal Packers and Movers DRS Transport (P) Ltd. Versus Renu Sharma |
National Consumer Disputes Redressal Commission NCDRC |
28-04-2011 |
M/s. Prakash Packers & Movers Versus Chaitanya Mhatre Akai Consumer Electronics (I) Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-01-2011 |
M/s. Chennai Packers & Movers Rep. by its Managing Director Versus K.K. Rajan |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
16-12-2010 |
M/s. Aggarwal Packers & Logistics (P) Ltd Versus M/s. D.R.S. Transport Pvt. Ltd |
Intellectual Property Appellate Board |
19-05-2010 |
M/s. Industrial H Packers, rep. by its Managing Partner Rajendra Menon Versus K.M. George, Ernakulam District & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-05-2010 |
M/S. Gujarat Tea Processors Packers Ltd & Others Versus State Of Gujarat & Another |
High Court of Gujarat At Ahmedabad |
08-03-2010 |
Arizona Printers & Packers Ltd & Another Versus State Bank of Patiala & Another |
High Court of Delhi |
28-01-2010 |
M/s. Kumaravel Packers and Movers Versus CCE, Madurai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
31-08-2009 |
Southern Transport Company, (A Unit of Southern Packers & Movers) Rep. by its Captain ,Bhim Sing & Others Versus Bandela Venkata Narasimha Rao |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
20-07-2009 |
National Insurance Co. Ltd. & Others Versus Pacific Packers |
National Consumer Disputes Redressal Commission NCDRC |
17-07-2009 |
M/s Sunny Packers Versus Employees' State Indusrance Corporation & Another |
High Court of Delhi |
18-07-2007 |
G.C. Ravindran Power Agent of M/s. Lajapathy Packers, Kollam, Camp at Sivakasi Versus S. Sridhar, Managing Director M/s. Jai Fire Works (P) Limited, Sivakasi
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Before the Madurai Bench of Madras High Court |
13-02-2006 |
Commissioner of Income Tax-III Versus M/s. Premier Tobacco Packers Pvt. Ltd.
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High Court of Judicature at Madras |
28-09-2005 |
Vijay Prakash Shrivastava Versus Bonafide Packers |
High Court of Judicature at Bombay |
08-07-2005 |
National Insurance Co. Ltd. Versus Kerala Food Packers |
National Consumer Disputes Redressal Commission NCDRC |
14-09-2004 |
Shree Jagannath Packers Versus State Of Orissa |
High Court of Orissa |
05-12-2003 |
M/s. Coastal Packers Private Ltd. Versus Government of Tamil Nadu & Others
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High Court of Judicature at Madras |
14-11-2002 |
Mazboot Packers And Engineers Versus Punjab National Bank & Another |
National Consumer Disputes Redressal Commission NCDRC |
19-04-2002 |
Director General (Investigation & Registration) Versus M/s. Plastic Packers |
Monopolies and Restrictive Trade Practices Commission New Delhi |
21-11-2001 |
Panam Packers (P) Ltd. Versus State of M.P. |
High Court of Madhya Pradesh |
12-09-2001 |
Safe Packers & Movers Versus P. Ramachandra Murthy |
National Consumer Disputes Redressal Commission NCDRC |
28-01-2000 |
Transparent Packers Versus Arbitrator-Cum-Managing Director and Another
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Supreme Court of India |
22-12-1999 |
M/s. Alcina Packers Versus Div. Manager, Oriental Insurance Co. Ltd. |
Goa State Consumer Disputes Redressal Commission Panaji |
26-10-1999 |
Compact Packers Pvt Limited Versus Arksan Limited |
High Court of Punjab and Haryana |
10-06-1999 |
Maharashtra Paper Trading Company Versus Packers India & Others
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High Court of Judicature at Bombay |
24-12-1997 |
Lanco Packers and Others Versus State of Tamil Nadu and Others
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High Court of Judicature at Madras |
12-12-1997 |
Reliance Industries Ltd Versus Adarsh Packers P. Ltd |
High Court of Delhi |
01-12-1997 |
Reliance Industries Limited Versus Adarsh Packers Private Limited |
High Court of Delhi |
22-11-1996 |
Yeti Packers Pvt. Ltd. Versus United Insurance Co. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
17-06-1996 |
M.M.T.C. Limited, rep. by its Senior Manager Versus S.Mohammed Gani, Proprietor, Fine Food Packers Ms.21
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High Court of Judicature at Madras |
08-08-1994 |
State Bank of India Versus Jagdamba Packers |
High Court of Delhi |
08-10-1993 |
Chief General Manager, Calcutta Telephones Versus International Packers & Movers |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
10-02-1989 |
Surindra Packers Versus Punjab Land Development And Reclamation Corporation Ltd |
High Court of Punjab and Haryana |
02-08-1988 |
Capital Packers Versus Commissioner Of Sales Tax |
High Court of Judicature at Allahabad |
09-01-1986 |
Tamil Nadu Betelnut Packers Versus Union of India
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High Court of Judicature at Madras |
28-10-1983 |
International Packers and Movers Versus K.L. Suri |
High Court of Delhi |
09-05-1980 |
Deputy Commissioner, Sales Tax (Law) Board of Revenue (Taxes) Versus Pio Food Packers
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Supreme Court of India |
24-01-1978 |
DEPUTY COMMISSIONER OF SALES TAX Versus PIO FOOD PACKERS
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High Court of Kerala |
18-12-1963 |
Anthrapper Bank Ltd. Versus United State Packers and Canners Ltd.
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High Court of Kerala |