PACIFIC MINES AND CONSTRUCTION PRIVATE LIMITEDActivity: Mining & Quarrying in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 19AAFCP3004R1Z2 |
PAN No AAFCP3004R |
|||||||||||
CIN U10200WB2010PTC140637 |
ROC RoC-Kolkata |
Incorporation Date 04-01-2010 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 140637 |
Registration Date 04-01-2010 |
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 90,00,000 |
Contact Information |
E-Mail Address tarun@groupask.in |
Registered Address P.O: KANYAPUR ASANSOL WB 713341 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PACIFIC MINES AND CONSTRUCTION PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-02-2021 21:58
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PACIFIC MINES AND CONSTRUCTION PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for PACIFIC MINES AND CONSTRUCTION PRIVATE LIMITED |
||
WEST BENGAL | 19AAFCP3004R1Z2 |
Directors |
||
DIN | Name | Since |
02661535 | SUJIT KUMAR UPADHAYA | 04-01-2010 |
02816407 | NEETA UPADHAYA | 04-01-2010 |
India's most comprehensive litigation gathering and reporting.