Some PAST Judgements / Case Laws similar to P T TRANSPORT PVT LTD
Last Checked Past / Closed Litigation On 05-06-2022 20:20
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17-05-2022 |
Rishi Ad Promoters, Rep. by its Founder, Kamaludeen Azad, Virudhachalam Versus The Managing Director, Metropolitan Transport Corporation Chennai Ltd., Chennai |
High Court of Judicature at Madras |
13-05-2022 |
Shankar M. Gowekar Versus Divisional Transport Officers Maharashtra & Another |
High Court of Judicature at Bombay |
11-05-2022 |
M.P. Rajya Tilhan Utpadak Sahakari Sangh Maryadit, Pachama, District Sehore & Others Versus M/s. Modi Transport Service |
Supreme Court of India |
06-05-2022 |
Indian Oil Corporation Ltd., Represented by Its Company Secretary, Mumbai & Others Versus Kerala State Road Transport Corporation (Ksrtc), Represented by Its Chief Law Officer (In Charge), P.N. Hena & Others |
High Court of Kerala |
04-05-2022 |
M/s. Mahadev Pradhan Proprietor Shailadeep Pradhan Versus State of Madhya Pradesh through its Special Secretary, Transport Department, Bhopal & Others |
High Court of Madhya Pradesh |
29-04-2022 |
The Tamil Nadu State Transport Corporation, Represented by its Managing Director, Kumbakonam & Another Versus D. Jaisankar |
Before the Madurai Bench of Madras High Court |
18-04-2022 |
The General Manager, Tamil Nadu State Transport Corporation, Kumbakonam & Another Versus V. Suresh Kumar |
Before the Madurai Bench of Madras High Court |
18-04-2022 |
Maharashtra State Road Transport Corporation Through Divisional Controller Versus Nasim Begum & Others |
In the High Court of Bombay at Nagpur |
07-04-2022 |
A. Pitchaiah Versus The Managing Director, Tamilnadu State Transport Corpn. (MDU) Ltd., Madurai & Others |
Before the Madurai Bench of Madras High Court |
05-04-2022 |
The Managing Director, M/s. TamilNadu State Transport Corporation Limited, Dharmapuri Versus Rajammal & Others |
High Court of Judicature at Madras |
01-04-2022 |
K.N.K. Karthick Versus The Union of India, represented by its Deputy Secretary, Ministry of Road Transport and Highways, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
30-03-2022 |
Sachin Xavier Versus The Assistant Transport Officer, Ksrtc, Piravom & Others |
High Court of Kerala |
29-03-2022 |
Satyendra Kumar Jha Versus The Secretary (Transport), State Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
24-03-2022 |
Reliance Transport and Travel Pvt. Ltd. Versus The Union of India, Through the Secretary, Department of Revenue, Ministry of Finance, Government of India & Another |
High Court of Judicature at Bombay |
21-03-2022 |
The Managing Director, Tamil Nadu State Transport Corporation, Villupuram Limited, Villupuram & Others Versus R. Bharanidaran |
High Court of Judicature at Madras |
21-03-2022 |
J.S. Edward Santhosha Raj & Another Versus Tamil Nadu State Transport Corporation (Tirunelveli) Ltd., rep.by its Managing Director Tirunelveli Region, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
18-03-2022 |
A. Gandhi Versus Tamilnadu State Transport Corporation (Villupuram) Ltd., Rep. By its Managing Director, Villupuram & Another |
High Court of Judicature at Madras |
18-03-2022 |
Grandtech Builders & Developers Pvt. Ltd., Kesavadasapuram, Represented by Its Managing Director, Salim M. Kabir Versus Kerala Transport Development Finance Corporation Limited, Represented by Its Managing Director, Thiruvananthapuram& Others |
High Court of Kerala |
10-03-2022 |
Kadamba Transport Corporation Ltd. Versus Akshata Santosh Sawant & Others |
In the High Court of Bombay at Goa |
08-03-2022 |
Rajasthan State Road Transport Corporation Through Managing Director, Jaipur & Others Versus Kedar Singh |
High Court of Rajasthan Jaipur Bench |
08-03-2022 |
The Chief Engineer/Metropolitan Transport Project (Railways), Chennai & Another Versus M/s. Progressive-Aliens (JV), Hyderabad, Telengana |
High Court of Judicature at Madras |
07-03-2022 |
The Management of Metropolitan Transport Corporation, Chennai Versus U. Jeeva & Another |
High Court of Judicature at Madras |
03-03-2022 |
V. Chelladurai Versus Thiru.Thiruvambalampillai, Managing Director, Tamil Nadu State Transport Corporation (Madurai) Limited, Madurai & Others |
Before the Madurai Bench of Madras High Court |
03-03-2022 |
International Air Transport Association (IATA), represented by its duly authorized Aviation Industry Analyst, Shri Vinay Gulshan Kakkar, Mumbai Versus Indrani Air Travels Pvt Ltd, Represented by its Director Shri Jai Prakash Sharma & Another |
High Court of Gauhati |
02-03-2022 |
The Management of State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai Versus M. Jeganathan & Another |
Before the Madurai Bench of Madras High Court |
28-02-2022 |
Sk. Abdul Rahim Versus Andhra Pradesh State Road Transport Corporation, rep. by its Vice Chairman and Managing Director, APSRTC & Others |
High Court of Andhra Pradesh |
28-02-2022 |
D. Brilla David & Another Versus The Government of India, Rep. by its Secretary, Ministry of Shipping Road Transport and Highways (Road Transport and Highways), New Delhi & Others |
High Court of Judicature at Madras |
23-02-2022 |
M/S. Sapl-Gcc Jv, Represented By Its Pa Holder, D V Raman Versus Government of India, Minstry of Ports, Shipping And Waterways Transport, New Delhi & Others |
High Court of Karnataka |
21-02-2022 |
Ahmedabad Municipal Transport Service Versus Bodar Augustin Bhurjibhai |
High Court of Gujarat At Ahmedabad |
16-02-2022 |
R.K. Transport Private Limited, Bokaro Versus The Union of India through the Principal Commissioner, Central Goods & Services Tax & Central Excise, Ranchi & Another |
High Court of Jharkhand |
15-02-2022 |
M. Kishorekumar Versus Shriram Transport Finance Company Ltd., (A Public Limited Company Incorporated Under The Provisions of Indian Companies Act 1956) having Its Registered Office at Mylapore, Represented by G. Jithin, Power of Attorney holder of It's Branch Office at Karunagappally & Others |
High Court of Kerala |
14-02-2022 |
SRB Transport, Sambalpur Versus Union of India & Others |
High Court of Orissa |
03-02-2022 |
The Management of Tamil Nadu State Transport Corporation Ltd., Represented by the Managing Director Versus The Special Deputy Commissioner of Labour, Chennai & Others |
High Court of Judicature at Madras |
03-02-2022 |
G. Somasundaramudaliar Versus The Regional Transport Authority/District Collector Collectorate Nagapattinam District & Others |
High Court of Judicature at Madras |
02-02-2022 |
The General Manager, Tamil Nadu State Transport Corporation, Nagarcoil Versus The Presiding Officer, he Labour Court, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
31-01-2022 |
Divisional Controller Maharashtra State Road Transport Corporation Versus Kalawati Pandurang Fulzele |
Supreme Court of India |
31-01-2022 |
A.K. Thangavelu Versus The State of Tamil Nadu rep. By its Principal Secretary to Government, Transport Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
31-01-2022 |
T. Chanderasekaran Versus The Regional Transport Authority (cum) District Collector, Tirupur & Another |
High Court of Judicature at Madras |
31-01-2022 |
Kerala Transport Development Finance Corporation Limited Versus T.K. Basil & Others |
Supreme Court of India |
28-01-2022 |
R. Sekar Versus The Regional Transport Officer & Licensing Authority, Trichy & Others |
Before the Madurai Bench of Madras High Court |
28-01-2022 |
M. Gopal Versus The Regional Transport Officer & Licensing Authority, Coimbatore & Others |
High Court of Judicature at Madras |
27-01-2022 |
E. Mani Versus The Managing Director, Tamil Nadu State Transport Corporation, Coimbatore & Another |
High Court of Judicature at Madras |
27-01-2022 |
K. Laitha Versus Metropolitan Transport Corporation Ltd., Rep.by its General Manager [Administration], Chennai |
High Court of Judicature at Madras |
27-01-2022 |
The Management, General Manager, Tamil Nadu State Transport Corporation (Salem) Ltd., Salem Versus T. Senthilkumar & Another |
High Court of Judicature at Madras |
27-01-2022 |
Biri Singh Versus Delhi Transport Corporation |
High Court of Delhi |
25-01-2022 |
Singamanikandan Versus The Regional Transport Officer And Licensing Authority, Virudhunagar & Another |
Before the Madurai Bench of Madras High Court |
24-01-2022 |
S. Rajendra Prasad Versus The State Transport Appellate Tribunal, Chennai & Another |
Before the Madurai Bench of Madras High Court |
24-01-2022 |
The General Manager, Tamil Nadu State Transport Corporation (Villupuram) Limited, Villupuram Versus The Special Deputy Commissioner of Labour, D.M.S. Compound, Chennai & Another |
High Court of Judicature at Madras |
24-01-2022 |
P. Boopathiraj Versus The Regional Transport Officer/Licensing Authority, Transport Department, Government of Tamil Nadu, RTO, Pollachi Zone & Others |
High Court of Judicature at Madras |
24-01-2022 |
B.S. Bindu & Another Versus State of Kerala, Represented by Its Secretary, Department of Transport, Thiruvananthapuram & Others |
High Court of Kerala |
21-01-2022 |
T. Manoharan Versus The Regional Transport Officer, Thanjavur & Another |
Before the Madurai Bench of Madras High Court |
21-01-2022 |
M. Jakkammal Versus The Regional Transport Authority, Madurai & Others |
Before the Madurai Bench of Madras High Court |
21-01-2022 |
Tamil Nadu State Transport Corporation, Salem, Ltd., Rep. by its Managing Director & Others Versus The Presiding Officer, Labour Court, Salem & Others |
High Court of Judicature at Madras |
20-01-2022 |
Dileepkumar Versus Sriram Transport Finance Co. Ltd., Sulthan Bathery, Represented by its Power of Attorney holder, Madhusoodanan, Calicut & Another |
High Court of Kerala |
19-01-2022 |
M. Radhakrishnan Versus The Regional Transport Officer, Sivakasi & Another |
Before the Madurai Bench of Madras High Court |
19-01-2022 |
L. Stalin Versus The Regional Transport Officer, and Licensing Authority, Kovilpatti & Others |
Before the Madurai Bench of Madras High Court |
12-01-2022 |
P. Pandiyaraj Versus The Regional Transport Officer, The Regional Transport Office, Virudhunagar & Another |
Before the Madurai Bench of Madras High Court |
12-01-2022 |
Jimmichan Mathew @ Tomy & Another Versus State of Kerala, Represented by its Secretary to The Department of Transport, Thiruvananthapuram & Others |
High Court of Kerala |
11-01-2022 |
M. Balasubramanian Versus The Regional Transport Officer & Licensing Authority, Chengalpattu & Others |
High Court of Judicature at Madras |
10-01-2022 |
Aradhya Versus Transport Department Govt. of NCT of Delhi |
High Court of Delhi |
10-01-2022 |
Suo Motu Versus State of Kerala, Represented by The Secretary/Joint Secretary to Government, Transport Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
05-01-2022 |
Maharashtra State Road Transport Corporation, Dhule Division, Dhule, through its Divisional Controller Versus Anil |
In the High Court of Bombay at Aurangabad |
05-01-2022 |
The Commissioner/Transport Manager Kolhapur Municipal Corporation & Another Versus Rajendra Ramchandra Kalekar |
High Court of Judicature at Bombay |
05-01-2022 |
K. Dharmalingam Versus The Regional Transport Officer, Madurai & Others |
Before the Madurai Bench of Madras High Court |
05-01-2022 |
P. Sekar Versus The Managing Director, Tamil Nadu State Express Transport Corporation (Tirunelveli) Ltd., Tirunelveli |
Before the Madurai Bench of Madras High Court |
03-01-2022 |
P. Jeevarathinam Versus The Regional Transport Officer, (Licensing Authority), Chennai & Another |
High Court of Judicature at Madras |
03-01-2022 |
M. Jakkammal Versus The Regional Transport Authority, O/o. Regional Transport Authority, Madurai & Others |
Before the Madurai Bench of Madras High Court |
03-01-2022 |
Maharashtra State Road Transport Corporation Versus Dilip Uttam Jayabhay |
Supreme Court of India |
03-01-2022 |
R. Narayanan Versus The Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Represented by its Managing Director, Kumbakonam & Others |
Before the Madurai Bench of Madras High Court |
29-12-2021 |
Arasu Pokkuvarathukazhaga Manitha Urimaigal Thozhirchangam, (Registered No.246/TVM) Represented by its General Secretary R. Krishnan, Tiruvannamalai Versus The Secretary to Government, Transport Department, Chennai & Others |
High Court of Judicature at Madras |
23-12-2021 |
The Management, State Express Transport Corporation (Tamil Nadu) Limited, Chennai Versus The Presiding Officer, Labour Court, Chennai & Others |
High Court of Judicature at Madras |
22-12-2021 |
Parveen Travels (P) Limited AB Towers, Chennai Versus The Transport Commissioner, Chepauk & Another |
High Court of Judicature at Madras |
22-12-2021 |
M. Raja Versus The Secretary to Government, Ministry of Road Transport & Highways, Government of India, National Highways Authority of India, New Delhi & Others |
High Court of Judicature at Madras |
17-12-2021 |
Nagarajan Versus The Management of State Express Transport Corporation (Tamil Nadu) Limited, represented by its Managing Director & Others |
Before the Madurai Bench of Madras High Court |
14-12-2021 |
K. Gopalakrishnan Versus The Regional Transport Officer, and Licensing Authority, Karur & Another |
Before the Madurai Bench of Madras High Court |
14-12-2021 |
J. Vaibav Bajaj Versus The Regional Transport Officer, Karur |
Before the Madurai Bench of Madras High Court |
13-12-2021 |
Shriram Transport Finance Co. & Another Versus Mallikarjun Shanthappa Lingannavar |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
13-12-2021 |
Jyothi Versus Regional Transport Authority Malappuram |
High Court of Kerala |
09-12-2021 |
Deepak Mahadeorao Adchule Versus Vice-President and Divisional Director, Maharashtra State Road Transport Corporation |
In the High Court of Bombay at Nagpur |
08-12-2021 |
A.Antonysamy Versus The Regional Transport Officer, Theni & Another |
Before the Madurai Bench of Madras High Court |
08-12-2021 |
Uttar Pradesh State Road Transport Corporation Versus Gajadhar Nath |
Supreme Court of India |
08-12-2021 |
Vanita & Others Versus The Divisional Controller, Maharashtra State Road Transport Corporation, Chandrapur, Tah. Chandrapur, Distt. : Chandrapur & Another |
In the High Court of Bombay at Nagpur |
08-12-2021 |
The General Manager, Tamil Nadu State Transport Corporation Tirunelveli Limited, Nagercoi Versus The Presiding Officer, The Labour Court, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
06-12-2021 |
T.P. Soumini & Others Versus Union of India, Represented by Secretary, Ministry of Road Transport & Highways, New Delhi & Others |
High Court of Kerala |
06-12-2021 |
Tamil Nadu State Transport Corporation Limited, Kumbakonam, Represented by its, Managing Director, Thanjavur Versus Nalini & Others |
Before the Madurai Bench of Madras High Court |
03-12-2021 |
Bharathidasan Versus Tamil Nadu State Transport Corporation Ltd., (Villupuram Region) Ltd., Rep. By its Managing Director & Another |
High Court of Judicature at Madras |
02-12-2021 |
V.S. Salini & Others Versus Union of India, Represented by its Secretary, Ministry of Road Transport & Highway Transport, New Delhi & Others |
High Court of Kerala |
01-12-2021 |
EMI Infrastructure Private Limited, Represented by its Finance Controller, Chennai & Another Versus Shriram Transport Finance Company Ltd., Chennai & Another |
High Court of Judicature at Madras |
01-12-2021 |
V.K. Senthilkumaran Versus Shriram Transport Finance Company Ltd., Chennai & Others |
High Court of Judicature at Madras |
01-12-2021 |
Saraswathy Versus State of Tamil Nadu, Rep. By its Secretary to Government, Home (Transport) Department, Chennai & Others |
High Court of Judicature at Madras |
27-11-2021 |
M/s. Kadamba Transport Corporation Limited, represented herein by their Managing Director Derrick Pereira Neto Versus Damodar K. Shirodkar & Others |
In the High Court of Bombay at Goa |
26-11-2021 |
Sunil Versus The State of Maharashtra, Through : Secretary, Department of Ministry of Road & Transport, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
26-11-2021 |
M.N. Nandakumar & Another Versus State of Kerala, Rep. by The Secretary, Department of Transport, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
26-11-2021 |
Rishabhkumar & Others Versus Secretary to the Government of India, Ministry of Road Transport and Highways & Others |
In the High Court of Bombay at Nagpur |
25-11-2021 |
The Additional Chief Secretary to Government, Transport Department, Secretariat, Chennai & Another Versus D. Murugesan |
High Court of Judicature at Madras |
24-11-2021 |
Telangana State Road Transport Corporation Versus D. Shankar |
High Court of for the State of Telangana |
23-11-2021 |
Managing Director, Tamil Nadu State Transport Corporation Ltd., Chennai Versus Kalyanasundaram & Others |
Before the Madurai Bench of Madras High Court |
23-11-2021 |
Kanagaraj Versus The Regional Transport Officer, Regional Transport Office, Dindigul & Another |
Before the Madurai Bench of Madras High Court |
22-11-2021 |
K. Murugesan Versus The District Collector Cum The Regional Transport Authority, Sivagangai & Others |
Before the Madurai Bench of Madras High Court |
22-11-2021 |
T. Mahalingam Versus The Secretary, Regional Transport Authority, Coimbatore & Another |
High Court of Judicature at Madras |