Some PAST Judgements / Case Laws similar to P S R PROJECTS INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 25-09-2023 23:42
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| 20-09-2023 |
Kamlesh Gupta Versus M/s. Suncity Projects Pvt. Ltd., Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 13-09-2023 |
C.M. Jayaraj Versus M/s. Golden Gate Projects, Rep. by its General Power Of Attorney Holder C.D. Sanjay Raj, Bengaluru & Others |
High Court of Karnataka |
| 11-09-2023 |
M/s. Engineering Projects (India) Limited, New Delhi Versus Tamil Nadu Generation & Distribution Corporation, rep. By its Chief Engineer, Chennai |
High Court of Judicature at Madras |
| 31-08-2023 |
Ajay Kumar Gupta Versus Prateek Infra Projects India Pvt. Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
| 24-08-2023 |
M/s. Dee-Tech Projects Pvt. Ltd., rep. by its Director S. Sivaraman, Chennai Versus M/s. Subaya Constructions Co. Ltd., rep. by its Director S. Meenakshi, Chennai & Another |
High Court of Judicature at Madras |
| 23-08-2023 |
M/s. RDS Projects Ltd., Registered office, New Delhi & Regional Office, Kochi, Represented by its Director, Amit Varghese Joseph Versus The State of Kerala, Represented by Chief Secretary, Government Secretariat, Trivandrum & Others |
High Court of Kerala |
| 01-08-2023 |
National Projects Constructions Corporation Ltd., Versus M/s. Interstate Construction |
High Court of Delhi |
| 03-07-2023 |
Damodar Valley Corporation & Others Versus BLA Projects Private Limited & Another |
High Court of Judicature at Calcutta |
| 29-05-2023 |
Sunil Kumar Versus M/s. Adani M2K Projects LLP & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 19-05-2023 |
Anubhab Construction Versus City Star Ganguly Projects LLP |
National Consumer Disputes Redressal Commission NCDRC |
| 19-05-2023 |
Engineering Projects India Ltd., Patna Versus The Bihar Police Building Construction Corporation (Undertaking of Bihar Govt.), Through its Director General of Police-cum- Chairman-cum-Managing Director, Patna & Others |
High Court of Judicature at Patna |
| 18-05-2023 |
Dr. Raj Kumar Singh, Joint General Manager, (Projects), Housing & Urban Development Corporation Ltd, Nagaland Versus Board of Directors, Represented through Senior-most Functional Director (Director-Finance) Housing & Urban Development Corporation Ltd. (HUDCO), New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 02-05-2023 |
Rashtriya Ispat Nigam Limited Rep. by its Deputy General Manager (Projects) CRMP Construction, Visakhapatnam Steel Plant, Visakhapatnam Versus M/s. SENCON Systems Private Limited, Rep. by its Managing Director, Visakhapatnam |
High Court of Andhra Pradesh |
| 28-04-2023 |
Engineering Projects (India) Limited, Rep. by its General Manager, Hyderabad & Another Versus M/s. KMV Prasad Rao (Contractor), Hyderabad, rep. by Authorized Rep and GPA Holder Sree Harsha & Others |
High Court of for the State of Telangana |
| 26-04-2023 |
M/s. Stellar Constellation Projects Pvt. Ltd. Versus Rajesh Garg |
National Consumer Disputes Redressal Commission NCDRC |
| 06-04-2023 |
The Commissioner of Income Tax 7 Versus M/s. Paville Projects Pvt. Ltd. |
Supreme Court of India |
| 05-04-2023 |
Sangeeta Vinod Deshani & Others Versus CCI Projects Pvt. Ltd., Maharashtra |
National Consumer Disputes Redressal Commission NCDRC |
| 28-03-2023 |
Kathija Khatoon & Others Versus M/s. UFC Projects Pvt. Ltd., (M/s. United India Insurance Co Ltd.) & Others |
High Court of Delhi |
| 24-03-2023 |
S. Krishnamoorthy, Proprietor, M/s. Sriram Engineering Company, Chennai Versus M/s. Engineering Projects India Limited, Represented by its Executive Director, Chennai |
High Court of Judicature at Madras |
| 24-03-2023 |
The Managing Director M/s. Strawberry Housing Projects (P) Limited, Chennai Versus G. Mathivanan |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
| 23-02-2023 |
Sukamal Ghosh Versus The Durgapur Projects Limited & Others |
High Court of Judicature at Calcutta |
| 17-02-2023 |
Anand Ramanan, Rep. by his POA Holder, P.R. Ramanan, Mylapore Versus Puravankara Limited (Formerly Puravankara Projects Limited) Rep. by its Managing Director, Bangalore |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
| 14-02-2023 |
The Principal Commissioner of Income Tax, Ranchi, Central Revenue Building, P.O.- G.P.O & P.S.-Kotwali, Ranchi Versus M/s. Urmila RCP Projects Pvt. Ltd., RCP Complex, Kadru, P.O. & P.S, Ranchi |
High Court of Jharkhand |
| 08-02-2023 |
Manipal University, Represented by its Registrar, Manipal Versus Purvankara Projects Limited, Rep by its Vice President, Bangalore & Another |
High Court of Karnataka |
| 02-02-2023 |
S.C. Kapur Versus M/s. Cloud 9 Projects Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
| 30-01-2023 |
M/s VGN Projects Estates Private Limited, Rep. by its Managing Director, Chennai Versus Assistant Commissioner (State Taxes), Chennai & Another. |
High Court of Judicature at Madras |
| 30-01-2023 |
Dhee Educational And Cultural Trust A Public Charitable Trust, Represented by its Secretary Padmini Raghavendra & Others Versus M/s. Hartana Projects LLP, Represented by its partner G. Sharath Reddy, Bengaluru |
High Court of Karnataka |
| 27-01-2023 |
PSP Projects Limited Versus Bhiwandi Nizampur City Municipal Corp., through Municipal Commissioner |
High Court of Judicature at Bombay |
| 24-01-2023 |
Gautam Roy & Others Versus M/s. Avalon Projects |
National Consumer Disputes Redressal Commission NCDRC |
| 20-01-2023 |
Damodar Valley Corporation & Others Versus BLA Projects Private Limited & Another |
High Court of Judicature at Calcutta |
| 19-01-2023 |
Cognition Projects Pvt. Ltd. & Another Versus Damodar Valley Corporation & Others |
High Court of Judicature at Calcutta |
| 13-01-2023 |
Rungta Projects Limited, Kolkata, Ranchi Versus Central Coalfields Limited, Kotwali, P.O. G.P.O Ranchi |
High Court of Jharkhand |
| 11-01-2023 |
Legacy Global Projects Pvt. Ltd. Versus ICICI Lombard General Insurance Company Ltd., Represented By Its Managing Director, Mumbai |
National Consumer Disputes Redressal Commission NCDRC |
| 28-12-2022 |
Manmeet Kunwar & Trapta Chauhan & Others Versus M/s. Vahe Projects Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
| 22-12-2022 |
The Ombudsman for Local Self Government Institutions, Thiruvananthapuram Versus Prestige Estates Projects Limited, Represented By Its Assistant Vice President, K. Sunil Kumar, Kochi & Others |
High Court of Kerala |
| 21-12-2022 |
Orbit Projects Pvt. Ltd. Versus M/s. Alankar Financial Services Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
| 16-12-2022 |
Orbit Projects Pvt. Ltd. Versus M/s. Alankar Financial Services Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
| 15-12-2022 |
M/S. Segrow Bio Technics India Private Limited Versus M/S. Affordable Infrastructure & Housing Projects Private Limited |
High Court of Delhi |
| 12-12-2022 |
Dhruthi Infra Projects Ltd., Represented by its Authorised Signatory/Director) Karru Koteswara Rao, Bengaluru Versus State Single Window Clearance Committee, Represented by its Nodal Agency Karnataka Udyog Mitra, Represented by its Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
| 06-12-2022 |
The State of Maharashtra, Through the Chief Engineer (Special Projects), Public Works Department & Another Versus Bharat Constructions |
High Court of Judicature at Bombay |
| 29-11-2022 |
Salone Gupta & Another Versus Prestige Estates Projects Ltd., Bangalore & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 11-11-2022 |
Merlin Projects Limited Versus Bhargab Sales Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
| 07-11-2022 |
Sukumara Shetty & Another Versus M/s True Cube Projects Pvt. Ltd., Kondapura |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 04-11-2022 |
M/s. Indu Projects Pvt. Ltd., Represented by its Authorised Signatory (LAW) Ramana Murthy Versus NMDC (A Govt. of India Enterprise) Hyderabad & Another |
High Court of for the State of Telangana |
| 03-11-2022 |
M/s. Deetech Projects Pvt. Ltd. Rep. by its Managing Director, S. Sivaraman, Chennai Versus M/s. Batliboi Environmental Engineering Ltd. Represented by its Divisional Manager Vilas M. Gharat, Thane |
High Court of Judicature at Madras |
| 20-10-2022 |
M/s. Nirmala Infra Projects India Limited, Rep. by its Directors Ch. Narasimha Reddy and Ch. Rajendra Reddy & Others Versus The State of Telangana, rep. by its Public Prosecutor, High Court for the State of Telangana, Hyderabad & Another |
High Court of for the State of Telangana |
| 30-09-2022 |
M/s. Emaar India Ltd. Versus Tarun Aggarwal Projects LLP & Another |
Supreme Court of India |
| 28-09-2022 |
Daffodil Projects Pvt. Ltd., Theough Abhijeet Pimple Versus Deccan Water Treatment Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
| 19-09-2022 |
Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. |
Supreme Court of India |
| 13-09-2022 |
Elecon Engineering Company Limited Versus Energo Engineering Projects Limited & Others |
High Court of Delhi |
| 12-09-2022 |
Engineering Projects (India) Ltd., Represented by its Deputy General Manager (Tech.), Shri Abhijit Nandi, Tripura Versus M/s. M. P. Khaitan, Contractor, West Bengal |
High Court of Tripura |
| 02-09-2022 |
M/s. P & C Projects Pvt Ltd, Represented by its Director, Chennai Versus The Commissioner, Greater Chennai Corporation, Chennai & Others |
High Court of Judicature at Madras |
| 31-08-2022 |
Basu Pumps & Projects Private Limited Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
| 31-08-2022 |
Dr. Biswajit Das & Another Versus M/s. Shelter Infra Projects Limited & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 30-08-2022 |
Aaryan Projects Private Limited Versus Klowin Infrastructure Private Limited |
High Court of Judicature at Calcutta |
| 29-08-2022 |
Mohinder Singh Saini Versus Maxheights Township & Projects (Pvt.) Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
| 05-08-2022 |
N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 27-07-2022 |
M/s. Simplex Projects Ltd. through its Director, Kolkata Versus National Sports University (NSU), thorough its Vice chancellor & Another |
High Court of Manipur |
| 19-07-2022 |
GKR Infra Projects India Private Limited Versus State of Telangana & Another |
High Court of for the State of Telangana |
| 12-07-2022 |
United Projects Through its Partner Nisar Fateh Mohd. Khatri & Others Versus The State of Maharashtra through The Commissioner of Sales Tax & Others |
High Court of Judicature at Bombay |
| 08-07-2022 |
M/s. Harekrushna Infra Projects Pvt. Ltd. & Another Versus State Bank of India |
High Court of Gujarat At Ahmedabad |
| 30-06-2022 |
M/s. Marg Projects and Infrastructure Ltd, Represented by its Authorised Signatory, R.B. Srinivasan, Chennai & Others Versus The Deputy Commissioner of Income Tax (Benami Prohibition), Chennai & Another |
High Court of Judicature at Madras |
| 24-06-2022 |
M/s. Confident Projects India Pvt., Ltd. Represented by Its Managing Director, T.A. Joseph, Kochi Versus The State of Kerala, Represented by The Principal Secretary to Government, Revenue Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 22-06-2022 |
Siliguri Jalpaiguri Development Authority Versus Bengal Unitech Universal Siliguri Projects Limited |
High Court of Judicature at Calcutta |
| 21-06-2022 |
Gayatri Projects Limited Versus SREI Equipment Finance Limited |
High Court of for the State of Telangana |
| 07-06-2022 |
M/s. Som Projects Pvt. Ltd., Represented by its Authorised Signatory Mukul Garg, Haryana Versus Engineer in Chief Integrated HQ of Ministry of Defense (Army), Kashmir House, New Delhi & Others |
High Court of Judicature at Madras |
| 07-06-2022 |
M/s. Pacifica (India) Projects Pvt Ltd., Ahmedabad Versus M/s. Oriental Cuisines (P) Ltd,Chennai |
High Court of Judicature at Madras |
| 07-06-2022 |
M/s. Godaddy.com LLC, United States of America & Another Versus M/s. Puravankara Projects Limited, Rep by its authorized signatory John Vijayakumar |
Before the Madurai Bench of Madras High Court |
| 09-05-2022 |
Nagpal Projects & Construction Pvt. Ltd., through its Managing Director Versus Regional Provident Fund Commissioner & Another |
In the High Court of Bombay at Aurangabad |
| 06-05-2022 |
CCI Projects Pvt. Ltd. v/s Union of India and Others. |
High Court of Judicature at Bombay |
| 04-05-2022 |
Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. |
High Court of Delhi |
| 04-05-2022 |
Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. |
High Court of Delhi |
| 29-04-2022 |
Prashant Swahney Versus Hacinda Projects Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 27-04-2022 |
Ankur Sharma Versus M/s. Adani M2k Projects LLP |
National Consumer Disputes Redressal Commission NCDRC |
| 30-03-2022 |
M/s. GSP Power Projects & Another Versus Ashish Mittal & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 21-03-2022 |
M/s. N.G. Projects Limited Versus M/s. Vinod Kumar Jain & Others |
Supreme Court of India |
| 11-03-2022 |
S.M. Shivanna & Others Versus M/s. Shri Diya Projects Private Limited, Rep. by its Managing Director, R.B. Shankar Prasad, Bengaluru & Another |
High Court of Karnataka |
| 09-03-2022 |
M/s. Nagpal Projects & Construction Private Limited Through Its Managing Director Versus The Regional Provident Fund Commissioner & Another |
In the High Court of Bombay at Aurangabad |
| 25-02-2022 |
The Managing Director, State Industries Promotion Corporation of Tamil Nadu Ltd., (SIPCOT), Chennai & Others Versus M/s. Steel Shoppe India Pvt. Ltd. rep. by M. Panneerselvam, Director (Projects) |
High Court of Judicature at Madras |
| 18-02-2022 |
ACIT, Ahmedabad Versus M/s. West Wing Infra Projects 1, Dhaval Society, Ahmedabad |
Income Tax Appellate Tribunal Ahmedabad |
| 14-02-2022 |
Prakash Corporates V/S Dee Vee Projects Limited |
Supreme Court of India |
| 14-02-2022 |
M/s. Macro Marvel Projects Ltd., 'GC' Glenden Plaza', Chennai Versus Assistant Commissioner of Income Tax Company Circle-IV (1), Chennai |
High Court of Judicature at Madras |
| 11-02-2022 |
Dee Vee Projects Ltd. Versus The Government of Maharashtra, Department of Goods & Services Tax Through office of the Deputy Commissioner State Tax (E-006) & Others |
In the High Court of Bombay at Nagpur |
| 11-02-2022 |
Coxswain Projects & Estates Pvt. Ltd., Represented by its Managing Director & Another Versus M/s. NJ Constructions, Proprietor N. Justin & Another |
High Court of Kerala |
| 04-02-2022 |
M/s. Haven Infra Projects & Power Limited, Represented by its Director, Meena Chandrasekaran Versus The State Tax Officer, (Intelligence) Roving Squad (spl), Villupuram & Another |
High Court of Judicature at Madras |
| 28-01-2022 |
SRICO Projects Pvt. Ltd. Versus Central Railside Warehouse Co. Ltd. |
High Court of Delhi |
| 25-01-2022 |
Shaila Prasad & Another Versus M/s Kristal Projects (India) Ltd., Bengaluru & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 19-01-2022 |
M/s. Vashishta Projects, Through its partners A. Vidyasri Bhaskar & Others Versus Indubhushan & Another |
In the High Court of Bombay at Nagpur |
| 05-01-2022 |
C.B. Sumesh Babu, Managing Director, Chathamkulam Projects & Developers Pvt. Ltd., Palakkad Versus The Kannadi Grama Panchayat, Represented By Its Secretary, Kannadi & Others |
High Court of Kerala |
| 04-01-2022 |
Pandav Roy & Others Versus Merlin Projects Ltd., Kolkata & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 28-12-2021 |
Dr. Subijay Sinha & Another Versus M/s. Vedic Projects & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 24-12-2021 |
M/s. Tarun Aggarwal Projects LLP & Another Versus M/s. Emaar MGF Land Ltd. |
High Court of Delhi |
| 22-12-2021 |
ALS Constructions, Rep. by its Proprietor, Bala Abraham, Chennai & Another Versus The Project Director, Tsunami Projects Implementation Units, Chennai & Others |
High Court of Judicature at Madras |
| 02-12-2021 |
M/s. Dharani Hi-tech Projects (P) Ltd., Represented by its Managing Director Versus The General Manager, Chennai & Another |
High Court of Judicature at Madras |
| 24-11-2021 |
Sowparnika Projects & Infrastructures Pvt. Ltd., Thiruvananthapuram Versus State Of Kerala, Represented By The Commissioner Of Commercial Taxes, Thiruvananthapuram |
High Court of Kerala |
| 24-11-2021 |
Sowparnika Projects & Infrastructures Versus State Of Kerala |
High Court of Kerala |
| 15-11-2021 |
G.A. Projects Pvt. Ltd., Chennai Versus Kamarajar Port Ltd., Chennai |
High Court of Judicature at Madras |
| 09-11-2021 |
M/s. Landmark Housing Projects Chennai Pvt. Ltd., Represented by its Managing Director, T. Udayakumar & Others Versus M/s. Savithri Naidu & Others |
High Court of Judicature at Madras |
| 29-10-2021 |
Unicorn Infra Projects & Estate Pvt. Ltd. & Another Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 25-10-2021 |
M/s Gokul Krishna Construction Projects Ltd. (Now GKC Projects Limited), Hyderabad Versus State Of Chhattisgarh, through the Executive Engineer, Chhattisgarh & Another |
High Court of Chhattisgarh |
