Some PAST Judgements / Case Laws similar to P S G SPINNING MILLS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-07-2022 02:17
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| 10-06-2022 |
The Management of Sri Karthikeya Spinning and Weaving Mills Pvt Ltd., Formerly known as Perur Engineering Products, Coimbatore Represented by its Executive Director Versus The Presiding Officer, Labour Court, Coimbatore & Others |
High Court of Judicature at Madras |
| 31-01-2022 |
M/s. Sri Marudhamalai Andavar Spinning Mills, Coimbatore Versus The Chairman, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others |
High Court of Judicature at Madras |
| 27-01-2022 |
VMT Spinning Mills India Private Limited, Rep. by its Directorate D. Sudha, Tamil Nadu Versus The Assistant Director Directorate of Enforcement Government of India, Chennai |
High Court of Judicature at Madras |
| 03-01-2022 |
The Management, Karur District Cooperative Spinning Mills P. Ltd. Versus The Appellate Authority, Joint Commissioner of Labour (Gratuity) & Others |
Before the Madurai Bench of Madras High Court |
| 07-12-2021 |
The Employee's State Insurance Corporation, Sub Regional Office, Madurai Versus M/s. Prabhu Spinning Mills (P) Limited, Dindigul |
High Court of Judicature at Madras |
| 25-10-2021 |
The Krishnagiri District Co-operative Spinning Mills Ltd., Represented by its Administrator, Uthangarai, Krishnagiri District Versus The Regional Provident Fund Commissioner, Regional Office, Salem & Others |
High Court of Judicature at Madras |
| 20-10-2021 |
Pariyur Amman spinning Mills (P) Ltd., Rep. by P.M. Viswanathan its Executive Director, Erode Versus Tamilnadu Generation and Distribution Corporation Ltd, (TANTEDCO), Rep.by its Chairman-cum-Managing Director, Chennai & Others |
High Court of Judicature at Madras |
| 20-09-2021 |
M/s. Kwality Spinning Mills Ltd., Rep. by its Managing Director, Meyyappan Versus The Cotton Corporation of India Ltd., Coimbatore & Another |
High Court of Judicature at Madras |
| 13-09-2021 |
Mohanlal Bhanulal, Rep. by its Proprietor, Hari Krishna Patwari, Andheri (East) Versus The Pondicherry Cooperative Spinning Mills Ltd., Rep. by its Managing Director & Others |
High Court of Judicature at Madras |
| 09-09-2021 |
M/s. Jaihind Spinning Mills Limited, Rep. by its Director & Another Versus The Assistant Provident Fund Commissioner, Employees' Provident Fund Organisation, Salem & Another |
High Court of Judicature at Madras |
| 12-08-2021 |
Trichur Co-Operative Spinning Mills Ltd. Represented by Its Managing Director Versus The Court of Industrial Tribunal, Palakkad & Another |
High Court of Kerala |
| 27-07-2021 |
The Employees' State Insurance Corporation, Sub Regional Office, Madurai Versus Sree Ayyanar Spinning and Weaving Mills Ltd., Virudhunagar |
Before the Madurai Bench of Madras High Court |
| 27-07-2021 |
The Employees' State Insurance Corporation, Sub Regional Office, Madurai Versus Sree Ayyanar Spinning and Weaving Mills Ltd., Virudhunagar |
Before the Madurai Bench of Madras High Court |
| 08-07-2021 |
The Commissioner of Income Tax, Company Circle, Tirupur Versus Prabhu Spinning Mills (P) Limited, Tirupur |
High Court of Judicature at Madras |
| 08-07-2021 |
M/s. Amaravathi Spinning Mills (RJPM) Pvt. Ltd Rep. by its Director S. Murugan & Another Versus The Registrar Debts Recovery Tribunal & Another |
High Court of Judicature at Madras |
| 01-07-2021 |
Sri Vakirakaaliamman Spinning Mills Pvt. Ltd., R. Jagadeeswaran, Director/Guarantor Versus State Bank of India, Rep. by its Authorised Officer & Assistant General Manager, Coimbatore |
High Court of Judicature at Madras |
| 29-06-2021 |
Rajaguru Spinning Mills (P) Limited., (Unit III), Rep.by its Director, B. Siva Kumar Versus Recovery Officer, Office of the Recovery Officer, Salem & Others |
High Court of Judicature at Madras |
| 23-06-2021 |
M/s. Thambbi Modern Spinning Mills Ltd., Rep., by the Managing Director, Salem Versus The Commissioner of Income Tax, Income Tax Department, Salem & Others |
High Court of Judicature at Madras |
| 23-04-2021 |
M/s. Arulmozhi Spinning Mills Private Limited, Represented by its Managing Director, M. Tharmaraj Versus Employees' State Insurance Corporation, Rep. by its Joint Director, Sub-Regional Office, Sidhupoondurai, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
| 30-03-2021 |
M/s. Super Spinning Mills Limited (Defunct) Versus Assistant Director & Others |
High Court of Judicature at Madras |
| 25-03-2021 |
M/s. Sasi Anand, Spinning Mills India P Limited, Repd. its Executive Director, D. Anand Perunduri Versus The State of Tamil Nadu, Represented by the Secretary to Government Commercial Taxes Department, Chennai & Others |
High Court of Judicature at Madras |
| 25-03-2021 |
M/s. Sri Karthikeya Spinning & Weaving Mills (P) Ltd., Rep., by its Managing Director, G.R. Karthikeyan, Coimbatore Versus The Secretary, Tamil Nadu Sales Tax Appellate Tribunal, Coimbatore & Another |
High Court of Judicature at Madras |
| 01-02-2021 |
M/s. Dharanidhara Spinning Mills P. Ltd., Salem Versus The Commissioner of Income Tax. Salem |
High Court of Judicature at Madras |
| 22-01-2021 |
Hari Krishnaa Spinning Mills (Pvt) Ltd, Tiruchengode Namakkal, Repd. Its Authorized signatory M. Santoshkumar Versus The State of Tamil Nadu, Rep. by the secretary to Government, Commercial Taxes Department, Chennai & Others |
High Court of Judicature at Madras |
| 07-01-2021 |
Bharathi Co-operative Spinning Mills Limited, Represented by its Administrator, Tuticorin Versus The Presiding Officer, Labour Court, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
| 04-12-2020 |
Athiyaman Versus Bharathi Co-operative Spinning Mills Ltd, Ettaiyapuram, Rep.by its Administrator, Velappan |
High Court of Judicature at Madras |
| 15-10-2020 |
M/s. Anna Co-operative Spinning Mills Ltd., Represented by its Administrator Versus Employees' Provident Fund Appellate Tribunal, New Delhi & Another |
Before the Madurai Bench of Madras High Court |
| 12-10-2020 |
R. Indira Managing Director, M/s. CP Spinning Mills Pvt. Ltd. Versus The Chairman, Tamil Nadu Electricity & Power Generation Corporation, Anna Salai, Chennai & Another |
Before the Madurai Bench of Madras High Court |
| 10-07-2020 |
Hari Krishna Spinning Mills (Pvt) Ltd., Represented by its Authorized Signatory M. Santhoshkumar Versus The State of Tamil Nadu Rep. by the Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
| 07-07-2020 |
M/s. Manjunatha Spinning Mills Ltd. Versus Oriental Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 01-06-2020 |
Birin Spinning Mills Limited, Rep its Director D. Rangaswamy & Others Versus The State of Tamil Nadu, Rep by the Secretary to Government Commercial Taxes Department, Chennai & Others |
High Court of Judicature at Madras |
| 26-03-2020 |
Anilkumar Vaikuthlal Patel Versus O.L. of A'bad Jubili Spinning & Mfg. Mills Co. & Others |
High Court of Gujarat At Ahmedabad |
| 17-03-2020 |
Maharashtra State Electricity Distribution Company Limited Through its Superintending Engineer, Admn. Versus M/.Pranavditya Spinning Mills Ltd. |
High Court of Judicature at Bombay |
| 24-02-2020 |
Mahalaxmi Spinning & Weaving Mills Pvt. Ltd., Worli Mumbai Versus Maruti Cotex Ltd. Through Resolution Professional Sujata Chattopadhyay, Kolhapur & Others |
National Company Law Appellate Tribunal |
| 07-02-2020 |
M/s. Super Spinning Mills Limited, Dindigul District Versus The Joint Secretary Revision Application, New Delhi & Another |
High Court of Judicature at Madras |
| 22-01-2020 |
Saheli Exports Pvt. Ltd, Nungambakkam, Chennai Versus M/s. Sri Karthikeya Spinning & Weaving Mills Pvt. Ltd. Uppilipalayam, Coimbatore |
High Court of Judicature at Madras |
| 30-10-2019 |
Vardhman Spinning Mills Versus Lal Babu Gupta & Others |
High Court of Himachal Pradesh |
| 24-10-2019 |
M/s. Super Spinning Mills Limited (Defunct) Rep.by its Director-A.R.Balasundaram & Another Versus The Assistant Director, M/s. Employees State Insurance Corporation Sub-Regional Office, Coimbatore & Others |
High Court of Judicature at Madras |
| 24-10-2019 |
M/s. Super Spinning Mills Limited (Defunct) Rep.by its Director-A.R.Balasundaram & Another Versus The Assistant Director, M/s. Employees State Insurance Corporation Sub-Regional Office, Coimbatore & Others |
High Court of Judicature at Madras |
| 21-10-2019 |
S. Ravi & Others Versus Dev Anand Vijayan, Executive Director, The Management of Sri Karthikeya Spinning & Weaving Mills Pvt. Ltd., Formerly known as Perur Engineering Products, Coimbatore |
High Court of Judicature at Madras |
| 18-10-2019 |
Gowri Spinning Mills(P) Ltd., Dharmapuri Versus The Presiding Officer, Labour Court, Salem & Another |
High Court of Judicature at Madras |
| 04-10-2019 |
M/s. Vinayagar Spinning Mills, Tirupur & Others Versus The Commercial Tax Officer, Tirupur |
High Court of Judicature at Madras |
| 23-09-2019 |
M/s. Sree Vaduganathar Spinning Mills, Rep. by its Partner, N. Selvaraj & Another Versus The Commercial Tax Officer, Palladam Assessment Circle & Others |
High Court of Judicature at Madras |
| 21-08-2019 |
M/S. Kandasamy Spinning Mills Private Ltd. Versus S. Palanisamy & Others |
High Court of Judicature at Madras |
| 06-08-2019 |
Shri Mookambiga Spinning Mills Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 26-06-2019 |
M/s. Sulochana Cotton Spinning Mills (P) Ltd., Tirupur Versus The Commercial Tax Officer, Tirupur |
High Court of Judicature at Madras |
| 04-06-2019 |
M/s. Kandagiri Spinning Mills Ltd., Represented by its Chairman & Managing Director R. Selvarajan Versus The Regional Director, ESI Corporation, Madras |
High Court of Judicature at Madras |
| 26-04-2019 |
M/s. Venu P.P.V. Spinning Mills (P) Ltd., Rep. by its Director V. Sekar, Salem Versus M. Krishnan & Others |
High Court of Judicature at Madras |
| 02-04-2019 |
M/s. Kumar Spinning Mills Pvt Ltd., Rep. by its Director B. Jeyakumar Gopi Versus The Employees Provident Fund Appellate Tribunal & Another |
Before the Madurai Bench of Madras High Court |
| 28-03-2019 |
In the Matter of: M/s. OPG Power Generation Private Limited Versus M/s. Balu Spinning Mills Private Limited |
National Company Law Tribunal Chennai |
| 14-03-2019 |
In the Matter of: M/s. Asian Wind Energy Private Limited Versus M/s. Santha Spinning Mills Private Limited |
National Company Law Tribunal Chennai |
| 31-01-2019 |
The Ichalkaranji Cooperative Spinning Mills Ltd. & Others Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
| 05-12-2018 |
M/s. Janaki Spinning Mills (P) Ltd., Rep. by its Managing Director R. Vijayakumar Versus K. Ganesan |
High Court of Judicature at Madras |
| 29-10-2018 |
Oswal Spinning & Weaving Mills Limited & Others Versus Uco Bank & Another |
High Court of Punjab and Haryana |
| 11-09-2018 |
Acit Circle 1, Namakkal Versus Pkpn Spinning Mills Pvt. Ltd. |
Income Tax Appellate Tribunal Chennai |
| 07-09-2018 |
Dcit, Ludhiana Versus M/s. Malwa Cotton Spinning Mills |
Income Tax Appellate Tribunal Chandigarh |
| 14-08-2018 |
PKPN Spinning Mills(P) Ltd. Pallipalayam, Rep. by its Director, P.K. Jayagopal Versus The Joint Commissioner, Office of Commissioner of Central Excise, Salem |
High Court of Judicature at Madras |
| 14-08-2018 |
Suryajyoti Spinning Mills Limited Versus BSE Limited Phiroze Jeejeebhoy Towers & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
| 09-08-2018 |
The Joint Director, ESI Corporation Office, Madurai & Another Versus Srivilliputhur Co-operative Spinning Mills Limited, Rep.by its Administrator & Another |
Before the Madurai Bench of Madras High Court |
| 03-08-2018 |
Canara Bank Versus Chandramoulishvar Spinning Mills Pvt. Ltd. & Another |
National Company Law Appellate Tribunal |
| 16-07-2018 |
M/s. Santha Spinning Mills Pvt.Ltd Versus The Regional Provident Fund Commissioner, Employees' Provident Fund Organisation, Salem & Others |
High Court of Judicature at Madras |
| 13-07-2018 |
M/s. Bannari Amman Spinning Mills Limited, Rep. by its Director Versus The Assistant Commissioner (CT) |
High Court of Judicature at Madras |
| 02-07-2018 |
Super Spinning Mills Ltd V/S Commissioner of Central Excise, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 24-04-2018 |
The Inspector General of Registration & Another Versus Sri Velayuthaswamy Spinning Mills (P) Ltd., Karuvampalayam, Tirupur, Rep. by its Director P.S. Veluswamy & Others |
High Court of Judicature at Madras |
| 14-03-2018 |
P.S. Sreekumar Versus Dr. B. Sreekumar, General Manager, Malabar Spinning & Weaving Mills, Kozhikode & Others |
High Court of Kerala |
| 08-12-2017 |
Hindoostan Spinning and Weaving Mills Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 06-11-2017 |
M/s. M.A.M. Spinning Mills, Reptd. by Proprietor M. Alli Versus The Authorised Officer, City Union Bank Ltd., Kumbakonam |
High Court of Judicature at Madras |
| 02-11-2017 |
Managing Director, Mahavishnu Spinning Mills Pvt. Ltd. Versus S. Ramasamy |
High Court of Judicature at Madras |
| 01-11-2017 |
M/s. Super Spinning Mills Ltd., Represented by its authorised signatory S. Venkata Reddy Versus Joint Commissioner of State Tax (formerly Deputy Commissioner of Commercial Taxes & Others |
In the High Court of Judicature at Hyderabad |
| 09-10-2017 |
Anwar Jute Spinning Mills Limited and Others V/S Union of India/DA |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
| 04-09-2017 |
Sri Sukra Spinning Mills Private Ltd. Versus The Commissioner |
High Court of Judicature at Madras |
| 31-08-2017 |
Sivakumar Spinning Mills (P) Ltd. Tirunelveli District, Rep. By its Managing Director Versus Regional Provident Fund Commissioner, Employee's Provident Fund Organisation, Sub-Regional Office |
High Court of Judicature at Madras |
| 31-08-2017 |
Tanweer Alam Versus U.P. Cooperative Spinning Mills Fed. Ltd. |
High Court of Judicature at Allahabad |
| 08-08-2017 |
M/s. Sulochana Cotton Spinning Mills (P) Ltd., Rep. by its Managing Director, S. Krishnakumar Versus The Inspector General of Registration, Chennai & Others |
High Court of Judicature at Madras |
| 04-07-2017 |
Arul Murughan Spinning Mills Pvt. Ltd. and Others V/S CCE, Madurai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 05-06-2017 |
C.V. Linimol & Another Versus Malappuram Co-Operative Spinning Mills represented by its Managing Director & Others |
High Court of Kerala |
| 05-05-2017 |
M/s. Saranya Spinning Mills (P) Limited, Rep by its Authorized Signatory Mohamed Nasar Versus The Chairman, Tamilnadu Generation & Distribution Corporation Ltd., Chennai & Another |
High Court of Judicature at Madras |
| 17-04-2017 |
M/s. Nahar Spinning Mills Limited Versus The Commissioner of Income Tax, Ludhiana |
High Court of Punjab and Haryana |
| 10-03-2017 |
Commr. of C. Ex., Ludhiana V/S Vardhman Spinning & General Mills |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
| 02-03-2017 |
U.P. Co-Op. Spinning Mills Fedn. Ltd. & Others Versus Amar Nath Dwivedi & Another |
Supreme Court of India |
| 28-02-2017 |
Thakadoor Spinning Mills (P) Ltd V/S Commissioner of C. Ex., Salem |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 22-02-2017 |
The Recovery Officer, Employees Provident Fund Organisation, Sub Regional Office Versus The Official Liquidator, as the Liquidator of Uma Maheswari Spinning Mills Ltd., (in liquidation) & Another |
High Court of Judicature at Madras |
| 13-02-2017 |
Sk. Golamuddin Choudhury Versus Orissa State Co-operative Spinning Mills Federation Limited (SPINFED) represented through its Managing Director & Others |
High Court of Orissa |
| 16-01-2017 |
Malwa Cotton Spinning Mills Ltd. and Others V/S The Authorised Officer, IFCI Limited and Others. |
Debts Recovery Tribunal Chandigarh |
| 12-01-2017 |
Employees Provident Fund Organization, Bathinda (Punjab) Versus M/s. Arihant Spinning Mills |
High Court of Punjab and Haryana |
| 29-09-2016 |
Sulochana Cotton Spinning Mills Pvt. Ltd., Tiruppur Versus The Commercial Tax Officer Tirupur South Assessment Circle Tirupur & Another |
High Court of Judicature at Madras |
| 27-09-2016 |
M/s. Brindavan Cotton Mills Private Limited Versus Demerged Company Adhilakshmi Spinning Mills Private Limited. |
High Court of Judicature at Madras |
| 26-08-2016 |
M/s. Kanagadhara Spinning Mills Private Limited Versus M/s.T.V.S. Finance & Service Ltd., |
High Court of Judicature at Madras |
| 04-08-2016 |
The General Manager, The Cannannore Spinning & Weaving Mills, A unit of NTC (APKK & M) Ltd. Versus The Controlling Authority, Karaikal & Others |
High Court of Judicature at Madras |
| 02-08-2016 |
AMP Spinning & Weaving Mills Pvt. Ltd. Versus Income Tax Officer |
High Court of Gujarat At Ahmedabad |
| 29-07-2016 |
Amaravathi Spinning Mills Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Chennai & Another |
Before the Madurai Bench of Madras High Court |
| 02-06-2016 |
Malappuram Spinning Mills Employees Union (Citu) & Others Versus The Malappuram Co-operative Spinning Mills Ltd. |
High Court of Kerala |
| 13-05-2016 |
M/s. Arti Spinning Mills & Others Versus State of Haryana & Another |
Supreme Court of India |
| 11-04-2016 |
M/s. Oswal Spinning & Weaving Mills Ltd. Versus Reserve Bank of India & Others |
High Court of Punjab and Haryana |
| 16-03-2016 |
Stalin Augustine Joseph @ A.J. Stalin Versus Sri Saravana Spinning Mills (P) Ltd, Rep. by R. Ganesh |
High Court of Judicature at Madras |
| 26-02-2016 |
M/s. Arti Spinning Mills & Others Versus State of Haryana & Another |
Supreme Court of India |
| 16-02-2016 |
Raju Spinning Mills Pvt. Ltd., Rajapalayam by its Manager K. Muthulingam & Another Versus The Tamilnad Generation & Distribution Corporation Ltd., (TANGEDCO), Chennai rep. by its Chairman & Others |
Before the Madurai Bench of Madras High Court |
| 01-02-2016 |
Bureau of Indian Standards Versus U.P. Cooperative Spinning Mills Federation Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 22-12-2015 |
Mountain Spinning Mills Limited Versus The Director (Distribution), Tamil nadu Generation and Distribution Corporation Limited & Others |
High Court of Judicature at Madras |
| 10-12-2015 |
Official Liquidator for M/s. Jaipur Spinning & Weaving Mills Ltd. Versus The Podar Mills Ltd. & Others
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High Court of Rajasthan Jaipur Bench |
