P R P CONSTRUCTIONS PRIVATE LIMITED

Activity: Construction in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201TN1995PTC032833 		ROC
RoC-Chennai 		Incorporation Date
06-09-1995
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
032833 		Registration Date
06-09-1995 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 23,20,000



Contact Information
E-Mail Address
NA
Registered Address
W-124, III AVENUE,ANNA NAGAR, CHENNAI 600 040 CHENNAI 600 040 Chennai TN 600040 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P R P CONSTRUCTIONS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-10-2021 20:31
23-09-2021 S.P. Singla Constructions Private Limited Versus Construction And Design Services, Uttar Pradesh Jal Nigam High Court of Delhi
20-09-2021 Oommen Thomas Panicker, Represented by Power of Attorney holder, Ommen Panicker Versus Monica Constructions, Represented by Partners R. Vinod & L. Krishnapriya & Another High Court of Kerala
16-09-2021 M/s. Bharat Petroleum Corporation Ltd., Represented by its Senior Manager - Legal (South), Chennai & Another Versus M/s. ATM Constructions (P) Ltd., Represented by its Chairman, C.M. Ibrahim High Court of Judicature at Madras
07-09-2021 The Project Director, Tamil Nadu Road Sector Project, Chennai Versus JSR Constructions Pvt. Ltd, Rep. by Power of Attorney Holder R. Paneerselvam High Court of Judicature at Madras
31-08-2021 RGE Constructions and Development Pvt. Ltd., Represented by its Authorised Signatory A.K. Raghavan Versus P. Babu Harindranath & Others High Court of Judicature at Madras
27-08-2021 D. Syamala Kalyani & Others Versus M/s. Yasotheja Constructions, Eluru, Rep. By Its Prop. Madipalli Sesha National Consumer Disputes Redressal Commission NCDRC
25-08-2021 Residents of “O” Block, Platinum City Welfare Association (Regd.,) Represented by its Joint Secretary, Shashidharayya Mathad Versus M/s. Sheriff Constructions A Partnership firm, Office at Sharif Centre, Bengaluru, Represented by its Managing Partner, Zialulla Sheriff & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
12-08-2021 Sant Sonopant Dandekar Nagar Co. Op. Hsg. Society Ltd. Versus M/s. Mahale Constructions National Consumer Disputes Redressal Commission NCDRC
05-08-2021 Tuli Gorai Versus Puri Constructions Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
22-07-2021 Dharminder Singh Sidhu & Another Versus Manohar Infrastructure & Constructions Private Limited & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
19-07-2021 Bharat Petroleum Corporation Limited, Having its registered office at Bharath Bhavan, Rep. by its Senior Manager - Legal (South), Chennai & Another Versus ATM Constructions Limited, Rep. by its Director Faiz Mohammed High Court of Judicature at Madras
14-07-2021 Vellapally Constructions, Represented by its Managing Partner, Jacob Mathew Versus The Assistant Commissioner (CT), Perur Assessment Circle, Coimbatore High Court of Judicature at Madras
08-07-2021 Tanu Constructions Colonizers & Developers Versus Arvind Kumar Mandal National Consumer Disputes Redressal Commission NCDRC
08-07-2021 Tanu Constructions Colonizers & Developers Versus Arvind Kumar Mandal National Consumer Disputes Redressal Commission NCDRC
01-07-2021 Sri Sreenivasa Constructions, Rep. by D. Kiran Kumar Reddy Versus Shyamala Kumari & Others High Court of Judicature at Madras
22-06-2021 Manohar Infrastructure & Constructions Pvt. Ltd. Versus Usha Yadav National Consumer Disputes Redressal Commission NCDRC
26-05-2021 Veeresh Honnagudi Versus M/s. K.N.S. Constructions, Bangalore & Others Karnataka State Consumer Disputes Redressal Commission Bangalore
06-05-2021 M/s. Runwal Constructions Versus Union of India Through its Ministry of Defence & Others High Court of Judicature at Bombay
30-04-2021 M/s. SAN Engineers, a proprietary concern, Rep. by its Proprietor S. Adiniarayana Reddy Versus M/s. Siddartha Constructions, A partnership firm, rep, by its Managing Partner High Court of Andhra Pradesh
26-04-2021 M/s. S. Subrahmanyan Constructions Company Private Limited, Rep., by its Director, R. Sankar Versus Assistant Commissioner of Income Tax, Corporate Circle 6(2), Nungambakkam High Court of Judicature at Madras
22-04-2021 M/s Runwal Constructions, A Partnership Firm Versus Union of India & Others High Court of Judicature at Bombay
22-04-2021 M/s. Runwal Constructions Versus Union of India & Others High Court of Judicature at Bombay
21-04-2021 Vignesh Constructions, Trichy, Represented through it's Proprietor P. Velusamy Versus The Commissioner Commercial Taxes, Elillagam, Chepack, Chennai & Another Before the Madurai Bench of Madras High Court
19-04-2021 M/s. A.T.M. Constructions (P) Ltd., Represented by its Director, Faiz Mohameed & Another Versus M/s. Bharath Petroleum Corporations Ltd., Represented by its Senior Manager – Legal (South) & Another High Court of Judicature at Madras
08-04-2021 M/s. J.K. Constructions, Rep., by its Partner – A.P. Nandakumar, Vellore District Versus The Commercial Tax Officer, Gudiyatham (East), Vellore District & Another High Court of Judicature at Madras
31-03-2021 Shanklesha Constructions & Others Versus Shanklesha Constructions & Others High Court of Judicature at Bombay
24-03-2021 M/s. Y.B. Constructions Pvt. Ltd., Bhubaneswar, Represented by its Managing Director, Yudhisthira Biswal Versus Union of India & Others High Court of Orissa
22-03-2021 Padma Mahadev & Others Versus M/s. Sierra Constructions Private Limited, Represented by its Director Kumari Bharathi High Court of Karnataka
22-03-2021 Padma Mahadev & Others Versus M/s. Sierra Constructions Private Limited, Represented by its Director Kumari Bharathi High Court of Karnataka
17-03-2021 Prem Lata Versus M/s. Manohar Infrastructure & Constructions Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-03-2021 M/s. Suvidha Realtors & Constructions Pvt. Ltd., Represented by its Managing Director Dinesh R. Mahajan, Hubli Versus The Hubli Taluka Agricultural Produce Co-Operative Marketing Ltd., Rep. by its Secretary & Another High Court of Karnataka Circuit Bench At Dharwad
06-03-2021 M/s. Suvidha Realtors & Constructions Pvt. Ltd., Represented by its Managing Director Dinesh R. Mahajan, Hubli Versus The Hubli Taluka Agricultural Produce Co-Operative Marketing Ltd., Rep. by its Secretary & Another High Court of Karnataka Circuit Bench At Dharwad
01-03-2021 J.S.P. Constructions, New Delhi Versus Asstt. Commissioner of Income Tax, Circle-62(1), New Delhi Income Tax Appellate Tribunal Delhi
26-02-2021 M/s. DMR Constructions, Rep by its Partner, Namkkal Versus The Assistant Commissioner, Commercial Tax Department, Namakkal High Court of Judicature at Madras
18-02-2021 M/s. Satya Sai Constructions, Rep. by its Managing Partner, Prakash Challa Versus Additional Commissioner of Commercial Taxes, Zone-I, Bangalore & Others High Court of Karnataka
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
04-02-2021 M/s. Bhat Constructions Versus UT of Jammu & Kashmir & Others High Court of Jammu and Kashmir
02-02-2021 M/s. Srishaila Constructions Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Calcutta
01-02-2021 M/s. N.K. Constructions, Represented by its Proprietor, Naren Kumar Versus B.M. Veeresh High Court of Karnataka
25-01-2021 Devendra Kumar Versus Manohar Infrastructure & Constructions Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
25-01-2021 Asha Garg Versus M/s. Manohar Infrastructure & Constructions Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
21-01-2021 Messrs Siroya Constructions, Represented by its Partner, Shailesh Siroya, Bangalore Versus V. Srinivasa Raju & Others High Court of Karnataka
12-01-2021 M/s. Cherry Constructions, Rep. by Proprietor C.M. Maha Deva, Bengaluru Versus The State of Karnataka, Rep. by its Secretary Revenue Department, Bengaluru & Others High Court of Karnataka
11-01-2021 Neelam Bhardwaj Versus Manohar Infrastructure & Constructions Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
11-01-2021 Tantia Constructions Limited Versus Union of India High Court of Judicature at Calcutta
08-01-2021 SRI Constructions, Represented by its Partner, V. Sri Balan Versus The State of Tamil Nadu, Represented by the Secretary to Government, Commercial Taxes Department, Chennai & Others High Court of Judicature at Madras
05-01-2021 Radharaman Constructions 19(3), Mumbai Versus Asst. CIT, Circle, Mumbai Income Tax Appellate Tribunal Mumbai
01-01-2021 S.P. Singla Constructions Pvt. Ltd. Versus Chief Engineer, Project Deepak & Others High Court of Himachal Pradesh
03-12-2020 M/s. Unitech – NCC (JV), a Joint Venture of M/s. United Limited, a Joint Venture of Unitech Limited and M/s. Nagarjuna Constructions Company Limited, Hyderabad Versus M/s. I.S.N. Raju Infrastructures (P) Limited, Represented by its Executive Director Ravi Kumar Raju Dandu & Others High Court of Andhra Pradesh
01-12-2020 M/s. Kamat Constructions Pvt. Ltd. Through its Managing Director Dattaprasad A. Kamat Versus Assistant Commissioner of Income Tax Central Circle, Panaji – Goa & Another In the High Court of Bombay at Goa
18-11-2020 M/s. The Waterbase Ltd., Rep. by its Company Secretary & Authorized Person R. Achuthan Versus M/s. KAP (India) Projects & Construction Pvt. Ltd., Rep. by its Managing Director K.V. Mohamed Zakir (Formerly Known as KAP (India) Constructions) High Court of Judicature at Madras
17-11-2020 V. Munisamy Versus Sai Priya Constructions National Consumer Disputes Redressal Commission NCDRC
14-09-2020 M/s. Swarna Techno Constructions Pvt. Ltd., Rep. by its Managing Director, Hubballi Versus Hubli-Dharwad BRTS Company Ltd., Rep. by its Managing Director & Another High Court of Karnataka Circuit Bench At Dharwad
11-09-2020 Principal Commissioner of Income Tax, Coimbatore Versus M/s. Bharathi Constructions, Erode & Another High Court of Judicature at Madras
03-09-2020 M/s. Mahalaxmi Constructions Class-I Contractor, Represented by its Proprietor K.C. Krishnaiah, Since Dead by his LRs. & Others Versus Karnataka Neeravari Nigam Ltd., Bengaluru & Others High Court of Karnataka Circuit Bench At Dharwad
28-08-2020 R.K. Singhal Versus M/s. Sudradh Constructions Pvt. Ltd. Through Its Director, Shri Laxmichand Damji Chheda, Mumbai National Consumer Disputes Redressal Commission NCDRC
19-08-2020 Huawei Telecommunication (India) Pvt. Ltd., & Others Versus Palathara Constructions, Represented by its Managing Partner, Shaji Mathew High Court of Kerala
14-08-2020 Venus Enterprises, Represented by its Managing Partner B.V. Ayyappan & Others Versus Sri Moogambigai Constructions India Pvt. Ltd., Represented by its Managing Director K.M. Velumanie High Court of Judicature at Madras
12-08-2020 M/s. First Futuristic Holdings Limited, Authorised Signatory Kovilakuntla Balasubramanyam & Others Versus M/s. Prabhu Constructions, by its Proprietor, K.E. Prabhu High Court of Karnataka
01-07-2020 M/s. Salem Constructions, A registered Partnership Firm, Rep. By its Managing Director, N. Selvam & Others Versus K. Santhi & Another High Court of Judicature at Madras
11-05-2020 South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited Supreme Court of India
20-03-2020 M/s. Simnani Constructions & Others Versus Union of India & Others High Court of Jammu and Kashmir
19-03-2020 RajuRangadhamaiah & Others Versus M/s. Vinyas Constructions Private Limited, Bengaluru National Company Law Tribunal Bengaluru
10-03-2020 M/s. Arun Excello Constructions LLP, Represented by its Partner, A.M. Sundar Versus The Commissioner, Office of the Director of Town & Country Planning, Chennai & Others High Court of Judicature at Madras
06-03-2020 RAUS Constructions Pvt. Ltd. Versus Indian Bank High Court of for the State of Telangana
05-03-2020 Vikrant Vikas Raikar, Proprietor of M/s. Elegant Constructions Versus State of Maharashtra, through Government Pleader & Others High Court of Judicature at Bombay
03-03-2020 Parida Constructions Versus State of Odisha & Others High Court of Orissa
28-02-2020 D. Neppolian Versus M. Raja, Proprietor, G.M. Constructions, Chennai & Others High Court of Judicature at Madras
18-02-2020 M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others High Court of Kerala
15-02-2020 M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan High Court of Judicature at Madras
15-02-2020 M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan High Court of Judicature at Madras
10-02-2020 Jai Bharathi Constructions Rep. by its Proprietor Mr.Surender Reddy, Telangana Versus The Executive Director (Signal Projects) Railway Board, Rail Bhavan, New Delhi & Others High Court of Judicature at Madras
03-02-2020 The Government of Tamil Nadu, Highways Department, rep. by the Divisional Engineer (H) Chennai Metropolitan Development Plan Division-1 Versus M/s. Jenefa Constructions, Civil Engineering Contractor, rep. by its Partner, M. Arunachalam High Court of Judicature at Madras
23-01-2020 M/s. URC Constructions Private Limited, Rep. by its Direction, V. Ganesan Versus M/s. Hindustan Aeronautics Limited, Rep. by its Additional General Manager (Works), Bangalore High Court of Karnataka
17-01-2020 MFAR Constructions Private Limited, Through its Assistant General Manager, Finance & Accounts S. Anish Versus The Union of India, Through its Secretary, Department of Revenue, New Delhi & Others High Court of Karnataka
10-01-2020 K. Vasudeva Maniakarar & Others Versus S.Radhakrishnan, Proprietor, M/s. Venus Constructions, Mylapore & Others Before the Madurai Bench of Madras High Court
06-12-2019 In Re: M/s. MFAR Constructions Pvt. Ltd., Rep by its Chief Executive Officer Fayaz Kamaluddin Versus Additional Commissioner of Commercial Taxes Zone-II, Bengaluru & Others High Court of Karnataka
03-12-2019 M/s. New My Home Constructions, Nallakunta, Hyderabad & Others Versus B. Padmavathi & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
02-12-2019 MunMun Chakraborty Versus Triveni Constructions Rep. by Satyendra Pandey & Nag Narayan Mishra & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
18-11-2019 Sandeep Mehta, Director, Jain Housing & Constructions Limited, Chennai & Another Versus Rani Paul, Represented by her husband G. Paul Vijayarajan High Court of Judicature at Madras
08-11-2019 M/s. Indian Oil Corporation Ltd, Rep. by its Deputy General Manager (LPG), Tamil Nadu State Office, Chennai Versus M/s. Fabtech Works & Constructions & Another High Court of Judicature at Madras
15-10-2019 Sachin Shridhar Gangan Versus Rupji Constructions & Others Maharashtra State Consumer Disputes Redressal Commission Mumbai
14-10-2019 S.P. Singla Constructions Pvt. Ltd. Versus BBR (India) Pvt. Ltd. High Court of Punjab and Haryana
11-10-2019 M/s. Sri Sai Constructions, Rep. By Its Managing Director M. Yadagiri Reddy & Another Versus Thambala Upender National Consumer Disputes Redressal Commission NCDRC
04-10-2019 K. Rahothaman, Proprietor, KR Constructions & Others Versus HDFC Bank Rep.by Branch Manager, Madipakkam Branch, Madipakkam, Chennai & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
04-10-2019 Devulapalli Dwarakanatha Reddy & Another Versus M/s. Sritha Constructions (P) Limited, Rep. by its Director, K. Sreenivasulu Reddy, Perungudi & Others High Court of Judicature at Madras
26-09-2019 P. Sunilkumar & Another Versus M/s. Green Peace Constructions (P) Ltd., rep. by its Managing Director, P.R. Earnarst High Court of Judicature at Madras
26-09-2019 M/s. Indus Cityscapes Constructions Pvt.Ltd., Rep.by its Director Ajay Lunawath, Chennai Versus M/s. Karismaa Foundations Pvt.Ltd., Rep.by its Managing Director Rakesh P Sheth High Court of Judicature at Madras
09-09-2019 Kamladitya Constructions Pvt. Ltd., Jharkhand Versus State of Bihar & Others High Court of Judicature at Patna
03-09-2019 Sapthagiri Residents Welfare Association Rep. By Its Sercretary. B. Chandrasekhara Reddy Versus M/s. Sri Constructions, By Its Managing Partnr G Prasad & Others National Consumer Disputes Redressal Commission NCDRC
29-08-2019 The Union of India, Represented by the General Manager, Southern Railway, Chennai & Others Versus Best Cast Constructions (P) Ltd., Represented by its President, N. Venugopal High Court of Judicature at Madras
28-08-2019 M/s. Ganga Bhavani Constructions (Prop.Sri Reddy Satyanarayana @ Satish) Versus State of Andhra Pradesh & Another Supreme Court of India
09-08-2019 M/s. Golden Glow Constructions Private Limited, Represented by its Managing Director, Dilip Udeshi, Kancheepuram & Another Versus The State, Represented by the Inspector of Police, District Crime Branch, Kancheepuram & Another High Court of Judicature at Madras
09-08-2019 L. Dharmichand & Others Versus ASV Constructions Pvt Ltd. & Another High Court of Judicature at Madras
31-07-2019 Mahamaya Engg. and Constructions Versus State of J&K & Others High Court of Jammu and Kashmir
30-07-2019 Sri Sai Krishna Constructions Versus Glove Infracom & Another High Court of Judicature at Bombay
25-07-2019 MK. Abdul Saleem Versus M/s. SRK Shelters Ltd. Rep. By Its Cmd, K.R. Malik, (SRK Constructions Formerly), Skywings, Edachira Kakkanand, Ernakulam & Others National Consumer Disputes Redressal Commission NCDRC
18-07-2019 Bharat Sanchar Nigam Limited, Represented by the Chief General Manger, Telecom (Tamilnadu Circle), Chennai & Others Versus M/s. Sakthi Engineering Constructions, Erode & Others High Court of Judicature at Madras
17-07-2019 Shree Chaitanya Constructions Versus Sudhir Poonamchand Parakh & Others Supreme Court of India



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