P R B POWER PRIVATE LIMITED

Activity: Electricity, Gas & Water companies in Telangana.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U40101TG1995PTC020647 		ROC
RoC-Hyderabad 		Incorporation Date
08-06-1995
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
020647 		Registration Date
08-06-1995 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2012
Last Balance Sheet Date
31-03-2012



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
bhaskararaoandco@gmail.com
Registered Address
10-4-44/4, FLAT NO.104, BLOCK - D HILINE ANSARI COMPLEX, HUMAYUN NAGAR HYDERABAD Hyderabad TG 500028 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P R B POWER PRIVATE LIMITED

Last Checked Past / Closed Litigation On 21-10-2021 21:02
05-10-2021 V.K. Enterprises through its Proprietor Kundan Dhore Versus State of Maharashtra, through Secretary, Department of Energy and Power, Mantralaya & Others In the High Court of Bombay at Nagpur
27-09-2021 Manjari Tanty @ Laria Versus Special Land Acquisition Officer & Sub Collector, Ultra Mega Power Project, Sundargarh & Others Supreme Court of India
21-09-2021 Punjab State Power Corporation Limited & Another Versus Emta Coal Limited Supreme Court of India
20-09-2021 Oommen Thomas Panicker, Represented by Power of Attorney holder, Ommen Panicker Versus Monica Constructions, Represented by Partners R. Vinod & L. Krishnapriya & Another High Court of Kerala
20-09-2021 Aadyaarush Power Projects Pvt. Ltd., Represented by its Director, Amarthya Rajashekarappa, Bengaluru & Others Versus State of Karnataka, Department of Energy, Represented by its Chief Secretary, Bengaluru & Others High Court of Karnataka
16-09-2021 M/s. Auto Movers Versus Luminous Power Technologies Pvt. Ltd., High Court of Delhi
14-09-2021 Chunni Lal Mehar (dead) through Sunita Mehar & Others Versus Chhattisgarh State Power Distribution Company, through its Chairman, Chhattisgarh & Another High Court of Chhattisgarh
08-09-2021 Kizhakke Neliyarambath Rafeek, Rep. by Power of Attorney Holder, K.N. Nizar & Others Versus Thavararakkattil Choyikutty Master & Another High Court of Kerala
07-09-2021 The Project Director, Tamil Nadu Road Sector Project, Chennai Versus JSR Constructions Pvt. Ltd, Rep. by Power of Attorney Holder R. Paneerselvam High Court of Judicature at Madras
07-09-2021 South Eastern Coal Fields Limited, through R.S. Singh General Manager (legal) & Power of attorney holder of South Eastern Coal Fields Limited, Bilaspur (C.G.) Versus M.S. Nainam High Court of Chhattisgarh
06-09-2021 M/s. Indsil Hydro Power & Manganese Limited Versus State of Kerala & Others Supreme Court of India
01-09-2021 M/s. ENEXIO Power Cooling Solutions India Pvt. Ltd., No.443, Rep. by President & CEO T. Parasuram Versus Gita Power and Infrastructure Pvt. Ltd., Rep. by its Authorised Signatory, Kaushik Ganguly & Another High Court of Judicature at Madras
31-08-2021 Andhra Pradesh Southern Power Distribution Company Ltd., rep., by its Chief General Manager, Vijayawada, Krishna District & Others Versus Kamepalli Ramesh Babu High Court of Andhra Pradesh
27-08-2021 M.L. Veerabathiran (Died) & Others Versus Kothandaraman, Rep.by his power agent, Ragan High Court of Judicature at Madras
27-08-2021 M/s. Bharat Heavy Electricals Ltd., Power Sector Southern Region, Chennai Versus M/s. ANCL & CO India Pvt Ltd., New Delhi High Court of Judicature at Madras
27-08-2021 M/s. Sadguru Metalliks Versus Tata Power Western Odisha Distribution Limited (TPWODL), Rajgangpur High Court of Orissa
26-08-2021 I.L. & F.S. Tamil Nadu Power Company Limited, Rep. by its Authorised Signatory, P. Sekar, Chennai Versus Commissioner of Customs (Sea Imports - Import), Chennai & Others High Court of Judicature at Madras
25-08-2021 CSG Holding Company Ltd., Rep. By its Power Agent, Pradeep Yadav Versus Saint-Gobain Glass France, A Fresh Societe Anonyme (SA), Rep. By power Agent, T. Bhaskaran & Another High Court of Judicature at Madras
24-08-2021 Gandhimathi, Rep. By her Power Agent, Venkatesan Versus Murugappan & Another Before the Madurai Bench of Madras High Court
23-08-2021 H. Hameed Khan & Another Versus R. Anandhalingam (through his power agent) G. Ramamoorthy & Others Before the Madurai Bench of Madras High Court
19-08-2021 A.M. Gopalan, Rep. by Power Agent V.C. Praveen Versus Eros International Media Limited, Mumbai High Court of Judicature at Madras
17-08-2021 M/s. Black Burn Fuels Private Limited, Formerly Known as M.s Maheswari Brothers Coal limited, Rep.by its Director/Authorised Signatory, D. Hari Prasad Reddy Versus M/s. Ind Barath Thermal Power Limited, Rep.by its Managing Director, Chennai High Court of Judicature at Madras
16-08-2021 M/s. Kamachi Sponge & Power Corporation Ltd., Rep. by its Director, Vinod Kothari, Gummidipoondi Versus The Commissioner of Central Excise, Chennai II Commissionerate, Chennai & Another High Court of Judicature at Madras
12-08-2021 M/s Shiv Alloys Steel Rep. By One of Its Partners Namely, Sri Dipak Das, Assam Versus Assam Power Distribution Company Limited Rep. By Its Managing Director & Others High Court of Gauhati
11-08-2021 SKS Power Generation (Chattisgarh) Ltd. & Another Versus Canara Bank High Court of Judicature at Bombay
11-08-2021 M/s. Khoday India Ltd., Rep. by its Power of Attorney Holder Jaipal Reddy, Karnataka Versus Union of India, Through The Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
11-08-2021 M/s. Swiss Singapore India Pvt Ltd., Rep. by its Manager, Ankur Pungliya Versus M/s. Ind Barath Thermal Power Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
09-08-2021 Ligy Paul (Shown as Liji Paul in The Impugned Judgments), Koothattukulam, Rep. by The Power of Attorney holder, Dr. Thomas Aliyattukudy, Ernakulam Versus Mariyakutty & Others High Court of Kerala
09-08-2021 M/s. Indian Solar Manufacturers Association Versus Solar Power Developers Association & Others Supreme Court of India
09-08-2021 V.M. Abdulla Koya Versus Thoppil Imbichaminabi, Represented by Power of Attorney holder Muhammed Arif High Court of Kerala
06-08-2021 M/s. Millenium Steel India Pvt. Ltd., Rep.by its Managing Director, D. Hari Prasad Reddy Versus M/s. Ind Barath Thermal Power Ltd., Rep.by its Managing Director, Chennai High Court of Judicature at Madras
06-08-2021 M/s. Trimex Industries Pvt Limited., Rep. by its Vice President Legal, S. Sudhakaram Versus M/s. Ind Barath Thermal Power Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
06-08-2021 Karnataka Power Corporation Limited, Represented by Managing Director, Bengaluru Versus Gopalkrishna & Deceased, Represented by his Lrs. High Court of Karnataka
05-08-2021 M/s. Oriental Insurance Company Ltd., Represented by Regional manager, Rep. by its Regional Manager, M.S. Sekar Versus M/s. Suryadev Allos & Power Pvt. Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
05-08-2021 The Palakkad Municipality, Represented by Its Secretary, Municipal Office, Palakakd & Another Versus Devadas, Represented by It Power of Attorney holder, K.A. Rajith, & Others High Court of Kerala
04-08-2021 K. Gopinathan & Others Versus S. Savarimuthu Sebastian, Rep.by his Power of Attorney, S. Edward Enoch Thompson & Others High Court of Judicature at Madras
03-08-2021 Ramakrishnan, Rep. by his Power of Attorney Holder, E.R. Ravichandran Versus Executive Officer, Arulmighu Badrakaliyamman Koil, Anthiyur & Another High Court of Judicature at Madras
02-08-2021 Pudukottai Green Power Pvt. Ltd., Rep. by its Director, Chennai Versus NHPC Limited, Batlagundu & Others Before the Madurai Bench of Madras High Court
30-07-2021 Purushothaman Versus M/s. Jai Renga Mills (P) Limited, Represented through its Power Agent/Office Manager, S. Mohanram, Viruthunagar, & Another High Court of Judicature at Madras
30-07-2021 Dy. Chief Engineer (Construction) Central, Central Railway, Bhusawal, on behalf of Union of India Versus M/s. B.N. Agrawal, through its Partner, Special Power of Attorney Holder – Ashwin Suresh Agrawal & Another In the High Court of Bombay at Aurangabad
30-07-2021 M/s. Power Soap Ltd, represented by its Managing Director K. Dhanapal, Puducherry Versus Valliammal & Others High Court of Judicature at Madras
30-07-2021 Shahul Hameed, Rep. by Power of Attorney M. Palanisamy & Others Versus The Secretary to Government, Revenue Department Secretariat, Chennai & Others High Court of Judicature at Madras
29-07-2021 M/s. Zillion Infraprojects Pvt Ltd, Rep. by its Authorised Representative, New Delhi Versus Bharat Heavy Electricals Limited, Power Sector Southern Region, Chennai High Court of Judicature at Madras
28-07-2021 PPN Power Generating Company Pvt. Ltd., Represented by its Joint Managing Director, Harshad Reddy Versus The Assistant Commissioner of Income Tax, Central Circle-3(1) Chennai High Court of Judicature at Madras
27-07-2021 Jayshree N. Rajebhosale @ Bimabairauji Rane, through Power of Attorney, V.N. Rajebhosale Versus Dildar Murarrao Nimbalkar & Others In the High Court of Bombay at Goa
26-07-2021 Narayan Singh Thakur Versus State of C.G. through the Secretary, Power & Energy Department, Chhattisgarh & Others High Court of Chhattisgarh
19-07-2021 Santosh Kumar Rajwade Versus Chairman, Chhattisgarh State Power Companies, Chhattisgarh & Others High Court of Chhattisgarh
16-07-2021 N.T. Thayammal & Others Versus Kishinchand Chellaram (India) Private Limited., Represented by its duly constituted Power of Attorney Agent and Branch Manager, Kishin M. Mulchandani & Another High Court of Judicature at Madras
13-07-2021 Ganga Rudraiah, Represented by Power of Attorney Holder, Sridevi Gopalakrishna & Another Versus The Cinema Resource Centre, Represented by its Trustee, Sruti Harihara Subramaniam & Another High Court of Judicature at Madras
09-07-2021 Czarnikow Group Ltd, Represented by its power of Attorney holder Yerramallu Venkateshwar Naresh Kumar Versus The Additional Director General of Foreign Trade, The Directorate General of Foreign Trade, Chennai & Others High Court of Judicature at Madras
06-07-2021 OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another High Court of Karnataka Circuit Bench At Dharwad
06-07-2021 National Thermal Power Corporation Versus Meghalaya Power Distribution Limited (NTPC) Corporation Ltd. & Others High Court of Meghalaya
06-07-2021 OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another High Court of Karnataka Circuit Bench At Dharwad
01-07-2021 Rajalaxmi Mckenna, Rep.by her Power Agent M. Amarnath, Director, Paterson & Co.Pvt.Ltd., Chennai Versus Sankaran Raghunathan & Another High Court of Judicature at Madras
24-06-2021 K. Santhosha Versus The Karnataka Power Transmission Corporation Limited, Represented by The Managing Director, Bangalore & Others High Court of Karnataka
22-06-2021 Agnelo Fernandes (sd) Through Lrs. & Others Versus M/s. Sea Queen Beach Resort Pvt. Ltd. Colva Salcete Goa Represented by V.K. Bali General Power of Attorney Holder of Gurmit Singh Director of Company In the High Court of Bombay at Goa
22-06-2021 C.K. Basheer, Represented by Power of Attorney holder P.P. Hussain Haji Versus The Kozhikode Corporation, Represented by Its Secretary, Kozhikode & Others High Court of Kerala
22-06-2021 C.K. Basheer, Represented by Power of Attorney holder P.P. Hussain Haji Versus The Kozhikode Corporation, Represented by Its Secretary, Kozhikode & Others High Court of Kerala
17-06-2021 M.P. Power Generating Co. Ltd. & Another Versus Jitendra Kumar Chandelkar & Another High Court of Madhya Pradesh
17-06-2021 M/s. Reliance Communications Ltd., Rep., by its Power of Attorney, N. Seshadri, Chennai Versus The State of Tamil Nadu, Rep., by its Secretary, Chennai & Others High Court of Judicature at Madras
14-06-2021 Assam Power Distribution Company Ltd., Rep. By Its Managing Director Versus Eastern India Powertech Ltd., Haryana High Court of Gauhati
08-06-2021 Deivarayan & Another Versus Maripichai Represented by his Power of Attorney Agent, Murugan High Court of Judicature at Madras
03-06-2021 Sidhique Rep. by his Power of Attorney holder Syed Muhammed Versus Cleamiss High Court of Kerala
31-05-2021 Jyothy V. Baby, USA, Represented by her Power of Attorney holder & Father Baby Jacob Versus State of Kerala, Represented by Its Secretary, Department of Local Self Government, Thiruvananthapuram & Another High Court of Kerala
31-05-2021 Indrajit Power Private Limited Versus Union of India & Others High Court of Delhi
11-05-2021 E. Venkatesan, Represented by his Power of Attorney E. Kalaimani Versus VGP Investments, A Registered Partnership Firm, Represented by its Partner V.G. Santhosham High Court of Judicature at Madras
11-05-2021 E. Venkatesan, Represented by his Power of Attorney E. Kalaimani Versus VGP Investments, A Registered Partnership Firm, Represented by its Partner V.G. Santhosham High Court of Judicature at Madras
05-05-2021 P. Alwin Roberty Kennedy, Properietor of Abishek Exports Versus The Executive Engineer, Tamil Nadu Generation & Distribution Corporation (TANGEDCO), Thirunelveli Power Distribution Circle, Thirunelveli & Others Before the Madurai Bench of Madras High Court
03-05-2021 Bangalore Electricity Supply Company Limited (BESCOM). Versus E.S. Solar Power Pvt. Ltd. & Others Supreme Court of India
03-05-2021 Bangalore Electricity Supply Company Limited (BESCOM). Versus E.S. Solar Power Pvt. Ltd. & Others Supreme Court of India
27-04-2021 K. Sivakumar Versus Ezhilarasi @ Jessulla Ezhilarasi, Represented by Power Agent V.C. Ravichandran & Others High Court of Judicature at Madras
22-04-2021 N. Parameswaran, Proprietor Advaith Consultancy, Rep. by Power Agency P. Sivakumar Versus The State Tax Officer, TNVAT Commercial Tax Office, Dharapuram High Court of Judicature at Madras
20-04-2021 Pasl Wind Solutions Private Limited V/S GE Power Conversion India Private Limited Supreme Court of India
19-04-2021 Ponnusamy & Others Versus The Union of India, Rep. by its Secretary to Government, Ministry of Power, New Delhi & Others High Court of Judicature at Madras
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
06-04-2021 Jindal Rectifiers Versus Jindal Power & Another High Court of Punjab and Haryana
01-04-2021 Royal Bank of Scoltand NV (formerly known as ABN AMRO NV), rep.by its Power Agents, Anurag Desai & P. Dinkar & Others Versus R. Subramanian High Court of Judicature at Madras
31-03-2021 Voith Hydro Private Limited Versus Assam Power Generation Corporation Limited & Others High Court of Gauhati
31-03-2021 Voith Hydro Private Limited, Rep. By Its Vice President Shri. Vishal Kumar Goel, New Delhi Versus Assam Power Generation Corporation Limited Rep. By Its Chairman, Bijulee Bhawan, Assam & Others High Court of Gauhati
31-03-2021 Kadheeja Kalladi Puthanpurayil, Represented by Power of Attorney holder K.P. Mayan & Another Versus Mohammed Nazir Abdul Aziz High Court of Kerala
31-03-2021 ONGC Tripura Power Company Ltd.. Tripura Versus State of Tripura, Through its Chief Secretary, Government of Tripura, Tripura & Another High Court of Tripura
30-03-2021 Deenadayalan & Others Versus N. Sathish Kumar Rep by his General Power of Attorney, N. Ashok Kumar & Others High Court of Judicature at Madras
29-03-2021 R. Ravinderkumar, Rep. by his power of attorney R. Nihhaal Versus M/s. Indostar Capital Finance Ltd., Mumbai & Others High Court of Judicature at Madras
23-03-2021 Chief General Manager (IPC) M P Power Trading Co. Ltd. & Another Versus Narmada Equipments Pvt. Limited Supreme Court of India
18-03-2021 CWER Wind Power Private Limited, represented by its Director, Laxsmanan Natarajan Versus The Superintending Engineer, Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Tirunelveli Electricity Distribution Circle, Tirunelveli & Another Before the Madurai Bench of Madras High Court
17-03-2021 M. Premkumar Versus The Chief Executive Officer, NLC Tamil Nadu Power Limited, Tamil Nadu & Another High Court of Judicature at Madras
17-03-2021 Seriya Pushpam, Rep. by her Power of Attorney M. Jayakumar Versus The Special Commissioner & Commissioner for Land Administration, Chennai & Others High Court of Judicature at Madras
17-03-2021 Seriya Pushpam, Rep. by her Power of Attorney M. Jayakumar Versus The Special Commissioner & Commissioner for Land Administration, Chennai & Others High Court of Judicature at Madras
16-03-2021 Kalyani, Rep. by her Power Agent, Sankaran, Thiruvarur Versus Bhuvaneswari, Rep. by her Power Agent, Sudha Ka. Porchezhiyan, Thiruvarur High Court of Judicature at Madras
15-03-2021 Arun Kumar Jagatramka Versus Jindal Steel and Power Ltd. & Another Supreme Court of India
15-03-2021 Arun Kumar Jagatramka Versus Jindal Steel and Power Ltd. & Another Supreme Court of India
12-03-2021 Mohameed Fyasuddin Dulvi, Rep. by her Power Attorney Agent, Chennai & Others Versus The District Revenue Officer (Stamps), District Collectorate, Chennai & Another High Court of Judicature at Madras
12-03-2021 BLA Projects Private Limited Versus West Bengal Power Development Corporation Limited High Court of Judicature at Calcutta
11-03-2021 P. Krishnamoorthy & Another Versus Dhanabakkiyam Marimuthu, Rep. by her Legal Power of Attorney Agent, Salem High Court of Judicature at Madras
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
11-03-2021 Parimala & Others Versus Sulochana, Rep. by her Power Agent Nagarajan, Namakkal High Court of Judicature at Madras
11-03-2021 P. Krishnamoorthy & Another Versus Dhanabakkiyam Marimuthu, Rep. by her Legal Power of Attorney Agent, Salem High Court of Judicature at Madras
10-03-2021 Indo Arya, Central Transport Ltd, Chennai Versus T.T.K. Pharma, Ltd, Rep by Power Agent/Subrogee, The Oriental Insurance Company Ltd, Chennai & Another High Court of Judicature at Madras



Directors
DIN Name Since
03516424 BABURAJENDRA PRASAD PERAVALI 08-06-1995
06407883 PERAVALI SURENDRA PRASAD 19-10-2012
00234956 PERAVALI SATYA CHANDRA PRASAD 10-06-1996
00234867 PERAVALI RAJA BRIJENDRA PRASAD 08-06-1995

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