P P SERVICES PVT LTD

Activity: Real Estate and Renting in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70101WB1991PTC051423 		ROC
RoC-Kolkata 		Incorporation Date
15-04-1991
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
051423 		Registration Date
15-04-1991 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 22,21,200



Contact Information
E-Mail Address
pkmittal2004@gmail.com
Registered Address
36A BENTINCK ST KOLKATA WB 700069 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P P SERVICES PVT LTD

Last Checked Past / Closed Litigation On 06-04-2021 15:23
25-03-2021 Uber9 Business Process Services Pvt., Ltd., Chennai Versus Chairman / Principal Judge, District Legal Services Authority, Chennai & Others High Court of Judicature at Madras
23-03-2021 Chairman Administrative Committee U.P. Milk Union & Dairy Federation Centralized Services Versus Jagpal Singh Supreme Court of India
01-03-2021 Magnum Management and Services P Ltd. Versus Union of India & Others High Court of Judicature at Bombay
26-02-2021 P. Lalitha Versus The Director, Medical and Rural Health Services, Chennai & Another High Court of Judicature at Madras
24-02-2021 Reliance Mediaworks Financial Services Private Limited & Another Versus Securities and Exchange Board of India & Othres SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
19-02-2021 Anumati Consultancy & Services Private Limited Versus Wellside Global Private Limited High Court of Judicature at Calcutta
16-02-2021 K.R. Anand Versus Commissioner Of Central Goods And Services Tax & Another High Court of Delhi
12-02-2021 Geojit Financial Services Limited Versus Sandeep Gurav High Court of Judicature at Bombay
05-02-2021 Wastech Services Ltd Versus Greater Vancouver Sewerage & Drainage District Supreme Court of Canada
04-02-2021 The Chief General Manager [LPG], Tamil Nadu State Office, Indian Oil Corporation Ltd. & Another Versus M/s. Shri Vijaya RGGLV Indane Gas Services, Represented by its Partner J. Sathyaraj, Indane Distributor High Court of Judicature at Madras
03-02-2021 Manikandan Versus The State of Tamil Nadu, Rep. By its Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Anna Salai & Another High Court of Judicature at Madras
02-02-2021 EPMS Property Services, Represented by its Partner, E. Selva Kumar Versus The State Tax Officer, Group VI, Intelligent – II, Office of the Deputy Commissioner (ST) & Another High Court of Judicature at Madras
27-01-2021 Dell India Private Limited (Now Dell International Services India Private Limited), Represented herein by its Tax Director, Amit Gupta, Bangalore Versus The Joint Commissioner of Income Tax, Bangalore & Another High Court of Karnataka
25-01-2021 Knowledge Podium Systems Pvt. Ltd. Versus S.M. Professional Services Pvt. Ltd. High Court of Delhi
22-01-2021 Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai High Court of Judicature at Madras
21-01-2021 M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. High Court of for the State of Telangana
20-01-2021 Environs Energy, PECH Services Ltd., Kolkata Versus T.J. John, Tharappel House, Malappuram Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-01-2021 Siemens Healthcare Private Limited & Another Versus Directorate General Of Health Services, Central Procurement Agency & Others High Court of Delhi
14-01-2021 Jones Lang Lasalle Building Operations Private Limited Versus Techpark Maintenance Services Private Limited High Court of Delhi
11-01-2021 M/s. Kingdom Protection Services Private Limited, Represented by its Director Reji.K.Rajan Versus The Registrar, Cochin University of Science & Technology, Ernakulam, Kochi & Another High Court of Kerala
08-01-2021 Solvex Properties & Services Pvt. Ltd. Versus Marco Polo Restaurants Pvt. Ltd. High Court of Judicature at Calcutta
08-01-2021 UTI Infrastructure Technology & Services Ltd., Maharashtra & Others Versus U. Sandhya Sree & Others National Consumer Disputes Redressal Commission NCDRC
08-01-2021 Medisprouts India Pvt. Limited CIN U93020KL2012PTC030297 a Company Registered Under The Companies Act & Others Versus M/s. Silver Maple Healthcare Services (P) Ltd. CIN U85100DL2010PTC200694 a Company Incorporated Under Companies Act High Court of Delhi
05-01-2021 P.S. Mohan & Others Versus M/s. Vectone India Mobile Services Private Limited, Rep by its Managing Director, Chennai High Court of Judicature at Madras
05-01-2021 B. Santhosh Versus The Tamilnadu Uniformed Services Recruitment Board, Rep. by its Member Secretary, Old Commissioner of Police Office Campus, Chennai & Others High Court of Judicature at Madras
23-12-2020 Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Chennai Versus P. Muthurasu Before the Madurai Bench of Madras High Court
22-12-2020 G. James Madhukar Chanthinath Versus The Director, Fire & Rescue Services, Chennai & Others High Court of Judicature at Madras
21-12-2020 M/s. Pierian Services Pvt. Ltd., Represented by Gurunath N. Kanathur, Director Versus Designated Committee Sabka Vishwas (Legacy Dispute Resolution) Scheme, Represented by Principal Commissioner of Central Tax & GST, Bengaluru & Others High Court of Karnataka
18-12-2020 Amit Khaneja & Others Versus IL & FS Financial Services Ltd. High Court of Delhi
16-12-2020 Unimoni Financial Services Ltd., Represented by its Director & Chief Financial Officer, R. Krishnan Versus IDBI Bank Limited, Represented by its Managing Director & Others High Court of Kerala
14-12-2020 J. Pandidurai Versus The Chairman, Tamilnadu Uniformed Services Recruitment Board, Anna Salai & Others Before the Madurai Bench of Madras High Court
08-12-2020 Saksham Facility Services Private Limited Versus Union of India & Others High Court of Judicature at Bombay
01-12-2020 R. Nisha Versus The Director, Medical Services, Teynampet & Others Before the Madurai Bench of Madras High Court
23-11-2020 K. Thangamani Versus The Principal Secretary / Special Commissioner, Department of Integrated Child Development Services Scheme, Tharamani & Others Before the Madurai Bench of Madras High Court
12-11-2020 Golden Trust Financial Services Versus New India Assurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
05-11-2020 T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others High Court of Kerala
04-11-2020 M/s. Five S. Manpower Services Pvt. Ltd. Versus Commissioner, Under Employees Compensation Act, 1923 & Others High Court of Delhi
03-11-2020 The Commissioner of Income Tax Ltd, Bangalore & Another Versus M/s. IBM Global Services India Pvt. Ltd., Bangalore High Court of Karnataka
03-11-2020 Vianaar Homes Private Limited Versus Assistant Commissioner (Circle-12), Central Goods & Services Tax, Audit-II, Delhi & Others High Court of Delhi
29-10-2020 M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another High Court of Judicature at Madras
28-10-2020 Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
12-10-2020 Mahendra Singh & Others Versus Energy Efficiency Services Ltd. & Another High Court of Delhi
09-10-2020 D & I Taxcon Services Pvt. Ltd. Versus The State of West Bengal & Another High Court of Judicature at Calcutta
05-10-2020 M/S. Jewel Homes Pvt. Ltd., The Regional Fire Officer, Fire & Rescue Services, Kottayam & Others High Court of Kerala
01-10-2020 Prahladbhai N. Patel & Another Versus Md India Healthcare Services Pvt. Ltd. & Another Gujarat State Consumer Disputes Redressal Commission Ahmedabad
24-09-2020 S.R. Natesh, I.F.S. Commissioner, Department of Animal Husbandry & Veterinary Services Government of Karnataka Versus Union of India, Department of Personnel & Training, Represented by its Principal Secretary, New Delhi & Others Central Administrative Tribunal Bangalore Bench
23-09-2020 K. Bharat & Others Versus IL and FS Financial Services Limited., Chennai & Others High Court of Judicature at Madras
23-09-2020 The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another High Court of Judicature at Madras
21-09-2020 Ford Motor Private Limited, Former Name Ford Business Services Centre Pvt. Ltd., Represented by its Authorised Signatory Chennai Versus The Central Provident Fund Commissioner, Employee Provident Fund Organisation, New Delhi & Others High Court of Judicature at Madras
14-09-2020 M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
07-09-2020 Southern Response Earthquake Services Limited Versus Karl Gregory Dodds & Others Court of Appeal of New Zealand
03-09-2020 Tamil Nadu Uniformed Services Recruitment Board, Rep. by its Member Secretary, Chennai. Another Versus S. Manikandan High Court of Judicature at Madras
31-08-2020 The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore Versus P. Mohan Muthu Raman High Court of Judicature at Madras
28-08-2020 Dr. Samjaison Versus The Deputy Director of Health Services, Ramanathapuram & Others Before the Madurai Bench of Madras High Court
26-08-2020 Greencrest Financial Services Limited Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
26-08-2020 T.S. Abinesh & Another Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Egmore, Chennai Before the Madurai Bench of Madras High Court
26-08-2020 Mansingh Yadav Versus Chhattisgarh State Civil Supplies Services Corporation Limited Through Its Managing Director, District Raipur Chhattisgarh & Others High Court of Chhattisgarh
20-08-2020 M. Venkatesan Versus SBI Cards and Payments Services Pvt. Ltd. High Court of Judicature at Madras
19-08-2020 The Commissioner of Income Tax, Corporate Circle-3, Chennai Versus Visual Graphics Computing Services India Private Limited, Chennai High Court of Judicature at Madras
19-08-2020 G.V. Subba Rao Versus The Director General of Prisons and Correctional Services, Vijayawada, Andhra Pradesh & Others High Court of Andhra Pradesh
17-08-2020 Welworth Software Private Limited Versus Sun Distribution Services Pvt. Ltd. & Another. High Court of Delhi
17-08-2020 Hariom Project Private Limited Versus Military Engineer Services, Director Of Contract Management And Ors. High Court of Delhi
05-08-2020 M/s. Exl Careers & Another Versus Frankfinn Aviation Services Private Limited Supreme Court of India
29-07-2020 Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another National Consumer Disputes Redressal Commission NCDRC
28-07-2020 N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
24-07-2020 A. Praveen Kumar Versus The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore & Others High Court of Judicature at Madras
20-07-2020 Suganthi Versus The Member Secretary, Tamil Nadu State Legal Services Authority, Chennai & Others Before the Madurai Bench of Madras High Court
20-07-2020 M/s. SBI Cards & Payments Services Pvt. Ltd., Haryana Versus Consumer Affairs & Fair Business Practices, West Bengal National Consumer Disputes Redressal Commission NCDRC
02-07-2020 BSA Citi Courier Pvt. Ltd. Versus Commissioner of Central Goods & Services Tax Delhi West & Another High Court of Delhi
29-06-2020 Aakash Educational Services Ltd. Versus Sahib Sital Singh Bajwa & Others High Court of Delhi
26-06-2020 Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another National Consumer Disputes Redressal Commission NCDRC
25-06-2020 Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
25-06-2020 Pro Interactive Services India Pvt. Ltd. Versus Commisioner of Central Goods & Services Tax Delhi South & Another High Court of Delhi
17-06-2020 Visa Europe Services LLC & Others Versus Sainsbury's Supermarkets Ltd. & Others United Kingdom Supreme Court
17-06-2020 Bresco Electrical Services Ltd. (In Liquidation) Versus Michael J Lonsdale (Electrical) Ltd. United Kingdom Supreme Court
16-06-2020 M/s. Sbi Cards & Payments Services Ltd., New Delhi Versus Vishal Sabharwal & Another National Consumer Disputes Redressal Commission NCDRC
04-06-2020 Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others High Court of Kerala
03-06-2020 M/s. Guru Shoe Components and Company, Rep. by its Partner - R. Rajkumar Versus Goods and Services Tax Council (GST Council), Through Secretary, 5th Floor Tower, New Delhi & Others High Court of Judicature at Madras
01-06-2020 Aditya Birla Money Limited, Rep. By its Head – Legal & Compliance, L.R. Murali Krishnan Versus The National Stock Exchange of India Limited, Investors Services Cell, Kotturpuram & Others High Court of Judicature at Madras
01-06-2020 Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others High Court of Judicature at Madras
29-05-2020 Financial Services Complaints Limited Versus The Chief Ombudsman Court of Appeal of New Zealand
08-05-2020 The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others High Court of Karnataka
05-05-2020 B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others Before the Madurai Bench of Madras High Court
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
21-04-2020 State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others High Court of for the State of Telangana
20-04-2020 M/s. Halliburton Offshore Services Inc. Versus Vedanta Limited & Another High Court of Delhi
08-04-2020 N. Rajagopal Versus The Union of India, Represented by the Secretary, Department of Financial Services, New Delhi & Others High Court of Judicature at Madras
01-04-2020 In Re : COVID 19 - Relief & Services at the Andaman & Nicobar Islands High Court of Judicature at Calcutta
18-03-2020 Carewell Security Services Private Limited Versus Employees Provident Fund Organization High Court of Madhya Pradesh Bench at Indore
17-03-2020 Aman Bhatnagar Versus Falcon Reality Services P. Ltd. & Others Delhi State Consumer Disputes Redressal Commission New Delhi
11-03-2020 M/s. Chase Security Services, through its proprietor Ravindra Prabhakar Sawant & Another Versus State of Goa, Through the Chief Secretary, Government of Goa, Goa Secretariat & Others In the High Court of Bombay at Goa
10-03-2020 Priyanka Kumari Jain Versus M/s. Spencer's Travel Services Limited National Company Law Tribunal Chennai
09-03-2020 Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another High Court of Judicature at Madras
05-03-2020 Manager, Group Four Security Services India Pvt. Ltd. Versus Vice President, Aurangabad Mazdoor Union In the High Court of Bombay at Aurangabad
03-03-2020 In The Matter of:D & I Taxcon Services Private Limited Versus Vinod Kumar Kothari, Liquidator of Nicco Corporation Limited National Company Law Appellate Tribunal
02-03-2020 Scindia Potteries & Services Pvt. Ltd. Versus Ankur Jain & Others High Court of Delhi
02-03-2020 The Principal Commissioner of Customs, Chennai-VII Commissionerate, Chennai V/S M/s. Sea Queen Shipping Services (P) Ltd., Adyar, Chennai High Court of Judicature at Madras
28-02-2020 Vasant Mishrilal Parakh & Others Versus TATA Capital Financial Services Ltd. & Others High Court of Judicature at Bombay
28-02-2020 M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others High Court of Judicature at Madras
28-02-2020 M/s. Techno Global Services Pvt. Ltd. & Another Versus National Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata



Directors
DIN Name Since
00245302 ASHISH MITTAL 15-06-2006
00236054 PAWAN KUMAR AGARWAL 28-05-1996

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