P P OIL PRIVATE LIMITED

Activity: Manufacturing (Food stuffs) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15141MH1999PTC117925 		ROC
RoC-Mumbai 		Incorporation Date
19-01-1999
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
117925 		Registration Date
19-01-1999 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 3,75,000



Contact Information
E-Mail Address
javer.shah1909@gmail.com
Registered Address
89/6, AGRA ROAD, AHEAD OF ASTHA HOSPITAL NEAR CHHEDA PETROL PUMP, MULUND (W), MUMBAI MH 400082 IN







Some PAST Judgements / Case Laws similar to P P OIL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-02-2021 19:59
18-01-2021 Dhanalakshmi Konduru Versus Indian Oil Corporation Limited, Represented by the Deputy General Manager (LPG – Sales), Teynampet High Court of Judicature at Madras
09-12-2020 M/s. Nirmal Cabs, Rep. by its Proprietor, Nirmal Nath & Others Versus The Chief General Manager, In-charge Materials Management Division: Cauvery Asset Oil & Natural Gas Commission Limited, Karaikal & Another High Court of Judicature at Madras
05-11-2020 M/s. CIPEL Versus Indian Oil Corporation Ltd. & Others High Court of Judicature at Bombay
16-10-2020 M/s. Nagarjuna Oil Corporation Ltd., Chennai Versus The Assistant Commissioner of Income Tax, Chennai High Court of Judicature at Madras
12-10-2020 Naresh Kumar Sinha, Company Secretary, M/s Oil And Natural Gas Corporation Limited, Jeevan Bharti, New Delhi & Others Versus Union of India Rep. By The Labour Enforcement Officer Central Tripura West & Another High Court of Gauhati
08-10-2020 Tamil Nadu Oil and Seeds Association, Rep. by its President, Chennai Versus The Central Board of Customs and Excise, Rep. by its Senior Analysts (DBK), Govt. of India, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
07-10-2020 Indian Oil Corporation Limited, Rep. by its General Manager, LPG Boiling Plant, Salem Versus Lt. Col. Sasikumar (Retd.) & Another High Court of Judicature at Madras
11-09-2020 S. Shahul Hameed & Another Versus Officer-In-Charge, Materials Management Division Cauvery Asset Oil & Natural Gas Commission Ltd., Karaikal & Others High Court of Judicature at Madras
10-09-2020 United India Insurance Company Ltd., Rajasthan Versus M/s. Radhika Oil Industries, Rajasthan National Consumer Disputes Redressal Commission NCDRC
02-09-2020 M/s. Gulf Oil Corporation Limited, (Earlier Known as M/s.Gulf Oil India Limited, Represented by its Chief Financial Officer-Lubes Business, Chennai Versus The Assistant Commissioner (CT) Nandanam Assessment Circle, Chennai & Others High Court of Judicature at Madras
21-08-2020 L.V. Subba Reddy Petrol Bank Versus Indian Oil Corporation Limited High Court of Andhra Pradesh
14-08-2020 M/s. Tide Water Oil Company (India) Ltd., Rep. By Mr. R. Venugopal Versus The Regional Director, Employees State Insurance Corporation, Regional Office, Chennai & Others High Court of Judicature at Madras
30-07-2020 Indian Oil Corporation Limited Versus FEPL Engineering (P) Limited & Another High Court of Delhi
22-06-2020 Bank of Baroda Versus Indian Oil Corporation Limited & Others Supreme Court of India
17-06-2020 Oil & Natural Gas Corporation Ltd. Versus Planetcast Technologies Ltd. High Court of Delhi
09-06-2020 Indian Oil Corporation Ltd., Versus Steel Authority of India, Chhattisgarh & Another High Court of Chhattisgarh
22-05-2020 M/s Gauri Shankar Indane Service, Patna Versus Indian Oil Corporation Ltd., Patna & Others High Court of Judicature at Patna
11-05-2020 South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited Supreme Court of India
08-05-2020 Weatherford Oil Tool Middle East Ltd. Versus Vedanta Limited & Another High Court of Delhi
16-04-2020 M/s. Mahaluxmi & Co., Rep by its Partner K. Jagatheeswaran Versus M/s. Indian Oil Corporation Ltd., Rep by its Chairman, New Delhi & Another High Court of Judicature at Madras
23-03-2020 E.R. Vimala Versus The Executive Director, Indian Oil Corporation Ltd., & Another High Court of Judicature at Madras
16-03-2020 Indian Oil Corporation Ltd., New Delhi & Another Versus Malay Kumar Majumder & Another National Consumer Disputes Redressal Commission NCDRC
09-03-2020 Hindustan Oil Exploration Company Ltd., (Rep. by its Managing Director Manish Maheswari) & Another Versus The Assistant Commissioner (CT), Mandaveli Assessment Circle & Others High Court of Judicature at Madras
06-03-2020 Indian Oil Corporation Limited (Marketing Division) Senior Area Manager, West Bengal Versus Biswanath Adhikary & Others National Consumer Disputes Redressal Commission NCDRC
06-03-2020 Indian Oil Corporation Limited. Versus TOYO Engineering Corporation & Another High Court of Delhi
28-02-2020 K.R. Selvakumar, Prop: Fishermen Corporative Oil Dealers V/S The State of Tamil Nadu Rep. by its Secretary, Animal Husbandry Dairy & Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
28-02-2020 K.R. Selvakumar, Prop: Fishermen Corporative Oil Dealers V/S The State of Tamil Nadu Rep. by its Secretary, Animal Husbandry Dairy & Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
27-02-2020 M/s. Indian Oil Corporation Limited, Represented by its Senior Manager(RS) & Power Agent, S. Gunasekaran Versus V. Sudhakar & Another High Court of Judicature at Madras
27-02-2020 S. Elango Versus The Executive Director, Indian Oil Corporation Limited, Southern Region, Chennai & Others High Court of Judicature at Madras
20-02-2020 M/s. Oil & Natural Gas Versus Union of India High Court of Gujarat At Ahmedabad
17-02-2020 Shriya Overseas Pvt. Ltd., Jaipur Versus Indian Oil Corporation Ltd., Jaipur & Others National Consumer Disputes Redressal Commission NCDRC
17-02-2020 M/s. Gas Links, Chennai & Others Versus Indian Oil Corporation Ltd., Delhi & Others High Court of Judicature at Madras
17-02-2020 The State of Maharashtra Versus Ashishkumar Dineshkumar Patel, Proprietor of M/s. New Rajashiri Oil Depot High Court of Judicature at Bombay
13-02-2020 ONGC Employees Mazdoor Sabha Versus Executive Director Basin Manager, Oil & Natural Gas Corporation (India) Ltd. Supreme Court of India
12-02-2020 Aarti Gupta Versus M/s. Jubilant Oil & Gas Pvt. Ltd High Court of Delhi
10-02-2020 Bank of Baroda & Another Versus Indian Oil Corporation Limited & Others High Court of Judicature at Calcutta
07-02-2020 Oil And Natural Gas Corporation V/S Krishan Gopal And Others Supreme Court of India
05-02-2020 S. Prasanna Raj V/S The Senior Divisional Retail Sales Manager, Indian Oil Corporation Limited, (Marketing Division) Salem & Another High Court of Judicature at Madras
01-02-2020 Ishwar Oil Industries and Others. V/S The Authorized Officer, Dena Bank and Others. Debts Recovery Tribunal Ahmedabad
30-01-2020 M/s. Oil & Natural Gas Corporation Limited Versus President, Oil Field Employees Association & Others High Court of Judicature at Bombay
22-01-2020 V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others High Court of Kerala
22-01-2020 V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others High Court of Kerala
20-01-2020 Bajrang Agrotech India Private Limited, Chhattisgarh Versus Rajnandgaon Oil Private Limited, Nagpur (Maharashtra) High Court of Chhattisgarh
16-01-2020 The Junior Engineer, M.S.E.D.C.L & others Versus Bhagwan Oil Mill Through it's Proprietor Bhagwan Yadavrao Pund Maharshtra State Consumer Disputes Redressal Commission Nagpur
14-01-2020 Indian Oil Corporation Limited Versus Sant Dasganu Maharaj Shetkari Sangh Akolner, Taluka Nagar & Others Supreme Court of India
10-01-2020 Indian Oil Corporation, Through its General Manager, Chennai Versus PKS Prashath & Others High Court of Judicature at Madras
09-01-2020 State of Kerala Versus Indian Oil Corporation Ltd. High Court of Kerala
02-01-2020 Oil India Limited, Assam Versus Asian Oil Field Services Limited & Another High Court of Gauhati
18-12-2019 Sai Regency Power corporation Private Limited (In Corporate Insolvency Resolution Process under the Insolvency and Bankruptcy Code, 2016), Hyderabad Rep. By Resolution Professional G. Ramachandran Versus Oil and Natural Gas Corporation Limited, Puducherry High Court of Judicature at Madras
17-12-2019 Vivekanandan & Others Versus The Indian Oil Corporation Limited, Southern Regional Office, Rep. by its Chief Manager, Chennai & Another High Court of Judicature at Madras
16-12-2019 M/s. Indian Oil Corporation Ltd., AP State Office, Hyderabad Versus M/s. N.R.P. Projects Private Ltd., Rep. by its Partner, Hitesh J. Patel High Court of Judicature at Madras
28-11-2019 M/s Deep Industries Limited Versus Oil And Natural Gas Corporation Limited & Another Supreme Court of India
08-11-2019 M/s. Indian Oil Corporation Ltd, Rep. by its Deputy General Manager (LPG), Tamil Nadu State Office, Chennai Versus M/s. Fabtech Works & Constructions & Another High Court of Judicature at Madras
01-11-2019 Smartchem Technologies Limited & Another Versus The Indian Oil Corporation Limited & Another High Court of Judicature at Calcutta
24-10-2019 Balaji Oil Industries (P) Ltd., Ranipet Versus The Labour Officer-I, Office of the Labour Officer, Vellore & Another High Court of Judicature at Madras
16-10-2019 Mahavir Prasad Agrawal Versus Indian Oil Corporation Limited Registered Office At Yavar Jung Marg, Mumbai & Others High Court of Chhattisgarh
11-10-2019 Vijay Kumar Prasad Versus Oil & Natural Gas Corporation Ltd., through Shahi Shanker, CMD ONGC, New Delhi & Others High Court of Judicature at Bombay
01-10-2019 Medium Packaging Pvt. Ltd. Versus Indian Oil Corporation Limited & Others High Court of Judicature at Calcutta
30-09-2019 S. Nasir Ahmed Versus The Manager, Indian Oil Corporation Ltd., Chennai & Others High Court of Judicature at Madras
26-09-2019 Indian Oil Corporation Ltd. Versus FEPL Engineering (P) Ltd. & Another High Court of Delhi
16-09-2019 Indian Oil Corporation Ltd., Represented by its Chief Finance Manager, S.R. Ganeshan Versus The Deputy Commissioner (CT-IV) LTU Large Tax Payers Unit, Tiruvarur High Court of Judicature at Madras
09-09-2019 S. Kamaraj Versus Indian Oil Corporation Limited, (Marketing Division), Trichy & Others High Court of Judicature at Madras
04-09-2019 S. Karthik Versus Oil and Natural Gas corporation Limited (ONGC) represented by its Chairman and Managing Director, New Delhi & Others High Court of Judicature at Madras
29-08-2019 M/s. Indian Oil Corporation Limited, Indian Oil Bhavan, Chennai & Others Versus Commissioner of Civil Supplies & Consumer Protection Department, Ezhilagam, Chennai & Others High Court of Judicature at Madras
28-08-2019 Oil & Natural Gas Corporation Ltd. Versus A Consortium of Sime Darby Engineering Sdn. Bhd. & Another High Court of Judicature at Bombay
27-08-2019 The In-charge, H.R. & E.R., Oil & Natural Gas Corporation Ltd., Tripura Asset, Agartala Versus Bibha Rani Ghosh & Others High Court of Tripura
21-08-2019 Swapan Kumar Debnath Versus Indian Oil Corporation & Others High Court of Judicature at Calcutta
30-07-2019 Anjana Mittal & Another Versus Oil and Natural Gas Corporation Limited & Another Supreme Court of India
29-07-2019 Mercator Oil & Gas Limited Versus Oil & Natural Gas Corporation Limited & Another High Court of Judicature at Bombay
15-07-2019 M/S Dinesh Oil Limited Versus Commissioner Of Trade Tax U.P. High Court of Judicature at Allahabad
08-07-2019 A. Chinnadurai, Handloom Contractor, Government College of Engineering 1st Gate, Salem Versus M/s. Indian Oil Corporation Ltd., rep. by its General Manager, Indian Oil Bhavan, Chennai & Another High Court of Judicature at Madras
01-07-2019 Jogendra Das & Another Versus Indian Oil Corporation Limited, Begusarai & Others High Court of Judicature at Patna
28-06-2019 Indian Oil Corporation Ltd. Versus M/s. M. Kishore a Proprietorship/Partnership/Pvt Ltd., Represented by its Managing Director High Court of for the State of Telangana
28-06-2019 M/s. Indian Oil Corporation Limited, Rep. By its Chief Manager, Coimbatore Divisional Office, Coimbatore Versus The Commissioner, Udumalpet Municipality, Tirupur District & Another High Court of Judicature at Madras
17-06-2019 G. Malathi Versus The Deputy General Manager, L.P.G. Sales, Indian Oil Corporation, Marketing Division, Coimbatore High Court of Judicature at Madras
03-06-2019 P. Kumaran Versus The Manager L.P.G.(s), Indian Oil Corporation Limited, Indance Area Office, Chokkikulam Before the Madurai Bench of Madras High Court
29-05-2019 Harpreet Singh Versus Indian Oil Corporation & Another High Court of Punjab and Haryana
27-05-2019 Nahar Singh Versus The Indian Oil Corporation & Others High Court of Judicature at Allahabad
23-05-2019 In Re: Oil Country Tubular Ltd. Versus Maharashtra Seamless Limited Competition Commission of India
22-05-2019 Merittrac Services Pvt. Ltd. Versus Oil & Natural Gas Corporation Limited High Court of Delhi
08-05-2019 Tanil Dutta Versus The Oil India Ltd & Others High Court of Gauhati
22-04-2019 The Deputy General Manager (LPG-Sales), Indian Oil Corporation Ltd., Chennai Versus M.C. Meyyappan @ Manickam High Court of Judicature at Madras
22-04-2019 Indian Oil Corporation Limited Versus State of U.P. & Others Supreme Court of India
16-04-2019 Sri Sajal Kumar Mandal Versus The Indian Oil Corporation Limited & Others High Court of Judicature at Calcutta
04-04-2019 Maneesha Gas Agency, Rep. by its Distributor Santha Panicker & Another Versus Senior Manager (LPG-S), Cochin Area Office, Indian Oil Corporation, Ernakulam & Others High Court of Kerala
29-03-2019 Fiberfill Engineers Versus Indian Oil Corporation Limited High Court of Delhi
25-03-2019 Principal Commissioner of Income Tax, 12 Versus Hindustan Oil Exploration Company Ltd. High Court of Judicature at Bombay
22-03-2019 Ajit Ranjan Das Versus Indian Oil Corporation Ltd & Others High Court of Gauhati
20-03-2019 Oil India Ltd Versus M/S. Dewanchand Ramsaran Industries (P) Ltd, Mumbai High Court of Gauhati
19-03-2019 Indian Oil Corporation Ltd., rep. by its Senior Divisional Retail Sales Manager, Warangal Dist. & Another Versus Gummi Prudvi Raja Reddy & Others High Court of for the State of Telangana
19-03-2019 Ritupan Dutta Versus Oil India Ltd & Others High Court of Gauhati
07-03-2019 Medium Packaging Pvt Ltd. Versus Indian Oil Corporation Limited & Others High Court of Judicature at Calcutta
20-02-2019 Principal Commissioner of Income Tax & Another Versus M/s Oil India Ltd, Assam High Court of Gauhati
12-02-2019 Gummi Prudvi Raja Reddy Versus Indian Oil Corporation Ltd, rep. by its Senior Divisional Retail Sales Manager, Warangal Division High Court of for the State of Telangana
08-02-2019 Principal Commissioner of Income Tax - 18 Versus M/s. Oil Industry Development Board Supreme Court of India
08-02-2019 NCC Limited Versus Indian Oil Corporation Limited High Court of Delhi
06-02-2019 M/s. Al Amin Essential Oil Industries Situated At Vill. Sutarpur, Represented by Md. Abdul Qudus Versus State of Assam, Represented by the Commissioner And Secy. To The Govt. of Assam & Others High Court of Gauhati
28-01-2019 Hindustan Oil Exploration Co. Ltd. Versus JEKPL Pvt. Ltd. & Another National Company Law Appellate Tribunal
10-01-2019 IBP Co Ltd. Thika Sramik Union Versus Indian Oil Corporation Ltd. & Others High Court of Judicature at Calcutta
08-01-2019 Prashant Versus Indian Oil Corporation Limited & Another In the High Court of Bombay at Aurangabad



Directors
DIN Name Since
07086929 PRINCE PRATAP SHAH 02-02-2015
01460576 PRATAP NENSHI SHAH 19-01-1999
01460470 JAVERCHAND NENSHI SHAH 19-01-1999

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.