P L MEDICAL INDIA PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Delhi.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U33130DL2011PTC225068 		ROC
RoC-Delhi 		Incorporation Date
14-09-2011
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
225068 		Registration Date
14-09-2011 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
AMITWALIACA@GMAIL.COM
Registered Address
E-179 SECOND FLOOR NARAINA VIHAR NEW DELHI West Delhi DL 110028 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P L MEDICAL INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 06-04-2021 05:58
24-03-2021 Kunhitharuvai Memorial Charitable Trust Corporate Office, KMCT Medical College Campus, Manassery, Represented by Its Chairman & Managing Trustee, Dr. K. Moidu Versus Kerala University of Health Sciences, Thrissur, Represented by Its Registrar & Others High Court of Kerala
24-03-2021 Malabar Medical College Hospital & Research Centre, Established by Sree Anjaneya Medical Trust, Kozhikode, Represented by Its Authorised Signatory Versus Union of India, Represented by Its Secretary, Ministry of Health, New Delhi & Others High Court of Kerala
09-03-2021 Sourabh Kumar Jeengar Versus State of Rajasthan, Through the Principal Secretary, Medical Education Department, Jaipur & Others High Court of Rajasthan Jaipur Bench
04-03-2021 Rani Seva Sadan, Garhwa, Through its proprietor, Dharamdeo Vishwakarma Versus The State of Jharkhand, Through Principal Secretary, Health, Medical, Education & Family Welfare Department, Government of Jharkhand, Ranchi & Others High Court of Jharkhand
26-02-2021 P. Lalitha Versus The Director, Medical and Rural Health Services, Chennai & Another High Court of Judicature at Madras
18-02-2021 Lalitha R Nath & Others Versus Kannur Medical College & Others Supreme Court of India
18-02-2021 The Director, State Institute of Medical Education & Technology (SI-MET), Thiruvananthapuram Versus C.S. Swapna, Senior Lecturer (Child Health Nursing) Si-Met College of Nursing, Tripunithura & Others High Court of Kerala
16-02-2021 Dumka Medical College & Another Versus Board of Governors In Supersession Of Medical Council of India & Another Supreme Court of India
10-02-2021 Jawal suraj chhasiya Versus Dean, Surat Municipal Institute of Medical Education & Research High Court of Gujarat At Ahmedabad
02-02-2021 Medical Council of India Versus Anchal Parihar & Others Supreme Court of India
29-01-2021 The State of Maharashtra, Through the Secretary, Medical Education & Drugs Department & Others Versus Dr. Ashok Ramchandra Anand High Court of Judicature at Bombay
29-01-2021 Ravindranath GE Medical Associates Private Limited, Represented by its Chairman & Managing Director, Dr. Ravindranath Kancherla & Another Versus P. Raja Rao & Others High Court of Judicature at Madras
28-01-2021 Chintpurni Medical College & Hospital & Another Versus Union of India & Another Supreme Court of India
27-01-2021 The Chairman, Quilon Medical Trust, Kollam Versus The Kerala University of Health And Sciences, Thrissur & Others High Court of Kerala
21-01-2021 Dr. Parthsarthi Versus The Maharashtra Medical Council, Mumbai, through its Registrar & Another In the High Court of Bombay at Nagpur
19-01-2021 Athokpam Shanti Devi Versus Regional Institute of Medical Sciences, Represented by its Director, Imphal High Court of Manipur
14-01-2021 National Medical Commission Through Secretary, Pocket - 14 Sector -8, Dwarka Phase - 1, New Delhi Versus Sujal Garg, Chhattisgarh & Others High Court of Chhattisgarh
13-01-2021 Sri Manakula Vinayagar Medical college and Hospital, Represented by its Chairman and Managing Director, M. Dhanasekaran Versus Union of India, Represented by the Secretary to Government, Ministry of Health and Family Welfare, New Delhi & Others High Court of Judicature at Madras
04-01-2021 Manali Chandrashekhar Barde Versus The Director of Medical Education & Research, Government Dental College & Hospital Building & Others In the High Court of Bombay at Nagpur
04-01-2021 Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others High Court of Chhattisgarh
22-12-2020 P. Raja Rao & Others Versus Ravindranath GE Medical Associates Pvt., Ltd., Rep. by its Chairman and Managing Director, Dr. Ravindranath Kancherla & Others High Court of Judicature at Madras
09-12-2020 Chintpurni Medical College & Hospital & Another Versus Union of India & Another High Court of Delhi
07-12-2020 National Medical Commission Versus Mothukuru Sriyah Koumudi & Others Supreme Court of India
01-12-2020 R. Nisha Versus The Director, Medical Services, Teynampet & Others Before the Madurai Bench of Madras High Court
24-11-2020 Naaz Versus State of Chhattisgarh Through- Directorate Of Medical Education, Through Director, Chhattisgarh & Others High Court of Chhattisgarh
10-11-2020 PGP Educational & Welfare Society Represented by its Secretary K. Kandasamy, Establishing & Administering, Namakkal Versus The Registrar, Tamil Nadu Dr. MGR Medical University, Chennai & Others High Court of Judicature at Madras
04-11-2020 Dr. P. Kiran & Others Versus Raja Rajeshwari Medical College & Hospital, Rep. by its Principal, Bangalore & Others High Court of Karnataka
04-11-2020 Arti Sharma, New Delhi & Another Versus Chandigarh Administration through the Secretary, Department of Medical Education & Research, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
02-11-2020 R. Arumugam Versus The Director, Medical & Rural Health Service, Teynampet & Another Before the Madurai Bench of Madras High Court
02-11-2020 The Director of Medical Education Kilpauk Chennai Versus D. Elangovan High Court of Judicature at Madras
29-10-2020 M/s. Adhiprasakthi Charitable, Medical, Educational & Cultural Trust Represented by its Executive Trustee/Vice President, V. Lakshmi, Tamil Nadu Versus The Director General of Income Tax (Investigation), Chennai High Court of Judicature at Madras
29-10-2020 M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another High Court of Judicature at Madras
16-10-2020 Sri Manakula Vinayagar Medical College & Hospital Rep. by its Secretary Dr. K. Narayanasamy Kalitheerthalkuppam Versus The Executive Officer Town Panchayat Thiruvennainallur Villupuram District High Court of Judicature at Madras
15-10-2020 K.Jayapandi Versus The Registrar Tamil nadu Medical Council, Chennai & Others Before the Madurai Bench of Madras High Court
09-10-2020 Nilay Gupta Versus Chairman Neet PG Medical & Dental Admission/Counselling Board 2020 & Principal Govt. Dental College & Others Supreme Court of India
23-09-2020 Dr. Keshav Baliram Hedgewar Paryayi Versus The State of Maharashtra, through Principal Secretary, Medical Education and Drugs Department & Others In the High Court of Bombay at Nagpur
23-09-2020 The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another High Court of Judicature at Madras
21-09-2020 V. Durai Versus The Dean, Thanjavur Medical College and Hospital, Thanjavur & Others Before the Madurai Bench of Madras High Court
18-09-2020 Dr. Battepati C. Narasimhulu Versus The Director of Medical Education High Court of Andhra Pradesh
16-09-2020 Dipesh Ku. Padhihari Versus Hi-Tech Medical College & Hospital & Others High Court of Orissa
14-09-2020 The Chairman, Sri Venkateshwaraa Medical College Hospital & Research Centre Versus Dr. S.R. Keerthanaa & Others High Court of Judicature at Madras
09-09-2020 Padmavathi Hospitality and Facilities Management Service, Rep. by its Authorized Representative J. Anjananandan Versus The Tamil Nadu Medical Service Corporation, (A Government of Tamil Nadu undertaking), Chennai & Others High Court of Judicature at Madras
03-09-2020 Tvl. Ponnaiyah Ramajayam Institute of Medical Sciences, Rep. by its Chancellor P. Murugesan, Kancheepuram Versus The Regional Transport Officer, Chengalpattu & Another High Court of Judicature at Madras
28-08-2020 The Director of Medical Education, Directorate of Medical Education, Chennai & Others Versus S.P. Ganesan Before the Madurai Bench of Madras High Court
19-08-2020 Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others High Court of Punjab and Haryana
19-08-2020 Dr. B. Ganesh Versus The Principal Navodaya Medical College, Raichur & Others High Court of Karnataka
19-08-2020 Dr. Aminu Aliyar Versus All India Institute of Medical Sciences High Court of Delhi
14-08-2020 Nipun Sharma Versus Post Graduate Institute of Medical Education & Research, Sector 12, Chandigarh High Court of Punjab and Haryana
14-08-2020 Sunil Chillalshetti & Others Versus State of Chhattisgarh, through the Secretary, Medical Education Department, Chhattisgarh & Another High Court of Chhattisgarh
13-08-2020 Ayush Medical Association Through Member Dr. Mahendra Kumar Sao, (Central Council), Chhattisgarh & Another Versus State of Chhattisgarh & Others High Court of Chhattisgarh
06-08-2020 Kavita & Another Versus Post Graduate Institute of Medical Education & Research, Through Its Director & Others High Court of Punjab and Haryana
30-07-2020 Dr. Ambadan Rao & Others Versus State of Rajasthan, Through its Additional Chief Secretary, Department of Medical, Health & Family Welfare, Government of Rajasthan, Secretariat, Jaipur & Others High Court of Rajasthan Jodhpur Bench
21-07-2020 Divya Gulati Versus State of A.P. rep. by its Principal Secretary Medical Health & Family Welfare Department, Velagapudi & Another High Court of Andhra Pradesh
21-07-2020 R. Parimala Versus The Dean, Thanjavur Medical College & Hospital, Thanjavur & Others Before the Madurai Bench of Madras High Court
08-07-2020 R. Mayammal Versus The Director, Indian Medical and Homeopathy Directorate, Chennai & Others Before the Madurai Bench of Madras High Court
01-07-2020 West Bengal Medical & Sales Representative Union & Others Versus State of West Bengal & Others High Court of Judicature at Calcutta
29-06-2020 Santosh Singh Gehlot Versus State of Rajasthan, Through The Secretary, Department of Medical & Health, Government of Rajasthan High Court of Rajasthan Jodhpur Bench
26-06-2020 Satchidanand S. S. Kacodkar (since deceased, representing through) legal representatives) & Others Versus Megaxma Ramacrishna Sinai Cacodkar @ Dr. Meghasham Ramkrishna Sinai Kakodkar, Medical Practitioner, (deceased) & his wife) & Others In the High Court of Bombay at Goa
25-06-2020 Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
23-06-2020 Munna Lal Versus State of U.P. Thru. Addl. Chief Secy. Medical & Health Lko & Others High Court Of Judicature At Allahabad Lucknow Bench
23-06-2020 Post Gradugate Institute of Medical Education & Research Versus Tarandeep Singh Grewal & Another High Court of Punjab and Haryana
22-06-2020 M/s. New Green Medical Hall Versus State of Bihar through the Principal Secretary, Health Department, Government of Bihar & Others High Court of Judicature at Patna
19-06-2020 M/s. Healthcare Reforms Doctors Association Versus The Special Chief Secretary to Government Health Medical & Family Welfare Department Secretariat Hyderabad & Another High Court of for the State of Telangana
17-06-2020 Dr. K.M. Senthamizhselvan, State President, Ayush Medical Welfare Association, Thiruvannamalai Versus The Government of Tamil Nadu, Represented by its Principal Secretary, Department of Health & Family Welfare, Chennai & Others High Court of Judicature at Madras
05-06-2020 Tanveer Jahan Versus All India Institute Of Medical Science, Through Its Director, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
01-06-2020 Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others High Court of Judicature at Madras
01-06-2020 Dr. K.Gautham Versus The Director of Medical Education, Kilpauk, Chennai & Another Before the Madurai Bench of Madras High Court
22-05-2020 Grant Medical Foundation Ruby Hall Clinic, Pune Versus State of Maharashtra & Others High Court of Judicature at Bombay
19-05-2020 The Director, Jubilee Mission Medical College & Research Institute, Trichur & Others Versus The State of Kerala, Rep. by The Secretary To Health & Family Welfare Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
18-05-2020 K. Gautham Versus The Director of Medical Education, EVR Periyar Salai, Chennai & Another Before the Madurai Bench of Madras High Court
29-04-2020 Christian Medical College Vellore Association Versus Union Of India & Others Supreme Court of India
23-04-2020 In Re: Scientific Disposal of Bio-Medical Waste arising out of COVID-19 treatment-Compliance of BMW Rules, 2016 National Green Tribunal Principal Bench New Delhi
20-03-2020 D.K. Gupta Versus M/s. Escort Heart Institute & Research Center, (Through its Medical Superintendent of M/s. EHIRC,Sarai Julaena, New Delhi) & Others Delhi State Consumer Disputes Redressal Commission New Delhi
18-03-2020 Canara Bank Asset Recovery Management Branch, Rep. by its Authorized Officer, P. Saravanan Versus M/s.Vasan Medical Centre(India) Pvt Ltd., Saidapet, & Others High Court of Judicature at Madras
16-03-2020 Eswai Ponnusamy Educational & Charitable Trust Versus Registrar (Fac), Tamilnadu Mgr Medical University High Court of Judicature at Madras
13-03-2020 D. Sasirekha Versus The Assistant Secretary Medical Council of India Pocket-14, New Delhi High Court of Judicature at Madras
12-03-2020 Ernakulum Medical Centre, Rep. By Its Director, Palarivattom & Another Versus Dr. P.R. Jayasree & Another National Consumer Disputes Redressal Commission NCDRC
12-03-2020 Ernakulam Medical Centre & Another Versus P.R. Jayasree & Another National Consumer Disputes Redressal Commission NCDRC
06-03-2020 Dr. Nishigandha Ramchandra Naik Versus State of Maharashtra through Principal Secretary, Medical Education and Drugs Department Mantralaya & Another High Court of Judicature at Bombay
06-03-2020 Dr. K. Kavitha Versus State of Andhra Pradesh rep. by its Principal Secretary, Medical Health & Family Welfare Depart, Velagapudi & Others High Court of Andhra Pradesh
05-03-2020 The Tamil Nadu Dr.MGR Medical University, Rep by its Registrar, Chennai Versus The Doctors Welfare Association of Tamil Nadu, Rep by its General Secretary, Dr. K. Srinivasan & Others High Court of Judicature at Madras
03-03-2020 Ashok Kumar Gupta & Another Versus M/s. Sitalaxmi Sahuwala Medical Trust & Others Supreme Court of India
03-03-2020 O. Thomas & Others Versus Dr. Abraham Jose, Prof. of Orthopaedics, Pushpagiri Medical College, Thiruvalla & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-03-2020 District Medical Officer, Malappuram & Others Versus Azhukuthi Parambil Ayappans Son Thami & Others High Court of Kerala
28-02-2020 M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others High Court of Judicature at Madras
28-02-2020 The Bethel Medical Institute of Nursing Sciences & Physiotherapy, Rep. by its President Sunny Daniel & Others Versus The State of Karnataka, Rep. by its Principal Secretary, Bengaluru & Others High Court of Karnataka
24-02-2020 M. Muthusamy Versus The Director of Medical and Rural Services, DMS Compound, Chennai & Others High Court of Judicature at Madras
17-02-2020 M/s. Carenow Medical Prviate Limited, Rep. by its Director & the auth. Rep.T.Rajkumar Versus Rajesh Sodhi, The Principal Commissioner of GST & Central Excise, Coimbatore High Court of Judicature at Madras
13-02-2020 Mala Devi Versus State of U.P. Thru Prin.Secy. Medical & Health Lko. & Others High Court of Judicature at Allahabad
10-02-2020 Raj Kumar Prasad & Others Versus Som Datt Medical Centre & Others Delhi State Consumer Disputes Redressal Commission New Delhi
10-02-2020 Ambalal V. Patel Versus Central Medical Service Society Vishwa Yuva Kendra & Others Competition Commission of India
07-02-2020 Namaji Kamble V/S Sushrut Medical Care & Research Societies & Others National Consumer Disputes Redressal Commission NCDRC
04-02-2020 Vasan Medical Centre (India) Pvt. Ltd. and Others. V/S Canara Bank and Others. Debts Recovery Tribunal Chennai
04-02-2020 The Indian Medical Association, Chhattisgarh & Others Versus State of Chhattisgarh & Others High Court of Chhattisgarh
30-01-2020 Keval Ram Meena Versus CPIO and Dy. Secretary, Medical Council of India Central Information Commission
30-01-2020 Santha Medical Foundation (a Public Charitable Trust), Rep. by its Chairman & Trustee Dr. S. Saravanan & Another Versus The Commissioner of Rural Development and Local Administration, Government of Tamil Nadu, Chennai & Another High Court of Judicature at Madras
30-01-2020 Suani Das Versus CPIO Medical Council of India Central Information Commission
30-01-2020 Rakesh Kumar Jha Versus CPIO & Jt. Secretary, Medical Council of India Central Information Commission
29-01-2020 K.T. Davis Versus Palana Institute of Medical Sciences, Kannadi P.O., Palakkad & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-01-2020 P.R. Girish & Others Versus Sree Sudheendra Medical Mission Hospital, Kacheripady, Ernakulam & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram



Directors
DIN Name Since
00929124 MADAN MOHAN 14-09-2011
03551289 RAKESH BAGGA 14-09-2011
03551278 DEEPAK MALHOTRA 14-09-2011
02472480 SUSHIL KUMAR KANWAR 14-09-2011

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.