Some PAST Judgements / Case Laws similar to P KUMAR & CO PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-04-2021 20:04
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16-04-2021 |
Bishan Swaroop Versus Mahender Kumar Pandey |
High Court of Delhi |
13-04-2021 |
State of Rajasthan Versus Ashok Kumar Kashyap |
Supreme Court of India |
09-04-2021 |
R. Rathina Kumar & Others Versus The Secretary to Government Personnel & Administrative Reforms Dept, Chennai & Others |
High Court of Judicature at Madras |
07-04-2021 |
Vijay Narendra Kumar Kothari Versus Directorate of Enforcement Through its Deputy Director, Mumbai Zonal Office, Mumbai & Another |
High Court of Judicature at Bombay |
07-04-2021 |
Prabir Kumar Dhali & Others Versus Kolkata Port Trust & Others |
High Court of Judicature at Calcutta |
06-04-2021 |
The State of Uttar Pradesh & Others Versus Manoj Kumar Sharma |
Supreme Court of India |
01-04-2021 |
Kumar Kandhasamy & Others Versus The Commissioner of Police, Salem City Police Office, Salem & Others |
High Court of Judicature at Madras |
26-03-2021 |
Sunil Kumar Nagpal Versus Central Bank of India & Others |
High Court of Delhi |
26-03-2021 |
Suresh Kumar Versus The State of Haryana & Others |
Supreme Court of India |
25-03-2021 |
Naresh Kumar Versus Kalawati & Others |
Supreme Court of India |
25-03-2021 |
Rajesh Kumar Agarwal Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
24-03-2021 |
The Superintending Engineer, National Highways Salem Versus M/s. Gowpatt Associates, Represented by its Proprietor P. Arun Kumar Chennai |
High Court of Judicature at Madras |
24-03-2021 |
Ajay Kumar Bishnoi Versus The State, Rep. by Inspector of Police, J-2, Adyar Police Station, Chennai TN & Others |
High Court of Judicature at Madras |
23-03-2021 |
Sanjay Kumar Versus Vikash Kukreti |
High Court of Uttarakhand |
23-03-2021 |
The New India Assurance Co. Ltd., Coimbatore Versus S. Natarajan (Infirmity), Represented by his son N.S. Bhavithra Kumar & Others |
High Court of Judicature at Madras |
22-03-2021 |
The Nidamanuru Primary Agricultural Co-operative Credit Society Ltd., Rep. by its CEO/In charge Secretary Kommineni Ravi Kumar Versus The State of Andhra Pradesh, Rep. by its Principal Secretary, Co-operation Dept., A.P. Secretariat, Amaravathi, Guntur District & Others |
High Court of Andhra Pradesh |
22-03-2021 |
M/s. Shivam Petro Chemicals Pvt. Ltd., Through it Manging Director, Sh. Vinod Kumar Versus . United India Insurance Co., Through Its Senior Divisional Manager, Sangrur Punjab |
National Consumer Disputes Redressal Commission NCDRC |
22-03-2021 |
R. Suresh Kumar & Others Versus The District Collector, Karur & Others |
Before the Madurai Bench of Madras High Court |
22-03-2021 |
Parsvnath Developers Limited & Others Versus Ashok Kumar Garg & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-03-2021 |
Kumar Pappu Singh & Others Versus Union of India, Ministry of Finance, rep. by its Secretary & Others |
High Court of Andhra Pradesh |
19-03-2021 |
Ajay Kumar Swami Versus Bharat Sanchar Nigam Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-03-2021 |
Pankaj Kumar @ Panki & Another Versus State of Punjab & Another |
High Court of Punjab and Haryana |
17-03-2021 |
Ravi Kumar Sharma Versus Principal Secretary & Others |
High Court of Jammu and Kashmir |
16-03-2021 |
S. Santhosh Kumar Versus The State of Karnataka, Rep. by Learned State Public Prosecutor, Bangalore & Another |
High Court of Karnataka |
16-03-2021 |
Pushpraj Singh Versus Shri Anand Kumar Dubey & Another |
High Court of Judicature at Allahabad |
15-03-2021 |
N. Dinesh Kumar Versus Shweta Khandelwal |
High Court of Karnataka |
15-03-2021 |
Arun Kumar Jagatramka Versus Jindal Steel and Power Ltd. & Another |
Supreme Court of India |
12-03-2021 |
S. Kumar Versus State of Tamil Nadu, Rep.by its Secretary to Government, Animal Husbandry Dairying and Fisheries Department, Chennai & Others |
High Court of Judicature at Madras |
12-03-2021 |
For the Petitioner: Anupam Kulshreshtha, Arpit Agarwal, Advocates. For the Respondent: C.S.C., Nipun Singh, Sunil Kumar Misra, Advocates. |
High Court of Judicature at Allahabad |
11-03-2021 |
Dinesh Kumar Jain Versus N. Ramesh |
High Court of Judicature at Madras |
11-03-2021 |
Tapan Kumar Das Versus The State of West Bengal |
High Court of Judicature at Calcutta |
10-03-2021 |
Devender Kumar @ Rahul Versus The State, Govt. of NCT of Delhi |
High Court of Delhi |
10-03-2021 |
Prashant Kumar Mohanty Versus State of Odisha |
High Court of Orissa |
09-03-2021 |
Vinit Kumar Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
09-03-2021 |
Sourabh Kumar Jeengar Versus State of Rajasthan, Through the Principal Secretary, Medical Education Department, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
09-03-2021 |
Nathmal Agarwal Versus Lt. Col. Sudhish Kumar Sharma & Another |
High Court of Uttarakhand |
09-03-2021 |
M/s. Cross Country Hotels Ltd. & Another Versus Bhupinder Kumar Malhotra & Others |
In the High Court of Bombay at Goa |
09-03-2021 |
Psa Impex Private Ltd. Thru Authorized Signatory Raj Kumar Versus Real Estate Appellate Tribunal Lko. Thru Registrar & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
08-03-2021 |
Satheesh Kumar & Another Versus K. Balasubramanian |
High Court of Kerala |
08-03-2021 |
Ajay Kumar Mandal Versus The State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi & Others |
High Court of Jharkhand |
08-03-2021 |
Satish Kumar Versus The Union of India, Represented by its Secretary, Minister of Defence, Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-03-2021 |
Oriental Insurance Co. Ltd. Versus Praveen Kumar Sharma |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2021 |
Aruni Kumar Versus Union of India, Through its Secretary, Department of Expenditure, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
05-03-2021 |
Bajaj Allianz General Insurance Company Limited, A Company Incorporated under the Companies Act, Represented by its Deputy Manager-Legal, Raneen B.R. Kumar Versus Puthen Modern Rice Mill, Kalady, Represented by Its Managing Partner, Dr. Ramesh Babu & Others |
High Court of Kerala |
05-03-2021 |
Ashok Kumar & Others Versus Govt. of NCT of Delhi Through Chief Secretary, Delhi Sachivalya I.P. Estate & Another |
Central Administrative Tribunal Principal Bench New Delhi |
04-03-2021 |
V.N. Patil Versus K. Niranjan Kumar & Others |
Supreme Court of India |
04-03-2021 |
Dr. Ashwani Kumar Versus Union of India & Others |
Supreme Court of India |
03-03-2021 |
M.M. Shanmugam Versus Dr. A.K.D. Kumar & Others |
High Court of Judicature at Madras |
03-03-2021 |
Sachin Kumar & Others Versus Delhi Subordinate Service Selection Board (DSSSB) & Others |
Supreme Court of India |
03-03-2021 |
Subodh Kumar Versus Shamim Ahmed |
Supreme Court of India |
02-03-2021 |
Raj Kumar Savita Versus Union of India (Govt. Of India) New Delhi |
High Court Of Judicature At Allahabad Lucknow Bench |
02-03-2021 |
P.N. Gopinathan Versus O. Harendra Kumar Dave (Deceased) & Others |
High Court of Judicature at Madras |
02-03-2021 |
Deepak Kumar Sharma & Others Versus The Rajasthan High Court, Through Its Registrar General, Jodhpur & Another |
High Court of Rajasthan Jaipur Bench |
02-03-2021 |
Sanoj Kumar Yadav Ex-Constable Versus Union Of India & Others |
High Court of Delhi |
01-03-2021 |
Sonu @ Subhash Kumar Versus State of Uttar Pradesh & Another |
Supreme Court of India |
01-03-2021 |
Vinay Kumar Mishra Versus The State of Uttar Pradesh |
Supreme Court of India |
26-02-2021 |
Vimlesh Versus Mukesh Kumar |
High Court of Uttarakhand |
26-02-2021 |
B. Vijaya Kumar Versus Dr. Sreedhar Pulipati & Others |
High Court of for the State of Telangana |
26-02-2021 |
S. Keerthivasan (Minor), Rep. by its, Natural Guardian D. Senthil Kumar Versus The Reserve Bank of India, Rep. by its Regional Director, Chennai & Others |
High Court of Judicature at Madras |
25-02-2021 |
Vananchal Educational and Welfare Trust through its Managing Trustee, namely, Pawan Kumar Versus The Union of India through the Secretary, Ministry of Ayurveda, Yoga & Naturopathy, Unani, Siddha and Homeopathy (AYUSH) & Others |
High Court of Jharkhand |
24-02-2021 |
Asish Kumar Sarkar Versus The N.F. Railway, Represented by General Manager, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
23-02-2021 |
Dr. Keshav Kumar Agarwal Versus Central Bureau of Investigation (CBI) |
High Court of Delhi |
23-02-2021 |
Nautilus Shipping India Pvt. Ltd., Rep. by its Authorized Signatory Ajay Kumar Krishnamani Versus Dredging Corporation of India Ltd. & Another |
High Court of Andhra Pradesh |
23-02-2021 |
Sunil Kumar Versus State of Kerala, Represented by S.I. of Police, Kodanad Through Public Prosecutor, High Court of Kerala, Kochi |
High Court of Kerala |
23-02-2021 |
Jitender Kumar Versus Hemant Kumar Gupta |
High Court of Delhi |
22-02-2021 |
Ravi kumar & Others Versus V. Balakrishnan |
High Court of Judicature at Madras |
19-02-2021 |
Sanjeev Kumar Versus Sate of H.P. & Others |
High Court of Himachal Pradesh |
18-02-2021 |
Anmol Kumar Tiwari & Others Versus The State of Jharkhand & Others |
Supreme Court of India |
18-02-2021 |
Rajesh Kumar Singh & Others Versus The State of Uttar Pradesh & Others |
Supreme Court of India |
18-02-2021 |
Jitender Kumar Goswami Versus The State NCT of Delhi |
High Court of Delhi |
16-02-2021 |
Kishore Kumar Konwar Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communication & IT Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
15-02-2021 |
Pankaj Kumar Nimayat & Others Versus The State of A.P.through S.H.O Uppal Police Station, Ranga Reddy District, Rep. by Public Prosecutor, High Court, Hyderabad & Another |
High Court of for the State of Telangana |
15-02-2021 |
Bijay Kumar Chakraborty Versus The State of Tripura & Others |
High Court of Tripura |
15-02-2021 |
Rupak Kumar Versus The Chairman, Railway Board, Ministry of Railway, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
12-02-2021 |
Kaushal Kumar Mishra Versus Additional Director General, Ludhiana Zonal Unit & Another |
High Court of Punjab and Haryana |
12-02-2021 |
Sunil Kumar Paswan Versus State of Jharkhand & Another |
High Court of Jharkhand |
12-02-2021 |
Girish Kumar @ Nanjavadhutha Swamiji & Another Versus P.S. Krishnappa & Another |
High Court of Karnataka |
12-02-2021 |
Pranab Kumar Layek Versus Eastern Coalfields Limited & Others |
High Court of Judicature at Calcutta |
11-02-2021 |
Vikash Kumar Versus Union Public Service Commission & Others |
Supreme Court of India |
11-02-2021 |
Ramasamy Versus Kumar @ Saravanan & Others |
High Court of Judicature at Madras |
11-02-2021 |
Brijesh Kumar Agarwal & Others Versus IFCI Factors Limited & Another |
High Court of Delhi |
10-02-2021 |
Malay Kumar Jana Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
10-02-2021 |
Naveen Kumar Versus Employees State Insurance Corporation |
High Court of Delhi |
10-02-2021 |
Manoj Kumar Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Personnel, Public Grievance & Pensions (Dept. of Personnel & Training), New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
10-02-2021 |
Ajit Kumar Ojha & Another Versus The Director General, Division of National Academyof Direct Taxes, Nagpur & Others |
High Court of Jharkhand |
10-02-2021 |
Anil Kumar Nahata Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
10-02-2021 |
Suresh Kumar Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
09-02-2021 |
Narendra Kumar Bharti Versus The Commissioner, Kendriya Vidyalaya Sangathan, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
09-02-2021 |
Vinod Kumar Dhanda Versus Batra Hospital & Medical Research Centre & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-02-2021 |
Parmod Kumar @ Rahul & Another Versus State |
High Court of Delhi |
09-02-2021 |
Senthil @ Senthil Kumar Versus State of Tamil Nadu rep.by the Inspector of Police, Udumalpet & Another |
High Court of Judicature at Madras |
08-02-2021 |
M/s. Janardhan Enterprises A Regd. Partnership Firm, Rep. by its Partners & Co Owners of The Schedule Property, H. Devendra Rao & Others Versus G. Kumar |
High Court of Karnataka |
06-02-2021 |
G.K. Venkata Shiva Reddy Versus K.R. Ramesh Kumar |
High Court of Karnataka |
05-02-2021 |
Amit Kumar Shrivastava Versus Central Information Commission, New Delhi |
High Court of Delhi |
05-02-2021 |
Arvind Kumar & Others Versus Raj Kumar |
High Court of Himachal Pradesh |
05-02-2021 |
Ashughosh Kumar Nirmal Versus Central Bureau of Investigation |
High Court of Delhi |
04-02-2021 |
Arul Kumar Manickam & Another Versus Union of India, Represented by its Ministry of Corporate Affairs, New Delhi & Another |
High Court of Judicature at Madras |
04-02-2021 |
Paritosh Kumar Rai Versus The Union of India, Through Ministry of Railways, Represented through Secretary, New Delhi & Others |
High Court of Jharkhand |
04-02-2021 |
Pramod Kumar Jain & Another Versus M/s. Nexgen Infracon Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
02-02-2021 |
Suresh Kumar Versus SBI Life Insurance Co Ltd. |
National Consumer Disputes Redressal Commission NCDRC |