Some PAST Judgements / Case Laws similar to P KISHORE & CO PVT LTD
Last Checked Past / Closed Litigation On 10-01-2021 16:46
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20-10-2020 |
Vijay Kishore Anand & Others Versus State of U.P. Thru Prin. Secy. Transport Lucknow & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
08-10-2020 |
Ravi Agarwal Versus M/s. Power Grid Corporation of India Ltd., Rep. by its Deputy General Manager, C.D. Kishore |
High Court of Karnataka |
07-10-2020 |
Senithangappa Srinivasa Rao Versus Vemulapalli Roja Kishore |
High Court of Andhra Pradesh |
01-10-2020 |
R. Kishore Kumar Versus The Chief Inspector of Factories, Chennai & Others |
Before the Madurai Bench of Madras High Court |
23-09-2020 |
The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another |
High Court of Judicature at Madras |
26-08-2020 |
Oriental Insurance Company Limited Versus Nand Kishore Sharma & Others |
High Court of Jammu and Kashmir |
15-07-2020 |
State of U.P. Thru. Secy. Deptt. Cane, Lko & Another Versus Kaushal Kishore |
High Court Of Judicature At Allahabad Lucknow Bench |
11-06-2020 |
Pawan Kishore Harlalka Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
09-06-2020 |
Dr. Kishore Kumar Chouhan & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
19-05-2020 |
Brij Kishore Dwivedi Versus Union of India, represented by and through the Secretary to the Government of India, New Delhi in the Ministry of Home Affairs, South Block, New Delhi & Others |
High Court of Tripura |
01-05-2020 |
Neeru Dhir & Others Versus Kamal Kishore Dhir & Others |
High Court of Delhi |
16-04-2020 |
Kaushal Kishore Mishra & Others Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
09-03-2020 |
Kishore Kumar & Another Versus The Inspector of Police, Central Crime Branch - I, EDF-III, Greater Chennai Police, Chennai & Another |
High Court of Judicature at Madras |
28-02-2020 |
M/s. Jackson Laboratories Private Limited, A Private Limited Company Registered under The provisions of the Companies Act, 1956, Represented by its Managing Director, Jugal Kishore, Amritsar V/S Secretary to Government, Health & Family Welfare (H2) Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
20-02-2020 |
Gulli @ Nand Kishore Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
19-02-2020 |
M/s. GAIL (India) Limited, R.K. Puram, New Delhi Versus M/s. Arkay Energy(Rameswaram)Limited, Rep. by its President (Commercial and Legal) R. Jarard Kishore & Others |
High Court of Judicature at Madras |
12-02-2020 |
Kishore Singh & Others Versus State, Through P.P. |
High Court of Rajasthan Jodhpur Bench |
05-02-2020 |
Bharat Coking Coal Ltd. & Others Versus Shyam Kishore Singh |
Supreme Court of India |
05-02-2020 |
Tarun Keshrichand Shah & Another Versus M/s. Kishore Engineering Company & Others |
High Court of Judicature at Bombay |
31-01-2020 |
Sri Indla Kishore Kumar Versus State, rep. by the Deputy Supdt of Police Anti Corruption Bureau Kurnool District through Special Public Prosecutor for ACB Cases High Court of Judicature at Hyderabad |
High Court of Andhra Pradesh |
24-01-2020 |
Nawal Kishore Shaw Versus Manoj Shaw |
High Court of Jharkhand |
20-01-2020 |
Arvind Kishore Versus Neha Mathur |
High Court of Rajasthan Jodhpur Bench |
14-01-2020 |
M/s. M.S. Shah Developers Pvt. Ltd., Maharashtra Versus Kishore Birbal Soni |
National Consumer Disputes Redressal Commission NCDRC |
14-01-2020 |
Nand Kishore Choubey (died) & Others Versus Maniram & Others |
High Court of Chhattisgarh |
12-12-2019 |
Kishore V. Gandhi Versus Securities and Exchange Board of India SEBI Bhawan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
26-11-2019 |
D. Parvathy Versus M/s. Amardeep Represented by its Proprietor Kishore D Talraja |
High Court of Judicature at Madras |
13-11-2019 |
Kishore Versus Joint Commissioner & Vice Chairman, Scheduled Tribe Certificate, Scrutiny Committee & Others |
In the High Court of Bombay at Nagpur |
04-11-2019 |
Nand Kishore Sonthalla Versus M/s. Deutsche Bank AG, Chennai & Others |
High Court of Judicature at Madras |
24-10-2019 |
Richa Gaur Versus Kamal Kishore Gaur |
High Court of Judicature at Allahabad |
15-10-2019 |
Sanwarmal Saini Versus Jugal Kishore Jhunjhunuwala |
High Court of Rajasthan Jaipur Bench |
11-10-2019 |
Kamal Kishore @ Lalaji Versus The State of Delhi |
High Court of Delhi |
27-09-2019 |
Omkar Co-operative Hsg. Society Ltd. & Another Versus Kishore Kalyanji Badiani & Others |
High Court of Judicature at Bombay |
18-09-2019 |
ICICI Bank Ltd., Represented By Its Authorized Signatory, Vdodara Versus Kishore Kumar Bodke |
National Consumer Disputes Redressal Commission NCDRC |
18-09-2019 |
Narayan Kuamr Versus Kamal Kishore Gupta |
High Court of Delhi |
13-09-2019 |
Jugal Kishore Mishra Versus B.P. Singh & Others |
High Court of Judicature at Calcutta |
09-09-2019 |
Ram Kishore Ishwar Versus State of Bihar & Others |
High Court of Judicature at Patna |
06-09-2019 |
Kamal Kishore Sharma Versus State of Madhya Pradesh Through Police Station State Economic Offence |
High Court of Madhya Pradesh Bench at Gwailor |
04-09-2019 |
Kishore Dungmali (Rai) Versus Shiva Kumar Rai (Dungmali) & Others |
High Court of Sikkim |
03-09-2019 |
Kishore Sharma Versus Sachin Dubey |
Supreme Court of India |
27-08-2019 |
Jugal Kishore Mahendra Biyani Versus The Income Tax Officer |
High Court of Gujarat At Ahmedabad |
23-08-2019 |
Kishore Kakumal Keswani Versus State of Goa through the Inspector General of Police & Another |
In the High Court of Bombay at Goa |
21-08-2019 |
Raj Kishore Yadav Versus State of Bihar |
High Court of Judicature at Patna |
21-08-2019 |
Raj Kishore Yadav Versus State of Bihar |
High Court of Judicature at Patna |
21-08-2019 |
Raj Kishore Yadav Versus State of Bihar |
High Court of Judicature at Patna |
13-08-2019 |
V.G. Kishore, C.R.C. Co-Ordinator, BRC Ranni, Pathanamthitta Versus State of Kerala, Represented by Secretary to Government, Department of General Education, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
09-08-2019 |
Ved Prakash Abbot Versus Kishore K. Avarsekar & Others |
High Court of Delhi |
30-07-2019 |
Kotak Mahindra Bank Ltd. (Formerly Known As Ing Vysya Bank Ltd.) & Another Versus Dr. Kishore Manganiramji Laturia & Others |
National Consumer Disputes Redressal Commission NCDRC |
26-07-2019 |
Kishore Khanchand Wadhwani & Another Versus State of Maharashtra Though Assistant Commissioner of Police, Anti-Corruption Bureau |
High Court of Judicature at Bombay |
16-07-2019 |
Nawal Kishore Singh Versus State of Bihar & Others |
High Court of Judicature at Patna |
10-07-2019 |
Kishore Kumar Khaitan & Another Versus Praveen Kumar Singh |
High Court of Judicature at Calcutta |
05-07-2019 |
Naval Kishore Mishra Versus State of U.P. & Others |
Supreme Court of India |
28-06-2019 |
Indian Oil Corporation Ltd. Versus M/s. M. Kishore a Proprietorship/Partnership/Pvt Ltd., Represented by its Managing Director |
High Court of for the State of Telangana |
28-06-2019 |
Kishore Deshpande Versus The State of Maharashtra Through office of Public Prosecutor & Another |
High Court of Judicature at Bombay |
28-05-2019 |
Kaushal Kishore Versus State NCT of Delhi |
High Court of Delhi |
24-05-2019 |
Nanda Kishore Prosad Versus Raj Kumar Ram |
High Court of Judicature at Calcutta |
13-05-2019 |
Nanda Kishore Mishra Versus State of Orissa & Others |
High Court of Orissa |
13-05-2019 |
Kamal Kishore Singh @ Komal Kumar Singh Versus Dudhnath Tiwary |
High Court of Jharkhand |
10-05-2019 |
Nand Kishore Prasad Versus Dr. Mohib Hamidi & Others |
Supreme Court of India |
10-05-2019 |
Raj Kishore Harbansh Versus State of Chhattisgarh |
High Court of Gauhati |
25-04-2019 |
Kishore B. Jethwani Versus Raju M. Jethwani & Another |
High Court of Judicature at Madras |
23-04-2019 |
Krishan Kishore Aggarwal Versus The Additional Commissioner of Customs |
High Court of Delhi |
11-04-2019 |
Nand Kishore Versus State of Madhya Pradesh |
High Court of Madhya Pradesh Bench at Gwailor |
09-04-2019 |
M. Kishore Kumar Versus Managing Director, Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Another |
High Court of Judicature at Madras |
08-04-2019 |
Kishore Debbarma Versus The State of Tripura |
High Court of Tripura |
28-03-2019 |
Kishore Kumar Versus Mariappan |
High Court of Judicature at Madras |
25-03-2019 |
Kuldeep Kishore Sharma Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
13-03-2019 |
Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder |
High Court of for the State of Telangana |
27-02-2019 |
The South Malabar Gramin Bank, Malappuram, Represented by The General Manager K. Kishore Kumar Versus The Regional Provident Fund Commissioner, Kozhikode & Another |
High Court of Kerala |
19-02-2019 |
Ram Sakhi Devi Versus Amar Kishore Singh & Others |
High Court of Judicature at Patna |
18-02-2019 |
Shyan Sundar Debnath Versus Nabendu Kishore Sinha |
High Court of Gauhati |
07-02-2019 |
United India Insurance Co Ltd. Versus Ram Kishore & Others |
High Court of Judicature at Allahabad |
01-02-2019 |
Shyam Kishore Prasad @ Madan Prasad Versus State of Bihar & Another |
High Court of Judicature at Patna |
31-01-2019 |
Kalua @ Koshal Kishore & Others Versus State of Rajasthan |
Supreme Court of India |
29-01-2019 |
Umesh Kishore Garodia Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
23-01-2019 |
Nand Kishore Behera & Another Versus Jaganathdham Super Structures Pvt. Ltd & Others |
National Company Law Appellate Tribunal |
18-01-2019 |
Nand Kishore Versus State of Madhya Pradesh |
Supreme Court of India |
10-01-2019 |
Kishore Bhowal, Assam Versus The Union of India & Others |
High Court of Gauhati |
07-12-2018 |
M/s. Bharat Petroleum Corp. Ltd. Versus Promila Kishore (Deceased) Thr her Lrs & Others |
High Court of Delhi |
06-12-2018 |
M/s. Thirumala Milk Products (P) Ltd., Represented by its General Manager, Easwarababu Kolli Versus Ch. Kishore & Others |
High Court of Judicature at Madras |
04-12-2018 |
Shyamal Kishore Mallik Versus The Union of India, Represented by the Secretary, Ministry of Finance, Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
15-11-2018 |
Krishn Kishore & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
14-11-2018 |
Abhijeet Nand Kishore Singh Versus Viveka Kumar Idar |
Supreme Court of India |
13-11-2018 |
B. Kishore Jain, Trading as Khazana Jewellery, Chennai Versus Waseem Jawaid The KHAZANA Imitation Jewellery & Bags, Visakhapatnam |
High Court of Judicature at Madras |
10-10-2018 |
Amal Kishore Singh Versus State of U.P. Thru' Secry & Others |
High Court of Judicature at Allahabad |
10-10-2018 |
Tadikonda Rama Kishore Versus State of A.P. rep. by P.P. High Court of A.P. Hyderabad & Another |
High Court of Andhra Pradesh |
03-10-2018 |
Kishore & Company V/S Sri Balaji Metallics (P.) Ltd. |
National Company Law Tribunal Kolkata |
01-10-2018 |
Nand Kishore Versus A. Mist Ropanibai (Deleted) |
High Court of Chhattisgarh |
24-09-2018 |
Kishore Chandra Sahu Versus Superintendent of Post Office & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-09-2018 |
Chhitij Kishore Sharma Versus Lok Pal Singh |
High Court of Uttarakhand |
28-08-2018 |
Kishore K. Vasu Versus Deputy Commissioner Madikeri & Others |
High Court of Karnataka |
08-08-2018 |
M/s. Bhagwati Coke Industries Pvt. Ltd., Aurangabad through one of its Directors, Shyam Kishore Prasad & Another Versus The State of Bihar through the District Magistrate, Aurangabad & Others |
High Court of Judicature at Patna |
03-08-2018 |
Amar Nath Jha Versus Nand Kishore Singh & Others |
Supreme Court of India |
31-07-2018 |
Nawal Kishore Yadav Versus Union of India & Others |
High Court of Delhi |
27-07-2018 |
Vinay Tiwari, through natural guardian his father Naval Kishore Tiwari Versus The State of M.P. through Police Station Maihar, District Satna (M.P.) |
High Court of Madhya Pradesh |
04-07-2018 |
Kamal Kishore Kotwani Versus The Acit 1(2), Bhopal |
Income Tax Appellate Tribunal Indore |
27-06-2018 |
Kishore Kumar @ Kishore Versus The State by City Market, Police Station |
High Court of Karnataka |
23-05-2018 |
Ramji Lal & Another Versus Nand Kishore & Another |
High Court of Delhi |
10-05-2018 |
Kamal Kishore Saspal Versus Development Credit Bank Ltd |
Debts Recovery Appellate Tribunal at Delhi |
23-03-2018 |
Union of India & Others Versus Nand Kishore |
National Consumer Disputes Redressal Commission NCDRC |
21-03-2018 |
Principal Secretary, Revenue Department & Others Versus Kamal Kishore Agarwal |
In the High Court of Judicature at Hyderabad |