P K COTTON MILLS PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17111DL2004PTC130281 		ROC
RoC-Delhi 		Incorporation Date
01-11-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
130281 		Registration Date
01-11-2004 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 275,00,000
Paid Up Capital
Rs. 190,55,000



Contact Information
E-Mail Address
gupta895808@gmail.com
Registered Address
WS-47, KH NO. 138 GALI NO 10 SUDAMAPURI BABARPUR DELHI North East DL 110032 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P K COTTON MILLS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 31-01-2023 16:21
11-11-2022 Sri Marudamalai Andavar Cotton Spinning Mills, Rep. by its Managing Partner, Coimbatore Versus The Chairman Tamil Nadu Generation & Distribution Corporation Ltd., Chennai & Others High Court of Judicature at Madras
27-04-2022 The Management, Sri Nachammai Cotton Mills Ltd Chettinad, Sivagangai Versus The Controlling authority Under the Payment of Gratuity Act (Deputy Commissioner of Labour), Madurai & Another Before the Madurai Bench of Madras High Court
20-09-2021 M/s. Kwality Spinning Mills Ltd., Rep. by its Managing Director, Meyyappan Versus The Cotton Corporation of India Ltd., Coimbatore & Another High Court of Judicature at Madras
05-08-2021 Suzlon Energy Ltd Versus Suzlon Cotton Mills Pvt Ltd High Court of Judicature at Madras
29-07-2021 M/s. Suryalaxmi Cotton Mills Ltd. Versus Maharashtra State Electricity Distribution Ltd.(MSEDCL) through its Executive Engineer (Administration) Rural Circle, Nagpur & Another In the High Court of Bombay at Nagpur
02-07-2021 The Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Madurai & Others Versus M/s. Sri Nachammai Cotton Mills Ltd., Rep. by its Managing Director, Chettinad Before the Madurai Bench of Madras High Court
24-06-2021 M/s. S.S.P.E.Cotton Mills Private Ltd., Rep. by its Managing Director S. Subramanian, Erode & Another Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Others High Court of Judicature at Madras
17-03-2021 Suzlon Energy Limited One Earth, Rep. by its authorized Signatory, Anoop Khatry, Maharashtra Versus Suzlon Cotton Mills Private Limited, Tiruppur High Court of Judicature at Madras
26-06-2019 M/s. Sulochana Cotton Spinning Mills (P) Ltd., Tirupur Versus The Commercial Tax Officer, Tirupur High Court of Judicature at Madras
11-02-2019 M/s. M.N.R. Exports Pvt. Ltd. Versus M/s. Shree Niwas Cotton Mills & Others National Consumer Disputes Redressal Commission NCDRC
03-01-2019 New India Assurance Co. Ltd. Versus Tulsi Cotton Mills Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
07-09-2018 Dcit, Ludhiana Versus M/s. Malwa Cotton Spinning Mills Income Tax Appellate Tribunal Chandigarh
24-07-2018 The Management, Sri Nachammai Cotton Mills Limited & Others Versus A.R. Shanmugam & Others Before the Madurai Bench of Madras High Court
15-05-2018 Best Cotton Mills V/S CCE, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-01-2018 SMR Cotton Mills Pvt. Ltd V/S Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
28-08-2017 M/s. Jai Murugan Textiles Limited (For merely known an Jaya Murugan Cotton Mills Limited) Rep. by its Joint Managing Director V.G. Ravi Chandran, Salem Versus The Chairman, Tamil Nadu Electricity Board, Chennai & Others High Court of Judicature at Madras
08-08-2017 M/s. Sulochana Cotton Spinning Mills (P) Ltd., Rep. by its Managing Director, S. Krishnakumar Versus The Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
01-06-2017 A.P. Velusamy, Director, M/s. Tirupur Sri Senthil Cotton Mills Ltd., Tiruppur & Another Versus The State through the Inspector of Police, CBI, Bangalore High Court of Judicature at Madras
19-05-2017 Prakash Cotton Mills Pvt. Ltd V/S Commissioner of Central Excise, Mumbai-IV Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-05-2017 Ranger Cotton Mills (India) Pvt. Ltd., Repd by its Authorised Signatory P. Rajadurai Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited & Another High Court of Judicature at Madras
22-03-2017 C. Kathirvel Versus M/s. K.S.V. Cotton Mills (P) Ltd., Rep. By its Managing Director S. Kathirvel & Another High Court of Judicature at Madras
27-01-2017 R. Sundararajan & Others Versus The Management of Sri Balaji Cotton Mills Salem & Another High Court of Judicature at Madras
16-01-2017 Malwa Cotton Spinning Mills Ltd. and Others V/S The Authorised Officer, IFCI Limited and Others. Debts Recovery Tribunal Chandigarh
06-01-2017 The New India Assurance Company Ltd. Versus M/s. Rishi Cotton Mills (P) Ltd. through its Director Jeetmal Jain & Others High Court of Rajasthan Jodhpur Bench
29-09-2016 Sulochana Cotton Spinning Mills Pvt. Ltd., Tiruppur Versus The Commercial Tax Officer Tirupur South Assessment Circle Tirupur & Another High Court of Judicature at Madras
27-09-2016 M/s. Brindavan Cotton Mills Private Limited Versus Demerged Company Adhilakshmi Spinning Mills Private Limited. High Court of Judicature at Madras
04-05-2016 The Municipal Board, Bhawani Mandi Versus M/s. Sutlej Cotton Mills Ltd. High Court of Rajasthan Jaipur Bench
26-04-2016 M.K. Indrajeet Sinhji Cotton P. Ltd. Versus Narmada Cotto Coop.Spg.Mills Ld. & Others Supreme Court of India
15-02-2016 Prem Narain Versus M/s. Swadeshi Cotton Mills, Juhi & Another Supreme Court of India
03-02-2016 Keshav Oil and Cotton Ginning Industries Pvt. Ltd. Versus Bansal Cotton and Oil Mills High Court of Punjab and Haryana
14-09-2015 D. Palaniappan Versus The Management of Sri Nachammai Cotton Mills, Sivagangai District & Another Before the Madurai Bench of Madras High Court
03-09-2015 Executive Director, F. Seyad Rabbani, Seyad Cotton Mills Ltd., Tirunelveli District & Another Versus The Additional Director, Department of Revenue Intelligence, Chennai & Another Before the Madurai Bench of Madras High Court
28-07-2015 Mayurakshi Cotton Mills Employees? Union & Another Versus The 9th Industrial Tribunal, Durgapur & Others High Court of Judicature at Calcutta
29-04-2015 J.K. Cotton Spinning & Weaving Mills Company Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
20-04-2015 The Superintending Engineer, Tamil Nadu Electricity Board & Others Versus Annamalai Cotton Mills (P) Limited, Represented by its Managing Director, Mr.P.Sundaram Chettiar High Court of Judicature at Madras
23-12-2014 The Commissioner of Income Tax, Guntur Versus M/s. Shri Dhanalakshmi Cotton and Rice Mills Ltd., Guntur In the High Court of Judicature at Hyderabad
13-10-2014 M/s. Matrumal Dhannalal Oil Mills, Uttar Pradesh Versus Om Prakash Trading as M/s. O.P. Cotton & Oil Mill, Haryana Intellectual Property Appellate Board
06-10-2014 M/s. Aruppukottai Sri Jayavilas Ltd., (Cotton Spinning Mills) rep. by its Chairman, T.R.S. Vijayaram Versus The Tamil Nadu Electricity Regulatory Commission, rep. by its Secretary & Others High Court of Judicature at Madras
28-08-2014 Prakash Cotton Mills Pvt. Ltd. & Another Versus Vinod Tejraj Gowani & Others High Court of Judicature at Bombay
01-08-2014 M/s. V.R.A. Cotton Mills Pvt. Ltd. Versus CC Jamnagar (Preventive) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
11-07-2014 The Commissioner of Central Excise Versus M/s. Ranga Balaji Cotton Mills & Another High Court of Judicature at Madras
29-05-2014 The Chief Financial Controller/Revenue Versus M/s. Best Cotton Mills, HT SC. No. 129 & 271 & Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-05-2014 Commissioner of Income-tax Versus Malwa Cotton Spinning Mills Ltd. High Court of Punjab and Haryana
06-12-2013 Ambika Cotton Mills Limited, Kanniyapuram P.O. Versus The Assistant Commissioner of Central Excise, Dindigul & Another Before the Madurai Bench of Madras High Court
22-10-2013 The Chief Engineer (Distribution), Coimbatore & Another Versus M/s.Best Cotton Mills, Dharmapuri rep. by its Manager, P. Muthukrishnan High Court of Judicature at Madras
07-08-2013 Satya Narayan S/o Jugal Kishore Somani Versus Jiyajeerao Cotton Mills Limited, Gwalior & Another High Court of Madhya Pradesh
26-07-2013 The Management, Sri Balaji Cotton Mills Limited, Salem Versus The Presiding Officer, Labour Court, Salem & Others High Court of Judicature at Madras
03-07-2013 M/s. Sheela Rani Textiles Ltd, Madurai Versus Sri Anjaneya Cotton Mills Pvt. Ltd, Rep. By its Director, Having its registered office at "Jayalakshmi" Pune-Bangalore Road, Erode & Another High Court of Judicature at Madras
19-02-2013 Malwa Cotton Spinning Mills Limited Versus Jagminder Singh High Court of Punjab and Haryana
04-12-2012 Siddheswari Cotton Mills Pvt. Ltd. & Another Versus Official Liquidator being Liquidator of M/s. Anantapur Textile Ltd. (in liquidation) High Court of Judicature at Calcutta
17-10-2012 Basanti Cotton Mills Private Limited & Gopal Navinbhai Dave & Others Versus Nirendranath Kar & Another High Court of Judicature at Calcutta
16-10-2012 Bowreah Cotton Mills Co. Ltd & Others Versus Industrial Development Bank of India & Others High Court of Judicature at Calcutta
01-10-2012 N. Manikandan & Others Versus The Official Liquidator, High Court, Madras as the Liquidator of M/s. Sri Vigneswara Cotton Mills Ltd. (in Liquidation) & Others High Court of Judicature at Madras
23-08-2012 M/s. Swadeshi Cotton Mills Versus Labour Court & Others High Court of Judicature at Allahabad
08-08-2012 BASANTI COTTON MILLS (1998) PRIVATE LIMITED Versus THE REGISTRAR OF COMPANIES, WEST BENGAL High Court of Judicature at Calcutta
02-08-2012 Best Cotton Mills, (Unit of Best Corporation Limited), Dharapuram represented by its Manager, P. Muthukrishnan & Another Versus The Chief Engineer (Distribution), Tamil Nadu Electricity Board, Coimbatore & Another High Court of Judicature at Madras
23-07-2012 Ambika Cotton Mills Ltd., registered Office Coimbatore, rep. By its Director Dr.K. Venkatachalam Versus Tamil Nadu Electricity Regulatory Commission rep. By its Secretary, Egmore, Chennai & Others High Court of Judicature at Madras
19-07-2012 Britannia Industries Limited, rep.by its Authorized Signatory Versus Sulochana Cotton spinning Mills Private Limited rep.by its General Manager High Court of Judicature at Madras
07-03-2012 M/s. Lakshmi Saraswathi Cotton Mills (P) Ltd., Rep. by its Director M. Udaya Kumar Versus The Assistant Commissioner (CT) High Court of Judicature at Madras
01-03-2012 Sulochana Cotton Spinning Mills Pvt Ltd., Through its Managing Director Versus Tamilnadu Electricity Board & Others Appellate Tribunal for Electricity Appellate Jurisdiction
23-02-2012 J.K. Cotton Spinning And Weaving Mills Co. Ltd. Versus Union Of India High Court of Judicature at Allahabad
31-01-2012 Cotton Corporation of India Ltd. Versus Sree Shanmugar Mills & Another High Court of Judicature at Bombay
25-01-2012 M/s Jaga Industries, Rep. by its Managing Partner M. Jeganathan & Another Versus M/s Sulochana Cotton Spinning Mills Pvt. Ltd., Rep. by its Managing Director S. Krishnakumar High Court of Judicature at Madras
16-11-2011 Mayurakshi Cotton Mills Employees Union & Another Versus The 9th Industrial Tribunal & Others High Court of Judicature at Calcutta
14-10-2011 Padmavathy Cotton Mills Versus The Employees Provident Fund Appellate Tribunal (Ministry of Labour & Employment, Government of India) & Another Before the Madurai Bench of Madras High Court
30-09-2011 Britannia Industries Limited rep. by its Authorized Signatory Sanjay K. Handur Versus Sulochana Cotton Spinning Mills Private Limited, rep. by its General Manager & Another High Court of Judicature at Madras
19-09-2011 M/s. Sheela Rani Textiles Limited Versus Anjaneya Cotton Mills Private Limited rep.by its Director & Another High Court of Judicature at Madras
22-03-2011 Basanti Cotton Mills (1998) Private Limited & Another Versus Nirendranath Kar & Others High Court of Judicature at Calcutta
09-03-2011 Sri Nachammal Cotton Mills Ltd., represented by is Manager, K. Muthukrishnan Versus Tamil Nadu Electricity Board, represented by its Chairman, Chennai & Others High Court of Judicature at Madras
21-01-2011 Swadeshi Cotton Mills Rep. By Its General Manager & Another Versus The Recovery Officer & Others High Court of Judicature at Madras
14-12-2010 General Manager (OSD), Bengal Nagpur Cotton Mills Rajnandgaon Versus Bharat Lal & Another Supreme Court of India
27-10-2010 Commissioner of Income-tax, Jalandhar Versus Arihant Cotton Pressing and Oil Mills High Court of Punjab and Haryana
25-10-2010 Sri Anjaneya Cotton Mills Ltd, Erode Versus M/s. Sheela Rani Textiles Ltd., Madurai & Another High Court of Judicature at Madras
08-09-2010 Ambika Cotton Mills Limited Versus M. Chelliah & Others Before the Madurai Bench of Madras High Court
10-02-2010 A.K.C.T. Cidambaram Cotton Mills (P) Ltd., Repd. By its Managing Director, A.L.Chidambaram Versus Tamil Nadu Electricity Regulatory Commission Repd. By its Secretary, Chennai & Others High Court of Judicature at Madras
20-01-2010 Best Cotton Mills (Unit of Best Corporation Ltd.) & Others Versus The Tamil Nadu Electricity Regulatory Commission repd, By its Secretary & Others High Court of Judicature at Madras
12-01-2010 A.K.C.T. Cidambaram Cotton Mills (P) Ltd Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
12-01-2010 A.K.C.T. Cidambaram Cotton Mills (P) Ltd Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary High Court of Judicature at Madras
12-01-2010 Spictex Cotton Mills (P) Ltd Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
12-01-2010 The Liquidator, The Malout Co-Operative Spinning Mills Limited, Malout Versus M/s Suresh Cotton Oil & General Mills & Another High Court of Punjab and Haryana
07-01-2010 Dharani Cotton Mills Private Limited, Represented by its Managing Director, Cobichettipalayam Versus The Chairman, Tamil Nadu Electricity Board, Chennai & Others High Court of Judicature at Madras
15-12-2009 Commissioner of Income-tax-I Chennai Versus M/s.Indira Cotton Mills Limited High Court of Judicature at Madras
15-12-2009 Subburaj Cotton Mills (P) Limited, Virudhunagar District Versus Tamil Nadu Electricity Regulatory Commission Repd. By its Secretary, Chennai & Others Before the Madurai Bench of Madras High Court
01-12-2009 The Maharashtra State Electricity Distribution Company Ltd. Versus M/s Suryalaxmi Cotton Mills Ltd. & Another In the High Court of Bombay at Nagpur
09-11-2009 CCE, Pondicherry Versus M/s. Swadeshi Cotton Mills & Another Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
30-10-2009 M/s.Ambika Cotton Mills Ltd. Versus Commissioner of Central Excise, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
13-10-2009 State, rep. by the Inspector of Police, Mallur Police Station, Salem District (Crime No.905/1999) Versus Annamalai Cotton Mills Ltd., rep. by its Managing Director, Gajjalnaicken Patti, Salem & Others High Court of Judicature at Madras
13-10-2009 State, rep by The Inspector of Police, Mallur Police Station, Salem District (Crime No. 905 of 1999) Versus Annamalai Cotton Mills Ltd., rep by its Managing Director, Gajjalnaicken Patti, Salem & Others High Court of Judicature at Madras
01-10-2009 The Cotton Corporation of India Ltd. Versus Bangodaya Cotton Mills Ltd. High Court of Judicature at Bombay
21-05-2009 Commissioner of Central Excise, Coimbatore Versus Best Cotton Mills Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
15-12-2008 The Cotton Corporation of India Ltd. Versus Chakolas Spinning and Weaving Mills Ltd. High Court of Judicature at Bombay
08-12-2008 Jaga Industries, rep. by its Managing Partner M. Jeganathan, Tirupur Taluk & Another Versus Sulochana Cotton Spinning Mills Pvt. Ltd., rep. by its Managing Director S. Krishnakumar, Tirupur High Court of Judicature at Madras
28-11-2008 Siva Cotton Mills Ltd., rep. by its Managing Director Versus Er. P.K. Alagarsamy, B.E., Superintending Engineer, Madurai Before the Madurai Bench of Madras High Court
19-11-2008 M/s. Laxmi Rattan Cotton Mills Ltd. Versus State of U.P. & Others Supreme Court of India
21-10-2008 Orissa Cotton Mills Versus Presiding Officer, Labour Court, BBSR & Others High Court of Orissa
22-09-2008 M/s. Shruthi Fabrics(Firm) By its Managing Partner, T. Rajapandian Office at SITCO Industrial Estate & Others Versus Sri Sarvesh Cotton Mills Limited High Court of Judicature at Madras
13-08-2008 Malwa Cotton & Spinning Mills Ltd. Versus Virsa Singh Sidhu & Others Supreme Court of India
01-07-2008 Shri Laxmi Cotton Traders Ltd., Versus Sree Sanku Chakara Mills Ltd., High Court of Judicature at Madras
11-06-2008 M/s. Suryalaxmi Cotton Mills Limited Versus Sabhavath Badya & Others High Court of Andhra Pradesh
02-06-2008 The Cotton Corporation of India Limited Versus M/s. Ramkumar Mills Pvt. Ltd. High Court of Judicature at Bombay



Directors
DIN Name Since
00241928 PRADEEP KUMAR GUPTA 01-11-2004
00241929 SUSHMA GUPTA 01-11-2004

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.