P G STEEL PVT LTD

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Assam.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24111AS1998PTC005409 		ROC
RoC-Shillong 		Incorporation Date
20-05-1998
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
005409 		Registration Date
20-05-1998 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 30,00,000
Paid Up Capital
Rs. 20,000



Contact Information
E-Mail Address
NA
Registered Address
8ED CROSS ROADP O SIBSAGAR DIST SIBSAGAR ASSAM Sibsagar AS 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P G STEEL PVT LTD

Last Checked Past / Closed Litigation On 19-02-2021 12:16
13-01-2021 M/s. JSW Steel Limited, Represented by its Authorised Representative, Mani Manuel, Bangalore Versus Mysore Minerals Limited, Represented By Its Managing Director, Bangalore High Court of Karnataka
15-12-2020 Durga Kaur Versus Steel Authority of India Ltd. represented through Chief Managing Director, Delhi & Others High Court of Jharkhand
24-11-2020 Chief Executive Officer & Vice Chairman Gujarat Maritime Board Versus Asiatic Steel Industries Ltd. & Others Supreme Court of India
18-11-2020 Goyal MG Gases Private Limited Versus Steel Authority of India High Court of Delhi
03-11-2020 Steel Authority of India Limited (Sail) Versus Primetals Technologies India Private Limited (Formerly Known as Siemens Val Metals Technologies Pvt. Ltd. High Court of Delhi
27-10-2020 Union of India, through Chief Administrative Officer (construction) Central Railway, Mumbai CSMT Versus Maharashtra Steel Fabricators & Erectors High Court of Judicature at Bombay
19-10-2020 M/s. VA Innova Alloy Steel Tech Pvt. Ltd. Versus Avinash Daga High Court of for the State of Telangana
06-10-2020 Salem Steel Suppliers, [Rep. by its Partner D.Jeethendra Bhandari] Versus The Assistant Commissioner (CT), Broadway Assessment Circle, Chennai High Court of Judicature at Madras
01-10-2020 Bhilai Steel Plant Steel Authority of India Limited Through Its Chief Executive Officer, Chhattisgarh & Another Versus International Commerce Limited Through Its Managing Director Mr. Shri Kumar Lakhotiya, Chhattisgarh High Court of Chhattisgarh
09-09-2020 The Commissioner of GST & Central Excise, Salem Versus M/s. JSW Steel Limited, Pottaneri Post, Mecheri, Mettur Taluk, Salem High Court of Judicature at Madras
07-09-2020 Kaizen Cold Formed Steel Pvt. Ltd., Thiruvottiyur Versus The Central Government Industrial Tribunal (CGIT), Nungambakkam & Another High Court of Judicature at Madras
27-07-2020 Indiabulls Assets Reconstruction Co. Ltd Versus Baba Steel Fabricators & Others Debts Recovery Appellate Tribunal At Mumbai
20-07-2020 M/s. Maa Sarala Multipurpose Cooperative Limited Versus Steel Authority of India & Another High Court of Orissa
09-06-2020 Indian Oil Corporation Ltd., Versus Steel Authority of India, Chhattisgarh & Another High Court of Chhattisgarh
04-06-2020 Jindal Steel & Power Ltd. Versus State Trading Corporation of India Ltd. & Others High Court of Delhi
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
29-04-2020 Jindal Steel & Power Limited Versus State Tradings Corporation Of India Limited & Others High Court of Delhi
04-03-2020 M/s. Commercial Steel Co. Versus ASC Sales Tax High Court of for the State of Telangana
24-02-2020 Panch Tatva Promoters Pvt. Ltd. Versus GPT Steel Industries Ltd. (Through Resolution Professional) & Others National Company Law Appellate Tribunal
20-02-2020 Sudipta Lahiri Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Steel & Mines, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-02-2020 The Commissioner of Central Excise, O/o. The Commissioner of Customs & Central Excise, Salem Versus M/s. JSW Steel Ltd., M/s. JSW Power Ltd., Pottaneri, Mecheri High Court of Judicature at Madras
12-02-2020 M/s. Steel Authority of India Ltd., Salem Steel Plant, Represented by its Deputy General Manager, Finance & Accounts, K. Sivaguru, Versus The Union of India, Represented by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
05-02-2020 Pr. Commissioner of Income Tax, Central-2 Versus M/s. JSW Steel Ltd. (Successor on amalgamation of JSW Ispat Steel Ltd.) High Court of Judicature at Bombay
05-02-2020 M/s. Texcel International Pvt. Ltd., Sengundram Industrial Area (Near Ford India Ltd.,), Chengalpattu Versus M/s. Chennai Steel Tubes, Rep.by one of its Partner, G. Bhavanishankar High Court of Judicature at Madras
30-01-2020 State of Odisha & Others Versus M/s. Jindal Steel & Power Ltd. & Others Supreme Court of India
21-01-2020 Jindal Steel & Power Limited, Raigarh & Another Versus State of Chhattisgarh & Others High Court of Chhattisgarh
13-01-2020 M/s. Steel Authority Of India Ltd. Versus Kamladityya Construction Pvt Ltd. High Court of Jharkhand
06-01-2020 M/s. Rukminirama Steel Rollings Pvt. Ltd. & Others Versus The State of Goa Through the Chief Secretary, Secretariat & Another In the High Court of Bombay at Goa
24-12-2019 Shyam Steel Industries Limited Versus Shyam Sel & Power Limited & Another High Court of Judicature at Calcutta
20-12-2019 M/s. Steel Hypermat India Pvt. Ltd., Rep. by its Directors, Bangalore & Others Versus The Authorized Officer, Indian Bank, Bengaluru & Others High Court of Karnataka
16-12-2019 Selva's Steel Private Limited Versus The Assistant Commissioner (ST), Chennai High Court of Judicature at Madras
10-12-2019 Shalimar Iron and Steel Private Limited, Ramgarh Cantt. through its Director Rafat Praveen Versus The State of Jharkhand & Others High Court of Jharkhand
05-12-2019 M/s. Bhuwalka Steel Industries Ltd & Another Versus Union of India & Others Supreme Court of India
04-12-2019 M/s. Hindustan Steel Works Construction Limited, Rep. by its General Manager, V.S. Prasad Versus Government of Tamil Nadu, Rep. by its Project Director, Tamil Nadu Road Sector Project, Chennai & Others High Court of Judicature at Madras
02-12-2019 Electrosteel Steel Ltd. & Others Versus M/s. STP Ltd. High Court of Judicature at Calcutta
06-11-2019 B. Basappa & Another Versus J.S.W. Steel Ltd., Bellary High Court of Karnataka Circuit Bench At Dharwad
04-11-2019 JSW Steel Limited Versus Government of Karnataka High Court of Karnataka
25-10-2019 Principal Commissioner of Income Tax (Central) - 1 Versus NRA Iron & Steel Pvt. Ltd. Supreme Court of India
24-10-2019 Jindal Steel & Power Limited Versus Arun Kumar Jagatramka National Company Law Appellate Tribunal
22-10-2019 Steel Authority of India Limited Central Marketing Organization Through Assistant General Manager (Marketing) Regional Office, Maharashtra Versus Lalit Agrawal & Others High Court of Chhattisgarh
22-10-2019 Vanit Gupta & Another Versus Delta Iron & Steel Company P. Ltd. & Others High Court of Judicature at Bombay
14-10-2019 JSW Steel Ltd. Versus Mahender Kumar Khandelwal & Another National Company Law Appellate Tribunal
05-09-2019 M/s. S.S. Steel Industry Versus M/s. Shri Guru Hargobind Steels High Court of Delhi
21-08-2019 Ramesh Kumar Vishwakarma & Others Versus Steel Authority of India Limited Through Its Managing Director, Bhilai & Others High Court of Chhattisgarh
01-08-2019 M/S Mamta Steel India Pvt. Ltd. Peepur Amethi Throu, Director & Another Versus Commissioner of Central Excise, Civil Lines Allahabad High Court Of Judicature At Allahabad Lucknow Bench
31-07-2019 M/s. Steel Authority of India Ltd. Versus Exalt Service Pvt. Ltd. High Court of Judicature at Calcutta
29-07-2019 M/S Vishwaleela Steel Tube Industries & Others Versus State of U.P. & Others High Court of Judicature at Allahabad
16-07-2019 Asset Reconstruction Company India Limited, Mumbai Versus Abhishek Steel & Power Limited rep. by its Managing Director, Gopal Agarwal, Hyderabad & Others High Court of for the State of Telangana
05-07-2019 The Director, Steel Authority of India Limited Versus Ispat Khandan Janta Mazdoor Union Supreme Court of India
05-07-2019 Steel Authority of India Limited & Another Versus Jaggu & Others Supreme Court of India
18-06-2019 M/s. Steel Complex Limited, Wisco Manor, Calicut, Represented by The Managing Director Versus K.G. Subramania Iyer High Court of Kerala
13-06-2019 M/s. India Metal One Steel Plate Processing Private Limited Versus The Deputy Commissioner of Income Tax, Corporate Circle – 2 (2) High Court of Judicature at Madras
13-05-2019 Adwaita Prasad Biswal Versus Rourkela Steel Plant High Court of Orissa
09-05-2019 Dr. Umesh Kumar Mishra, Director (Retired), Geological Survey of India, Shillong Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of steel & Mines, Department of Mines, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-05-2019 M/s. Indus Steel & Alloys Ltd. Represented by its Director S.S. Srikanth & Others Versus D. Venkatesh Guptha & Others High Court of Karnataka
08-05-2019 M/s. Steel Authority of India Ltd. Versus Commissioner of Central Excise, Raipur Supreme Court of India
25-04-2019 Sadashiv Yashwant Kumbhar & Others Versus M/s. S.J. Iron and Steel Pvt. Ltd. High Court of Judicature at Bombay
24-04-2019 Hari Steel & General Industries Ltd. & Another Versus Daljit Singh & Others Supreme Court of India
18-04-2019 Steel Authority of India Limited, Unit: Iisco Steel Plant Versus Workmen of Steel Authority of India Limited & Others High Court of Judicature at Calcutta
09-04-2019 Commissioner of Central Excise & Customs, Bangalore Versus M/s. Jsw Steel Ltd. (Formerly Known As Jindal Vijayanagar Steel Ltd.) Supreme Court of India
04-04-2019 M/s. Steel Park, Represented by its Partner A.S. Hasan Adbulcader, Valliyoor Versus The Commercial Tax Officer, Nanguneri Before the Madurai Bench of Madras High Court
04-04-2019 M/s. Paripooranam Steel Traders, Chennai Versus The Assistant Commissioner of GST & Central Excise, Chennai High Court of Judicature at Madras
02-04-2019 M/s. Swastika Steel & Allied Products Pvt. Ltd. Versus CCE, Kol-II Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
01-04-2019 Steel Authority of India Limited & Another Versus International Commerce Limited & Others High Court of Judicature at Calcutta
01-04-2019 M/s. Obulapuram Mining Company Pvt. Ltd. Versus M/s. JSW Steel Limited High Court of Judicature at Bombay
29-03-2019 The Principal Commissioner of Income Tax Versus Panchmahal Steel Ltd. Supreme Court of India
26-03-2019 Commissioner of Central Excise, Chennai II Commissionerate, Chennai Versus M/s. Kanishk Steel Industries Ltd., Gummidipoondi & Another High Court of Judicature at Madras
19-03-2019 MSC Mediterranean Shipping Company S A & Another Versus BRG Iron & Steel Company Private Limited & Others High Court of Judicature at Calcutta
12-03-2019 State Trading Corporation of India Ltd. Versus M/s. Global Steel Holding Limited & Others Supreme Court of India
08-03-2019 Kamal Kumar Bhuwalka, Managing Director, M/s. Bhuwalka Castings & Forgings Pvt. Ltd (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E.-Bangalore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
08-03-2019 Kamal Kumar Bhuwalka, Managing Director M/S Bhuwalka Castings & Forgings Pvt. Ltd. (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E. Bangalore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
07-03-2019 Sahu Shivaji Versus Ma Sakti Steel Traders Proprietor Sujeet Jaiswal High Court of Chhattisgarh
05-03-2019 Principal Commissioner of Income Tax 3 Versus Patel Alloy Steel Co. Pvt. Ltd. Supreme Court of India
28-02-2019 Steel Authority of India Ltd. Versus M/s. Seaspray Shipping Co. Ltd. High Court of Delhi
25-02-2019 Punjab National Bank Versus Indian Steel Infrastructure Pvt. Ltd. & Others High Court of Judicature at Bombay
05-02-2019 M/s. Popular Steel Versus Raj Kumar & Another High Court of Delhi
05-02-2019 M/s. Popular Steel Versus Raj Kumar & Another High Court of Delhi
15-01-2019 Ritam Steel Pvt. Ltd. Versus UOI & Others High Court of Delhi
14-01-2019 Steel Authority of India Ltd. Versus Sarvan Kumar High Court of Chhattisgarh
08-01-2019 Ajay Kumar Malhotra (Director M/s. Rathi Steel (Dakshin) Ltd. Versus CCE, Alwar Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
02-01-2019 M/s. JSW Steel Limited Salem Works, Salem & Others Versus Tamil Nadu Electricity Regulatory Commission, Chennai Appellate Tribunal for Electricity Appellate Jurisdiction
06-12-2018 State Trading Corporation of India Ltd. Versus M/s Global Steel Holding Limited & Others Supreme Court of India
04-12-2018 Mukut Phukan Proprietor / Owner of Steel & Grip Versus United Bank of India & Others High Court of Gauhati
20-11-2018 Savan Godiawala, in his Capacity of Liquidator and on Behalf of Lanco Infratech Limited Versus Steel Authority of India Limited & Another High Court of Delhi
16-11-2018 The Asstt Commissioner of Income Versus The Jayesh Steel Pvt.Ltd Income Tax Appellate Tribunal Ahmedabad
15-11-2018 Mahindra Sanyo Special Steel Private Limited, Represented by its Authorized Signatory, Pradeen Salian Versus Union of India, Represented by its Secretary & Another High Court of Karnataka
14-11-2018 Commissioner of Central Excise, Dibrugarh Versus M/s. Arunachal Iron & Steel Fabrication & Chemical Processing Unit Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
26-10-2018 M/s Steel Authority of India, Chhattisgarh Versus Commissioner of Central Excise Central Excise Bhawan, Chhattisgarh High Court of Chhattisgarh
17-10-2018 Trident Steel & Engineering Co. & Another Versus Vallourec, represented by its President-Philippe Crouzet & Others High Court of Judicature at Bombay
26-09-2018 M/s. Mountain Steel Pvt. Ltd Versus Ito, W-1(3), Chandiarh Income Tax Appellate Tribunal Chandigarh
19-09-2018 M/s. Shree Mahalaxmi Steel Structure Pvt. Ltd. & Another Versus CCE&ST, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
18-09-2018 Mahalaxmi Steel Industries Versus C.C.E. Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-09-2018 M/s. Innovative Enterprises Versus M/s. Steel & Tubes Syndicate High Court of Judicature at Madras
05-09-2018 Deputy Commissioner of Income Tax Versus M/s. Suresh Steel Tubes Pvt Ltd Income Tax Appellate Tribunal Bangalore
05-09-2018 M/s. Himadri Steel Pvt. Ltd. Versus Jharkhand Urja Vikas Nigam Limited High Court of Jharkhand
31-08-2018 Prabhat Steel Traders Pvt. Ltd. & Others Versus Excel Metal Processors Pvt. Ltd. & Others High Court of Judicature at Bombay
28-08-2018 OPG Iron & Steel Private Limited Versus NTPC Limited & Another High Court of Judicature at Calcutta
14-08-2018 Commissioner of Central Excise Versus JSW Steel Ltd. High Court of Judicature at Madras
02-08-2018 Bhavana Steel, Mumbai Versus Income Tax Officer 19 (1) (2) Income Tax Appellate Tribunal Mumbai
31-07-2018 M/s. Century Steel Traders, through its Proprietor, Rajiv Shivji Sharma Versus M/s. Polaris Steel Castings Pvt. Ltd. Through its Directors - Pushpendra Pramodkumar Mishra & Another In the High Court of Bombay at Nagpur



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