P G MAX PRIVATE LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Kerala.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
32AAHCP8122G1ZM 		PAN No
AAHCP8122G
CIN
U22219KL2012PTC031856 		ROC
RoC-Ernakulam 		Incorporation Date
09-08-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
031856 		Registration Date
09-08-2012 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,20,000



Contact Information
E-Mail Address
vilsonmanavalan@yahoo.co.in
Registered Address
XXIV/639, M D V COMPLEX OPPOSITE L F HOSPITAL Angamaly Ernakulam KL 683572 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P G MAX PRIVATE LIMITED

Last Checked Past / Closed Litigation On 04-09-2023 12:41
11-08-2023 Vijay Choudhary, Vice President – Human Resources Max New York Life Insurance Co. Ltd., Gurgaon Versus State of Maharashtra High Court Bombay & Another High Court of Judicature at Bombay
23-03-2023 Mohit Jain Versus M/s. Max Super Specialty Hospital, Delhi & Others National Consumer Disputes Redressal Commission NCDRC
02-03-2023 M/s. Sri Rama Constructions (formerly known as Rohini Constructions), A regd. Partnership Firm, S-4, Harshini Residency, Hyderabad, rep. by its Managing Partner G. Venkata Sri Rama Raju Versus M/s. Max Infra (I) Limited, rep. by its Authorized Signature & Managing Director K.V. Pradeep & Another High Court of for the State of Telangana
13-02-2023 Ajay Kumar Verma & Others Versus M/s. Aims Max Gardenia Developers Pvt. Ltd., Delhi National Consumer Disputes Redressal Commission NCDRC
13-12-2022 Saurabh Shukla V/S Max Bupa Health Insurance Co. Ltd. and Others High Court of Delhi
01-09-2022 M/s. Max Chemicals India Through its Authorized Signatory Vijay Goyal, Indore Versus Ministry of Commerce & Industry, Through Principal Secretary, Bhopal & Others High Court of Madhya Pradesh Bench at Indore
06-04-2022 Amaramma Versus Max Life Insurance Company Ltd., The Claims Support Unit, Haryana Karnataka State Consumer Disputes Redressal Commission Bangalore
03-02-2022 M/s. Plus Max Duty Free (Kovai) Pvt. Ltd., Tamil Nadu Versus Principal Chief Commissioner of GST & Central Excise, Tamil Nadu & Others High Court of Judicature at Madras
19-01-2022 The Manager Max Life Insurance Co.Ltd., Operation Center Versus Mandakathu Balakrishnan Usha & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-05-2021 Max Bupa Health Insurance Co. Limited Versus Government of NCT Delhi & Another High Court of Delhi
15-04-2021 Subhash Khandelwal V/S Max Bupa Health Insurance Company Limited and Others. High Court of Delhi
16-07-2020 Max Bupa Health Insurance Company Ltd. Versus Raveessh Aggarwal Delhi State Consumer Disputes Redressal Commission New Delhi
05-02-2020 Power Max (India) Pvt. Ltd. Versus Jindal Urban Waste Management (Guntur) Ltd & Another High Court of Delhi
29-01-2020 Max Bupa Health Insurance Co. Ltd. Mohan Co-operative Industrial Estate, New Delhi & Another Versus Reji Paul Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-01-2020 Star Build Max Pvt Limited Balua Tal, Motihari, District- East Champaran, Through its Proprietor Parvez Ahmad Khan Versus State of Bihar Through, Principal Secretary, Road Construction Department, Government of Bihar, Patna High Court of Judicature at Patna
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
03-06-2019 Gouri Shankar Agarwal & Another Versus Max Bupa Health Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
27-03-2019 Max Ventures Investments Holdings Pvt. Ltd. (Formerly known as Dynavest India Pvt. Ltd.) Versus Income Tax Officer & Another High Court of Delhi
16-01-2019 Max Super Speciality Hospital Unit of Balaji Medical & Diagnostic Research Centre Versus Pramod Goel & Others National Consumer Disputes Redressal Commission NCDRC
22-11-2018 Max Hypermarket India Private Limited Versus Curo India Private Limited High Court of Delhi
26-10-2018 Super Max IPR Holdings AG Versus Tigaksha Metallics Pvt. Ltd. High Court of Judicature at Bombay
16-08-2018 Tiara Rose Mary Versus Max New York Life Insurance Co. Ltd. & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-04-2018 M/s. Max Life Insurance Co. Ltd. Versus Anup Kumar Barai & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
22-03-2018 Manish Goyal Versus Max Bupa Health Insurance Company Limited & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
08-02-2018 Max New York Life Insurance Co. Ltd V/S CCE & ST (LTU) Customs Excise Service Tax Appellate Tribunal New Delhi
05-02-2018 Max New York Life Insurance Co. Ltd. Versus Gitaben Rajeshbhai Kanparia National Consumer Disputes Redressal Commission NCDRC
29-01-2018 Ritesh Kumar Garg & Others Versus Max Hospital Delhi State Consumer Disputes Redressal Commission New Delhi
04-01-2018 Indudhar M. Patil Versus Ds-Max Properties Pvt. Ltd. Competition Commission of India
14-12-2017 Max Wayne Cowper-Smith Versus Gloria Lynn Morgan & Gloria Lynn Morgan, Executor of the Will of the Late Elizabeth Flora Cowper-Smith, Deceased Supreme Court of Canada
28-07-2017 Max Heal Pharmaceuticals (I) V/S Commissioner of Customs & Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-03-2017 Commissioner Of Income Tax Versus M/s. Max India Limited High Court of Punjab and Haryana
06-02-2017 M/s. Star Build Max Pvt. Ltd. through its Managing Director Parwez Ahmad Khan & Others Versus The State of Bihar through the Principal Secretary, Govt. of Bihar Rural Works Department, Patna & Others High Court of Judicature at Patna
02-02-2017 Jane Chakuprakal represented by Her Power of Attorney Holder, Roshan Nirmal Felix & Another Versus Max George High Court of Kerala
10-01-2017 Max Bupa Health Insurance Company Ltd. Versus Priyanka Verma High Court of Punjab and Haryana
03-10-2016 Moman Ram Versus Max Life General Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
01-07-2016 Max New York Life Insurance Company Ltd. Versus Yash Construction & Land Development Co. National Consumer Disputes Redressal Commission NCDRC
18-05-2016 Satish Kumar Pasricha Versus Chief Medical Officer, Max Super Speciality Hospital Delhi State Consumer Disputes Redressal Commission New Delhi
27-04-2016 Max Super Specialty Hospital, Authorized representative, Sandeep Dogra, Vice President Operations. & Another Versus Rajeev Kumar Singh & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
08-02-2016 Max Life Insurance Company Limited, & Others Versus Kanta wife of Jagmal Haryana State Consumer Disputes Redressal Commission Panchkula
19-01-2016 Branch Manager, Max New York, Life Insurance Corporation Limited Versus Sunita Haryana State Consumer Disputes Redressal Commission Panchkula
13-01-2016 The Branch Manager, Max New York Life Insurance Company Limited Versus Sanjeet & Others Haryana State Consumer Disputes Redressal Commission Panchkula
16-10-2015 Max New York Life Insurance Co. Ltd. & Another Versus Maqbool Hussain National Consumer Disputes Redressal Commission NCDRC
11-09-2015 Vismayas Max Animation Academy, Trivandrum, represented by its Director K.D. Shybu Versus Mahathma Gandhi University, represented by its Registrar, Kottayam & Others High Court of Kerala
23-01-2015 Max Healthscribe Ltd. (presently known as Spheris India Pvt. Ltd.) Versus Income-Tax Officer High Court of Karnataka
08-01-2015 Max New York Life Insurance Co. Ltd. (Now known as Max Life Insurance Co. Ltd.) Versus Sudeep Kumar Chakraborty National Consumer Disputes Redressal Commission NCDRC
07-08-2014 Max New York Life Insurance Co. Ltd. (Now known as Max Life Insurance Co. Ltd.) Thro its Branch Manager & Another Versus Reena Singh & Another National Consumer Disputes Redressal Commission NCDRC
13-06-2014 Lateran Max Francisco Vaz & Others Versus Volvetta Gomes & Others In the High Court of Bombay at Goa
30-05-2014 Max Life Insurance Company Limited Versus Naveen Gandhi Union Territory Consumer Disputes Redressal Commission UT Chandigarh
30-05-2014 Max Life Insurance Company Limited Versus Raj Kumar Gandhi Union Territory Consumer Disputes Redressal Commission UT Chandigarh
30-05-2014 Max Life Insurance Company Limited Versus Raj Kumar Gandhi Union Territory Consumer Disputes Redressal Commission UT Chandigarh
30-05-2014 Max Life Insurance Company Limited Versus Raj Kumar Gandhi Union Territory Consumer Disputes Redressal Commission UT Chandigarh
23-05-2014 Ram Avtaar Sastry Versus Max Super Specialty Hospital, Saket & Another National Consumer Disputes Redressal Commission NCDRC
22-05-2014 M/s. Max Infra (India) Ltd. Rep. by its Chairman, Dr. M.S. Phani Kumar Versus M/s. Ashok Leyland Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
12-05-2014 Max Life Insurance Co. Ltd. (formerly known as Max New York Life Insurance Co. Ltd.) Versus Joseph Abraham Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-05-2014 Rajwati Devi Versus The Manager Max New York Life Insurance Co. Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
25-02-2014 Mex Switchgears Pvt. Ltd. Versus Max Switchgears Pvt. Ltd. High Court of Delhi
15-01-2014 Prem Chand Versus Max Life Insurance Company Limited & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
10-01-2014 Max Hospital, Pitampura Versus Medical Council of India High Court of Delhi
28-02-2013 Meena Bhalla widow of Late Shri Ashok Bhalla Versus Max New York Life Insurance Company Ltd. & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
12-02-2013 Max New York Insurance Co. Ltd Gurgaon through its Managing Director & Another Versus Rajinder Kaur Punjab State Consumer Disputes Redressal Commission Chandigarh
07-01-2013 Bipinchandra Jayantilal Pandya (Deceased) Through Lrs. Versus Max New York Life Ins. Co. Ltd. Gujarat State Consumer Disputes Redressal Commission Ahmedabad
05-10-2012 Branch Manager, Max New York Life Insurance Co. Ltd., Situated at Hero Honda Show room Near District Court, Kadapa & Another Versus C. Ramalakhumma Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
16-04-2012 Max New York Insurance Co. Ltd. & Others Versus V. Narayana Karnataka State Consumer Disputes Redressal Commission Bangalore
14-02-2012 M/s. Max New York Life Insurance Co. Ltd. & Another Versus Bhagwant Kaur Punjab State Consumer Disputes Redressal Commission Chandigarh
08-12-2011 Re/Max New Zealand Limited Versus Bay Cities Real Estate Limited Court of Appeal of New Zealand
26-08-2011 Max New York Life Insurance Co. Ltd. Versus The Insurance Ombudsman & Others High Court of Kerala
26-08-2011 Max New York Life Insurance Co. Ltd. Versus The Insurance Ombudsman & Others High Court of Kerala
14-12-2010 Max New York Life Insurance Co. Ltd., Versus The Insurance Ombudsman & Another High Court of Kerala
24-09-2010 Pankaj Mahajan Versus Max New York Life Insurance Company Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
03-09-2010 Bhagwati Devi, New Delhi Versus Max Heard & Sascular Institute & Others Delhi State Consumer Disputes Redressal Commission New Delhi
16-07-2010 MAX INFRATECH (INDIA) PVT LTD. VERSUS GUJARAT MINERAL DEVELOPMENT CORPORATION High Court of Gujarat At Ahmedabad
07-07-2010 Max De Loyola Furtado Versus State of Goa by the Secretary (Revenue) & Others In the High Court of Bombay at Goa
23-12-2009 Smt. Uppalapati Rajani Versus The Asst. Manager (Claims) Max New York Insurance Company Ltd & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
27-08-2009 The State of Maharashtra & Another Versus M/s. Super Max International Pvt. Ltd. & Others Supreme Court of India
18-07-2009 Max Cajeton Travasso of Bombay Indian Christian Inhabitant & Another Versus Mrs. I. Fernandes High Court of Judicature at Bombay
16-07-2009 Max India Ltd. Versus General Binding Corporation High Court of Delhi
08-04-2009 COMP-U-MAX Versus Commissioner of Customs (Seaport) Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
03-03-2009 Super Max International Pvt. Ltd. & Others Versus M/s. R.M. Choksey & Co. though Sole & Others High Court of Judicature at Bombay
14-11-2008 SR Kharidia Versus Max New York Life Insurance High Court of Gujarat At Ahmedabad
14-10-2008 Super Max International Pvt. Ltd. Versus State of Maharashtra & Another High Court of Judicature at Bombay
13-08-2008 Max Beckham Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
16-05-2008 Max New York Life Insurance Company Limited & Another Versus Sukhada Middya West Bengal State Consumer Disputes Redressal Commission Kolkata
09-08-2007 Commissioner of Central Excise Versus Hutchison Max Telecom P. Ltd. & Another High Court of Judicature at Bombay
26-03-2007 Commissioner of Income Tax Delhi XVII Mayur Bhawan Connaught Circus New Delhi Versus M/s. Max India Ltd. New Delhi High Court of Delhi
23-11-2006 FLORIANO JOSE TAVARES VERSUS JOSE TAVARES ALIAS JOSE MAX TAVARES High Court of Judicature at Bombay
02-09-2005 Green Road Lines Versus Max India Ltd. National Consumer Disputes Redressal Commission NCDRC
23-03-2005 M/s. Max Worth Homes Ltd. Versus V. Raman High Court of Judicature at Madras
31-05-2004 MAX MUELLER BHAVAN Versus Director of Income-tax (International Taxation) Authority For Advance Rulings Income Tax New Delhi
26-03-2004 The Executive Officer Versus M/s. Max Well Apparel Industries Limited High Court of Judicature at Madras
11-06-2001 The Queen Versus Thomas Max Gordon-Glassford Court of Appeal of New Zealand
19-03-2001 Hindustan Antibiotics Limited Versus Hindustan Max GB Limited High Court of Delhi
14-02-2001 Rajiv Kaicker Versus Max Worth Orchards (India) Ltd. Monopolies and Restrictive Trade Practices Commission New Delhi
22-04-1999 M/s. Max Page Versus Surinder Sharda Punjab State Consumer Disputes Redressal Commission Chandigarh
28-04-1998 Haresh Pharma Chem Versus Max Gb Limited High Court of Delhi
04-07-1997 Max India Ltd Versus Unicoat Tapes (P) Ltd High Court of Punjab and Haryana
25-08-1995 Max Zipper Versus State High Court of Delhi
29-11-1994 Max Spaleck Gmbh And Co.Kg Versus Union of India High Court of Delhi
18-01-1915 Hope Prudhomme & Co Versus Mearnest Louis Max, By His Duly Constituted Agents, Chambers & Co High Court of Judicature at Madras
18-01-1915 Hope Prudhomme & Co Versus Mearnest Louis Max, By His Duly Constituted Agents, Chambers & Co High Court of Judicature at Madras



GST Number(s) for P G MAX PRIVATE LIMITED
KERALA 32AAHCP8122G1ZM  



Directors
DIN Name Since
05328494 ISSAC ANTONY 09-08-2012
05328290 JOSEPH PAULOSE KOLATTUKUDI 09-08-2012
05328500 MELPARAMBIL VARGHESE VARGHESE 09-08-2012

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