P D PRODUCTS PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U23201DL2000PTC108462 		ROC
RoC-Delhi 		Incorporation Date
09-11-2000
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
108462 		Registration Date
09-11-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 15,00,000
Paid Up Capital
Rs. 11,31,600



Contact Information
E-Mail Address
azadpur.pdgroup@gmail.com
Registered Address
GI-9G T KARNAL ROAD AZADPUR DELHI DL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P D PRODUCTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-01-2021 00:41
24-11-2020 Pranathmaka Ayurvedics Pvt. Ltd., Pathanamthitta, Represented by Its CEO, Bismi Aji & Others Versus Cocosath Health Products, Ernakulam, Represented by Its Managing Partner, Kuriachan Chacko & Others High Court of Kerala
20-11-2020 N. Palpandi Versus The Managing Director, A.1254, Theni Agricultural Products Producers, Cooperative Sales Society, Theni & Others Before the Madurai Bench of Madras High Court
02-11-2020 India Furniture Products Limited, represented herein by its Whole Time Director Pervesh Kumar Gandhi Versus The Commissioner of Income Tax, Aaykar Bhavan, Patto, Panaji, Goa In the High Court of Bombay at Goa
01-10-2020 Parthasarathy Versus M/s. Souther Pins and Products Pvt. Ltd., Rep. by its Director A. Venkataramani High Court of Judicature at Madras
29-09-2020 M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram High Court of Kerala
18-09-2020 Sagufa Ahmed & Others Versus Upper Assam Plywood Products Pvt. Ltd. & Others Supreme Court of India
02-09-2020 M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another High Court of Judicature at Madras
17-08-2020 National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another National Consumer Disputes Redressal Commission NCDRC
31-07-2020 National Insurance Co. Ltd. Through Rajesh Kumar Dy. Manager, New Delhi Versus Biking Food Products (P) Ltd., Telangana National Consumer Disputes Redressal Commission NCDRC
26-06-2020 Bismi Aquatic Products, Rep by its Partner, M. Ashraf Ali Versus The Superintending Engineer, Ramanathapuram Electricity Distribution Circle, TANGEDCO, Ramanathapuram & Another Before the Madurai Bench of Madras High Court
18-05-2020 Mohan Products Pvt. Ltd & Others Versus State Bank of India, Stressed Assets Recovery Branch, Raipur & Another High Court of Chhattisgarh
14-05-2020 Horlicks Limited & Another Versus Zydus Wellness Products Limited High Court of Delhi
13-03-2020 Sheetal Medicare Products Pvt. Ltd., Maharashtra Versus New India Assurance Co. Ltd., Maharashtra & Another National Consumer Disputes Redressal Commission NCDRC
05-03-2020 Bimalkumar Manubhai Savalia Shareholder and Director of M/s Radheshyam Agro Products Pvt. Ltd, At-Sajiyavadar, Taluka: Amreli District: Amreli Versus Bank of India, Gujarat & Others National Company Law Appellate Tribunal
02-03-2020 In The Matter of:Living Consumer Products Private Limited Through its duly Authorized Signatory Jaideep Hotha Versus Play Games 24x7 Private Limited Through its duly Authorized Signatory Prabhu Vijayakumar National Company Law Appellate Tribunal
27-02-2020 Prosound Products Partnership Firm, Rep. by its Partner Pradeep Ahuja & Another Versus John Enterprises, Chennai High Court of Judicature at Madras
24-02-2020 Roche Products (India) Private Limited & Others Versus Cadila Healthcare Limited & Others High Court of Delhi
17-02-2020 Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another High Court of Delhi
14-02-2020 Universal Air Products Private Limited, Represented by its Managing Director Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Another High Court of Karnataka
13-02-2020 Commissioner, Commercial Taxes U.P. Lucknow Versus M/s. Narain Vegetable Products Sitapur High Court Of Judicature At Allahabad Lucknow Bench
12-02-2020 M/s. Sharadha Terry Products Ltd., Coimbatore Versus Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench), Commercial Taxes Buildings, Coimbatore & Another High Court of Judicature at Madras
10-02-2020 John Enterprises, Madurai V/S Prosound Products, Rep. by its Partner Pradeep Ahuja, Mumbai & Another High Court of Judicature at Madras
10-02-2020 M/s. Purple Products Private Limited, Mumbai Versus The Commissioner of Customs (Sea Port), Chennai & Others High Court of Judicature at Madras
05-02-2020 State Bank of India V/S Suvarnasari Venkateshwara Food Products and Others. Debts Recovery Tribunal Nagpur
04-02-2020 Sameera @ ParutheekuzhiyilSameera, Proprietor Versus Reghu, Proprietor, Metro Paper Products, Athanikkal, Malappuram now Proprietor, Malappuram Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-01-2020 M/s. C.C.L. Products (India) Ltd., Rep., by its Executive Chairman, Challarajendra Prasad & Others Versus The State of Andhra Pradesh, Rep., by its Public Prosecutor & Another High Court of Andhra Pradesh
22-01-2020 V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others High Court of Kerala
22-01-2020 V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others High Court of Kerala
21-01-2020 Municipal Corporation of Greater Bombay Versus Pre-Stress Products (India) High Court of Judicature at Bombay
17-01-2020 Morzaria Products LLP Versus Marvel Omega Builders Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
10-01-2020 Actis Consumer Grooming Products Ltd. Versus Tigaksha Metallics Private Limited & Others High Court of Himachal Pradesh
19-12-2019 The Management of Roca Bathroom Products Private Limited Ranipet Versus Ranipet Labour Union Rep. by its Secretary, S. Nagarajan Ranipet Vellore District & Another High Court of Judicature at Madras
02-12-2019 Karnataka State Agro Corn Products Ltd., by its Managing Director Versus M/s. Kerala Agro Seeds, Represented by its Proprietor, Martin Paul High Court of Karnataka
21-11-2019 Punjab & Sind Bank Versus M/s. Indo Foreign Commercial Agency Products Private Limited & Others High Court of Delhi
21-11-2019 S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another High Court of Judicature at Madras
18-11-2019 M/s. Renowned Auto Products Manufacturers Limited., now known as M/s. Tenneco Automotive India Pvt., Ltd., Rep. by its Director, J. Ambrose, Hosur & Another Versus The Presiding Officer, Labour Court, Salem & Others High Court of Judicature at Madras
13-11-2019 M/s. Renowned Auto Products Manufacturers Ltd., Now known as M/s.Tenneco Automotive India Pvt. Ltd., Rep., by its Director, Ambrose, Tamil Nadu Versus The Presiding Officer, Labour Court, Salem & Another High Court of Judicature at Madras
13-11-2019 Shaji B. John, Kings International Ltd., Quilon & Others Versus The Marine Products Exports Development Authority, Cochin, Represented by Its Secretary, Dr. G. Santhanakrishnan High Court of Kerala
01-11-2019 Premier Marine Products, Represented by its Authoritsed Signatory, Abdul Razzak Ganj Versus The Assistant Commissioner (CT) (Additional), Thiruvanmiyur Assessment Circle, Chennai High Court of Judicature at Madras
25-10-2019 The Management of Roca Bathroom Products Private Limited, Rep., by its Factory Manager, Ranipet, Vellore District Versus Ranipet Labour Union, Rep., by its Secretary, Shri S.Nagarajan, Ranipet, Vellore District & Another High Court of Judicature at Madras
21-10-2019 S. Ravi & Others Versus Dev Anand Vijayan, Executive Director, The Management of Sri Karthikeya Spinning & Weaving Mills Pvt. Ltd., Formerly known as Perur Engineering Products, Coimbatore High Court of Judicature at Madras
14-10-2019 Inspira IT Products Pvt. Ltd. Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
10-10-2019 Manipal Soubhagya Nidhi Ltd. & Others Versus Ramesh Prabhu Through Polymer Products & Others High Court of Judicature at Bombay
24-09-2019 M/s. I.N. Agrovet Products & Another Versus The State of Telangana, Rep. by its Member Secretary, Pollution Control Board, Sanath Nagar, Hyderabad & Others High Court of for the State of Telangana
20-09-2019 M/s. Citrex Products Ltd., Anna Nagar, Chennai & Others Versus V. Rajendran & Others High Court of Judicature at Madras
20-09-2019 Dr. Writer's Food Products Pvt. Ltd. & Others Versus The Cosmos Co-operative Bank Limited High Court of Judicature at Bombay
16-09-2019 Pentafour Products Limited, Valasaravakkam, Represented by its Chairman & Managing Director, V. Ramakrishnan Versus The Assistant Commissioner of Labour, Chennai & Others High Court of Judicature at Madras
30-08-2019 Vishwas Concrete Products Private Limited, Represented by its Managing Director B.R. Vishwas Versus Srinivas Enterprises Private Limited, Represented by its Directors Prabhakar Reddy & Thyagaraj Gurava Reddy & Others High Court of Karnataka
28-08-2019 S. Selvam Versus The Managing Director, Vellore T.V. Malai Co-operative Milk Products Union Ltd., Sathuvachari, Vellore & Others High Court of Judicature at Madras
28-08-2019 Vesta Building Products Pvt. Ltd. Versus Balasaeb Kashinath Rasal & Others High Court of Judicature at Bombay
22-08-2019 Union of India & Others Versus BGP Products Operations GMBH And Hagene Immermatt Weg. & Others Supreme Court of India
25-07-2019 M/s. KOG - KTV Food products (India) Pvt. Ltd. & Others Versus The Registrar of Companies, Chennai National Company Law Tribunal Chennai
17-07-2019 M/s. Aditya Auto Products & Engineering India Pvt. Ltd., Represented by its Head-HR Ramesh Pai Versus M/s. Aditya Auto Products (NTTF), Rep. by its Secretary & Others High Court of Karnataka
31-05-2019 The District Single Window Clearance Board, The District Industries Centre, Palakkad, Represented by Its Convenor Versus M/s. Gayathri Rock Products, Palakkad, Represented by Its Managing Partner P.P. Vincent & Others High Court of Kerala
29-05-2019 Riverview Jute Products Pvt. Ltd.(SSI Unit) Versus Universal Sompo General Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
17-05-2019 M/s. Brandavan Food Products (A company incorporated under the Companies Act, 1956), Chhattisgarh & Others Versus Commissioner (Appeals), Central & State Goods and Service Tax Raipur Commissionerate Central GST Building, Chhattisgarh & Another High Court of Chhattisgarh
16-05-2019 M/s National Printers, proprietor Apex Products Private Limited through its Director Sri Krishnan Kant Kedia Versus The State of Jharkhand, through its Principal Secretary, HRD-cum-State Project Director, Jharkhand Education Project Council & Others High Court of Jharkhand
22-04-2019 Commissioner of Income Tax Kolkata - III Versus Ambo Agro Products Pvt. Ltd. Supreme Court of India
02-04-2019 M/s. Swastika Steel & Allied Products Pvt. Ltd. Versus CCE, Kol-II Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
29-03-2019 The Management of Godrej Consumer Products Ltd, Kolkata & Another Versus The State of Assam Others High Court of Gauhati
14-03-2019 Amrit Food Products Represented by its Partners Sunit Kr Jalan And Sushil Kumar Jalan Versus Assam State Electricity Board, Represented by its Chairman High Court of Gauhati
12-03-2019 In the Matter of: M/s. Midas Safety Products Private Limited & Others National Company Law Tribunal Chennai
21-02-2019 Appu Food Products rep. by its Authorised Signatory P. Uma Maheshwari & Others Versus The State of Tamil Nadu, represented by the Principal Secretary to Government, Social Welfare and Nutritious Meal Programme (SW.4-3) Dept., Fort St. George, Chennai & Others High Court of Judicature at Madras
06-02-2019 Kurlon Ltd. Versus Panama Poly Products Pvt Ltd. High Court of Delhi
01-02-2019 M/s. Manidhari Air Products Versus Maharashtra State Electricity Distribution Company Ltd. & Another In the High Court of Bombay at Nagpur
30-01-2019 M/s. Ashodaya Cement Products, Rep. by its Partner G. Harish & Others Versus Bangalore Electricity Supply Company Ltd., Rep. by Managing Director & Others High Court of Karnataka
28-01-2019 Pr. Commissioner of Income Tax Versus M/s. Security Products (P) Ltd. Supreme Court of India
28-01-2019 Pr. Commissioner of Income Tax Versus M/s. Security Products (P) Ltd. Supreme Court of India
21-01-2019 M/s. Active Char Products Pvt. Ltd. Versus M/s. United India Insurance Co. Ltd. & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-01-2019 Carista Herbal Products(P) Ltd, Represented by its Manager, Accounts Finance, Pondicherry Versus The Commissioner of Central Excise Beach Road, Pondicherry & Another High Court of Judicature at Madras
16-01-2019 Tecumseh Products India Versus Acit, Circle-2(2), Hyd Income Tax Appellate Tribunal Hyderabad
11-01-2019 BILT Graphic Paper Products Ltd. & Others Versus The State of Maharashtra, through Secretary, Department of Irrigation & Others In the High Court of Bombay at Nagpur
03-01-2019 M/s. Krishna Modern Rice Mill, Pondicherry Versus Puducherry Agro Products & Another High Court of Judicature at Madras
02-01-2019 Penguin Agro Products Pvt. Ltd. Versus Union of India & Another High Court of Judicature at Calcutta
11-12-2018 Union of India, Rep. by its Secretary, Ministry of Railway, New Delhi & Others Versus M/s. Nellai Concrete Products, and Constructions Co. Pvt. Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
06-12-2018 M/s. Thirumala Milk Products (P) Ltd., Represented by its General Manager, Easwarababu Kolli Versus Ch. Kishore & Others High Court of Judicature at Madras
05-12-2018 Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union High Court of Karnataka
31-10-2018 Kwality Agro Products, rep. by its Proprietor K. Srinivasa Rao & Another Versus Canara Bank, rep. by its Branch Manager/Authorized Officer & Others In the High Court of Judicature at Hyderabad
11-10-2018 M/s. Taruni Diary Products Pvt. Ltd. rep. by its Managing Director & Another Versus A.P. State Financial Corporation, Hyderabad & Another In the High Court of Judicature at Hyderabad
05-10-2018 M/s. Kar Agro Products LLP Versus The Income Tax Officer Income Tax Appellate Tribunal Ahmedabad
05-10-2018 The Dy.Cit., Circle-1(1) Versus Banco Products (India) Ltd Income Tax Appellate Tribunal Ahmedabad
04-10-2018 Tamil Nadu Consumer Products Distributors Association - Informant Versus Fangs Technology Private Limited & Others Competition Commission of India
18-09-2018 Tata Consultancy Services Ltd. Versus Inspira IT Products Pvt.Ltd. High Court of Judicature at Bombay
14-09-2018 Prime Comfort Products Private Limited Versus Lal Bahadur Trading as Sulakshmi Enterprises High Court of Delhi
14-09-2018 M/s. S.P.P. Foods Products Pvt. Ltd. Versus M/s. Hannu Marketing High Court of Delhi
11-09-2018 M/s. A.K. Paper Products Pvt Ltd, Represented by its Director, Hyderabad Versus The Chairman, Central Board of Excise & Customs Department of Revenue, New Delhi & Others High Court of Judicature at Madras
07-09-2018 Ghodawat Pan Masala Products (I) Pvt. Ltd. Versus Addl. Commissioner of Commercial Taxes High Court of Karnataka Circuit Bench At Dharwad
06-09-2018 State of Kerala, Rep. by Deputy Commissioner (Law), Commercial Taxes, Ernakulam Versus Joemon Rajan, Mangaly Rock Products, Angamaly High Court of Kerala
06-09-2018 M/s. Dia Health Foods Pvt. Ltd., State of Punjab & Others Versus M/s. Diabliss Consumer Products Pvt. Ltd., Rep by its Managing Director VR. Ramanathan High Court of Judicature at Madras
10-08-2018 M/s. B.R. Fabrications Versus Shakti Food Products High Court of Delhi
07-08-2018 M/s. Mukesh & Co. Tobacco Products Pvt. Ltd. Versus Divisional Manager, New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
07-08-2018 Kavveri Telecom Products Limited Versus C.C-Bangalore-CUS Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
02-08-2018 M/s. Sharada Flour Products Pvt. Ltd. Versus M/s. Dhanlaxmi Bank Ltd. High Court of Kerala
24-07-2018 Vijay Prestressed Products Pvt. Ltd V/S CCT, Visakhapatnam - G.S.T. Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad
20-07-2018 Reliance Cellulose Products Ltd. & Another Versus Oil & Natural Gas Corporation Ltd. & Another Supreme Court of India
16-07-2018 Rohan Packaging Products Ltd. Versus Lakhmichand Gidwani NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
13-07-2018 Mahindra Engg. & Chemical Products Ltd. Versus Commissioner of Central Excise, Pune-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-07-2018 S. Arumugam Versus Pondicherry Agricultural Products, Food & Civil Supplies Corporation Ltd (PAPSCO), Represented by the Managing Director, Pondicherry High Court of Judicature at Madras
06-07-2018 Commissioner of Central Excise, Chennai-IV V/S Harts Cocoa Products Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
06-07-2018 Classic Tobacco Products V/S CCE, Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi



Directors
DIN Name Since
08185561 PINKY AGGARWAL 24-07-2018
00434052 PREM LATA AGARWAL 09-11-2000
00418420 DINESH AGARWAL 09-11-2000
00418390 DEEPAK AGARWAL 09-11-2000

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.