P D G MINES AND MINERALS PRIVATE LIMITEDActivity: Mining & Quarrying in Maharashtra.Strike Off |
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CIN U14200PN2009PTC133837 |
ROC RoC-Pune |
Incorporation Date 27-04-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 133837 |
Registration Date 27-04-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 22-08-2013 |
Last Balance Sheet Date 31-03-2013 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address kgganesh1959@rediffmail.com |
Registered Address AT /POST :SASEGAON TALUKA:SHAHUWADI SASEGAON MH 416215 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to P D G MINES AND MINERALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-06-2022 23:32
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06-05-2016 | M/s. Resurgere Mines & Minerals India Ltd. & Others Versus Vyagreshwar Mineral Industrial Producers Co-operative Society & Others | High Court of Judicature at Bombay |
17-02-2016 | P. Kandasamy Versus The Director, Department of Mines & Minerals, Chennai & Others | Before the Madurai Bench of Madras High Court |
30-10-2015 | Rajasthan State Mines & Minerals Limited, Udaipur Versus Rajasthan State Mines & Minerals Karamchari Sangh, Udaipur & Another | High Court of Rajasthan Jaipur Bench |
24-08-2015 | Rajasthan State Mines & Minerals Ltd. Versus M/s. Chetak Travel Agency | High Court of Rajasthan Jaipur Bench |
Directors |
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DIN | Name | Since |
02516249 | PRIYA NAGESH DESHPANDE | 27-04-2009 |
02551587 | VASANT DATTATRAY PARALE | 27-04-2009 |
02551545 | ASHOK BANDU GOSAVI | 27-04-2009 |
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