Some PAST Judgements / Case Laws similar to P C T HOLDINGS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-06-2022 23:49
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11-08-2016 |
Columbia Holdings Private Limited Versus SSP Developers Pvt. Ltd. |
High Court of Delhi |
06-07-2016 |
Raph Engle Concepts Limited Versus Scl Holdings Limited & Others |
Court of Appeal of New Zealand |
19-05-2016 |
Pepsico India Holdings Pvt. Limited Versus Bansun |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-05-2016 |
Nova Property Group Holdings Ltd. & Others Versus Julius Peter Cobbett & Others |
Supreme Court of Appeal of South Africa |
10-05-2016 |
Ritchies Transport Holdings Limited Versus Keerithi Rohan Mutha Merennage |
Court of Appeal of New Zealand |
19-04-2016 |
Messer Holdings Ltd. Versus Shyam Madanmohan Ruia & Others |
Supreme Court of India |
30-03-2016 |
Purple India Holdings Ltd. Versus Drilling & Offshore Pte. Ltd. |
Supreme Court of India |
18-03-2016 |
Techpac Holdings Ltd. Versus The Dy. Commissioner of Income Tax (OSD-II) & Another |
High Court of Judicature at Bombay |
17-03-2016 |
In the matter of Deccan Chronicle Holdings Limited & Others Versus -------- |
In the High Court of Judicature at Hyderabad |
07-03-2016 |
M/s. Deccan Chronicle Holdings Ltd. Rep. By its Authorised Signatory, R. Guruprasad Versus YES Bank Limited, Rep. By its Executive Vice President & Regional Business Leader-Emerging, Corporation Banking, K. Vijayakumar & Another |
High Court of Judicature at Madras |
05-02-2016 |
Pramerica Asset Managers Pvt. Ltd. & Others Versus Deccan Chronicle Holdings Ltd. |
High Court of Judicature at Bombay |
04-02-2016 |
Pepsico (India) Holdings Pvt. Ltd. Versus Grocery Markets & Shops Board & Others |
Supreme Court of India |
30-11-2015 |
The Commissioner of Income Tax, Chennai Versus M/s. Farida Holdings Pvt Ltd. |
High Court of Judicature at Madras |
12-11-2015 |
Overton Holdings Limited Versus APN New Zealand Limited |
Court of Appeal of New Zealand |
09-10-2015 |
Castlereagh Properties Limited Versus Robert Bruce Walker as Liquidator of Gibbston Water Holdings Limited |
Court of Appeal of New Zealand |
07-08-2015 |
Ambuja Neotia Holdings Private Limited Versus Planet M Retail Limited |
High Court of Judicature at Calcutta |
01-10-2014 |
Pene Sumuleto Pati And Ricardo Oscar Marques Versus Ghuznee Holdings Limited |
Court of Appeal of New Zealand |
01-10-2014 |
Avonside Holdings Limited Versus Southern Response Earthquake Services Limited |
Court of Appeal of New Zealand |
09-12-2013 |
Glenn Andrew Walker Versus G2 Finance Holdings Limited |
Court of Appeal of New Zealand |
12-11-2013 |
Jansen Limited & Others Versus Petra Holdings Limited |
Court of Appeal of New Zealand |
30-09-2013 |
Hanover Group Holdings Limited Versus Aig Insurance New Zealand Limited |
Court of Appeal of New Zealand |
25-01-2013 |
Commissioner of Income-tax-I, Ludhiana Versus Vardhman Holdings Ltd. |
High Court of Punjab and Haryana |
13-07-2012 |
Boat Harbour Holdings Limited Versus Steve Mowat Building & Construction Limited |
Court of Appeal of New Zealand |
14-10-2011 |
Great Pacific Navigation (Holdings) Corporation Ltd. Versus M.V. Tongli Yantai |
High Court of Judicature at Bombay |
29-04-2010 |
MMTC limited versus Legend Holdings Pte. Ltd. |
High Court of Delhi |
18-01-2010 |
Karthik E. Hariharan Rep. by Power of Attorney Agent, Vilivakkam, Chennai Versus M/s. Pepsico India Holdings Ltd., Rep. by its Managing Director, Anna Salai, Chennai & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
31-03-2009 |
Pepsico India Holdings Private Limited, Mumbai & Another Versus Shri Murlidhar Ramdas Patil, Navi Mumbai |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
05-03-2009 |
Heritage Estate and Holdings rep. by its Managing Director, Hyderabad & Another Versus Special Officer and Competent Authority, Urban Land Ceiling, Hyderabad & Another |
High Court of Andhra Pradesh |
08-04-2008 |
Pepsico India Holdings Pvt. Ltd., Kanchipuram District Versus R. Prakash & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
23-08-2006 |
Mission Bay Pharmacy Limited Versus Drive Holdings Limited |
Court of Appeal of New Zealand |
29-06-2006 |
Mission Bay Pharmacy Limited Versus Drive Holdings Limited |
Court of Appeal of New Zealand |
31-05-2006 |
Churchill Group Holdings Limited & Others Versus Aral Property Holdings Limited |
Court of Appeal of New Zealand |
31-05-2006 |
Donna Poka & Others Versus Tkc Holdings Limited & Others |
Court of Appeal of New Zealand |
23-05-2006 |
Commissioner Of Inland Revenue Versus Zentrum Holdings Limited & Another |
Court of Appeal of New Zealand |
17-05-2006 |
Robert Leslie Robinson Versus Hemachandra Holdings (Nz) Limited |
Court of Appeal of New Zealand |
14-12-2005 |
Weston Ward And Lascelles Versus Primosso Holdings Limited & Others |
Court of Appeal of New Zealand |
17-10-2005 |
Robert James Swetman & Another Versus Globe Holdings Limited |
Court of Appeal of New Zealand |
09-08-2005 |
Newstart Holdings Limited Versus Tidd Foundation Incorporated |
Court of Appeal of New Zealand |
01-08-2005 |
Elizabeth Anne Trotter Versus Avonmore Holdings Limited |
Court of Appeal of New Zealand |
28-07-2005 |
Gibbons Holdings Limited Versus Wholesale Distributors Limited |
Court of Appeal of New Zealand |
26-07-2005 |
Weston Ward & Another Versus Primosso Holdings Limited & Others |
Court of Appeal of New Zealand |
14-06-2005 |
Grace Pacific Limited Versus Noy Holdings Limited & Others |
Court of Appeal of New Zealand |
19-05-2005 |
The Commissioner Of Inland Revenue Versus Motorcorp Holdings Limited & Others |
Court of Appeal of New Zealand |
07-03-2005 |
The Commissioner Of Inland Revenue Versus Motorcorp Holdings Ltd & Others |
Court of Appeal of New Zealand |
30-09-2004 |
James Mathew Peters Versus Nzhb Holdings Limited |
Court of Appeal of New Zealand |
15-09-2004 |
Latimer Holdings Limited Versus Sea Holdings New Zealand Limited |
Court of Appeal of New Zealand |
06-09-2004 |
North Holdings Limited (Now Manunui Farm Park Limited) Versus The Rodney District Council |
Court of Appeal of New Zealand |
10-08-2004 |
Johannes Cornelis Jan Starrenburg & Another Versus Mortre Holdings Limited |
Court of Appeal of New Zealand |
27-04-2004 |
North Holdings Limited Versus The Rodney District Council |
Court of Appeal of New Zealand |
16-12-2003 |
Roseneath Holdings Limited Versus Graeme Stephen Grieve & Another |
Court of Appeal of New Zealand |
08-07-2003 |
Airedale Holdings Limited Versus Parly Acquisitions Limited |
Court of Appeal of New Zealand |
13-06-2003 |
Christchurch District Licensing Agency Inspector & Another Versus Karara Holdings Limited & Others |
Court of Appeal of New Zealand |
05-06-2003 |
Jowada Holdings Limited Versus Cullen Investments Limited & Another |
Court of Appeal of New Zealand |
07-04-2003 |
Glenharrow Holdings Limited Versus The Attorney-General & Another |
Court of Appeal of New Zealand |
17-02-2003 |
Glen Eden Holdings Limited Versus Yvonne Betty Taua & Another |
Court of Appeal of New Zealand |
11-12-2002 |
Commissioner of Income Tax Versus J.K.Holdings |
High Court of Judicature at Bombay |
24-10-2002 |
Overton Holdings Limited Versus Owens Properties Limited |
Court of Appeal of New Zealand |
29-08-2002 |
Leonard Donald Watson Harris & Another Versus Anais Holdings Limited & Another |
Court of Appeal of New Zealand |
08-08-2002 |
Marcus Julian Friedlander & Others Versus Stari Holdings Limited |
Court of Appeal of New Zealand |
24-04-2002 |
Apple Fields Limited & Others Versus Damesh Holdings Limited & Others |
Court of Appeal of New Zealand |
27-03-2002 |
Airflo Holdings Limited Versus Eastbay Eldercare Limited |
Court of Appeal of New Zealand |
07-02-2002 |
Kiwi Property Holdings Limited Versus Shortland Properties Limited |
Court of Appeal of New Zealand |
08-11-2001 |
Corunna Bay Holdings Limited Versus Robert Gracie Dean Limited |
Court of Appeal of New Zealand |
17-07-2001 |
Nomoi Holdings Limited & Others Versus Nomoi Holdings Limited & Another |
Court of Appeal of New Zealand |
14-06-2001 |
Clarence Holdings Limited Versus Maurice James Hall & Others |
Court of Appeal of New Zealand |
14-05-2001 |
Clarence Holdings Limited Versus Maurice James Hall & Others |
Court of Appeal of New Zealand |
08-03-2001 |
Apple Fields Limited Versus Damesh Holdings Limited & Others |
Court of Appeal of New Zealand |
09-11-2000 |
VASTU INVEST AND HOLDINGS PVT.LTD., MUMBAI VERSUS GUJARAT LEASE FINANCING LTD., MUMBAI |
High Court of Judicature at Bombay |
08-11-2000 |
Raptorial Holdings Limited (In Receivership) & Others Versus Elders Pastoral Holdings Limited & Another |
Court of Appeal of New Zealand |
26-10-2000 |
MTM Funds Management Limited Versus Force Holdings Limited & Another |
Court of Appeal of New Zealand |
25-10-2000 |
Belman Holdings Limited Versus Edgewater Motel Limited & Others |
Court of Appeal of New Zealand |
26-09-2000 |
Amalgamated Builders Limited Versus Nile Holdings Limited |
Court of Appeal of New Zealand |
18-09-2000 |
Ruler Holdings Limited Versus Seath Construction Limited |
Court of Appeal of New Zealand |
13-06-2000 |
Brian Norman Lindsay Versus Vaucluse Holdings Limited |
Court of Appeal of New Zealand |
20-04-2000 |
Vaucluse Holdings Limited & Another Versus New Zealand Guardian Trust Limited |
Court of Appeal of New Zealand |
23-02-2000 |
Lancaster Holdings Limited & Another Versus Peter Abe Hull & Another |
Court of Appeal of New Zealand |
13-01-2000 |
Goa Foundation,Goa Versus Diksha Holdings Private Limited |
Supreme Court of India |
16-10-1997 |
Soden & Another Versus British & Commonwealth Holdings Plc. |
House of Lords |
21-05-1997 |
Argyll Stores (Holdings) Limited Versus Co-Operative Insurance Society Limited |
House of Lords |
20-07-1995 |
Redferns (A Firm) Versus Target Holdings Limited |
House of Lords |
24-11-1989 |
Surjit Singh Versus Additional Director Consolidation Of Holdings |
High Court of Punjab and Haryana |
08-08-1988 |
Joginder Singh Versus Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
21-02-1984 |
Jagtar Singh Versus Additional Director, Consolidation of Holdings Jullundur |
High Court of Punjab and Haryana |
08-01-1982 |
Kundan Singh Versus Additional Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
16-03-1981 |
Haqiqat Singh Versus Additional Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
15-12-1976 |
Ram Kala Versus Assistant Director Consolidation Of Holdings Punjab Rohtak |
High Court of Punjab and Haryana |
06-09-1971 |
Sher Singh Versus Additional Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
07-01-1970 |
Additional Director (I) Consolidation of Holdings, Punjab Versus Raghwant Singh Gurbachan Singh |
High Court of Punjab and Haryana |
01-12-1969 |
Hardial Singh Versus Director of Consolidation of Holdings, Punjab, Jullundur |
High Court of Punjab and Haryana |
06-10-1969 |
Pritam Devi Versus Additional Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
22-03-1968 |
Karnail Singh Versus Additional Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
13-03-1968 |
Bhan Singh (deceased) Lambardar Versus Addl. Director, Consolidation of Holdings Punjab |
High Court of Punjab and Haryana |
20-11-1967 |
Mange Nanak Versus Additional Director, Consolidation of Holdings, Punjab Rohtak |
High Court of Punjab and Haryana |
13-09-1967 |
Thambu Devi Ram Versus Additional Director Consolidation of Holdings, Hissar |
High Court of Punjab and Haryana |
08-08-1967 |
Mange Nanak Versus Additional Director Consolidation Of Holdings Punjab |
High Court of Punjab and Haryana |
08-08-1967 |
Mange, Nanak Versus Additional Director, Consolidation of Holdings, Punjab |
High Court of Punjab and Haryana |
28-03-1967 |
Johrimal Versus Director of Consolidation of Holdings, Punjab
|
Supreme Court of India |
03-05-1966 |
Bansi Versus Additional Director, Consolidation of Holdings |
High Court of Punjab and Haryana |
01-10-1964 |
Nanga Bhup Versus Additional Directors Consolidation of Holdings |
High Court of Punjab and Haryana |
03-07-1964 |
Ran Singh Versus Additional Director, Consolidation of Holdings, Punjab, |
High Court of Punjab and Haryana |