Some PAST Judgements / Case Laws similar to P C NETWORKS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-05-2022 22:28
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28-04-2022 |
Future Market Networks Limited Versus Laxmi Pat Surana & Another |
High Court of Judicature at Calcutta |
28-07-2021 |
IL & FS Transportation Networks Limited Versus State of Jammu and Kashmir & Another |
High Court of Jammu and Kashmir |
08-01-2021 |
Wisig Networks Private Limited An Indian Startup Versus Controller General of Patents, Design, Trademark & Geographical Indications Patent Office, Chennai & Others |
Intellectual Property Appellate Board |
13-10-2020 |
M/S. Nortel Networks India Pvt. Ltd., Versus Bharat Sanchar Nigam Limited, Kerala Telecome Circle & Another |
High Court of Kerala |
14-08-2020 |
Seventh Plane Networks Private Limited Versus Union of India & Others |
High Court of Delhi |
13-08-2020 |
RVS Networks India Pvt. Ltd., rep. by its Managing Director, Venkata Swamy Ravuri & Others Versus Bank of Baroda, rep. by its Chief Manager |
High Court of Andhra Pradesh |
13-08-2020 |
RVS Networks India Pvt. Ltd., rep. by its Managing Director, Venkata Swamy Ravuri & Others Versus Bank of Baroda, rep. by its Chief Manager |
High Court of Andhra Pradesh |
17-04-2019 |
Den Networks Limited, New Delhi Versus State of Bihar Through The Principal Secretary, Commercial Taxes, Patna |
High Court of Judicature at Patna |
22-01-2019 |
Turner General Entertainment Networks India Pvt. Ltd. Versus Income Tax Officer |
High Court of Delhi |
03-01-2019 |
Sony Pictures Networks India Pvt Ltd. Versus Income-Tax Appellate Tribunal, Mumbai & Others |
High Court of Judicature at Bombay |
22-10-2018 |
Future Market Networks Ltd. Versus Central Excise & Customs Division |
High Court of Madhya Pradesh Bench at Indore |
21-08-2018 |
Sony Pictures Networks India Pvt. Ltd. & Others Versus Telecom Regulatory Authority of India & Others |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
23-04-2018 |
M/s. O-Zone Networks Private Limited & Another Versus Lt. Col. Pawan S. Yadav (Retired) |
High Court of Delhi |
29-01-2018 |
Commissioner of Income Tax-11 Versus M/s. Ngc Networks (India) Pvt. Ltd. |
High Court of Judicature at Bombay |
17-08-2017 |
Tejas Networks Ltd V/S CCE & ST, Pondicherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
04-05-2017 |
Director of Income Tax I, New Delhi Versus M/s. Nortel Networks India International Inc. |
Supreme Court of India |
03-05-2017 |
ACIT, TDS - 1(2), Mumbai Versus M/S. IL&FS Transporation Networks Ltd., Mumbai |
Income Tax Appellate Tribunal Mumbai |
05-04-2017 |
Zee Entertainment Enterprises Ltd. Versus Sony Pictures Networks India Pvt Ltd. & Others |
High Court of Judicature at Bombay |
05-04-2017 |
Zee Entertainment Enterprises Ltd. Versus Sony Pictures Networks India Pvt Ltd. & Others |
High Court of Judicature at Bombay |
07-12-2016 |
Siemens Public Communication Networks Pvt. Ltd. Versus CIT Bangalore & Another |
Supreme Court of India |
08-08-2016 |
The Manager, Seven Hills Star Networks, Rep. by M. Prasad Versus M. Gopi Krishna |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
22-06-2016 |
Nokia Solutions and Networks India Private Limited, Rep by its Authorised Signatory, Satendra Singh Versus The Commissioner of Commercial Taxes & Others |
High Court of Judicature at Madras |
10-05-2016 |
Karnataka State Digital Cable TV Operators Welfare Association & Another Versus Siti Cable Networks Ltd. & Another |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
04-05-2016 |
M/s. Nortel Networks India International Inc. Versus The Director of Income Tax ?I |
High Court of Delhi |
24-02-2016 |
WiFi Networks (P.) Ltd. Versus Deputy Commissioner of Income-tax (TDS), Circle 18 (1), Bangalore |
Income Tax Appellate Tribunal Bangalore |
15-02-2016 |
Autopace Networks Pvt. Ltd. Versus Suram Singh & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
01-09-2015 |
Juniper Networks India Pvt. Ltd. Versus Inspector General of Registration & Commissioner of Stamps & Chief Revenue Controlling Authority, Bangalore & Another |
High Court of Karnataka |
25-08-2015 |
M/s. Viom Networks Ltd. Versus M. Veeramani |
In the High Court of Judicature at Hyderabad |
24-07-2015 |
S.S. Digitals Cable Networks Versus The State of Andhra Pradesh, Rep. by its Secretary, Department of Energy, A.P. Secretariat, Hyderabad & Others |
High Court of Andhra Pradesh |
30-04-2015 |
Telewings Communication Services Pvt Ltd. Versus Viom Networks Ltd. |
High Court of Delhi |
24-04-2015 |
M/s. Tejas Networks Limited Represented by its Managing Director Sanjay Nayak Versus The Deputy Commissioner of Income Tax & Another |
High Court of Karnataka |
24-04-2015 |
Tejas Networks Ltd. Versus Deputy Commissioner of Income-tax, Circle 12(4), Bengaluru |
High Court of Karnataka |
28-01-2015 |
S.S. Networks Versus Income-tax Officer, Ward -1(1), Gudur, Nellone |
Income Tax Appellate Tribunal Hyderabad |
02-06-2014 |
Limelight Networks, Inc. Versus Akamai Technologies, Inc., Et A1 |
Supreme Court of United States |
22-04-2014 |
Wiretel Digital Networks Pvt. Ltd. Versus ESPN Software India Pvt. Ltd. & Others |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
24-01-2014 |
Panasonic Avc Networks India Co. Ltd. Versus Afrin Khatoon & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
23-01-2014 |
M/s. Ravi Teja Communication Networks Versus M/s. Eenadu Television Private Ltd. |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
17-01-2014 |
Jitender Singh and Others V/S Viyom Networks Limited |
High Court of Rajasthan Jaipur Bench |
29-11-2013 |
DEN Networks Ltd. Versus Mahuaa Media Pvt. Ltd. |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
25-11-2013 |
Datamatics Software Services Ltd. & Others Versus Indepay Networks Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
09-10-2013 |
The Commissioner of Income Tax Central Circle, Bangalore & Another Versus M/S. Siemens Public Communication Networks Ltd. |
High Court of Karnataka |
02-05-2013 |
Suraj Paul Dlas Versus Velocity Networks P. Ltd. & Others |
Company Law Board Southern Region Bench Chennai |
19-03-2013 |
Yogesh Radhakrishnan Versus Media Networks & Distribution (India) Ltd & Others |
High Court of Delhi |
12-12-2012 |
All India Networks Welfare Trust & Others Versus Superintendent of Police, Criminal Investigation Department & Others |
High Court of Orissa |
05-09-2012 |
BIG CBS Networks & Another Versus TATA Sky Ltd. |
Competition Commission of India |
16-03-2012 |
Tvl. Viom Networks Limited, Represented by its Authorized Signatory, N. Senathipathi & Another Versus Deputy Commercial Tax Officer, Enforcement Roving Squad Thiruvallur & Another |
High Court of Judicature at Madras |
06-02-2012 |
VIOM Networks Limited & Others Versus State of J&K & Another |
High Court of Jammu and Kashmir |
16-08-2011 |
Den Networks Limited Petitioner Versus Multi Vision Network |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
14-07-2011 |
Entertainment Networks (India) Ltd Versus Union of India & Another |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
08-06-2011 |
Jaipur Cable T.V. Network Versus DEN Sky Media Networks Pvt. Ltd. |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
30-05-2011 |
Neelkanth Star Multiple Networks Versus STAR DEN Media Services Pvt. Ltd. |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
01-03-2011 |
U.S.A. Cable Networks & Others Versus State of Maharashtra through the Public Prosecutor & Others |
High Court of Judicature at Bombay |
01-03-2011 |
U.S.A. Cable Networks & Others Versus State of Maharashtra through the Public Prosecutor & Others |
High Court of Judicature at Bombay |
01-02-2011 |
Den Network Ltd. Versus MQ Networks Pvt. Ltd. |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
17-01-2011 |
Den Networks Limited Versus Multi Vision Network |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
26-08-2010 |
M/s Panasonic AVC Networks India Co. Ltd. Versus C.C.E., Meerut II |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
17-08-2010 |
J. Mohan Reddy Versus Panasonic AVC Networks India C. Ltd. & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
19-05-2010 |
M/S RAMESH CABLE NETWORKS VERSUS M/S CHANNEL PLUS |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
19-03-2010 |
M/s.Tejas Networks Ltd., Rep. by its A.Narayanachar, Office Manager, Puducherry Versus The Commissioner of Central Excise, Puducherry & Others |
High Court of Judicature at Madras |
24-08-2009 |
Nokia Siemens Networks Private Limited & Another Versus Union of India, Through the Secretary, Ministry of Telecommunication & Another |
High Court of Andhra Pradesh |
30-06-2009 |
Cable & Wireless Networks India Private Limited Versus Director of Income-tax (International Taxation), Bangalore |
Authority For Advance Rulings Income Tax New Delhi |
04-05-2009 |
Surat Singh Virk & Another Versus Fit Jee Franchise Networks Ltd.
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High Court of Delhi |
06-11-2008 |
Siemens Public Communication Networks Pvt. Ltd. & Another Versus Union of India & Others
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Supreme Court of India |
06-06-2008 |
Yaku Shin (Jb) Sdn Bhd Versus Panasonic Avc Networks Singapore Pte Ltd & Another |
Supreme Court of Singapore |
09-11-2007 |
T2 Networks Pte Ltd Versus Nasioncom Sdn Bhd |
Supreme Court of Singapore |
11-04-2007 |
In the matter of Scheme of Arrangement and Amalgamation between YOU Telecom India Private Limited and YOU Broadband Networks India Private Limited
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High Court of Judicature at Bombay |
07-03-2007 |
Unison Networks Limited Versus The Commerce Commission |
Court of Appeal of New Zealand |
30-03-2006 |
M/s Sri Sai Networks Versus M/s Channel Plus A.P.
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Telecom Disputes Settlement Appellate Tribunal New Delhi |
24-03-2006 |
S.K. Networks Company Ltd Versus Amulya Exports Ltd. & Others
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High Court of Judicature at Bombay |
24-01-2006 |
S.K. Networks Company Ltd. Versus Amulya Exports Ltd. & Others
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High Court of Judicature at Bombay |
24-08-2005 |
Unison Networks Limited Versus The Commerce Commission & Another |
Court of Appeal of New Zealand |
31-05-2005 |
M.T.V. Networks India Pvt. Ltd V/S Oriental Bank of Commerce and Another. |
Debts Recovery Tribunal Mumbai |
31-05-2005 |
TR Networks Ltd & Others Versus Elixir Health Holdings Pte Ltd & Others |
Supreme Court of Singapore |
15-02-2005 |
Buffalo Networks Private Limited & Another Versus Manish Jain & Others
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High Court of Delhi |
29-11-2004 |
Reach Cable Networks Limited Versus DIT (International Taxation) Delhi |
Authority For Advance Rulings Income Tax New Delhi |
16-09-2003 |
Siemens Public Communication Networks Pvt. Ltd., & Another Versus M/s. Rail Tel Corporation Of India Ltd.
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High Court of Delhi |
21-03-2003 |
Entertainment Networks (India) Ltd. Versus Union of India & ors.
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High Court of Judicature at Bombay |
17-12-1998 |
Siemens Public Communication Networks Limited Versus Kanha Credit And Holding Private Limited |
High Court of Delhi |