P & M HOUSING PRIVATE LIMITED

Activity: Real Estate and Renting in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70102MH2012PTC229509 		ROC
RoC-Mumbai 		Incorporation Date
11-04-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
229509 		Registration Date
11-04-2012 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
cadeepika.chamola@jmminfra.com
Registered Address
C/1002 Akshata Apartments, Plot No.1, Opp. Sahakar Cinema, Behind Shoppers Stop, Tilaknagar, Chembur MUMBAI MH 400089 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P & M HOUSING PRIVATE LIMITED

Last Checked Past / Closed Litigation On 31-03-2021 21:04
18-03-2021 Preity Zinta & Others Versus Ace Housing and Construction Limited & Others High Court of Judicature at Bombay
01-03-2021 M/s. Chitralekha Builders Through Anil G. Shah Power of Attorney & Husband of the Partner & Another Versus G.I.C. Employees Sonal Vihar Co-Op. Housing Society Ltd. & Another Supreme Court of India
26-02-2021 Police Officers Multi State Co-Operative Housing Society Limited Versus M/s. Indiabulls Estate Limited & Others National Consumer Disputes Redressal Commission NCDRC
09-02-2021 Akku Laxman Rao Versus IDPL Employees Cooperative Housing Society Limited High Court of for the State of Telangana
09-02-2021 Resident Engineer, Rajasthan Housing Board, Rajasthan & Others Versus Babu Ram Chaudhary National Consumer Disputes Redressal Commission NCDRC
02-02-2021 Welfare Association 'Y' block Anna Nagar, Rep. by its President K. Selvamani Versus State of Tamilnadu rep. by Secretary, Housing and Urban Development Dept., Chennai & Others High Court of Judicature at Madras
13-01-2021 Tamil Nadu Housing Board Versus Abdul Salam Sarkar & Others Supreme Court of India
11-01-2021 Delhi Sainik Cooperative Housing Building Society Ltd.(Regd.) & Others Versus Union of India & Others High Court of Delhi
06-01-2021 K. Parameswaran & Others Versus The Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
22-12-2020 M.S. Jyothish, Member, The Government Secretariat Staff Housing Co-Operative Society, Thiruvananthapuram & Others Versus The Registrar of Co-Operative Societies, Office of the Registrar of Co-Operative Societies, Thiruvananthapuram High Court of Kerala
11-12-2020 Chandigarh Housing Board Versus Tarsem Lal & Another Supreme Court of India
04-12-2020 M/s. ACME Ware Housing Private Limited, Rep. by its Managing Director, Sathish Mutukrishnan Versus The Principal Commissioner (Preventive) & Others High Court of Judicature at Madras
03-12-2020 Vinobha Bhave Nagar Godavari Adhyapak Co-operative Housing Society Ltd., Through its Secretary & Another Versus Central Railway, through its Dy. Chief Engineer (G) & Others High Court of Judicature at Bombay
01-12-2020 Y. Rohini Versus The Managing Director, Tamil Nadu Housing Board, Nandhanam, Chennai & Another Before the Madurai Bench of Madras High Court
30-11-2020 V. Shanthi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
26-11-2020 D.B. Thapa Versus Urban Development and Housing Department Through Secretary Government of Sikkim Gangtok, Sikkim High Court of Sikkim
20-11-2020 Victoria Joseph Versus The Principal Secretary, Housing and Urban Development Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
19-11-2020 M/s. Ansal Housing & Construction Ltd. Versus Hardarshan Kaur High Court of Delhi
18-11-2020 Binny Xavier, Proprietor, Binny Associates, Cochin & Another Versus Union of India, Central Public Works Department, New Delhi, Represented by Its Secretary To Government, Ministry of Union Housing & Urban Affairs & Others High Court of Kerala
11-11-2020 A. Arthanareeswaran Versus The Executive & Administrator, Salem Housing Union, Salem & Another High Court of Judicature at Madras
06-11-2020 Housing Solutions Ltd. Versus Alexander Devine Children's Cancer Trust United Kingdom Supreme Court
05-11-2020 V. Shanthi & Others Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Secretariat, Chennai & Others High Court of Judicature at Madras
28-10-2020 Lesly Philip Abraham, Kozhikode Versus M/s. Prithvi Housing, represented by its Managing Partner Suresh Ayyappan & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-10-2020 K. Thilagavathi Versus The Managing Director, Tamilnadu Housing Board, Chennai & Others High Court of Judicature at Madras
28-10-2020 M.P. Ravi Chandra Varma Versus The State of Tamil Nadu, Represented by its Secretary to Government, Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
27-10-2020 M/s. L&T Housing Finance Limited Versus M/s. Trishul Developers & Another Supreme Court of India
27-10-2020 Rajasthan Housing Board Through Resident Engineer, Rajasthan & Another Versus Capt. B.K. Gupta & Another National Consumer Disputes Redressal Commission NCDRC
17-10-2020 D.B. Thapa Versus Urban Development & Housing Department High Court of Judicature at Patna
12-10-2020 The Registrar of Co-operative Societies (Housing), Veppery, Chennai & Another Versus N. Ravichandran High Court of Judicature at Madras
08-10-2020 Raja Mahesh Kumar M.E. (Civil-Structural) Versus The Secretary to Govt., Housing & Urban Development Dept., Chennai & Others High Court of Judicature at Madras
05-10-2020 The Executive Engineer cum Administrative Officer, Kalaignar Karunanidhi Zone, Tamil Nadu Housing Board, Chennai Versus R. Vijayalakshmi & Another High Court of Judicature at Madras
30-09-2020 M/s. Desai Developers & Builders Pvt. Ltd., Maharashtra Versus Shree Sainath Co-Op. Housing Society Ltd., Mumbai & Another National Consumer Disputes Redressal Commission NCDRC
25-09-2020 N. Velusamy (died) Versus The Deputy Registrar of Cooperative Societies (Housing) Coimbatore Region Coimbatore & Another High Court of Judicature at Madras
02-09-2020 M/s. Emerging India Housing Corporation Limited, Chandigarh Versus Anil Surial National Consumer Disputes Redressal Commission NCDRC
01-09-2020 M. Mangalasamy Versus The Registrar of Co-operative Societies (Housing), Nandanam, Chennai & Another High Court of Judicature at Madras
31-08-2020 Jayantkumar Kalubhai Sagar Versus Shriram Housing Finance Ltd. & Another High Court of Gujarat At Ahmedabad
20-08-2020 M.P. Kumar Versus The Chairman, Tamil Nadu Housing Board, Chennai & Others High Court of Judicature at Madras
07-08-2020 M/s. B & B Growing, New Delhi & Another Versus Capital Co-Op. Group Housing Society Ltd., Delhi & Another National Consumer Disputes Redressal Commission NCDRC
07-08-2020 M/S Godwin Construction Pvt. Ltd. Thru M.D. {Civil} Versus State of U.P. Thru Prin. Secy. Housing & Others High Court Of Judicature At Allahabad Lucknow Bench
04-08-2020 Santosh Kumar Garg (Deceased) Versus U.P. Housing & Development Board, U.P. & Another National Consumer Disputes Redressal Commission NCDRC
30-07-2020 Garikipati Bulli Nayana Versus M/s. M.S.R. Housing & Resorts Private Limited rep. by its Managing Director & Others High Court of for the State of Telangana
13-07-2020 Rakesh Wadhwan, Shareholder (Housing Development & Infrastructure Ltd.) Versus Bank of India, Bandra, & Another National Company Law Appellate Tribunal
07-07-2020 Kamla Nehru Educational Society Thru Secy. Shri Sunil Dev & Others Versus State of U.P. Thru Secretary Housing & Urban Planning & Others High Court Of Judicature At Allahabad Lucknow Bench
03-07-2020 All Orissa State Bank Officers Housing Co-Operative Society Versus State of Odisha & Others High Court of Orissa
09-06-2020 Indu Eastern Province Projects Private Ltd., represented by its Director Versus Telangana Housing Board (Formerly Andhra Pradesh Housing Board), represented by its Vice Chairman and Housing Commissioner High Court of for the State of Telangana
02-06-2020 C. Sasiyendran Versus The State of Tamil Nadu, rep., by its Secretary to Government, Housing & Urban Development Department, Chennai & Others Before the Madurai Bench of Madras High Court
01-06-2020 Padmavani Educational & Charitable Trust, Rep.by its Joint Managing Trustee, Salem Versus The Government of Tamil Nadu, Rep.its Secretary, Housing & Urban Development Department, Chennai & Another High Court of Judicature at Madras
01-06-2020 K. Shanthi Versus The Government of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
20-05-2020 Dill Versus Secretary of State for Housing, Communities and Local Government & Another United Kingdom Supreme Court
19-05-2020 Dr. Dilip B. Raja & Another Versus Shree Arihant Apartment Co-op. Housing Society & Others High Court of Judicature at Bombay
05-05-2020 Prabhu & Others Versus The State of Karnataka, by its Secretary Department of Housing & Urban Development, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
29-04-2020 R (on the application of Palestine Solidarity Campaign Ltd. & Another) Versus Secretary of State for Housing, Communities & Local Government United Kingdom Supreme Court
27-04-2020 Aishwarya Atul Pusalkar Versus Maharashtra Housing & Area Development Authority & Others Supreme Court of India
27-04-2020 Udyavara R. Acharya & Another Versus Jugal Kishor Jagannath Sharda Zenith Co-operative Housing Society Ltd. High Court of Judicature at Bombay
08-04-2020 Shahid Bhagat Singh Cooperative Housing Society Versus The State of Maharashtra & Others High Court of Judicature at Bombay
03-04-2020 India Bulls Housing Finance Ltd. Versus Securities Exchange Board of India & Another High Court of Delhi
17-03-2020 P. Thenmozhi Versus Tamil Nadu Housing Board, Rep. By its Chairman, Chennai & Another High Court of Judicature at Madras
17-03-2020 M/s. Rite Choice Foundations and Engineering Pvt. Ltd., Rep., by its Managing Director, C.K. Sridhar Versus The State of Tamil Nadu, Rep., by its Secretary to Government, Housing and Urban Development Department, Secretariat, Chennai & Another High Court of Judicature at Madras
17-03-2020 P. Thenmozhi Versus Tamil Nadu Housing Board, Rep. By its Chairman, Chennai & Another Supreme Court of India
16-03-2020 Jeevan Niwas Co-operative Housing Society Ltd. & Another Versus The State of Maharashtra through Department of Co-operation & Textiles, Mantralaya & Others High Court of Judicature at Bombay
12-03-2020 M. Subramaniyan, President, Chennai Government Officers Co-operative Building Society Ltd., Chennai Versus The Registrar (Housing), Vepery, Chennai & Others High Court of Judicature at Madras
12-03-2020 Vijay Kumar Singh Versus Rana Cooperative Housing Society & Others National Consumer Disputes Redressal Commission NCDRC
11-03-2020 S.S. Sundaresan Versus State of Tamil Nadu, Rep by its Secretary to Government, Housing and Urban Development Department, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2020 V.S. Senthil Kumar Versus The State of Tamil Nadu, Rep.by its Secretary, Housing and Urban Development, Chennai & Another High Court of Judicature at Madras
06-03-2020 Sudha Gupta V/S PNB Housing Finance Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
06-03-2020 Bengal Shelter Housing Development Ltd. Versus Champa Adak & Another National Consumer Disputes Redressal Commission NCDRC
04-03-2020 B.S. Chouhan Versus M.P. Housing Board & Others National Consumer Disputes Redressal Commission NCDRC
04-03-2020 Shri Chand Construction & Apartments Private Limited & Another Versus Tata Capital Housing Finance Ltd. High Court of Delhi
04-03-2020 Maria Goretti Beck - Maria Beck Versus Infant Jesus Co- operative Housing Society Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-03-2020 Madhya Pradesh Housing & Infrastructure Development Board & Another Versus Vijay Bodana & Others Supreme Court of India
03-03-2020 Bhanot House Flat Owners/Occupants Association Versus Bhanot Construction & Housing Limited Through Its Directors Delhi State Consumer Disputes Redressal Commission New Delhi
27-02-2020 M/s. Jain Housing and Construction Ltd Versus Pushpa Roche & Another High Court of Judicature at Madras
27-02-2020 Nachammal & Others Versus The Chairman, Tamil Nadu State Housing Board, Chennai & Others High Court of Judicature at Madras
27-02-2020 Mann Housing Development & Others V/S Paarijat Co-operative Housing Society Ltd. High Court of Judicature at Bombay
26-02-2020 The Chennai Metropolitan Co-operative Housing Society Ltd., Chennai Versus The State of Tamil Nadu Rep.by its principal Secretary, Commercial Taxes and Registration Department, Chennai & Others High Court of Judicature at Madras
25-02-2020 R. Thenmozhi Versus The Secretary to Government of Tamil Nadu, Housing & Urban Development, Secretariat, Chennai & Others High Court of Judicature at Madras
19-02-2020 Rajendra K. Bhutta Versus Maharashtra Housing and Area Development Authority & Another Supreme Court of India
19-02-2020 Housing Development Finance Corporation Ltd., R/by the Deputy Manager (Legal), Ernakulam Branch Versus R. Ranjith Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-02-2020 M/s. Arihant Foundations and Housing Ltd, Chennai Versus Joint Commissioner of Income Tax (OSD), Chennai High Court of Judicature at Madras
18-02-2020 M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others High Court of Kerala
17-02-2020 Central Park Estates Pvt. Ltd. & Others Versus Provident Housing Limited High Court of Delhi
11-02-2020 Bengal Shelter Housing Development Ltd., Kolkata Versus Smita Singh & Another National Consumer Disputes Redressal Commission NCDRC
10-02-2020 Rajasthan Housing Board, Rajasthan & Another Versus Ashish Verma National Consumer Disputes Redressal Commission NCDRC
10-02-2020 C. Jacob Versus The Secretary Department Of Housing & Urban Development, Bangalore & Another High Court of Karnataka
10-02-2020 Housing Development Finance Corporation Limited Versus Pushpendra Singh Shekhawat & Others National Consumer Disputes Redressal Commission NCDRC
10-02-2020 Rajasthan Housing Board Through Secretary Jyoti Nagar Jaipur Rajasthan & Another Versus V.V. Harit National Consumer Disputes Redressal Commission NCDRC
07-02-2020 India Affordable Housing Solutions, (IAHS) & Another Versus Konark Infra Developers Private Limited & Others High Court of Delhi
06-02-2020 Manimegalai V/S The Chairman and Managing Director, Tamil Nadu Housing Board, Nandanam & Another High Court of Judicature at Madras
06-02-2020 Housing & Urban Development Corporation Ltd. Through its Authorized Signatory V/S Additional Commissioner of Income Tax Range 12 New Delhi High Court of Delhi
04-02-2020 The Executive Engineer, Tamil Nadu Housing Board, Unit - I, Coimbatore Versus R. Parthasarathi & Others High Court of Judicature at Madras
04-02-2020 Tamil Nadu Housing Board, Rep. by the Executive Engineer & Admin. Officer, Coimbatore Housing Unit, Coimbatore Versus S. Doraisamy & Others High Court of Judicature at Madras
03-02-2020 Union Bank of India V/S North East Region Housing Finance Company Limited and Others. Debts Recovery Tribunal Delhi
31-01-2020 Vinay Kumar Mittal & Others Versus Dewan Housing Finance Corporation Ltd. & Others Supreme Court of India
31-01-2020 K. Chelladurai Versus The Secretary to Government, Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
31-01-2020 N. Jalandar Versus The Secretary, Rani Mangammal Transport Corporation Employees Co-operative Housing Board Society Limited, Dindigul & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
31-01-2020 Uttar Bhartiya Rajak Samaj Panchayat Banganga Rajak Samaj Co-Operative Housing Society (Proposed) & Another Versus State of Maharashtra Through Secretary & Others Supreme Court of India
30-01-2020 Federation of River Residency Cooperative Housing Society Versus Pimpri Chinchwad Municipal Corporation & Others National Green Tribunal Principal Bench New Delhi
29-01-2020 A.P. Shareefa Versus State of Tamil Nadu, Rep. by its Secretary to Government, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
28-01-2020 Aleyamma Mathew, Thiruvalla, Formerly working as Regional Manager Recover, M/s. Kerala Housing Finance Limited, Branch Office at Pathanamthitta Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Others High Court of Kerala
28-01-2020 The Nilamangai Nagar Welfare Association, (Rego.No.81/80) Rep. By its Secretary K.Sankararama Sarma, Chennai Versus State of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development (UDSRI) Dept., Chennai & Others High Court of Judicature at Madras



Directors
DIN Name Since
01276852 PRITAM JANARDAN MHATRE 11-04-2012
05246661 SUPRABHAT SUBHASH PATIL 11-04-2012

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