Some PAST Judgements / Case Laws similar to P AND B FINANCE PVT LTD
Last Checked Past / Closed Litigation On 27-03-2021 16:13
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10-03-2021 |
Shree Naman Securities & Finance Pvt. Ltd. Versus National Stock Exchange of India Ltd. Exchange Plaza |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
05-03-2021 |
Aruni Kumar Versus Union of India, Through its Secretary, Department of Expenditure, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
05-03-2021 |
M/s. Shobha Woollens Pvt. Ltd. Through Authorized Representative Umakant Rai & Others Versus Union of India, Through Principal Secretary (Revenue), Department of Revenue, Ministry of Finance, Government of India, New Delhi & Others |
High Court of Andhra Pradesh |
02-03-2021 |
Vani Vilas Finance Limited, Rep. by its Director, Hosur Versus General Manager, Reserve Bank of India, Department of Non Banking Supervision, Chennai & Another |
High Court of Judicature at Madras |
01-03-2021 |
A. Navinchandra Steels Private Limited Versus Srei Equipment Finance Limited & Others |
Supreme Court of India |
01-03-2021 |
Navneet Jha Versus Magma Shrachi Finance Limited |
National Consumer Disputes Redressal Commission NCDRC |
23-02-2021 |
Kanakadurga Finance Limited Through Ashwin S. Patole Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
23-02-2021 |
M.A. Arivazhagan Versus ARK Finance, Partnership firm, Rep. by its partner S. Paulraj, Chengalpattu |
High Court of Judicature at Madras |
19-02-2021 |
Nabkisan Finance Ltd., (Formerly Known as Agri Development Finance (Tamilnadu) Limited, Rep. by its Manager Accounts D. Dhanasekar Versus M/s. S&S Industries & Enterprises Ltd., Represented by its Managing Director A.R. Santhanakrishnan & Others |
High Court of Judicature at Madras |
17-02-2021 |
Dr. Sreekumaran Nair & Others Versus Union of India, Rep. by Its Secretary, Ministry of Finance, New Delhi & Others |
High Court of Kerala |
12-02-2021 |
Commissioner of CGST & Central Excise Versus Shriram Transport Finance Company Ltd. |
High Court of Judicature at Bombay |
09-02-2021 |
State of Kerala, Represented by Principal Secretary to Government, Finance (Pension B) Department, Government of Kerala, Thiruvananthapuram & Others Versus P.V. Pappan & Others |
High Court of Kerala |
09-02-2021 |
M/s. Maruthi Minerals Pvt. Ltd. Rep. by its Managing Director Gudi Maruthi G-6 Versus Union of India rep. by its Ministry of Finance & Others |
High Court of Andhra Pradesh |
03-02-2021 |
G.D. Kataria Versus AVL Leasing & Finance Ltd. |
High Court of Delhi |
29-01-2021 |
M.K. Jokai Agri Plantations (P) Ltd, Kolkata, West Bengal & Another Versus The Union of India, Represented by Secretary, Ministry of Finance (Department of Revenue), North Block, Central Secretariat, New Delhi & Others |
High Court of Gauhati |
25-01-2021 |
Dinesh Singh Versus Dr. Hasmukh Adhia, Secretary (Revenue), Union of India, M/o Finance, Dept. of Revenue, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
22-01-2021 |
Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai |
High Court of Judicature at Madras |
22-01-2021 |
AAJ Legal & Management Consultancy Llp (Formerly Aaj Finance & Credit Ltd.) Versus Keltech Infrastructures Ltd. |
Supreme Court of India |
20-01-2021 |
K. Anwar Hussain & Another Versus The Deputy Director, Directorate of Enforcement, Government of India, Ministry of Finance, Department of Revenue, Chennai |
High Court of Judicature at Madras |
19-01-2021 |
M/s. Seahorse Ship Agencies Pvt. Ltd., Kochi, Rep. by Its Branch-In-Charge K.C. Devadas Versus Union of India, Ministry of Finance, New Delhi, Rep. by Secretary & Others |
High Court of Kerala |
19-01-2021 |
M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others |
High Court of Judicature at Madras |
15-01-2021 |
Tejas Pravin Dugad & Others Versus Union of India, through the Ministry of Finance, Department of Revenue & Others |
In the High Court of Bombay at Aurangabad |
14-01-2021 |
K. Rajeswary & Others Versus State of Kerala, Represented by the Principal Secretary, Finance (Welfare Wing), Thiruvananthapuram & Others |
High Court of Kerala |
12-01-2021 |
Tripura Ispat (A Unit of Lohia Group), Represented by its partner, namely, Rahul Lohia Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Tripura |
11-01-2021 |
M/s. Volswagen Finance Private Limited, Rep. by its Authorised Signatory, B. Jeevakumar Versus The Deputy Commissioner of Police, Central Crime Branch-CCB, Chennai & Another |
High Court of Judicature at Madras |
08-01-2021 |
Sreekala Anil Versus Secretary, Ministry of Finance, New Delhi & Others |
High Court of Kerala |
07-01-2021 |
Jampala Poornananda Venkateswara Prasad Versus Roshini Chit Funds and Finance Private Limited & Others |
High Court of Andhra Pradesh |
07-01-2021 |
M/s. OM Sakthi Travels Private Limited Represented by its Director R. Saravanan Versus M/s. Subhameenakshi Auto Finance Rep. by its partner D.S. Senthivel, Madurai & Another |
High Court of Judicature at Madras |
06-01-2021 |
G. Rajeshwari Versus Sriram Transport Finance Company Limited, Rep. by its Authorized Representative S. Varadhan & Others |
High Court of Judicature at Madras |
05-01-2021 |
V. Ananthan Versus Union of India, Represented by Its Secretary To Government, Ministry of Finance, New Delhi & Others |
High Court of Kerala |
05-01-2021 |
Srei Equipment Finance Ltd. Versus Ramjan Ali & Others |
Supreme Court of India |
23-12-2020 |
Kopparthi Ramakumar Reddy & Another Versus M/s. Hinduja Leyland Finance Ltd., Represented by its Authorised Representative, Chennai |
High Court of Judicature at Madras |
21-12-2020 |
M/s. VNR Auto Logistics Rep. by its sole proprietor Nageswara Rao & Others Versus Equitas Small Finance Bank Ltd.,(Formerly known as Equitas Finance Limited) Rep. by its Assistant Manager-Legal Spencer Plaza, Anna Salai |
High Court of Judicature at Madras |
17-12-2020 |
C.M. Raveendran Versus Union of India, Represented by the Secretary, Government of India, Ministry of Finance, Department of Revenue, New Delhi & Another |
High Court of Kerala |
17-12-2020 |
State Bank of India Versus The State of Maharashtra, through Finance Department, Mantralay, Mumbai & Others |
High Court of Judicature at Bombay |
11-12-2020 |
Dr. Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited, Incorporated under the Indian Companies Act, 1913, Chennai & Another |
High Court of Judicature at Madras |
08-12-2020 |
Raju Laxman Pachhapure & Others Versus Union of India through the Joint Secretary, Department of Revenue, Ministry of Finance & Another |
High Court of Judicature at Bombay |
07-12-2020 |
LT .COL . H.S. BEDI Retd. & Another Versus STCI Finance Limited |
High Court of Delhi |
07-12-2020 |
C. Elangovan Versus The Government of Tamil Nadu, Rep. by Principal Secretary, Finance (PC) Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
07-12-2020 |
Raju Baruah Versus The Union of India, Through the Secretary, Department of Revenue, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
03-12-2020 |
V.A. Viju Versus Manappuram General Finance & Leasing Limited Represented by K. Dinesh & Another |
High Court of Kerala |
01-12-2020 |
Incorporated Chit Funds Association Rep. by its Secretary A. Chitrarasu Versus State of Tamil Nadu Rep. by its Secretary, Department of Finance & Others |
High Court of Judicature at Madras |
24-11-2020 |
M/s. Hindustan Coca - Cola Beverages Pvt.Ltd., Represented by its Authorised Signator J.V.R. Joga Rao Versus State of Kerala, Represented by Secretary, Department of Finance, Thiruvananthapuram |
High Court of Kerala |
19-11-2020 |
Sun Pharma Laboratories Limited, Sikkim Versus Union of India Through the Secretary, Department of Revenue, Ministry of Finance, New Delhhi & Others |
High Court of Sikkim |
06-11-2020 |
Branch Manager, Shriram Transport Finance Co. Ltd., Karimattam Plaza, Kottayam Versus T.C. Chandy |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
05-11-2020 |
Heritage Lifestyles & Developers and Private Limited, through its Authorized Representative Gayatri Gor Versus The Union of India through the Revenue Secretary Ministry of Finance Department of Revenue North Block New Delhi & Others |
High Court of Judicature at Bombay |
04-11-2020 |
K. Srinivasagam Versus The Principal Secretary, Finance (Pay Cell) Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
29-10-2020 |
M/s. R.S. Graphics, Chennai Represented by its Managing Partner, V.B. Sridharan Versus The Revisionary Authority & Joint Secretary to the Govt. of India, Ministry of Finance |
High Court of Judicature at Madras |
28-10-2020 |
G. Sundarrajan Versus Union of India represented by The Secretary, Ministry of Finance, Department of Revenue, New Delhi & Another |
High Court of Judicature at Madras |
27-10-2020 |
M/s. L&T Housing Finance Limited Versus M/s. Trishul Developers & Another |
Supreme Court of India |
19-10-2020 |
P. Sundararao Versus Shriram City Union Finance Ltd., Rep. by its GPA holder, K. Vasu |
High Court of Andhra Pradesh |
16-10-2020 |
G. Venkatasala Kumar Versus The Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
13-10-2020 |
T. Amirtha Bai Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Finance (Pension), Chennai & Others |
Before the Madurai Bench of Madras High Court |
12-10-2020 |
Mahasemam Trust, A Public Trust, Rep. by its Trustee, Dr. Prabu Vairavan Prakasam Versus Union of India, Rep. by Secretary to Government, Finance Department, New Delhi & Others |
High Court of Judicature at Madras |
09-10-2020 |
R. Sathiyavalli, Zonal Deputy Tahsildar, Tirunelveli Versus State of Tamil Nadu, Rep. by its Secretary, Finance (PGC) Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
08-10-2020 |
M/s. Tractors and Farm Equipment Limited, Rep. by its General Manager (Indirect Taxes) T. Amarnath Versus The Revisionary Authority & Joint Secretary to the Government of India, Ministry of Finance Department of Revenue |
High Court of Judicature at Madras |
08-10-2020 |
Tamil Nadu Oil and Seeds Association, Rep. by its President, Chennai Versus The Central Board of Customs and Excise, Rep. by its Senior Analysts (DBK), Govt. of India, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
06-10-2020 |
M/s. Shriram Transport Finance Company Limited, Represented by Amarappa Versus Irashadaahmada |
High Court of Karnataka Circuit Bench At Dharwad |
06-10-2020 |
C.J. Manoj & Others Versus Shriram Transport Finance Company Limited, Thrissur, Represented by Its P/A Holder, Vineeth Ramaraghavan |
High Court of Kerala |
01-10-2020 |
P. Kandasamy & Others Versus Manikandan Finance Represented by Its Managing Partner A. Chellapathi & Others |
High Court of Judicature at Madras |
30-09-2020 |
Integrated Finance Company Limited, Rep. by its Authorised Signatory, having its registered office at “Vairams”, Chennai Versus Savorit Limited, Chennai & Another |
High Court of Judicature at Madras |
28-09-2020 |
Thirunavukkarasu Ragunathan, Tamil Nadu & Another Versus Union of India, Represented by Its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Kerala |
22-09-2020 |
Roopa Subramanyam Versus Union of India, Represented by Secretary to Government, Ministry of Finance, Department of Revenue, New Delhi & Others |
Central Administrative Tribunal Bangalore Bench |
22-09-2020 |
P.S. Dilip Kumar Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others |
High Court of Kerala |
21-09-2020 |
Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
18-09-2020 |
Sundaram Home Finance Limited Versus Rahul Jayvantrao Kaulavkar & Others |
High Court of Judicature at Bombay |
08-09-2020 |
SREI Equipment Finance Limited Versus Rajeev Anand & Others |
Supreme Court of India |
31-08-2020 |
Jayantkumar Kalubhai Sagar Versus Shriram Housing Finance Ltd. & Another |
High Court of Gujarat At Ahmedabad |
28-08-2020 |
M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others |
High Court of Gauhati |
07-08-2020 |
Equitas Small Finance Banking Limited., Rep. by its Vice President Versus The Regional Provident fund Commissioner, Chennai |
High Court of Judicature at Madras |
06-08-2020 |
George Alexander Muthoot, Managing Director, Muthoot Finance Ltd., Muthoot Chambers, Ernakulam Versus M/s Marikar Engineers Pvt. Ltd., Ernakulam & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
05-08-2020 |
M/s. Ambadi Enterprises Limited, (Formerly M/s. Ambadi Trading Company Limited) Rep. by its Deputy Manager-Exports, J. Baskaran Versus The Department of Revenue, Ministry of Finance, Rep., by its Joint Secretary & Another |
High Court of Judicature at Madras |
05-08-2020 |
Secretary to Govt. Department of Finance Versus M/s. K.S. Arcanut Stores |
High Court of Karnataka Circuit Bench OF Kalaburagi |
28-07-2020 |
N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
24-07-2020 |
Kapil Dev Chaturvedi Versus State Of U.P. Thru. Prin. Secy. Finance & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
23-07-2020 |
Balwinder Singh Versus Mithoot Finance (P) Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
14-07-2020 |
M/s. Ruchi Soya Industries Limited, Rep. by its Authorised representative Goregaon Mumbai Versus Union of India, Rep. by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
13-07-2020 |
M/s. P.R. Mani Electronics Rep. by its Proprietor, Thiruvannamalai Versus Union of India Rep. by Secretary, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
01-07-2020 |
Sree Gokula Chit & Finance Co (Pvt.) Ltd Versus Sunil Sabu |
High Court of Kerala |
23-06-2020 |
Tata Motors Finance Ltd., Mumbai Versus Vinod Kumar Agrrawal |
National Consumer Disputes Redressal Commission NCDRC |
23-06-2020 |
M/s. Acme Trade And Agencies, ASSAM Versus Union of India Rep. By The Secy. to the Govt. of India, Ministry of Finance, Deptt. of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
19-06-2020 |
M/s. Integrated Finance Company Limited rep. by its Legal Officer and duly constituted Attorney A. Hema Jothi Versus Garware Marine Industries Limited Registered Office at Chander Mukhi |
High Court of Judicature at Madras |
11-06-2020 |
Moti Lal @ Moti Lal Patwa Versus Union of India, Ministry of Finance through the Director, Enforcement Directorate, Delhi & Another |
High Court of Judicature at Patna |
10-06-2020 |
K. Premanandan Versus State of Kerala, Represented by The Under Secretary, Accounts, Department of Finance, Secretariat of Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
08-06-2020 |
A. Sudershan Versus M/s. Gowra Leasing & Finance |
High Court of for the State of Telangana |
08-06-2020 |
K. Balasubramaniam & Others Versus Sri Vinayagar Finance, Namakkal (A registered Partnership firm by its Managing Partner N.K. Natarajan) |
High Court of Judicature at Madras |
08-06-2020 |
K. Balasubramaniam & Others Versus Sri Vinayagar Finance, Namakkal |
High Court of Judicature at Madras |
02-06-2020 |
Indian Overseas Bank Officers' Association, Reg No: 321/MDS, Rep by its Joint General Secretary, R. Muthukumar Versus Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
01-06-2020 |
Vasu Versus M/s. Shriram City Union Finance Ltd., Chennai |
High Court of Judicature at Madras |
01-06-2020 |
Hitesh Bhardwaj Versus Ministry of Finance, Union of India & Another |
High Court of Delhi |
30-05-2020 |
Kshitiz Sharma Versus The State of Rajasthan, Through Additional Chief Secretary, Finance Department, Government of Rajasthan, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
27-05-2020 |
Jeetha Agnes Versus Union of India, Represented by The Secretary To Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Kerala |
26-05-2020 |
M/s. Mulberry Silks Limited (formerly M/s. Shakashambana Silks Exports (P) Ltd.), 'Mulberry House', Rep.by its Director R.K. Bothra Versus Settlement Commission (IT & WT), Additional Bench, Ministry of Finance, Chennai & Others |
High Court of Judicature at Madras |
22-05-2020 |
Vinay Kumar Versus The Union of India, Represented by the Secretary, Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
22-05-2020 |
L&T Finance Ltd. & Another Versus Jalandhar Singh & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
20-05-2020 |
The Commissioner of Central Excise, Customs & Service Tax, Ernakulam Versus M/s. Bharat Petroleum Corporation Ltd. Kochi Refinery, Ambalamugal, Represented by The Chief Finance Manager |
High Court of Kerala |
20-05-2020 |
A. Sennimalai Versus Tourism Finance Corporation of India Ltd., New Delhi & Others |
High Court of Judicature at Madras |
19-05-2020 |
M/s. Seshasayee Paper & Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) |
High Court of Judicature at Madras |
19-05-2020 |
M/s. Seshasayee Paper and Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) |
High Court of Judicature at Madras |
12-05-2020 |
Kenneth Jideofor Versus Union of India, Joint Secretary to Govt. of India Ministry of Finance & Revenue & Others |
High Court of Karnataka |