P A PATEL OIL MILLS PVT LTDActivity: Manufacturing (Food stuffs) in Gujarat.Active |
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CIN U15141GJ1990PTC013925 |
ROC RoC-Ahmedabad |
Incorporation Date 25-06-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 013925 |
Registration Date 25-06-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 4,85,200 |
Contact Information |
E-Mail Address papateloilmill@ymail.com |
Registered Address 307CENTURY MARKET KALUPURCHOKHA BAZAR AHMEDABAD GJ 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to P A PATEL OIL MILLS PVT LTDLast Checked Past / Closed Litigation On 03-03-2023 21:27
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12-10-2004 | Patel Oil Mills Versus Bses Rajdhani Power Limited | Delhi State Consumer Disputes Redressal Commission New Delhi |
11-09-1998 | Patel Oil Mills Versus Relaxo Rubber And Allied Industries Employees Union | High Court of Delhi |
22-01-1993 | Patel Oil Mills Versus State | High Court of Gujarat At Ahmedabad |
Directors |
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DIN | Name | Since |
01594085 | GHANSHYAMBHAI POPATLAL PATEL | 25-06-1990 |
01593848 | DEVENDRA POPATLAL PATEL | 24-10-1991 |
01609034 | DINESHBHAI ISHVARBHAI PATEL | 25-06-1990 |
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