P 9 INTEGRATED PRIVATE LIMITED

Activity: Trading in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55101MH2003PTC142002 		ROC
RoC-Mumbai 		Incorporation Date
02-09-2003
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
142002 		Registration Date
02-09-2003 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
cs@perceptindia.in
Registered Address
P2, LEVEL 04, PERCEPT HOUSE, RAGHUVANSHI ESTATE,11/12 S.B. MARG, LOWER PAREL MUMBAI Mumbai City MH 400013 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P 9 INTEGRATED PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-06-2022 19:49
01-03-2022 Francis Silvester Versus The Director, Directorate of Local Fund Audit, Integrated Office Complex for Finance Department, Nandanam, Chennai & Others High Court of Judicature at Madras
23-02-2022 Arcelor Mittal Nippon Steel India Limited Versus Mideast Integrated Steels Limited High Court of Delhi
17-02-2022 M/s. Integrated Solutions Through Proprietor, Shri Shekhar Gupta & Another Versus Oriental Insurance Co. Ltd., Through Branch Manager, Ambikapur, Chattisgarh National Consumer Disputes Redressal Commission NCDRC
12-11-2021 Delhi Integrated Multi Modal Transit Systems Ltd. Versus Delhi Jal Board High Court of Delhi
13-09-2021 Ramesh Kumar Versus Bhatinda Integrated Cooperative Cotton Spinning Mill & Others Supreme Court of India
10-08-2021 Gemini Bay Transcription Private Limited Versus Integrated Sales Service Limited & Another Supreme Court of India
30-04-2021 Integrated Tribal Development Agency (ITDA) Versus M/s. Water Health India Private Limited (WHIN) High Court of for the State of Telangana
23-04-2021 SMS Integrated Facility Services Private Limited, Mumbai Versus Expat Educational Institute, Bangalore KA National Company Law Appellate Tribunal
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
15-02-2021 Gopuram Enterprises Ltd., Chennai Versus M/s. Integrated Finance Company Ltd., Chennai High Court of Judicature at Madras
15-02-2021 Gopuram Enterprises Ltd., Chennai Versus M/s. Integrated Finance Company Ltd., Chennai High Court of Judicature at Madras
18-01-2021 Confederation Of Organization For Integrated - Urban Development Versus Commissioner, Pallavaram Municipality National Green Tribunal Southern Zone Chennai
05-01-2021 Commr. of Central Excise & S. Tax, Bolpur Versus M/s. Integrated Coal Mining Ltd. Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
23-11-2020 K. Thangamani Versus The Principal Secretary / Special Commissioner, Department of Integrated Child Development Services Scheme, Tharamani & Others Before the Madurai Bench of Madras High Court
30-09-2020 Integrated Finance Company Limited, Rep. by its Authorised Signatory, having its registered office at “Vairams”, Chennai Versus Savorit Limited, Chennai & Another High Court of Judicature at Madras
11-09-2020 Nagpur Integrated Township Pvt. Ltd. & Another Versus Maharashtra Real Estate Regulatory Authority, Mumbai & Others High Court of Judicature at Bombay
19-06-2020 M/s. Integrated Finance Company Limited rep. by its Legal Officer and duly constituted Attorney A. Hema Jothi Versus Garware Marine Industries Limited Registered Office at Chander Mukhi High Court of Judicature at Madras
15-06-2020 Integrated Enterprises India Ltd. & Another Versus Ippili Krishna Surekha Rao & Another National Consumer Disputes Redressal Commission NCDRC
22-01-2020 Suresh Babu Versus The District Registrar,(Administration) Registration Department Integrated Complex, Arakonam & Others High Court of Judicature at Madras
25-11-2019 K. Rasheeth Ali Versus The Commissioner of Treasury & Accounts, Integrated Office Complex for Finance Department, Chennai & Others High Court of Judicature at Madras
14-09-2019 Directorate of Enforcement (PMLA) through its Assistant Director, Kolkata Versus Eastern Institute for Integrated Learning in Management University, East Sikkim High Court of Sikkim
05-08-2019 Vettro Traders & Integrated Services, Represented by Its Managing Partner, P.A. Kunjumuhammed Versus The Sub Inspector of Police, Aroor Police Station & Others High Court of Kerala
21-01-2019 Integrated Management College Versus Manas Raizada High Court of Delhi
16-01-2019 Project Director, Integrated Tribal Versus Odyssey Advanced High Court of Orissa
14-12-2018 Commissioner of Central Excise Service Tax & Customs Versus M/s. Tandem Integrated Services High Court of Kerala
06-09-2018 D.D.R. Property Developers & Builders Private Limited Versus Deepti Integrated Logistic Private Limited High Court of Judicature at Madras
08-06-2018 Stemcor (S.E.A.) Pte Limited & Another Versus Mideast Integrated Steels Limited & Others High Court of Judicature at Bombay
24-05-2018 Delhi Integrated Multi Modal Transit System Ltd (DIMTS) Versus M/s. R.S. Sharma Contractors Pvt. Ltd. High Court of Delhi
12-04-2018 Joint Director, Directorate of Enforcement, Govt. of India, Hyderabad Versus M/s. Cyberabad Hitech Integrated Township, Development Corporation Private Limited, Hyderabad In the High Court of Judicature at Hyderabad
16-02-2018 Gemini Bay Transcription Private Ltd. & Another Versus Integrated Sales Service Ltd. & Others In the High Court of Bombay at Nagpur
19-01-2018 Global Integrated Bulkers Pte. Ltd. Versus Cargo of 14,072.337 Mts Of) Limestone & Others High Court of Judicature at Bombay
07-12-2017 Parvenu Vanigam Private Limited, Represented by its Managing Director R. Selvarajan, Chennai Versus M/s. Integrated Finance Company Ltd., Chennai & Another High Court of Judicature at Madras
06-12-2017 Integrated Finance Company Limited ?Vairams?, Chennai Represented by its Junior Executive Authorised Agent, S. Sivagnanam Versus M/s. Ravishankar Industries Private Limited, Chennai, Rep. by A. Ravishankar Prasad & Others High Court of Judicature at Madras
05-12-2017 Abdullah, President, Integrated Manapparai Taluk, Manavarai & Iravai Psanatharkal, Farmer Association, Trichy Versus The State Government of Tamil Nadu, Represented by its Commissioner of Municipalities Administration, Chennai & Others Before the Madurai Bench of Madras High Court
17-11-2017 K. Yada Reddy & Another Versus M/s The Cyberabad Hitech Integrated Township Development Corporation Pvt Ltd., (CHIDCO) Rep. by it?s Managing Director, Mr.I syam Prasad Reddy & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
20-10-2017 Narayanan Munodiyil (EX. NK-1378427-L), Kozhikode Versus The Deputy Director General, Director General Dsc, General Staff Branch, Integrated Hq Of Mod (Army), New Delhi & Others Armed Forces Tribunal Regional Bench Koch
20-10-2017 Gopalakrishna Pillai (Ex. Nk-13678154 W), Alappuzha Versus The Deputy Director General, Director General Dsc, General Staff Branch, Integrated Hq Of Mod (Army, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
12-10-2017 T. Mohanan. (Ex. Nk-2576731 W), Changanacherry, Kottayam Versus The Deputy Director General, Director General DSC, General Staff Branch Integrated HQ OF MOD (Army), New Delhi & Others Armed Forces Tribunal Regional Bench Koch
31-08-2017 M/s. Integrated Finance Company Ltd., Rep. by Hema Jothi, its authorised representative Versus Priya & Another High Court of Judicature at Madras
31-08-2017 Mideast Integrated Steels Ltd V/S CCE, Bhubaneswar Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
02-06-2017 IC 34615X Colonel SK Ramanathan (Retd) Versus Additional Director General of Manpower (Policy & Planning) MP5 (B) AG?s Branch Integrated HQ of MoD (Army), New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
08-03-2017 M/s. Indus Integrated Information Management Limited & Others Versus The Principal Commissioner of Service Tax-1, Kolkata High Court of Judicature at Calcutta
24-02-2017 Integrated Data Systems Ltd. and Others V/S Commissioner of Customs & C.Ex., Hyderabad-II Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
16-01-2017 IFB Agro Industries Limited Versus Integrated Project Management & Services High Court of Judicature at Calcutta
06-01-2017 Iqbalahamed, Represented by his next friend wife Salama Versus Vice-Chairman, M/s. Patel Integrated Logistics Ltd., & Another High Court of Karnataka Circuit Bench At Dharwad
04-01-2017 Integrated Sales Services Limited Versus Arun Dev & Others In the High Court of Bombay at Nagpur
04-01-2017 Integrated Sales Services Limited Versus Arun Dev & Others In the High Court of Bombay at Nagpur
04-01-2017 Integrated Sales Services Limited Versus Arun & Another In the High Court of Bombay at Nagpur
30-09-2016 Arun Dev Upadhyaya Versus Integrated Sales Service Ltd & Another Supreme Court of India
12-08-2016 Saint Francis Integrated English Medium School, represented by its Correspondent Versus State of Andhra Pradesh, represented by its District Collector & Others In the High Court of Judicature at Hyderabad
03-06-2016 M/s. Integrated Enterprises (India) Ltd. Versus High Court of Judicature at Madras
05-05-2016 Delhi Compliance & Consultancy Integrated Pvt. Ltd. Versus Cellcast Interacticve India Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
02-05-2016 Kiran Chhaganlal Pawar Versus State of Maharashtra Through Commissioner, Integrated Child Development Service Scheme & Others In the High Court of Bombay at Aurangabad
24-02-2016 Assistant Commissioner of Income-tax, Circle-6, Jaipur Versus Integrated Decisions & Systems (India) (P.) Ltd. Income Tax Appellate Tribunal jaipur
07-12-2015 The District Project Officer, (Integrated Child Development Project), Tiruchirappalli & Others Versus Chellammal Before the Madurai Bench of Madras High Court
22-09-2015 Eastern Institute for Integrated Learning in Management University, West Sikkim Versus Joint Director, Directorate of Enforcement, Government of India & Others High Court of Sikkim
19-08-2015 Prashant Sitaram Rajane Versus Union of India, Through the Secretary, Integrated Headquarters (Navy), New Delhi & Others Central Administrative Tribunal Bombay Bench Mumbai
19-08-2015 Vivek Vasant Ambre & Others Versus Union of India, Through the Secretary, Integrated Headquarters (Navy), New Delhi & Others Central Administrative Tribunal Bombay Bench Mumbai
21-07-2015 Integrated Finance Co. Ltd. Versus The Deputy Commissioner of Income Tax, Company Circle I, Chennai & Another High Court of Judicature at Madras
10-04-2015 In Re: M/s Three D Integrated Solutions Ltd. Versus M/s VeriFone India Sales Pvt. Ltd. Competition Commission of India
23-03-2015 R. Selvarani Versus Integrated Children Development Programme & Another Before the Madurai Bench of Madras High Court
17-03-2015 M/s. Integrated Finance Co. Ltd., Chennai Versus The Joint Commissioner of Incometax, Chennai High Court of Judicature at Madras
28-01-2015 Meenu & Others Versus Integrated District Health Society & Others High Court of Delhi
28-08-2014 Letha R Nair, Proprietrix, Integrated Housing Devpt. Corpn., Kizhakkemadom Versus Shinil John Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
30-05-2014 Integrated Finance Company Ltd. & Another Versus Joseph Thomas & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-03-2014 India Tourism Development Corporation Ltd. Versus Integrated Digital Solution (P) Ltd. High Court of Delhi
27-09-2013 Shaik Mahammad Rafi Versus The Correspondent of Saint Francis Integrated English Medium Schoo, Dommarapalem High Court of Andhra Pradesh
20-08-2013 Garware Marine Industries Limited Versus Integrated Finance Co. Ltd. High Court of Judicature at Bombay
13-08-2013 The Management of M/S. Mideast Integrated Steel Ltd. Versus Presiding Officer & Another High Court of Orissa
08-08-2013 Jyoti Rajesh Shah & Another Versus Integrated Enterprises (India) Ltd. A registered Indian Company National Consumer Disputes Redressal Commission NCDRC
01-08-2013 Haryana Integrated Sonologist Association (HISA) & Another Versus State of Haryana & Others High Court of Punjab and Haryana
16-07-2013 M/s. Integrated Finance Co. Ltd. Versus Reserve Bank of India Supreme Court of India
04-06-2013 Eastern Institute For Integrated Learning In Management (EIILM) University & Others Versus State Of Sikkim & Others High Court of Sikkim
15-03-2013 Punjab National Bank, Represented by its Authorised Signatory, Deputy Zonal Manager, Integrated Zonal Offices, No.160, Greames Road, Chennai Versus M. Palaniappan & Others High Court of Judicature at Madras
26-02-2013 M/s. Integrated Service Point Private Limited, Rep. by its Director, K. Ramnath Apparao Versus The Director of Sugar & Others High Court of Judicature at Madras
04-02-2013 Mideast Integrated Steels Ltd. & Others Versus State of Orissa & Another High Court of Orissa
03-12-2012 Integrated Finance Co. Ltd. & Others Versus P.G. Thomas & Others High Court of Kerala
05-11-2012 Shekhar Gupta, Prop. Integrated Solution Versus Deepak Gupta & Another Chhatisgarh State Consumer Disputes Redressal Commission Raipur
26-09-2012 Unique Integrated Transport & Management Consultancies Pvt. Ltd. Versus Mahanagar Telephone Nigam Ltd. & Others High Court of Judicature at Bombay
29-08-2012 N.R. Gayathri Versus The Principal Secretary/Special Commissioner, Integrated Child Development Scheme (ICDS), Taramani & Others High Court of Judicature at Madras
08-08-2012 M. Saravanan Versus The Principal Secretary/ Special Commissioner of Integrated Child Development Scheme, Tharamani & Others Before the Madurai Bench of Madras High Court
01-08-2012 Batliboi Versus Mideast Integrated Steels Ltd. High Court of Delhi
25-07-2012 Global Distressed Alpha Fund I Ltd Partnership Versus Integrated Financial Advisory Ltd Supreme Court of Singapore
25-07-2012 Global Distressed Alpha Fund I Ltd Partnership Versus Integrated Financial Advisory Ltd Supreme Court of Singapore
26-06-2012 Arivusudar Ambedkar Mandram Versus The Secretary / Special Commissioner, Integrated Child Development Scheme & Others High Court of Judicature at Madras
26-04-2012 M/s. Integrated Finance Co. Ltd. T. Nagar, Chennai Versus The Deputy Commissioner of Income Tax Special Range-VIII, Chennai High Court of Judicature at Madras
22-02-2012 M/s. Integrated Broadcasting Company Pvt. Ltd. Hyderabad Versus M/s Nettlinx Ltd. Hyderabad High Court of Andhra Pradesh
10-02-2012 The Managing Director, Integrated Stock Brocking Service Pvt.Ltd. Versus P.P. Peter & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-01-2012 Integrated Bus Stand Traders Association (Mattuthavani) rep. by its Secretary I. Kamal Versus The Commissioner, Madurai City Municipal Corporation Alagar Koil Main Road & Another High Court of Judicature at Madras
22-08-2011 Ex. Havildar Ethirajan.E Versus Union of India, Rep. by Secretary to Integrated Head Quarter of Ministry of Defence & Others Armed Forces Tribunal Regional Bench Chennai
18-08-2011 Arthungal Womens Integrated - Development Society (Wides Credit Society) Versus Parameswaran Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-07-2011 M/s Integrated Finance Co.Ltd. & Another Versus Molly Chacko & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-07-2011 Commissioner of Income Tax-I, Chennai Versus M/s. Integrated Finance Co. Ltd, Chennai High Court of Judicature at Madras
28-06-2011 J. Vijayalakshmi & Others Versus The Director (Pensions), Integrated Headquarters of Ministry of Defence & Others Armed Forces Tribunal Regional Bench Chennai
21-06-2011 State of Tamil Nadu, represented by Principal Secretary/Special Commissioner, Commissionerate of Integrated Child Development Services Department Versus MAAN Pharmaceuticals Ltd., represented by its Director High Court of Judicature at Madras
18-06-2011 The Manager, Integrated Finance Co. Ltd., & Another Versus Jayalelitha Harikumar Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-06-2011 Managing Director, Integrated Finance Co. Ltd. & Another Versus Anila Alexander Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-05-2011 Integrated Finance Co.Ltd., & Others Versus T.L. Jose Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
26-04-2011 Radhe Estate Developers Versus Mehta Integrated Finance Co. Ltd & Others High Court of Gujarat At Ahmedabad



Directors
DIN Name Since
00032046 AJAY KUMAR UPADHYAY 02-09-2003
00032728 RAM KRISHAN OM NAMO CHATURVEDI 02-09-2003

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