Orissa Requisitioning of Goods Vehicles Act, 1986


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Power to requisition goods vehicles View Judgements
  4 Release from requisition View Judgements
  5 Determination of amount View Judgements
  6 Payment of amount View Judgements
  7 Payment of dues View Judgements
  8 Power to require information View Judgements
  9 Penalty for contravention of orders View Judgements
  10 Delegation of powers View Judgements
  110 Protection of action taken View Judgements
  12 Power to make rules View Judgements
  13 Repeal and savings View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon

LawyerServices is a Premium Legal Tech solution.


Lawyers, Law Firms, Government Departments and Corporates rely on us for, Workflow Automation, Data Aggregation, Timely Updates, Case Management, Intelligent Research, Latest Legal Data Updates and a LOT more!

If you are a legal professional, CONTACT US, in order to see how our UNIQUE solution can benefit your organization.

Features Intro Close Box