ORISSA PREVENTION OF COW SLAUGHTER ACT, 1960


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Prohibition of cow slaughter View Judgements
  4 Section 3 not to apply to diseased under experimentation cows, bulls or bullocks View Judgements
  5 Establishment of institution View Judgements
  6 Levy of charges or fees View Judgements
  7 Penalty View Judgements
  8 Offences to be cognizable View Judgements
  9 Power to make rules View Judgements



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