ORIENTAL CORPN PVT LTD

Activity: Trading in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909GJ1937PTC000133 		ROC
RoC-Ahmedabad 		Incorporation Date
22-12-1937
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000133 		Registration Date
22-12-1937 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,20,000
Paid Up Capital
Rs. 1,20,000



Contact Information
E-Mail Address
orientalcorporation3608@gmail.com
Registered Address
3607-3608, G.I.D.C.Industrial Estate, Phase IV, Vatva Ahmedabad Ahmedabad GJ 382445 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ORIENTAL CORPN PVT LTD

Last Checked Past / Closed Litigation On 18-01-2021 19:05
05-01-2021 Oriental Insurance Co. Limited Versus Harishit Srivastava @ Umang & Others Supreme Court of India
04-01-2021 Oriental Insurance Co. Ltd., New Delhi Versus Vijay Kumar J. Mehta National Consumer Disputes Redressal Commission NCDRC
22-12-2020 Mavji Kanji Jungi & Another Versus M/S Oriental Insurance Company Ltd., Represented Through its Branch Manager, Branch Office, Porbandar National Consumer Disputes Redressal Commission NCDRC
22-12-2020 The Branch Manager, The Oriental Insurance Company Limited, Pudukottai Versus Mareeswaran & Another Before the Madurai Bench of Madras High Court
17-12-2020 K.P. Nalini, Thrissur Versus Divisional Manager,Oriental Insurance Co. Ltd., Thrissur & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
16-12-2020 M/S. L.M. Jewellers Partner Harshit Garg Lalla Babu Chauraha Bulandshahr U.P. Versus Oriental Insurance Company Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
11-12-2020 Oriental Insurance Co. Limited Versus Zaixhu Xie & Others Supreme Court of India
10-12-2020 Parkash Chand Mohan Lal & Another Versus Oriental Insurance Company Limited, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
10-12-2020 Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand National Consumer Disputes Redressal Commission NCDRC
07-12-2020 M/s. The Oriental Insurance Company Limited, Salem Versus Parthiban & Another High Court of Judicature at Madras
10-11-2020 Ashok Kumar Mishra Versus Divisional Manager, Oriental Insurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
03-11-2020 The Manager, Oriental Insurance Company Ltd., Karnataka Versus Aasaithambi & Another High Court of Judicature at Madras
26-10-2020 Oriental Insurance Company Limited, Gujarat Versus Hotel Shakunt, Gujarat National Consumer Disputes Redressal Commission NCDRC
26-10-2020 Gangaprasad Hariprasad Jani & Others Versus Oriental Insurance Company, Gujarat National Consumer Disputes Redressal Commission NCDRC
12-10-2020 The Branch Manager, The Oriental Insurance Company Ltd., Kumbakonam Versus G. Santhi & Others High Court of Judicature at Madras
09-10-2020 The Oriental Insurance Company Limited, Rep.by its Branch Manager, Madurai District Versus Raja & Others Before the Madurai Bench of Madras High Court
08-10-2020 Oriental Insurance Co. Ltd., Through Chief Manager Versus Seetakanta Patnaik National Consumer Disputes Redressal Commission NCDRC
06-10-2020 Jewellery World, Orissa Versus Oriental Insurance Company Ltd., Orissa National Consumer Disputes Redressal Commission NCDRC
05-10-2020 Tarun Kanti Chowdhury & Others Versus Oriental Insurance Co. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
01-10-2020 The Oriental Insurance Company Limited, Kumbakonam, Represented by its Branch manager, Kumbakonam Versus Nirmala & Another High Court of Judicature at Madras
29-09-2020 Oriental College of Teacher Education, Calicut, Represented by Its Manager Versus The Regional Director, National Council for Teacher Education, New Delhi High Court of Kerala
29-09-2020 Oriental Insurance Co. Ltd., Raipur Versus Brahmanand Javvadi National Consumer Disputes Redressal Commission NCDRC
25-09-2020 Oriental Insurance Company Limited, Chennai Versus V. Sujatha & Others High Court of Judicature at Madras
22-09-2020 The Oriental Insurance Co. Ltd. Through- Its Divisional Manager, Chhattisgarh Versus Vivek Giri & Another High Court of Chhattisgarh
22-09-2020 The Oriental Insurance Co. Ltd. Through- Its Divisional Manager, Chhattisgarh Versus Vivek Giri & Another High Court of Chhattisgarh
21-09-2020 The Oriental Insurance Co. Ltd. Coimbatore & Another Versus N. Dhanalakshmi & Others High Court of Judicature at Madras
21-09-2020 Oriental Insurance Co. Ltd., New Delhi Versus M/s. Guptasons Jewellers & Gems Pvt. Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
15-09-2020 The Oriental Insurance Company Limited, Bengaluru Versus Vishwanatha & Another High Court of Karnataka
11-09-2020 The Divisional Manager, The Oriental Insurance Co. Ltd., Vellore Versus Karthika & Others High Court of Judicature at Madras
09-09-2020 The Oriental Insurance Company Ltd., Chennai Versus Usharani & Others High Court of Judicature at Madras
09-09-2020 Oriental College of Teacher Education, Represented by Its Manager, Calicut Versus The Regional Director, National Council for Teacher Education, New Delhi High Court of Kerala
03-09-2020 The Oriental Insurance Company Ltd., Divisional Office, Vellore Versus Lakshmi & Others High Court of Judicature at Madras
26-08-2020 Oriental Insurance Company Limited Versus Nand Kishore Sharma & Others High Court of Jammu and Kashmir
25-08-2020 The Branch Manager, The Oriental Insurance Co. Ltd., Tiruvannamalai Versus Palani & Another High Court of Judicature at Madras
19-08-2020 M/s. Oriental Engineers Versus State of Assam & Others High Court of Gauhati
06-08-2020 The Branch Manager, M/s Oriental Insurance Company Ltd., Kodungallur Versus M.M. Jose Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
27-07-2020 Oriental Insurance Co. Ltd. Through Its Duly Constituted Attorney, Oriental Insurance Co. Ltd., New Delhi Versus Vikash Kumar National Consumer Disputes Redressal Commission NCDRC
15-07-2020 Shiv Khorana (Advocate), Deceased Through LRs. Parveen Khorana Versus Oriental Insurance Company Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
07-07-2020 The Branch Manager, The Oriental Insurance Co. Ltd., Thiruvannamalai Versus Sajeetha & Others High Court of Judicature at Madras
01-07-2020 M/s. Gulabchand Shankar Versus Oriental Insurance Co. Ltd., Rajasthan & Another National Consumer Disputes Redressal Commission NCDRC
19-06-2020 Oriental Insurance Company Limited Versus K.M. Harish Kumar High Court of Karnataka
29-05-2020 Rakesh Midha Versus M/s. Oriental Fire Insurance Co. Ltd. High Court of Delhi
29-05-2020 The Oriental Benefit & Deposit Society Ltd, Rep. by its Director Gopakumar Versus R. Janaki & Another High Court of Judicature at Madras
22-05-2020 Union of India, Ministry of Corporate Affairs, New Delhi Versus Oriental Bank of Commerce, Gurgaon National Company Law Appellate Tribunal
20-03-2020 Oriental Insurance Company Limited Through Chief Manager Versus Arvind Kumar Jain National Consumer Disputes Redressal Commission NCDRC
19-03-2020 Oriental Bank of Commerce Versus Naveen Electrical & Others Debts Recovery Appellate Tribunal at Allahabad
12-03-2020 The Oriental Insurance Company Ltd., Udumalaipet Versus Arumugam & Others High Court of Judicature at Madras
12-03-2020 The Branch Manager, Oriental Insurance Company Limited, Tiruvannamalai Versus Poongavanam & Others High Court of Judicature at Madras
11-03-2020 The Manager, The Oriental Insurance Company Limited, Motor Third Party Claims Office, Chennai Versus K. Mani & Another High Court of Judicature at Madras
11-03-2020 Oriental Insurance Company Ltd. Versus Chhaju Ram & Others High Court of Himachal Pradesh
09-03-2020 The Branch Manager, M/s. Oriental Insurance Co. Ltd., Branch Office, Bangalore Versus Jayalakshmi & Others High Court of Judicature at Madras
09-03-2020 The Branch Manager, M/s The Oriental Insurance Company Ltd. Through Divisional Manager Versus Jayanti Devi & Others High Court of Jharkhand
06-03-2020 The Oriental Insurance Co., Ltd., Palghad, Kerala State Versus M. Arul @ Arulkumar & Others High Court of Judicature at Madras
06-03-2020 Poonam Devi & Others Versus Oriental Insurance Co. Ltd. Supreme Court of India
05-03-2020 The Divisional Manager, Oriental Insurance Company Limited, Vellore Versus R. Damodharan & Another High Court of Judicature at Madras
05-03-2020 Divisional Manager, Oriental Insurance Co. Ltd., Divisional Office, Mythe Estate, Kaithu, Shimla, Himachala Pradesh Versus Bir Singh Rana National Consumer Disputes Redressal Commission NCDRC
04-03-2020 The Divisional Manager, The Oriental Insurance Co. Ltd., Tiruvannamalai Versus Suresh Kumar & Others High Court of Judicature at Madras
03-03-2020 M/s. Deluxe Enterprises, H.P. Versus Oriental Insurance Company Ltd., Punjab National Consumer Disputes Redressal Commission NCDRC
03-03-2020 The Oriental Insurance Co.Ltd., Broadway, Chennai & Another Versus G. Saravanan & Another High Court of Judicature at Madras
02-03-2020 The Oriental Insurance Co. Ltd., Represented by its Manager, Dharmapuri Versus Venkatraman & Others High Court of Judicature at Madras
26-02-2020 The Oriental Insurance Company Limited, Chennai Versus M. Baby Rani & Others High Court of Judicature at Madras
25-02-2020 The Manager, The Oriental Insurance Co. Ltd., Hubli Versus Rukmini & Others High Court of Karnataka
24-02-2020 The Branch Manager, The Oriental Insurance Co. Ltd., Divisional Office at Puducherry Versus Prabu, Rajendran, Senthilkumar, Nagappan, Chandrasekar & Minor Balaji, Rep. by his mother & next friend Jothi & Others High Court of Judicature at Madras
20-02-2020 Oriental Insurance Company Ltd., Maharashtra Versus M/s. Dangi Financial & Management Consultancy Pvt. Ltd. Maharashtra National Consumer Disputes Redressal Commission NCDRC
18-02-2020 M/s. M.L. Spinners Pvt. Ltd., Haryana Versus Oriental Insurance Co. Ltd., Haryana & Another National Consumer Disputes Redressal Commission NCDRC
17-02-2020 Magma Fincorp Ltd., Kolkata Versus Oriental Insurance Co. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
14-02-2020 The Branch Manager, The Oriental Insurance Company Limited Versus S. Nagaraj & Others High Court of Judicature at Madras
12-02-2020 Oriental Insurance Co. Ltd. Versus National Bulk Handling Corporation Pvt. Ltd. Supreme Court of India
11-02-2020 Anandbhai Mansangbhai Chaudhury At Navin Paru Versus Oriental Insurance Company Limited Umiya Shopping Center, Gujarat National Consumer Disputes Redressal Commission NCDRC
07-02-2020 Rajankumar & Brothers (Impex) Versus Oriental Insurance Company Ltd. Supreme Court of India
06-02-2020 The Branch Manager, The Oriental Insurance Co.Ltd., Tiruvannamalai Versus Anjalai & Others High Court of Judicature at Madras
03-02-2020 Rajinder Singh Versus Oriental Insurance Co. Ltd. Regional Manager, Haryana National Consumer Disputes Redressal Commission NCDRC
30-01-2020 The Oriental Insurance Company Limited, Hindupur. Versus Mani & Others High Court of Judicature at Madras
30-01-2020 The Oriental Insurance Company Ltd. Through Its Regional Manager Versus Navrose & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
29-01-2020 Bhuma Infrastructure Pvt. Ltd. V/S Oriental Bank of Commerce Debts Recovery Tribunal Hyderabad
28-01-2020 Oriental Insurance Company Limited Versus M/s. J.K. Cement Works Supreme Court of India
27-01-2020 The Chief Regional Officer The Oriental Insurance Co. Ltd. Versus Pradip & Another Supreme Court of India
22-01-2020 The Branch Manager, Oriental Insurance Co. Ltd., Dharmapuri Versus Kamatchi & Others High Court of Judicature at Madras
22-01-2020 Oriental Metals Versus K. Faizal & Another High Court of Kerala
21-01-2020 Oriental Insurance Co. Ltd., Through Its Divisional Manager, Hathua Lahurabeer, Varanasi, U.P. & Others Versus M/s. Rizwan Export House & Others National Consumer Disputes Redressal Commission NCDRC
17-01-2020 Oriental Insurance Company Ltd., New Delhi Versus Manju Rathore & Another National Consumer Disputes Redressal Commission NCDRC
17-01-2020 Oriental Insurance Company Ltd, Orissa Versus Achhey Lal High Court of Chhattisgarh
16-01-2020 The Oriental Insurance Co. Ltd. Thodupuzha, Represented by Its Assistant Manager, Regional Office, Kochi Versus Salim & Others High Court of Kerala
15-01-2020 M/s. S.R. Bio Chem Versus Oriental Insurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
09-01-2020 Oriental Insurance Company Limited V/S Commissioner of Central Excise & Service Tax, Large Taxpayer Unit Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
08-01-2020 Shyam Lal Jayaswal Versus Branch Manager, Oriental Insurance Company Limited & Another Supreme Court of India
06-01-2020 M/s The Oriental Insurance Company Limited, Represented by the Divisional Manager Versus A.V. Rajaram Tamil Nadu State Consumer Disputes Redressal Commission Chennai
03-01-2020 Ramjan Jute Bag and Others. V/S Oriental Bank of Commerce and Others. Debts Recovery Tribunal Kolkata
03-01-2020 Oriental Bank of Commerce V/S Manik Malakar and Others. Debts Recovery Tribunal Kolkata
24-12-2019 M/s. E-Durables, Uttar Pradesh Versus Oriental Insurance Co. Ltd., Uttar Pradesh National Consumer Disputes Redressal Commission NCDRC
16-12-2019 Oriental Insurance Co. Ltd. Versus Srimati Devi & Others High Court of Jharkhand
10-12-2019 Divisional Manager, Oriental Insurance Co. Ltd., Erode Versus Manonmani & Others High Court of Judicature at Madras
05-12-2019 The Branch Manager, Oriental Insurance Co. Ltd., Hosur Versus Premkumar & Another High Court of Judicature at Madras
04-12-2019 M/s. Oriental Insurance Co. Ltd., Rep. By its Regional Manager, Chennai Versus M/s. Monotech Systems Ltd., Rep. By its Managing Director, Chennai High Court of Judicature at Madras
03-12-2019 The Oriental Insurance Co. Ltd., Chennai V/S Ramanamma & Others High Court of Judicature at Madras
18-11-2019 Oriental Insurance Co. Ltd Versus Jhamb Spark Colours Street Raja Raj Kalia National Consumer Disputes Redressal Commission NCDRC
15-11-2019 Oriental Insurance Co. Ltd Versus Parul Devi & Others High Court of Judicature at Allahabad
13-11-2019 The Oriental Insurance Co. Ltd. & Another Versus Dicitex Furnishing Ltd. Supreme Court of India
07-11-2019 Oriental Insurance Company Limited, Through its Divisional Manager Versus Habib Khaled Habib Mohammad & Others In the High Court of Bombay at Aurangabad
06-11-2019 The Oriental Insurance Co.Ltd. & Others Versus M/s. Gayatri Capital Ltd., Rep. by its Executive Director Finance Sh. K.P. Ravindranath & Another National Consumer Disputes Redressal Commission NCDRC



Directors
DIN Name Since
00647995 CHHAYABEN SUHASBHAI MEHTA 31-03-1973
00665227 SUHASBHAI VADILAL MEHTA 11-09-1967

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