OPERATIVE INDIA PRIVATE LIMITED

Activity: Business Services in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74300KA2008FTC048079 		ROC
RoC-Bangalore 		Incorporation Date
22-10-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Subsidiary of Foreign Company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
048079 		Registration Date
22-10-2008 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 2,65,000



Contact Information
E-Mail Address
indiafinance@operative.com
Registered Address
12th Floor, IBC Knowledge Park, Tower D, 4/1, Bannerghatta Main Road, Bhavani Nagar, Bengaluru Bangalore KA 560029 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to OPERATIVE INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 29-03-2021 18:42
26-02-2021 Police Officers Multi State Co-Operative Housing Society Limited Versus M/s. Indiabulls Estate Limited & Others National Consumer Disputes Redressal Commission NCDRC
17-02-2021 The Director, Indira Gandhi Co-operative Hospital Ltd., Kadavanthra P.O., Ernakulam Versus Abraham P. Simon & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-02-2021 Dr. Aji Raj & Others Versus Managing Director, Thiruvananthapuram Regional Co-Operative Milk Producers Union Ltd., Thiruvananthapuram & Others High Court of Kerala
12-02-2021 Vellanadu Service Co-Operative Bank, Represented by Secretary In Charge, Thiruvananthapuram Versus The Deputy Superintendent of Police, Nedumangad, Thiruvananthapuram & Others High Court of Kerala
12-02-2021 K. Ajitha Versus The Returning Officer, Election to The Pattanur Village Vanitha Co-Operative Society, Kolayad Unit Inspector, Office of The Asst. Registrar (General), Kuthuparamba & Others High Court of Kerala
10-02-2021 The Indrapur Seva Co. Operative Society Limited Versus Vagha Sar Seva Sahakari Mandli Limited & Others High Court of Gujarat At Ahmedabad
05-02-2021 The General Manager, Idukki District Co-operative Bank Ltd., Idukki & Another Versus Sunny Philipose, Vadakkedathu House, Kurichithanam P.O., Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
04-02-2021 Surthi Venkatesh Versus Election Committee, Somavamsha Shasatrarjuna Kshatriya Mutually Aided Co-Operative Thrift Society Ltd., Rep by its Committee Members & Others High Court of for the State of Telangana
02-02-2021 Babu Sebastian Versus Kottayam District Co-Operative Bank Employees Co-Operative Society Ltd. National Consumer Disputes Redressal Commission NCDRC
25-01-2021 General Manager, The Thalassery Co-Operative Rural Bank Ltd. F1263, Kannur Versus C. Mukundan, Retired Accountant, Thalassery Co-Operative Rural Bank Ltd, Kannur & Another High Court of Kerala
18-01-2021 U. Sundararajan Versus Joint Registrar of Co-operative Societies, In the Office of Joint Registrar, Ramanathapuram & Another Before the Madurai Bench of Madras High Court
12-01-2021 K.D. Sunil Versus The Authorized Officer Kerala State Co-Operative Bank Ltd., (Ekm District Co-Operative Bank), Kakkanad & Another High Court of Kerala
11-01-2021 Raghubhai Manjibhai Mungra Versus Jamnagar District Co. Operative Bank Ltd. & Another High Court of Gujarat At Ahmedabad
07-01-2021 Bharathi Co-operative Spinning Mills Limited, Represented by its Administrator, Tuticorin Versus The Presiding Officer, Labour Court, Tirunelveli & Another Before the Madurai Bench of Madras High Court
07-01-2021 The Pr. Commissioner of Income Tax Versus The Goa State Co-operative Bank Ltd. In the High Court of Bombay at Goa
05-01-2021 Thiruvalla Government Employees Co-Operative Bank Ltd., Represented by Its Secretary, D. Prasannakumar Versus V.K. Devarajan, Office Superintendent, Public Relations Section, Office of The General Manager, Thiruvalla & Others High Court of Kerala
23-12-2020 Primary Co-Operative Agricultural & Rural Development Bank Ltd., Reptd. by its Manager & Another Versus The Regional Commissioner & District Election Officer, Karnataka State Co-Operative Agricultural & Rural Development Bank Ltd., Bengaluru & Others High Court of Karnataka
22-12-2020 M.S. Jyothish, Member, The Government Secretariat Staff Housing Co-Operative Society, Thiruvananthapuram & Others Versus The Registrar of Co-Operative Societies, Office of the Registrar of Co-Operative Societies, Thiruvananthapuram High Court of Kerala
21-12-2020 The Kerala State Co-Operative Bank Ltd., Thiruvananthapuram, Represented by The Managing Director Versus The Court of Deputy Labour Commissioner, (Authority Under Payment of Gratuity Act 1972), Kozhiokde & Another High Court of Kerala
18-12-2020 Kochurani Jose Versus The Joint Registrar of Co-Operative Societies (General), Thrissur & Others High Court of Kerala
17-12-2020 K. Selvaraj, President, II 580, Primary Agricultural Co-operative Credit Society Limited, Villupuram & Another Versus State rep. by the Inspector of Police, Vigilance and Anti-Corruption, Villupuram & Another High Court of Judicature at Madras
17-12-2020 E.J. Augusthy & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Others High Court of Kerala
17-12-2020 S. Sethuraman Versus Joint Registrar of Co-operative Societies, Madurai Region, Madurai & Others Before the Madurai Bench of Madras High Court
07-12-2020 M. Ravindran Versus The Government of Tamil Nadu, Represented by its Secretary, Co-operative, Madras & Others High Court of Judicature at Madras
03-12-2020 Vinobha Bhave Nagar Godavari Adhyapak Co-operative Housing Society Ltd., Through its Secretary & Another Versus Central Railway, through its Dy. Chief Engineer (G) & Others High Court of Judicature at Bombay
03-12-2020 M.C. Sheejamol Versus Ernakulam District Co-Operative Bank Ltd. Thrikkakara, Represented By Its Secretary & Another High Court of Kerala
24-11-2020 M/s. Daryapur Shetkari Sahakari Ginning and Pressing Factory, a Society registered under Maharashtra Co-Operative Society, Through its Authorized signatory/Director Mahendra Versus The Assistant Commissioner of Income Tax, Amravati Circle, Ambapeth, Amravati In the High Court of Bombay at Nagpur
20-11-2020 Karnataka Telecom Department Employees Co-Operative Society Ltd. Rep. By Its President, Karnataka Versus Roopa Sathya Murthy & Others National Consumer Disputes Redressal Commission NCDRC
28-10-2020 Pr Commissioner of Income Tax, Having Office At Aayakar Bhavan, Panaji Goa Versus M/s. The Goa State Co-Operative Bank Ltd. In the High Court of Bombay at Goa
23-10-2020 V. Prabhakaran Nair & Another Versus Malayinkil Service Co-Operative Bank, Represented by its Secretary, K. Sreekantan Nair High Court of Kerala
21-10-2020 District Co-Operative Bank Ltd., Durga Branch, Through Its Branch Manager, Varanasi, U.P. Versus Leelawati Devi & Another National Consumer Disputes Redressal Commission NCDRC
15-10-2020 M/s. Anna Co-operative Spinning Mills Ltd., Represented by its Administrator Versus Employees' Provident Fund Appellate Tribunal, New Delhi & Another Before the Madurai Bench of Madras High Court
12-10-2020 The Management of Tamil Nadu Co-operative Milk Producers Federation limited, rep.by its Managing Director, Madhavaram, Nandanam Versus A. Nagappan High Court of Judicature at Madras
12-10-2020 The Registrar of Co-operative Societies (Housing), Veppery, Chennai & Another Versus N. Ravichandran High Court of Judicature at Madras
06-10-2020 S.S. Sundara Narasimhan Versus The Regional Deputy Registrar, Co-operative Societies Thanjavur, Office of the Regional Deputy Registrar, Thanjavur & Others Before the Madurai Bench of Madras High Court
05-10-2020 T.K. David Versus Kuruppampady Service Co-Operative Bank Ltd. & Others Supreme Court of India
01-10-2020 Vishaya Abdulla Versus Mapusa Urban Co-Operative Bank of Goa Ltd. In the High Court of Bombay at Goa
01-10-2020 R. Krishnaraj Versus The Joint Registrar, Co-operative Societies, Cuddalore & Others High Court of Judicature at Madras
28-09-2020 Uzhuva Service Co-Operative Bank Ltd., No A 305, Represented by its Secretary, Versus, Income Tax Officer, Alappuzha & Others High Court of Kerala
22-09-2020 The Visnagar Taluka Co-Operative Purchase & Sales Union Limited (Deleted) Versus District Registrar, Co-Op. Societies High Court of Gujarat At Ahmedabad
22-09-2020 The Management, Chandrapillai Valasai Primary Agricultural Co-operative Society, Represented by its Secretary, C.P. Valasai Post, Vazhapadi Taluk, Salem District Versus The Joint Commissioner of Labour, Collectorate Campus, Salem & Others High Court of Judicature at Madras
07-09-2020 District Co-Operative Bank Ltd. Durga Branch, Varanasi, Through Its Branch Manager & Another Versus Leelawati Devi & Others National Consumer Disputes Redressal Commission NCDRC
01-09-2020 M. Mangalasamy Versus The Registrar of Co-operative Societies (Housing), Nandanam, Chennai & Another High Court of Judicature at Madras
28-08-2020 S. Swaminathan Versus The Additional Registrar of Co-Operative Societies, (Sale Plan and Development), Chennai & Others Before the Madurai Bench of Madras High Court
26-08-2020 B.S. Shivaprasad Versus Mangalore Catholic Co-Operative Bank Ltd. High Court of Karnataka
14-08-2020 T.V. Maniyappan & Another Versus Pattanakkad Service Co-Operative Bank Ltd., Rep. by Its Secretary & Others High Court of Kerala
12-08-2020 Krishnamoorthy & Another Versus Chengalvarayan Co-operative Sugar Mills Ltd., Periyasevalai, Rep. by its Special Officer & Another High Court of Judicature at Madras
10-08-2020 Vipin K. Hari & Another Versus The Joint Registrar of Co-Operative Societies (General), Thrissur & Others High Court of Kerala
10-08-2020 Sri Kalakuteers Apartment Flat Owners Maintenance Mutually Aided Co-operative Society Limited, rep. by its Chief Promoter & Another Versus The State of Telangana, rep. by its Prl. Secretary Cooperation Dept., Secretariat, Hyd. & Others High Court of for the State of Telangana
10-08-2020 Maranalloor Milk Producers Co. Operative Society Ltd. Represented by Its Secretary, Thiruvananthapuram & Others Versus The Registrar /Director, Directorate of Dairy Development, Pattom & Others High Court of Kerala
04-08-2020 The Managing Committee, (Under Order of Suspension), The Vellathooval Service Co-Operative Bank Ltd., Represented by Its President Versus The Joint Registrar of Co-Operative Societies (General), Office of The Joint Registrar of Co-Operative Societies (General), Idukki & Others High Court of Kerala
04-08-2020 The Tamil Nadu Industrial Co-operative Bank (TAICO Bank), Represented by its Managing Director Versus R. Alex Sues & Another High Court of Judicature at Madras
30-07-2020 Gangapur Sahakari Sakhar Karkhana Ltd. Versus Maharashtra State Co-Operative Bank Ltd. & Another Debts Recovery Appellate Tribunal At Mumbai
29-07-2020 The Karassery Service Co-Operative Bank Ltd., Kozhikode, Represented by Its General Manager Versus State of Kerala, Represented by Secretary, Department of Co-Operative Societies, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
28-07-2020 Dr. Uma Suresh Versus The Authorised Officer, The National Co-Operative Bank Ltd., Bangalore & Others High Court of Karnataka
27-07-2020 Tirunelveli District Central Co-operative Bank Limited, rep. by its General Manager Versus The Joint Commissioner of Income Tax(TDS) Income Tax Department, Tirunelveli & Another Before the Madurai Bench of Madras High Court
21-07-2020 Kochurani Jose Versus The Joint Registrar Of Co-Operative Societies (General), Thrissur & Others High Court of Kerala
16-07-2020 Cheriyan Mathew, Member, The Kanakkary Service Cooperative Bank Limited & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Another High Court of Kerala
09-07-2020 New Nagpur Mahila Gramin Vikas Credit Co-Operative Society Ltd. & Another Versus Suman Balaji Thakre National Consumer Disputes Redressal Commission NCDRC
08-07-2020 Packiyalakshmi Versus Joint Registrar/Managing Director, The Central Co-operative Bank Limited, Tirunelveli & Another Before the Madurai Bench of Madras High Court
06-07-2020 B.A.S. Devi Prasad Versus The Telangana Co-operative Tribunal, Rep. by its Registrar High Court of for the State of Telangana
03-07-2020 All Orissa State Bank Officers Housing Co-Operative Society Versus State of Odisha & Others High Court of Orissa
01-07-2020 Sony India Pvt. Ltd. Mohan Co Operative Industrial Estate, New Delhi & Others Versus Jose George Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-06-2020 M.P. Satheesan, Senior Manager (Retired), Kannur District Co-Operative Bank, Kannur Versus The Kannur District Co-Operative Bank, Represented by General Manager, Kannur & Others High Court of Kerala
12-06-2020 Awadhesh Kumar Versus Multi State Co-operative Land Development Bank, Patna & Others High Court of Judicature at Patna
05-06-2020 Neralur Milk Producers Co-Operative Society Ltd. & Others Versus State of Karnataka & Others High Court of Karnataka
04-06-2020 Secretary, Keechery Service Co-Operative Bank Ltd. Ernakulam Versus P.M. Sajitha Nizar Alias Sajitha & Others High Court of Kerala
02-06-2020 A. Janakiraman Versus The Railway Employees Co-operative Credit Society Limited, rep. by its Chief Executive, Chennai & Others High Court of Judicature at Madras
01-05-2020 Sysco India Private Limited Versus Registrar of Co-Operative Societies, Gujarat State High Court of Gujarat At Ahmedabad
27-04-2020 Udyavara R. Acharya & Another Versus Jugal Kishor Jagannath Sharda Zenith Co-operative Housing Society Ltd. High Court of Judicature at Bombay
07-04-2020 H.M. Prakash Versus The State of Co-operative Election Authority, Represented by its Secretary & Others High Court of Karnataka
23-03-2020 State Co-operative Election Authority Versus Ishwar In the High Court of Bombay at Aurangabad
19-03-2020 Smitha & Others Versus Kerala Co-Operative Tribunal Thiruvananthapuram & Others High Court of Kerala
17-03-2020 P.B. Biju Versus The Managing Committee of The Vayyattupuzha Service Co-Operative Bank, Ltd No. Q 354, Represented by Its President, Pathanamthitta District & Others High Court of Kerala
16-03-2020 Jeevan Niwas Co-operative Housing Society Ltd. & Another Versus The State of Maharashtra through Department of Co-operation & Textiles, Mantralaya & Others High Court of Judicature at Bombay
12-03-2020 K.V. Raji Versus The Registrar of Co-Operative Societies, Thiruvananthapuram & Others High Court of Kerala
12-03-2020 M. Subramaniyan, President, Chennai Government Officers Co-operative Building Society Ltd., Chennai Versus The Registrar (Housing), Vepery, Chennai & Others High Court of Judicature at Madras
12-03-2020 Tirur Motor Transport Co-Operative Society Ltd., Represented by President, Tirur & Another Versus The Joint Registrar of Co-Operative Societies(General), Malappuram & Another High Court of Kerala
10-03-2020 Raveendran Nair Versus The State Co-Operative Election Commission, Represented by Its Secretary, Thiruvananthapuram & Others High Court of Kerala
06-03-2020 The Branch Manager, Hosdurg Primary Co-operative Agricultural and Rural Development Bank Ltd., Cheruvathur Branch Versus C.V. Raghavan @ Bhaskaran Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-03-2020 J.A. Murugan Versus The Registrar of Co-operative Societies, Kilpauk, Chennai & Another High Court of Judicature at Madras
04-03-2020 Managing Director Chhattisgarh State Co-Operative Bank Maryadit V/S Zila Sahkari Kendriya Bank Maryadit & Others Supreme Court of India
04-03-2020 Maria Goretti Beck - Maria Beck Versus Infant Jesus Co- operative Housing Society Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
02-03-2020 The Periyar District Consumer Co-Operative Wholesale Stores Ltd. No. AA467 Versus B. Balagopal (Died) Through Lrs. & Others Supreme Court of India
27-02-2020 N. Elangovan Versus The Deputy Registrar of Co-operative Societies, Krishnagiri & Others High Court of Judicature at Madras
27-02-2020 Mann Housing Development & Others V/S Paarijat Co-operative Housing Society Ltd. High Court of Judicature at Bombay
26-02-2020 N. Sasikala Versus The Joint Registrar of Co-operative Societies/Chairman Recruitment Bureau, Karur & Others Before the Madurai Bench of Madras High Court
26-02-2020 The Chennai Metropolitan Co-operative Housing Society Ltd., Chennai Versus The State of Tamil Nadu Rep.by its principal Secretary, Commercial Taxes and Registration Department, Chennai & Others High Court of Judicature at Madras
21-02-2020 Nagpur District Central Co-operative Bank Ltd. & Another Versus Union of India, through the Secretary, Ministry of Finance, New Delhi & Others In the High Court of Bombay at Nagpur
20-02-2020 Ummer Nechikkadan Versus Nilambur Co-Operative Urban Bank Ltd., Represented by Its Managing Director, Malappuram & Others High Court of Kerala
20-02-2020 Manohar Versus Assistant Registrar of Co-Operative Societies, Karwar & Others High Court of Karnataka Circuit Bench At Dharwad
17-02-2020 K.441 Brammadesam Primary Agricultural Co-operative Credit Society Limited, Rep. by its Secretary, G. Sundaram & Others Versus The Income Tax Officer, Ward -2 (5), Erode & Another High Court of Judicature at Madras
13-02-2020 Kerala Ayurvedic Co-Operative Society Ltd. Versus State of Uttarakhand & Others High Court of Uttarakhand
11-02-2020 N. Cristel John Versus The Manager, District Co-operative Bank, Parassala Branch & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-02-2020 S. Ramani Versus The District Registrar/Deputy Registrar of Co-operative, Office of the Co-operative Societies Deputy Registrar, Namakkal & Others High Court of Judicature at Madras
10-02-2020 Kolhapur District Central Co-operative Bank Ltd., Through its I/c. Asstt. Manager Rajendrakumar Shantinath Mithari Versus Indira Gandhi Mahila Sahakari Soot Girani Ltd., Ichalkarani & Others High Court of Judicature at Bombay
10-02-2020 The Registrar, The Co-operative Society, N.V. Natarajan Maligai & Others Versus M. Elango High Court of Judicature at Madras
05-02-2020 M. Sasidharan Versus The Kerala Co-Operative Tribunal, Thiruvananthapuram & Others High Court of Kerala
05-02-2020 Dhanbad Central Co-Operative Bank Ltd , Having Its egistered Office At Hirapur Versus Prabir Kumar Chatterjee High Court of Jharkhand
05-02-2020 N.V. Usha Versus Njarakkal Service Co-Operative Bank Ltd. High Court of Kerala



Directors
DIN Name Since
08566185 SHYAM KRISHNA 20-09-2019
07833512 PRASHANTH ARRIKKALA RAO 12-06-2017
06668022 VENUGOPAL HANUMA VENKATA GOTETI 26-08-2013
00499636 KHALID MUSHTAQ MOHAMMED 12-01-2015

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