OM APARTMENTS PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74899DL1972PTC006283 |
ROC RoC-Delhi |
Incorporation Date 04-09-1972 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 006283 |
Registration Date 04-09-1972 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address sameer@opbkgroup.com |
Registered Address G-6 & 7VIKRAM TOWER 16 RAJINDRA PLACE NEW DELHI DL 110008 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to OM APARTMENTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 29-03-2023 08:19
|
||
06-07-2000 | Municipal Corporation of Delhi Versus Om Apartments Private Limited | High Court of Delhi |
03-09-1999 | Om Joshi Apartments Flat Owners Co-op.Housing Society Ltd. & Others Versus Natwarlal D. Joshi (Dr.) & Others | High Court of Judicature at Bombay |
Directors |
||
DIN | Name | Since |
00209786 | RAJIV ABBI | 04-09-1972 |
05306480 | ADITYA ABBI | 26-09-2012 |
01726390 | SAMEER ABBI | 26-09-2012 |
India's most comprehensive litigation gathering and reporting.