Some PAST Judgements / Case Laws similar to OM ; CHIT FUNDS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-03-2021 23:05
|
22-02-2021 |
Om Narayan Tiwari Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
02-02-2021 |
O.M. Kareem Versus State of Kerala, Represented by Principal Secretary (Taxes), Government Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
07-01-2021 |
M/s. OM Sakthi Travels Private Limited Represented by its Director R. Saravanan Versus M/s. Subhameenakshi Auto Finance Rep. by its partner D.S. Senthivel, Madurai & Another |
High Court of Judicature at Madras |
05-01-2021 |
Hari Om @ Hero Versus State of U.P. |
Supreme Court of India |
29-10-2020 |
Om Electronics rep. by its proprietor B. Manthiram Versus State Tax Officer, Koyembedu Assessment Circle |
High Court of Judicature at Madras |
20-10-2020 |
M/s Sahara India Thru. Partner Om Prakash Srivastava & Another Versus U.O.I. Thru Secy. Ministry Of Labour, New Delhi & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
10-07-2020 |
Om Parkash Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
08-06-2020 |
Geeta Devi Versus Om Prakash & Others |
High Court of Judicature at Allahabad |
02-06-2020 |
Hari Om Gupta & Another Versus Jyoti Bhatia |
High Court of Judicature at Allahabad |
27-04-2020 |
Om Prakash & Another Versus Union of India & Another |
High Court of Delhi |
23-03-2020 |
Bayerische Motoren Werke AG Versus Om Balajee Automobile (India) Private Limited |
High Court of Delhi |
18-03-2020 |
M/s. Hari Om Buildmart Private Limited Versus Registrar Of Companies, NCT of Delhi & Haryana & Another |
National Company Law Tribunal New Delhi |
06-03-2020 |
Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2020 |
In The Matter of Anubhav Anilkumar Agarwal Versus Om Prakash Rohra & Others |
National Company Law Appellate Tribunal |
13-02-2020 |
Om Prakash Shrivastava Versus General Administration Department & Others |
High Court of Madhya Pradesh |
12-02-2020 |
M/s. Om Tara Maa Construction & Others Versus Alaka Roy |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-02-2020 |
Ajay Kumar Versus Om Prakash & Another |
High Court of Delhi |
11-02-2020 |
Pangajam Versus O.M. Saminathan & Others |
High Court of Judicature at Madras |
04-02-2020 |
Om Prakash Versus The Manager, Bajaj Allianz General Insurance Company Limited, Indore |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
30-01-2020 |
Om Prakash Versus Suresh Kumar |
Supreme Court of India |
30-01-2020 |
Dayanand (Now Deceased) Thr. his Lrs. Versus Om Wati & Others |
High Court of Delhi |
14-01-2020 |
Om Pal Singh Versus Disciplinary Authority & Others |
Supreme Court of India |
02-01-2020 |
Allahabad Bank V/S Om Sai Enterprises and Others. |
Debts Recovery Tribunal Patna |
24-12-2019 |
Principal Secretary, Department of Labour Versus Om Dayal Educational & Research Society & Others |
High Court of Judicature at Calcutta |
17-12-2019 |
M/s. D.R. Raanka Bros., Chennai Versus Om Prakash, Villupuram |
High Court of Judicature at Madras |
07-12-2019 |
Om Prakash Kapoor @ O.P. Kapoor Versus State Thru. Cbi, Bs & Fc, New Delhi |
High Court of Judicature at Allahabad |
21-11-2019 |
Sham Lal Chabba Versus Om Prakash & Others |
High Court of Himachal Pradesh |
21-10-2019 |
Om Parkash & Another Versus Amar Singh & Another |
Supreme Court of India |
23-09-2019 |
Om Prakash Bhatt & Others Versus State of Maharashtra, Through Government Pleader & Another |
High Court of Judicature at Bombay |
11-09-2019 |
Om Prakash Godara Versus State of Rajasthan |
High Court of Rajasthan |
02-09-2019 |
Shiv Lal Versus Om Parkash Kashyap |
High Court of Delhi |
14-08-2019 |
H.S. Om Prakash (deceased) & Another Versus Anjani Ranjit |
High Court of Judicature at Madras |
14-08-2019 |
Sudera Realty Private Limited Versus Om Prakash Chachan (Agarwal) & Others |
High Court of Judicature at Calcutta |
07-08-2019 |
Om Parkash Versus Saroj Bala |
High Court of Himachal Pradesh |
06-08-2019 |
Rohit Rajpal Versus Om Prakash Sewani & Another |
High Court of Delhi |
25-07-2019 |
Om Prakash Versus Amit Choudhary & Others |
High Court of Delhi |
24-07-2019 |
Kanta Yadav Versus Om Prakash Yadav & Others |
Supreme Court of India |
17-07-2019 |
Om Tara Maa Construction & Others Versus Alaka Roy |
National Consumer Disputes Redressal Commission NCDRC |
05-07-2019 |
O.M. Dasan Versus The Manager, New India Assurance Company, Eranhipalam, Nadakkavu, Kozhikkode |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
05-07-2019 |
Adv Om Versus The State of Maharashtra through its Secretary, School Education and Sports Department & Others |
High Court of Judicature at Bombay |
01-07-2019 |
U.P. State Road Transport Corporation Versus Sri Om Prakash Tyagi & Others |
High Court of Judicature at Allahabad |
10-06-2019 |
Om Sri Bhavani Amman Temple Periyapalayam, Uthukottai Taluk, Thiruvellore Versus The District Collector, Thiruvellore District & Others |
High Court of Judicature at Madras |
29-05-2019 |
State Versus Om Prakash |
High Court of Delhi |
22-05-2019 |
Om Parkash Versus Mohinder Sachdeva |
High Court of Punjab and Haryana |
16-05-2019 |
Om Prakash Versus State of U.P. |
High Court of Judicature at Allahabad |
02-05-2019 |
Om Prakash Shukla, Dead Through Lrs, Vandana Shukla & Others Versus Ramkrishna Tiwari & Others |
High Court of Chhattisgarh |
15-04-2019 |
Om Prakash Ram Versus The State of Bihar & Others |
Supreme Court of India |
11-04-2019 |
Om Prakash Singh Versus State (Govt of NCT) of Delhi |
High Court of Delhi |
05-04-2019 |
Om Prakash & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
04-04-2019 |
Om Prakash Versus State |
High Court of Delhi |
02-04-2019 |
Reliance General Insurance Co. Ltd Versus Om Prakash Yadav & Others |
High Court of Delhi |
29-03-2019 |
Om Prakash & Another Versus State of Haryana |
Supreme Court of India |
27-03-2019 |
Municipal Corporation, Jalandhar Versus Om Parkash |
High Court of Punjab and Haryana |
13-03-2019 |
Om Prakash & Another Versus Vidya Sagar & Others |
High Court of Himachal Pradesh |
12-03-2019 |
Om Shivay @ Kallu Versus State |
High Court of Delhi |
01-03-2019 |
Commissioner of Customs, Cochin Versus Om Prakash Khatri, Director, Panna Gold Impex Ltd., Mumbai & Others |
High Court of Kerala |
28-02-2019 |
Om Prakash Aggarwal Versus Raj Kumar Mittal |
High Court of Delhi |
25-02-2019 |
Om Prakash Chauhan (Since Deceased) Thr Lrs. Versus Union of India & Others |
High Court of Delhi |
18-02-2019 |
Jai Kumar Sao Versus Om Narayan Singh |
High Court of Chhattisgarh |
22-01-2019 |
Om Prakash Chhabra Versus M/s. Unitech Limited |
National Consumer Disputes Redressal Commission NCDRC |
21-01-2019 |
Dr. O.M. Balraj, (Medico-legal), Ernakulam Medical Centre & Others Versus Sudha Ravi & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-01-2019 |
Sikandar Yadav & Others Versus Om Prakash Yadav @ Jai Prakash Yadav @ Prakash Yadav & Others |
High Court of Judicature at Patna |
21-01-2019 |
Narendra Kumar Berlia Versus Om Prakash Berlia & Others |
High Court of Judicature at Calcutta |
01-01-2019 |
Om Pal Singh & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
26-12-2018 |
Naresh Kumar Versus Om Prakash Rakta |
High Court of Himachal Pradesh |
24-12-2018 |
Om Prakash Nand Kishor Singh Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
20-12-2018 |
Hari Om @ Dhola Versus State of Haryana |
High Court of Punjab and Haryana |
10-12-2018 |
Hindu Society of Metropolitan Chicago, Hari Om Mandir Versus United India Insurance Company Ltd. & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
29-11-2018 |
Om Prakash Manchanda Versus D.M. Collector, Kanpur Nagar |
High Court of Judicature at Allahabad |
22-11-2018 |
Om Sakthi Real Estate by Partners & Others Versus Superintending Engineer, Tamil Nadu Electricity Board, Kancheepuram Electricity Division Circle & Others |
High Court of Judicature at Madras |
31-10-2018 |
Om Prakash Pathak Versus Distt Inspector of Schools |
High Court of Judicature at Allahabad |
30-10-2018 |
Om Prakash Sharma Versus Legislative Assembly of the National Capital Territory of Delhi Thr Secretary & Another |
High Court of Delhi |
26-10-2018 |
GE Money Financial Services Limited Versus Om Prakash Suri |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
12-10-2018 |
Om Prakash Agarwal Since Deceased Thr. Lrs. & Others Versus Vishan Dayal Rajpoot & Another |
Supreme Court of India |
09-10-2018 |
Om Parkash Sharma Versus Income Tax Officer, Ward - Iii(3) |
Income Tax Appellate Tribunal Amritsar |
04-10-2018 |
Om Kar Mahole Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
03-10-2018 |
Vijay Kumar & Others Versus Om Parkash |
Supreme Court of India |
26-09-2018 |
Ito (Exemptions), Ghaziabad Versus M/s. Om Charitable Trust, Meerut |
Income Tax Appellate Tribunal Delhi |
23-08-2018 |
Assistant Commissioner of Income Versus M/s. Om Metal Infraproject |
Income Tax Appellate Tribunal jaipur |
21-08-2018 |
Om Prakash Versus State |
High Court of Delhi |
06-08-2018 |
Om Prakash Pandey Versus Ram Prakash Pandey |
High Court of Delhi |
06-08-2018 |
Regional Director, Southern Region Versus Om Shakthy Agencies (Madras) Pvt. Ltd. |
National Company Law Appellate Tribunal |
31-07-2018 |
Raj Prakash Nayyar Versus Om Parkash Nayyar |
High Court of Delhi |
24-07-2018 |
Om Prakash Makkad, District- Jashpurnagar Versus Tajim Khan & Others |
High Court of Chhattisgarh |
24-07-2018 |
Suresh Garodia Versus Om Parkash |
High Court of Delhi |
23-07-2018 |
Om Prakash & Others Versus Shiv Mandir Dharamshala Rajputana Gomail Kshatriya Prabandhak Committee Regd. & Others |
High Court of Delhi |
21-07-2018 |
Om Parkash Nargotra Versus Musra Begum |
High Court of Jammu and Kashmir |
20-07-2018 |
Seema Bai Halwai & Another Versus Om Prakash |
High Court of Madhya Pradesh |
11-07-2018 |
Om Prakash Singh Versus The State of Bihar & Others |
Supreme Court of India |
06-07-2018 |
Rajesh Dogra Versus Om Parkash |
High Court of Jammu and Kashmir |
05-07-2018 |
Rajasthan State Seeds Corporation Ltd. & Another Versus Om Prakash |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2018 |
Ranjan Sood Versus Om Parkash |
High Court of Punjab and Haryana |
29-05-2018 |
United India Insurance Co. Ltd. Versus Om Parkash |
National Consumer Disputes Redressal Commission NCDRC |
25-05-2018 |
Saurabh Sharma Versus Om Wati & Others |
High Court of Delhi |
11-05-2018 |
Sachida Nand Singh Versus M/s. Om Nirman & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
10-05-2018 |
State of Rajasthan Versus Om Prakash Purohit & Others |
High Court of Rajasthan Jodhpur Bench |
10-05-2018 |
Om Hari Sirohi Versus Food Corporation of India & Others |
High Court of Delhi |
01-05-2018 |
Surender Versus Om Prakash & Others |
National Consumer Disputes Redressal Commission NCDRC |
16-04-2018 |
Om Prakash Versus Rajiv Kumar |
High Court of Delhi |
06-04-2018 |
Sanjeev Chugh (Deceased) through his LRS Versus Om Prakash Batra & Another |
High Court of Delhi |