OIL MANUFACTURING CO PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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CIN U51900MH1957PTC010873 |
ROC RoC-Mumbai |
Incorporation Date 14-05-1957 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010873 |
Registration Date 14-05-1957 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address mrlaccounts@gmail.com |
Registered Address CO OP INS BLDG 1ST FLRSIR P M ROAD FORT MUMBAI MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to OIL MANUFACTURING CO PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-05-2022 13:38
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26-03-2014 | G.C. Cones & Tube Manufacturing Co. Versus Nursingh Paper & Oil Mill Pvt. Ltd. | High Court of Rajasthan |
19-07-2012 | Indian Oil People's Cooperative Group Housing Ltd. Versus Official Liquidator In Charge Of Ahmedabad Manufacturing | High Court of Gujarat At Ahmedabad |
18-09-1958 | Premchand Manickchand Versus Fort Gloster Jute Manufacturing Co.Ltd.(Oil Mill) | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
08151432 | ADITYA DAND DINESH | 31-08-2019 |
00028798 | KANTABEN MULJI LODAYA | 07-01-1988 |
00028577 | JAYSHREE KANTILAL DAND | 07-01-1988 |
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