OF WATER PRIVATE LIMITED

Activity: Trading in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909MH2018PTC317142 		ROC
RoC-Mumbai 		Incorporation Date
16-11-2018
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
317142 		Registration Date
--- 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
22-08-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 4,00,000
Paid Up Capital
Rs. 4,00,000



Contact Information
E-Mail Address
filtraw@gmail.com
Registered Address
16,Floor-6,Plot-27, Balaji Sadan, K. A. Subramanyam Marg,Brahmanwada,King Circle MATUNGA, MUMBAI Mumbai City MH 400019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to OF WATER PRIVATE LIMITED

Last Checked Past / Closed Litigation On 18-01-2021 23:34
05-01-2021 S. Venupriya & Others Versus Bangalore Water Supply & Sewerage Board, Rep. by its Chief Administrative Officer Cum Secretary, Bangalore & Others High Court of Karnataka
23-12-2020 T.V. Pallanee Versus State of Tamil Nadu, Rep. by Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Another High Court of Judicature at Madras
24-11-2020 N.V. Sajikumar Versus State of Tamil Nadu, Rep. by the Secretary to Govt. Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
24-11-2020 Dular Singh Sinha Versus State of Chhattisgarh Through The Secretary, Water Resources Department, Mantralaya New Raipur, Chhattisgarh & Others High Court of Chhattisgarh
23-11-2020 Jadab Chandra Mazumdar Versus The State of Assam Rep. By The Comm. And Secy. to The Govt. of Assam, Water Resource Deptt., Dispur, Guwahati & Others High Court of Gauhati
18-11-2020 S.C. Mangalam Versus The Government of Tamil Nadu Rep. by its Secretary to Government Municipal Administration & Water Supply Dept., Chennai & Another High Court of Judicature at Madras
12-10-2020 The Correspondent, Vikaasa School, Madurai Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Department of Municipal Administration & Water Supply, Chennai & Others Before the Madurai Bench of Madras High Court
14-09-2020 Avinashi Town People Welfare Development Association, Rep. by its President P. Vijay Anand Versus The Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others High Court of Judicature at Madras
04-09-2020 Natarajan Versus The State of Tamil Nadu, Rep by its Secretary to Govt. Dept. of Municipal Admin & Water Supply, City V, Chennai & Others High Court of Judicature at Madras
24-08-2020 The Director of Income-Tax International Taxation, Bangalore & Another Versus The Executive Engineer, M/s. Bangalore Water Supply & Sewerage Board, Bangalore & Another High Court of Karnataka
14-08-2020 M/s. Tide Water Oil Company (India) Ltd., Rep. By Mr. R. Venugopal Versus The Regional Director, Employees State Insurance Corporation, Regional Office, Chennai & Others High Court of Judicature at Madras
05-08-2020 Velan & Others Versus The Junior Engineer, Public Works Department/ Water Resources Department, Thanjavur District Before the Madurai Bench of Madras High Court
03-08-2020 G. Jayasri Versus The State, Rep. By the Principal Secretary to the Government, Municipal Administration & Water Supply Dept., Chennai & Others High Court of Judicature at Madras
03-08-2020 R. Padmavathy Versus The Junior Engineer, Water Resources Organization, Public Works Department, Thanjavur Before the Madurai Bench of Madras High Court
27-07-2020 K. Ravikumar Versus State of Kerala, Represented by Secretary to Government, Department of Water Resources, Secretariat, Thiruvananthapuram & Others High Court of Kerala
01-07-2020 P. Kumaresan Versus The State of Tamilnadu, rep.by its Secretary to Government, Municipal Administration & Water Supply Dept., Chennai & Another High Court of Judicature at Madras
29-06-2020 V. Veiluntha Rajan Versus Government of Tamil Nadu, Represented by Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
19-05-2020 The Konkan Irrigation Development Corporation, Water Resources Department, Sinchan Bhavan, Kopri Colony, Thane (West) & Others Versus M/s. F.A. Enterprises & Others High Court of Judicature at Bombay
23-03-2020 Kerala Bottled Water Manufacturers Association (KBWA), Represented by Its President, Eastern Corporate Office, Kohi & Another Versus State of Kerala, Represented by Secretary, Environment Department, Secretariat, Thiruvananthapuram & Another High Court of Kerala
23-03-2020 B. Sivakumar & Another Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
16-03-2020 T. Selvarasu & Others Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
06-03-2020 Balubha Ashabhai Manek & Others Versus Gujarat Water Supply & Sewarage Board & Others High Court of Gujarat At Ahmedabad
06-03-2020 Ganesh Versus State of Karnataka Department of Public Works, Ports & Inland Water Transport, Rep. by its Secretary, Bengaluru & Others High Court of Karnataka
05-03-2020 Taizuddin Ahmed Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Water Resource, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-02-2020 Joy Barman Versus The Union of India, Represented by the Secretary Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-02-2020 The Theosophical Society, Represented by its General Manager, S. Harihara Raghavan Versus Chennai Metropolitan Water Supply and Sewerage Board, Represented by its Chairman & Managing Director & Others High Court of Judicature at Madras
26-02-2020 P. Thandapani Versus The State of Tamil Nadu Rep. by the Secretary to Government Department of Municipal Administration and Water Supply, Chennai & Others High Court of Judicature at Madras
24-02-2020 R. Thirupathi & Others Versus The Additional Chief Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
18-02-2020 V. Saroja Versus The Government of Tamil Nadu, rep.by its Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
14-02-2020 Udaya Kumar Versus Executive Engineer, Kerala Water Authority, Ph Division, Aluva & Others High Court of Kerala
22-01-2020 P. Gnanamuthu (Deceased petitioner) & Another Versus The Secretary to Government, Municipal Administration & Water Supply (TP4) Department, Chennai & Another Before the Madurai Bench of Madras High Court
20-01-2020 B. Kumar & Others Versus The Government of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
10-01-2020 Harbour Water Suppliers Company Pvt. Ltd. & Others Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
08-01-2020 R. Subramanian Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
03-01-2020 St. Joseph's Boy's Anglo Indian Higher Secondary School, Rep. by its Correspondent, Coonoor, Nilgiris Versus The Secretary, Department of Municipal Administration & Water Supply, The Government Secretariat, Chennai & Others High Court of Judicature at Madras
16-12-2019 Babul Sarkar & Others Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-12-2019 Palanikumar Versus The Assistant Engineer(Water Resource Department), Irrigation Section, Public Works Department, Kanyakumari & Another Before the Madurai Bench of Madras High Court
29-11-2019 V. Thamilvendan & Others Versus The Executive Engineer Tamil Nadu Water Supply and Drainage Board, Maintenance Division, Thiruvarur & Others High Court of Judicature at Madras
26-11-2019 Prasanta Kumar Das & Others Versus Union of India, Represented by the Secretary, Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
25-11-2019 K.M. Zareen Beevi Versus The Chennai Metropolitan Water Supply & Sewerage Board, Represented by its Chairman, Chennai & Others High Court of Judicature at Madras
21-11-2019 Synjukta Lyndem, Assistant Research Officer & Others Versus Union of India, Represented by its Secretary Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-11-2019 M/s. Laxmi Civil Engineering Services Pvt. Ltd. Versus Kerla Water Authority High Court of Kerala
08-11-2019 State of Kerala, Represented by The Secretary to The Government, Water Resources Department, Government Secretariat, Thiruvananthapuram Versus N.U. Paulose (Died), Government Contractor, Mulamthuruthy, Ernakuam & Others High Court of Kerala
06-11-2019 Ministry of Water Resources & Others Versus Shreepat Rao Kamde Supreme Court of India
05-11-2019 The Executive Engineer, Tamilnadu Water Supply and Drainage Board, Rural Water Supply Division, Theni & Others Versus The Inspector of Labour, Theni & Others Before the Madurai Bench of Madras High Court
05-11-2019 Ambrushi Shrirang Chavan & Others Versus The State of Maharashtra, Through Its Principal Secretary, Rural Development and Water Conservation Department & Others In the High Court of Bombay at Aurangabad
04-11-2019 State of Kerala, Represented by The Secretary to Government, Water Resources (Ground Water) Department, Government Secretariat, Thiruvananthapuram & Another Versus Rajendran, Store in Charge, Office of Assistant Executive Engineer, Central Workshop & Stores, Ground Water Department, Kureepuzha, Kollam High Court of Kerala
04-11-2019 A. AmbikaVersus The Tamilnadu Water Supply & Drainage Board, By its Managing Director, Chennai & Others High Court of Judicature at Madras
28-10-2019 M.A. Abdul Rasheed Versus The General Manager, District Industries Centre Water Works Compound, Vellayambalam, Thiruvananthapuram High Court of Kerala
23-10-2019 The Managing Director, Tamil Nadu Water Supply & Drainage Board, Chepauk, Chennai & Another Versus K. Sekar & Others High Court of Judicature at Madras
21-10-2019 K. Kamalam Versus The Principal Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
01-10-2019 Kanhaiyalal Shyamlal Dhawade & Others Versus The State of Maharashtra Through its Secretary, Department of Rural Development and Water Conservation Mantralaya & Others In the High Court of Bombay at Nagpur
30-09-2019 Rajesh Chamanlal Tank Versus Narmada Water Resource & Kalpsar Department High Court of Gujarat At Ahmedabad
27-09-2019 Madura Vinayagar Kudiyiruppor Nalasangam, Represented by its Secretary, Mohideen Bawa Versus The State of Tamil Nadu, Represented by its Principal Secretary, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
26-09-2019 Madurai Corporation Sanitary Inspectors & Sanitary Officers Welfare Association, Through its President, S. Murugan Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
25-09-2019 Rakhi Zacharia Versus Kerala Water Authority, Kottayam, Rep.by Assistant Executive Engineer, PH Sub Division, Kerala Water Authority, Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
25-09-2019 The Special Tahsildar, Land Acquisition, Chennai City Water Ways Scheme, Chennai Versus K. Kannaki & Another High Court of Judicature at Madras
09-09-2019 JITF Water Infrastructure Limited Versus MSME Commissionerate & Others High Court of Gujarat At Ahmedabad
05-09-2019 Water and Land Management Institute, Kanchanwadi, Aurangabad, (Original Through its Director General & Others Versus Sudhakar Namdeo Gaikwad & Others In the High Court of Bombay at Aurangabad
08-08-2019 Hazari Lal Versus Superintending Canal Officer, Bhakra Water Services, Sirsa & Others High Court of Punjab and Haryana
26-07-2019 B.S. Dalayath Versus Bangalore Water Supply & Sewerage Board, Bangalore & Others High Court of Karnataka
23-07-2019 Kerala Water Authority, represented by the Managing Director, Jala Bhavan, Thiruvananthapuram & Another Versus A.R. Sajeen Ragh Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
12-07-2019 Maya Devi Darjee Versus Executive Engineer, Central Water Commission, Sikkim Investigation Division High Court of Sikkim
14-06-2019 Maurice C.P. Devakaram Versus State of Tamil Nadu Represented by its Secretary to Government Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
10-06-2019 D. Krishnan Versus The State of Tamil Nadu, Rep. by its Secretary to Government Tamil Nadu Municipal Administration, and Water Supply Department, Chennai & Others High Court of Judicature at Madras
03-06-2019 The Assistant Engineer, Kerala Water Authority, Adoor & Another Versus Madhusoodhanan Pillai Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-05-2019 Assistant Engineer, Kerala Water Authority, Thiruvalla, Pathanamthitta District Versus P.P. Abdul Khader Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
30-04-2019 P. Mayilsamy Versus The Superintending Engineer, Public Works Department, Water Resource Department, Parambikulam-Aliyar Basin Circle, Pollachi High Court of Judicature at Madras
30-04-2019 Gammon India Limited, Mumbai Versus Chennai Metropolitan Water Supply & Sewerage Board, Chindadripet, Chennai & Others High Court of Judicature at Madras
27-04-2019 A.B. Gurumani Versus The Government of Tamil Nadu, Rep., by the Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
22-04-2019 K. Murugan Versus The Government of Tamil Nadu, Rep. by the Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
17-04-2019 Stephanus De Lange No Versus The Minister of Water & Environmental Affairs Supreme Court of Appeal of South Africa
17-04-2019 Stephanus De Lange No Versus The Minister ff Water & Environmental Affairs Supreme Court of Appeal of South Africa
16-04-2019 G. Sivaprakasam, Thiruvannamalai Versus The Executive Engineer, Tamil Nadu Water Supply & Drainage Board, Thiruvannamalai & Another High Court of Judicature at Madras
15-04-2019 R. Madhavi Versus The Superintending Engineer (South), Enquiry Officer, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai & Another High Court of Judicature at Madras
11-04-2019 M.C.S. Rammanohar Versus The Engineer in Chief (Water Resources Department) & Chief Engineer(General) Public Works Department, (WRD) Chepauk, Chennai & Others High Court of Judicature at Madras
09-04-2019 O. Durai Versus The Secretary to Government of Tamil Nadu, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
09-04-2019 M. Kishore Kumar Versus Managing Director, Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Another High Court of Judicature at Madras
28-03-2019 M/s. Mahalaxmi Purified Drinking Water Rep. by its Proprietor S. Vijay Kumar Versus Telangana State Southern Power Distribution Company Limited (TSSPDCL), rep. by its Chief General Manager (Commercial), Hyderabad & Others High Court of for the State of Telangana
27-03-2019 J. Alphonse Versus The Government of Tamil Nadu, Rep. by the Principal Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
20-03-2019 Chicago Constructions International Pvt Ltd., Thiruvananthapuram, Represented by Its Managing Director S. Mohanakumar Versus State of Kerala, Represented by Its Secretary to Government, Water Resources Department, Thiruvananthapuram & Others High Court of Kerala
19-03-2019 M. Murugesan Versus The Managing Director, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai & Another High Court of Judicature at Madras
19-03-2019 B.M. Venkataramanagowda & Others Versus Executive Engineer, Public Works Port & Inland Water Transport Department & Others High Court of Karnataka
18-03-2019 Asha Under Water Services Pvt. Ltd. & Others Versus The State of Maharashtra Through The Principal Secretary Forest & Revenue Dept. & Others High Court of Judicature at Bombay
14-03-2019 K. Gopinath Versus The Secretary, Municipal Administration & Water Supplies Department, Chennai & Others High Court of Judicature at Madras
11-03-2019 P. M. Scott, Presently working as Chief Engineer, WC B & BBO, Central Water Commission, Shillong Versus Union of India, Through its Secretary, Govt. of India, Ministry of Water Resources, River Development & Ganga Rejuvenation Sharam Shakti Bhawan, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
04-03-2019 M. Gunasekaran Versus The State of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supplies Department, Chennai & Others High Court of Judicature at Madras
21-02-2019 R.N. Parameshwarappa Versus The State of Karnataka, Department of Water Resources, & Others High Court of Karnataka
19-02-2019 S. Ravishankar Versus Government of Tamil Nadu, Represented by the Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
19-02-2019 K. Rajaraman Versus Government of Tamil Nadu, Represented by the Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
19-02-2019 Arumaiselvi Versus Chairman/Managing Director, Chennai Metro Water Supply and Sewerage Board, Chennai & Another High Court of Judicature at Madras
15-02-2019 Neetha Joy Versus State of Kerala, Represented by The Secretary, Water Resources Department, Government Secretariat, Thiruvananthapuram & Another High Court of Kerala
13-02-2019 Rafikkha Versus The State of Maharashtra, Through Secretary Rural Development & Water Conservation Department & Others In the High Court of Bombay at Aurangabad
12-02-2019 Gibbston Community Water Company 2014 Limited Versus Tomanovich Holdings Limited Court of Appeal of New Zealand
06-02-2019 V. Ranganathan Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
29-01-2019 P. Santhosh Joseph & Another Versus The Principal Secretary to Government, Municipal Administration & Water Supply Dept., Chennai & Others Before the Madurai Bench of Madras High Court
28-01-2019 Anna Perunthu Nilaya Vattara Viyaparikal Nala Sangam, Represented by the President, N.K. Annarajan Versus The State of Tamil Nadu, Rep. by the Secretary, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
28-01-2019 The Chief Engineer, Public Works Department, Water Resources Organisation, Chennai Region, Chepauk, Chennai & Others Versus M/s. Prakash Constructions, Rep. by its Proprietor S. SivaPrakash High Court of Judicature at Madras
24-01-2019 N. Yanose Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Department of Municipal Administration & Water Supply, Chennai & Others Before the Madurai Bench of Madras High Court
24-01-2019 Sunset Bazaar Vyabarigal Nala Sangam, Rep. by its President, Thangasamy Versus The Secretary to Government, Municipal Administration & Water Supply Department, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court



Directors
DIN Name Since
03506163 KETAN BHUPENDRA KHANT 16-11-2018
02863579 SANJIV NANDA 16-11-2018

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