O LIFE PRIVATE LIMITED

Activity: Trading in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AABCO7894G1ZZ 		PAN No
AABCO7894G
CIN
U52399PN2013PTC146147 		ROC
RoC-Pune 		Incorporation Date
01-02-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
146147 		Registration Date
01-02-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 300,00,000
Paid Up Capital
Rs. 300,00,000



Contact Information
E-Mail Address
rathigovind23@gmail.com
Registered Address
1304/3 SHUKRAWAR PETH NR. TELEPHONE EXCHANGE Pune Pune MH 411002 IN





Some PAST Judgements / Case Laws similar to O LIFE PRIVATE LIMITED
27-07-2020 Tata AIG Life Insurance Co. Ltd., Maharashtra Versus Mampi Dhar (Gosh) & Another National Consumer Disputes Redressal Commission NCDRC
24-07-2020 Gurbax Singh Banga Versus Aviva Life Insurance Co. India Pvt. Ltd., Punjab & Others National Consumer Disputes Redressal Commission NCDRC
22-07-2020 Reliance Nippon Life Insurance Co. Ltd., Maharashtra Versus Sujoy Chatterjee National Consumer Disputes Redressal Commission NCDRC
21-07-2020 SBI Life Insurance Co. Ltd., West Bengal Versus Kajari Gayen & Another National Consumer Disputes Redressal Commission NCDRC
10-07-2020 Life Insurance Corporation of India Through Its Additional Secretary (Legal), New Delhi Versus Anil Laxman Matade National Consumer Disputes Redressal Commission NCDRC
02-07-2020 Life Insurance Corporation of India, through Manager (L & HPF), (CG) Versus Dhanya Kumar Jain & Others High Court of Chhattisgarh
26-06-2020 Reliance Nippon Life Insurance Co. Ltd. & Another Versus Sajal Kumar Banerjee National Consumer Disputes Redressal Commission NCDRC
26-06-2020 Reliance Life Insurance Co. Ltd. & Another Versus Girijabai & Others National Consumer Disputes Redressal Commission NCDRC
09-06-2020 Cry for Life Society, Thrissur, Represented by Its President, E.C. George & Others Versus Union of India, Represented by The Cabinet Secretary, New Delhi & Others High Court of Kerala
05-06-2020 Vinita Sethi Versus ICICI Prudential Life Insurance Company Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
29-05-2020 The State of Kerala, Represented by Secretary To Government, Forest & Wild Life Department, Thiruvananthapuram & Others Versus Vishalakshi Amma High Court of Kerala
24-04-2020 Rare Metabolics Life Sciences Pvt. Ltd. & Another Versus Matrix Labs High Court of Delhi
20-04-2020 Liberty Group Limited t/a Liberty Life Versus K & D Telemarketing & Others Supreme Court of Appeal of South Africa
17-04-2020 Diljit Singh Bindra Versus Life Insurance Corporation of India Supreme Court of India
20-03-2020 Branch Manager, Bajaj Allianz Life Insurance Co. Ltd., Punjab & Others Versus Dalbir Kaur National Consumer Disputes Redressal Commission NCDRC
13-03-2020 Dr. Rajesh Jhorawat Versus Life Cell International Pvt. Ltd., Kancheepuram & Another National Consumer Disputes Redressal Commission NCDRC
13-03-2020 Ashawati Singh & Others Versus Life Insurance Corporation off India, Thrpugh Divisional Manager, Allahabad National Consumer Disputes Redressal Commission NCDRC
03-03-2020 Life Insurance Corporation Of India Through Its Additional Secretary(Legal), New Delhi Versus Raj Vilas Dongre & Others National Consumer Disputes Redressal Commission NCDRC
28-02-2020 ICICI Prudential Life Insurance Company Limited, Represented by its Authorised Signatory & Others Versus Chittipolu Uma Telangana State Consumer Disputes Redressal Commission Hyderabad
25-02-2020 Life Insurance Corporation of India Versus Mukesh Poonamchand Shah Supreme Court of India
20-02-2020 Life Insurance Corporation of India, Through its Manager (L & HPF) Versus Meera Mehbubani Delhi State Consumer Disputes Redressal Commission New Delhi
14-02-2020 HDFC Standard Life Insurance Co. Ltd. Versus Gangineni Vasundhara National Consumer Disputes Redressal Commission NCDRC
13-02-2020 Life Insurance Corporation of India Through Its Zonal Manager, Life Insurance Corporation Of India, New Delhi Versus Rajendra Sudamrao Shinde & Another National Consumer Disputes Redressal Commission NCDRC
11-02-2020 Narender Kumar Jain & Others V/S Life Insurance Corporation pf India, Haryana And Others National Consumer Disputes Redressal Commission NCDRC
11-02-2020 The Chief Senior Branch Manager, Life Insurance Corporation of India, Thiruvananthapuram Versus Valsala Gopinathan, ‘Sreevalsam', Kottooli Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-02-2020 Bharati AXA Life Insurance Co. Ltd. & Another Versus Asim Kumar Mukherjee & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
10-02-2020 Johny & Another Versus State of Kerala, Represented by Secretary, Department of Forest & Wild Life, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
10-02-2020 Life Fund, Ahmedabad Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
07-02-2020 Pooja Versus Life Insurance Corporation Through Its General Manager, Rajasthan National Consumer Disputes Redressal Commission NCDRC
06-02-2020 T. Easwaranunni & Others Versus State of Kerala, Represented by Secretary to Government, Forest & Wild Life/Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
04-02-2020 Rina Karmakar Versus Life Insurance Corporation of India, West Bengal & Others National Consumer Disputes Redressal Commission NCDRC
31-01-2020 Life Insurance Corporation of India, Reptd. by its Manager, Legal & HPF Department of Divisional Office-I, Chennai Versus P.K. Jayakumar & Others High Court of Judicature at Madras
30-01-2020 Sunil Polist Versus CPIO /Manager (CRM)/EDMS Life Insurance Corporation of India Central Information Commission
30-01-2020 Life Insurance Corporation Of India Through Assistant Secretary (Legal) Co (Legal), New Delhi Versus Kalluri Siddaiah National Consumer Disputes Redressal Commission NCDRC
30-01-2020 Pramod Poddar Versus Birla Sun Life Insurance Company Limited & Others National Consumer Disputes Redressal Commission NCDRC
29-01-2020 Chedde Mahesh Versus Birla Sun Life Insurance Co. Ltd & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
29-01-2020 Sri Varakal Raghunath Rao Versus Life Insurance Corporation of India, Rep. by its Manager, Near Inspection Bunglow, Karimnagar & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
28-01-2020 Shyamal Kumar Malik Versus Life Insurance Corporation of India & Others High Court of Judicature at Calcutta
23-01-2020 Birla Sun Life Insurance Company Limited & Others Versus Sunita Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
18-01-2020 Life Insurance Corporation of India Versus Purbita Gupta Tripura State Consumer Disputes Redressal Commission Agartala
15-01-2020 Manager, Shriram Life Insurance Company Limited & Another Versus K. Viraja National Consumer Disputes Redressal Commission NCDRC
15-01-2020 Seema Begum Versus HDFC Standard Life Insurance Company Limited & Others National Consumer Disputes Redressal Commission NCDRC
10-01-2020 Future Generali India Life Insurance Co. Ltd. Versus Harinder Udayraj Singh National Consumer Disputes Redressal Commission NCDRC
09-01-2020 HDFC Standard Life Insurance Co. Ltd., Maharashtra & Others Versus Debashish Sanyal & Another National Consumer Disputes Redressal Commission NCDRC
06-01-2020 Union of India, Represented by Its Secretary, Department of Posts, Ministry of Communication & Information Technology, New Delhi Versus Shibu M. Job, Now Working as Director (Postal Life Insurance), Kolkatha & Others High Court of Kerala
02-01-2020 Eden Realty Ventures Pvt. Ltd. Versus Life Insurance Corporation of India High Court of Judicature at Calcutta
02-01-2020 Future Retail Limited & Another Versus Life Insurance Corporation of India & Others High Court of Judicature at Calcutta
19-12-2019 Shashi Agrawal Versus Branch Manager, SBI Life Insurance Company Limited Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
18-12-2019 Anita Banerjee Versus Bajaj Allianz Life Insurance Company Limited Delhi State Consumer Disputes Redressal Commission New Delhi
06-12-2019 Viswanathan, Senior Manager, PNB Met Life India Insurance Company Ltd., (Formerly known as MetLife India Insurance Co. Ltd.), Kollam & Another Versus Myrtle Maxwell, Bethan Ville Mandakkal West, Kollam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-12-2019 Life Insurance Corporation of India, Karimnagar Versus Jinna Gangu Telangana State Consumer Disputes Redressal Commission Hyderabad
29-11-2019 Birla Sun Life Insurance Company Ltd. & Another Versus Ashok Kumar Kuthiala Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
18-11-2019 Exide Life Insurance Co. Ltd. Versus Durgesh Kumar Agarwal National Consumer Disputes Redressal Commission NCDRC
14-11-2019 Ridley Life Science Pvt. Ltd. Versus State of Assam & Another High Court of Gauhati
08-11-2019 M/s. HDFC Standard Life Insurance Company Ltd. rep. by its Managing Director & Another Versus The Permanent Lok Adalat for Public Utility Services rep. by its Secretary, Kadapa & Another High Court of Andhra Pradesh
07-11-2019 Ratna Versus Life Insurance Corporation of India & Others National Consumer Disputes Redressal Commission NCDRC
04-11-2019 Dharampal Puri Versus SBI Life Insurance Compnay Limited & Another National Consumer Disputes Redressal Commission NCDRC
31-10-2019 ICICI Prudential Life Insurance Co Ltd. Versus Amit Vijay Salvi & Another National Consumer Disputes Redressal Commission NCDRC
31-10-2019 Raj Kumar Brothers Versus Life Essentials Personal Care Private Ltd. High Court of Delhi
23-10-2019 The Senior Divisional Manager, Life Insurance Corporation of India & Another Versus Ripan Chandra Kar West Bengal State Consumer Disputes Redressal Commission Kolkata
22-10-2019 Life Insurance Corporation of India Through Assistant Secretary(Legal) Co (Legal)Cell, New Delhi Versus Dr. Manjunath Reddy National Consumer Disputes Redressal Commission NCDRC
18-10-2019 Branch Manager Bajaj Allianz Life Insurance Co. Ltd. Versus Minati Mohapatra Supreme Court of India
17-10-2019 M/s. Future Generali India Life Insurance Co. Ltd. & Another Versus Prasenjit Mondal West Bengal State Consumer Disputes Redressal Commission Kolkata
15-10-2019 Birla Sun Life Insurance Co. Ltd. & Another Versus Golla Venkateswaramma Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
14-10-2019 Exide Life Insurance Company Limited Versus Ishrat & Others Haryana State Consumer Disputes Redressal Commission Panchkula
10-10-2019 Bajaj Allianz Life Insurance Co. Ltd. & Others Versus Goverdhan Das Rijhwani & Others Rajasthan State Consumer Disputes Redressal Commission Jaipur
10-10-2019 Life Insurance Corporation of India, New Delhi Versus Prem Devi National Consumer Disputes Redressal Commission NCDRC
09-10-2019 The Chairman, Life Insurance Corporation of India, Mumbai & Others Versus Saraswathi Gopakumar, Deputy Secretary, Office of The Insurance Ombudsman, Kochi & Others High Court of Kerala
30-09-2019 Vinoth Govindharaj Versus Life Insurance Corporation of India, Rep. by the Chairman, Yogakshema, Mumbai & Another High Court of Judicature at Madras
18-09-2019 Reliance Life Sciences Private Limited Versus M/s. Genentech Inc & Others High Court of Delhi
17-09-2019 SBI Life Insurance Co. Ltd. & Another Versus Triloki Choudhary National Consumer Disputes Redressal Commission NCDRC
13-09-2019 Life Insurance Corporation of India Through Sr. Divisional Manager, Branch Una Tehsil Una, District-Una Himachal Pradesh & Another Versus Sunita Kumari National Consumer Disputes Redressal Commission NCDRC
20-08-2019 Birla Sun Life Insurance Co. Ltd. Versus Konchada Ravi Kumar National Consumer Disputes Redressal Commission NCDRC
20-08-2019 Sunita Devi Versus Life Insurance Corporation Of India & Others National Consumer Disputes Redressal Commission NCDRC
19-08-2019 Aegon Life Insurance Company Limited Versus Aviva Life Insurance Company India Ltd. High Court of Judicature at Bombay
06-08-2019 Life Insurance Corporation of India & Others Versus Jubeda Rajasthan State Consumer Disputes Redressal Commission Jaipur
05-08-2019 Balwinder Kaur Versus Life Insurance Corporation of India & Another National Consumer Disputes Redressal Commission NCDRC
30-07-2019 Future General India Life Insurance Co. Ltd. & Another Versus Shantiben Fulchand Parmar Gujarat State Consumer Disputes Redressal Commission Ahmedabad
30-07-2019 Krishna Tomar Versus SBI Life Insurance Company Ltd. & Others Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
30-07-2019 The Branch Manager, Life Insurance Coporation of India & Another Versus Sabita Singh & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
26-07-2019 Bharat Chawla Versus Kotak Mahindra Life Insurance Co. Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
24-07-2019 Life Insurance Corporation of India Versus Kempanna National Consumer Disputes Redressal Commission NCDRC
23-07-2019 Aegon Life Insurance Company Ltd. Versus Narain Singh Chauhan Union Territory Consumer Disputes Redressal Commission UT Chandigarh
22-07-2019 Life Care Real Developers Limited & Others Versus Ld. Adjudicating Officer Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
19-07-2019 Sidharth Chauhan Versus Aditya Birla Real Estate Fund Through its investment Manger & Lawful attorney, Aditya Birla Sun Life AMC Limited & Another High Court of Judicature at Bombay
19-07-2019 HDFC Standard Life Insurance Company Limited Versus Virpal Nagar National Consumer Disputes Redressal Commission NCDRC
18-07-2019 Reliance Nippon Life Insurance Co. Ltd. Versus Savita Gajanan Patil National Consumer Disputes Redressal Commission NCDRC
03-07-2019 Santosh Kumar Kejriwal Versus Life Insurance Corporation of India & Another National Consumer Disputes Redressal Commission NCDRC
01-07-2019 Bhupal Singh Thakur Versus ICICI Prudential Life Insurance Co. Ltd. & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
01-07-2019 Hemlata Verma V/S I.C.I.C.I. Prudential Life Insurance Co. Ltd. and Ors. Supreme Court of India
27-06-2019 Kum. Ponnaganti Sumedha Reddy Versus M/s. Life Insurance Corporation of India, Represented by its Grievance Redressal Officer High Court of Karnataka
18-06-2019 M/s. IU Life Sciences Private Limited, Through its Director, Mumbai Versus M/s. New India Assurance Company Ltd., Mumbai National Consumer Disputes Redressal Commission NCDRC
17-06-2019 Angels Nair, General Secretary, Animal Legal Force Integration, Ernakulam Versus The Principal Secretary to Department of Forest & Wild Life, Government of Kerala, Thiruvananthapuram & Others High Court of Kerala
14-06-2019 ICICI Prudential Life Insurance Co. Ltd. Versus Dattatrey Bhivsan Gujar National Consumer Disputes Redressal Commission NCDRC
06-06-2019 Life Insurance Corporation of India, Rep. by Mini S. Nair, Manager (L& H.P.F), Divisional Office, Ernakulam Versus David Sekhar & Another High Court of Kerala
31-05-2019 Beena Rajesh Raika Versus Birla Sun Life Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
30-05-2019 Rahul Sundaram Versus Life Insurance Corporation of India & Others National Consumer Disputes Redressal Commission NCDRC
24-05-2019 Reliance General Insurance Company Ltd. & Another Versus Colonial Life Insurance Company (Trinidad) Limited & Another High Court of Judicature at Bombay
16-05-2019 M/s. Bajaj Allianz Life Insurance Co. Ltd. & Others Versus Sylakumari, Vadakkumbhagam, Kazhakuttom, Thiruvananthapuram & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-05-2019 Reliance Life Insurance Company Ltd., Represented by the Branch Manager, Gomati Tripura Versus Biplab Das Tripura State Consumer Disputes Redressal Commission Agartala



GST Number(s) for O LIFE PRIVATE LIMITED
MAHARASHTRA 27AABCO7894G1ZZ  



Directors
DIN Name Since
03151276 NILESH ISHWAR LADDAD 01-02-2013
03072178 RAHUL ANIL BIRLA 01-02-2013
06491139 VYANKATESH RAMNIWAS RATHI 07-02-2013
06462357 NIKHIL VIJAY JAJU 01-02-2013

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