O K ENGINEERING INDUSTRIES PRIVATE LTD

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1987PTC027660 		ROC
RoC-Delhi 		Incorporation Date
20-04-1987
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
027660 		Registration Date
20-04-1987 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,51,000



Contact Information
E-Mail Address
maggarwal112@rediffmail.com
Registered Address
A-5, 2ND FLOOR MAHARANI BAGH NEW DELHI DL 110065 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to O K ENGINEERING INDUSTRIES PRIVATE LTD

Last Checked Past / Closed Litigation On 21-04-2021 08:34
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
24-04-2019 Arihant Engineering Industries and Others V/S Leo Ispat Ltd. and Others. High Court of Delhi
15-04-2019 Galvanotek Industries Private Ltd. Versus Coventry Spring & Engineering Company Ltd. & Others In the High Court of Bombay at Nagpur
27-03-2019 Ballarpur Industries Limited, through M.S. Pradeep, DGM Law, Gurgaon Versus Karapara Project Engineering, by its POA Hariharan Potti, Surat & Another High Court of Judicature at Madras
29-01-2019 M/s. Hindustan Engineering & Industries Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
28-12-2018 DCIT, Circle 6(1), Kolkata Vs. M/s. National Engineering Industries Ltd Income Tax Appellate Tribunal Kolkata
01-08-2018 Hema Engineering Industries Ltd., Represented by Suresh Kumar Kalra, Thiruvallur Versus The Assistant Commissioner, Office of the Assistant Commissioner (ST), Chennai & Another High Court of Judicature at Madras
09-07-2018 Triveni Engineering & Industries Ltd. Versus Nahar Industrial Enterprises High Court of Delhi
02-07-2018 CGST, C&CE, Jaipur V/S National Engineering Industries Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-06-2018 M/s. Vardhman Industries & Another Versus State of Rajasthan Through Principal Secretary, Department of Public Health Engineering Department, Government of Rajasthan, Government Secretariat & Another High Court of Rajasthan Jaipur Bench
30-05-2018 National Engineering Industries Ltd. Versus Cimmco Birla Ltd. National Company Law Appellate Tribunal
26-02-2018 National Engineering Industries Ltd V/S Commissioner of Customs-Ahmedabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
06-10-2017 Commissioner of Central Excise Service Tax V/S Triveni Engineering and Industries Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
06-10-2017 Triveni Engineering and Industries Ltd V/S Commissioner of Central Excise and Service Tax Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
19-05-2017 National Engineering Industries Ltd V/S Commissioner of Customs-Kandla Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
09-05-2017 Hema Engineering Industries Ltd V/S Commissioner of S.T., New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
08-05-2017 National Engineering Industries Ltd V/S C.C.E., Jaipur-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
20-02-2017 Triveni Engineering & Industries Limited Versus Nahar Industrial Enterprises Limited High Court of Delhi
06-02-2017 Rasandik Engineering Industries Ltd V/S C.C.E., Delhi-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-01-2017 Manjunatha Engineering Industries Pvt. Ltd., Represented by its Director Versus The Assistant Commissioner (CT), Hosur High Court of Judicature at Madras
21-09-2016 Reliance Nippan Lite Asset Management Limited Versus Turbomachinery Engineering Industries Ltd. In the High Court of Judicature at Hyderabad
13-06-2016 M/s. Indirani Engineering represented by its Partner Versus The Chairman and Managing Director, Tamil Nadu Small Industries Development Corporation Limited, & Another Before the Madurai Bench of Madras High Court
08-03-2016 Hindusthan Engineering & Industries Ltd. Versus Assistant Commissioner, Commercial Taxes, Corporate Division & Others High Court of Judicature at Calcutta
23-02-2016 M/s Triveni Engineering & Industries Ltd. Versus Commissioner of Central Excise, 38, M.G. Marg, Allahabad High Court of Judicature at Allahabad
25-01-2016 Commissioner of Service Tax Versus M/s. Technova Engineering Industries & Another High Court of Judicature at Madras
08-09-2015 M/s. RK Infra & Engineering (India) Pvt. Ltd. Versus M/s. Bramhani Industries Ltd. In the High Court of Judicature at Hyderabad
07-08-2015 M/s. Rana Sugar Ltd. Versus Triveni Engineering & Industries Limited & Others High Court of Delhi
15-05-2015 M/s. GMG Engineering Industries & Others Versus M/s. Issa Green Power Solution & Others Supreme Court of India
07-05-2015 Commissioner of Central Excise, Jaipur Versus M/s. National Engineering Industries Supreme Court of India
07-05-2015 Commissioner of Central Excise, Jaipur Versus M/s. National Engineering Industries Supreme Court of India
13-03-2015 Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
27-02-2015 C.C. & C. Ex., Meerut-I Versus Triveni Engineering & Industries Ltd. High Court of Judicature at Allahabad
26-02-2015 M/s. Nandi Engineering (Pvt.) Ltd. rep. by its Director D. Ravi Shankar Versus The State of Karnataka, rep. by its Secretary to Government, Department of Commerce and Industries & Others High Court of Karnataka Circuit Bench At Dharwad
25-02-2015 Andhra Pradesh Indl. Infrastructural Corporation Ltd. & Another Versus M/s. Shivani Engineering Industries Supreme Court of India
12-01-2015 Commr. of C. Ex. & Service Tax Versus Triveni Engineering And Industries Ltd. High Court of Judicature at Allahabad
01-09-2014 Bhushan Power & Steel Limited Versus Kaniska Engineering Industries Limited & Others High Court of Judicature at Calcutta
27-06-2014 Deputy Commissioner of Income-tax Versus Madras Engineering Industries (P.) Ltd. Income Tax Appellate Tribunal Chennai
26-05-2014 Commissioner of Income Tax Versus Triveni Engineering & Industries Ltd. High Court of Judicature at Allahabad
21-05-2014 Triveni Engineering & Industries Ltd. Versus State of U.P. High Court of Judicature at Allahabad
21-02-2014 Triveni Engineering and Industries Ltd. Versus The State of Karnataka, Represented by its Principal Secretary & Others High Court of Karnataka
18-02-2014 M/s. Dalal Auto Engineering Industries, Faridabad Versus Commissioner of Central Excise, Faridabad High Court of Punjab and Haryana
13-02-2014 M/s. Promac Engineering Industries Ltd. Versus Commissioner of Customs (Exports), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-01-2014 Bharat Heavy Electrical Ltd. Versus Ashutosh Engineering Industries & Others High Court of Delhi
19-12-2013 Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
16-12-2013 National Engineering Industries Limited Versus State of Rajasthan & Others High Court of Rajasthan
09-12-2013 The Triveni Engineering & Industries Limited, Uttar Pradesh Versus The State of Karnataka, rep., by its Principal Secretary, Department of Co-operation & Others High Court of Karnataka Circuit Bench At Dharwad
10-07-2013 Reliability Engineering Industries & Another Versus Aesseal India Private Limited & Others High Court of Andhra Pradesh
30-01-2013 M/s. Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
03-08-2012 Jyoti Engineering Industries Versus National Insurance Company Ltd. & Others Uttarakhand State Consumer Disputes Redressal Commission Dehradun
31-07-2012 M/s. Garlick Engineering , (An Enterprise of and owned by Empire Industries Limited) Versus The Assistant collector of Central Excise & Others High Court of Judicature at Bombay
25-04-2012 National Engineering Industries Ltd. Versus Union of India High Court of Rajasthan
09-04-2012 National Engineering Industries Limited Versus The Municipal Corporation, Jaipur & Others High Court of Rajasthan
27-01-2012 M/s. Decolyte engineering industries, rep.by its Managing Partner P. Nagarajan Versus The Chairman & Managing Director, Tamil Nadu Industrial Investment Corporation Ltd. & Others High Court of Judicature at Madras
24-01-2012 CC, New Delhi Versus M/s Krishna Engineering Industries Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
22-12-2011 Shree Engineering Industries Pvt. Ltd. & Another V/S United Bank of India. Debt Recovery Appellate Tribunal At Delhi
08-09-2011 Ramakrishna Engineering Company rep. by Managing Partner Dhinoo Gopalakrishnan Versus The State Industries Promotion Corporation of Tamil Nadu, rep. by Chairman and Managing High Court of Judicature at Madras
16-08-2011 Alpolic Industries Versus Tiger Steel Engineering (1) Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
13-06-2011 Mafatlal Engineering Industries Employees Union Versus Mumbai Mazdoor Sabha High Court of Judicature at Bombay
20-04-2011 Kaniska Engineering Industries Ltd. & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
07-04-2011 Jayaswal Neco Industries Limited (formerly known as M/s. Nagpur Engineering Company Private Limited) Versus Superintending Engineer, Maharashtra State Electricity Distribution Company Limited In the High Court of Bombay at Nagpur
17-03-2011 Triveni Engineering And Industries Ltd. Versus State Of Uttar Pradesh High Court of Judicature at Allahabad
11-03-2011 Board of Trustees of Madras Port Trust, represented by its Chairman, Madras Versus M/s. National Engineering Industries Ltd., Jaipur & Others High Court of Judicature at Madras
04-03-2011 M/s. Hyderabad Engineering Industries Versus State of Andhra Pradesh Supreme Court of India
28-02-2011 M/s. Karpara Project Engineering Represented by its Managing Partner P.V. Nair Versus Bellarpur Industries Ltd., Rep. by its Managing Director, New Delhi & Others High Court of Judicature at Madras
18-02-2011 IN THE MATTER OF TRIVENI ENGINEERING & INDUSTRIES VERSUS STATE High Court of Judicature at Allahabad
09-02-2011 R.P.V. Engineering industries Rep.By Its Partner S.P. Pandian Versus The Manager The Tamilnadu Industrial Investment Corporation Limited & Another High Court of Judicature at Madras
14-01-2011 Indian Oil Corporation Ltd. Versus M/s. Kadbrotee Engineering Industries High Court of Judicature at Bombay
22-09-2010 Pandian Engineering Industries & Another Versus Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-09-2010 Commissioner of Income Tax Versus Triveni Engineering & Industries Ltd High Court of Delhi
06-09-2010 M/S. Punj Star Industries Pvt. Ltd Versus ATNA Engineering Pvt. Ltd.& Others High Court of Delhi
31-03-2010 M/s. BPL Engineering Ltd., Versus VNS Industries Pvt. Ltd. High Court of Karnataka
18-03-2010 M/s. Texfield Engineers Rep. by its Managing Partner T.Chandramohan (died) & Others Versus Texteema Engineering Industries A Partnership firm & Others High Court of Judicature at Madras
05-01-2010 Commissioner of Central Excise, Tiruchirapalli Versus Kali Steel and Engineering Industries (P) Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-11-2009 Marvel Engineering Industries & Another Versus Commissioner of Central Excise, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-10-2009 Krithika Agro Farm Chemical & Engineering Industries Pvt. Ltd Versus Council Of Scientific & Industrial Research High Court of Delhi
09-10-2009 M/s Passi Mechanical Works, At Phullanwal Versus Jaswinder Singh Passi, M/s J.S.Passi Agro Engineering Industries & Another Intellectual Property Appellate Board
11-09-2009 Triveni Engineering & Industries Ltd Versus The Commissioner Of Income Tax High Court of Delhi
14-08-2009 Kalidas, Director Kaveri Engineering Industries Limited Trichy Versus Industrial Reconstruction Bank of India (IRBI) by authorised Official G.Venkatakrishnan Southern Zonal Office, Spencer Plaza Chennai High Court of Judicature at Madras
26-06-2009 Commissioner of Central Excise, Chennai Versus Hema Engineering Industries Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-04-2009 M/s. Sheeba Engineering Industries Rep. By its Proprietor P.T.Annamma Versus The State Bank of India Ganapathy Branch High Court of Judicature at Madras
23-01-2009 Commissioner Of Income Tax Delhi Vi New Delhi Versus Triveni Engineering and Industries Limited High Court of Delhi
18-12-2008 Triveni Engineering & Industries Ltd. Versus Delhi Jal Board & Another High Court of Delhi
12-12-2008 Poonam Engineering Works Versus Bharatbhai Khushalbhai Patel Trading as Harikrishna Industries & Another Intellectual Property Appellate Board
14-11-2008 Magotteaux Industries Pvt. Ltd. & Others Versus AIA Engineering Ltd. High Court of Delhi
23-09-2008 M/s. Eses Combines Engineering Private Limited, Rep by its Managing Director Versus Rajendran Chairman and Managing Director Tamil Nadu Small Industries Development Corporation Ltd & Another High Court of Judicature at Madras
30-05-2008 Punjab State Industrial Development Corporation Ltd Versus Triveni Engineering Industries Ltd. High Court of Delhi
04-04-2008 Kmecco Engineering Services Pvt. Ltd. Versus IAEC Industries Madras Ltd. High Court of Delhi
14-03-2008 Hindalco Industries Ltd. Versus Association of Engineering Workers Supreme Court of India
11-10-2007 Adinath Sahakari Sakhar Karkhana Versus The Triveni Engineering and Industries Ltd. High Court of Judicature at Bombay
26-06-2007 Hyderabad Engineering Industries Limited Versus State of Andhra Pradesh rep by Secretary, Municipal Administration & Another High Court of Andhra Pradesh
09-05-2007 M/s Dharamshibhai Mohan Bhai Bedia Partner of M/s. Silver Engineering Co., Rajkot Versus Sri Sai Industries, Coimbatore Intellectual Property Appellate Board
26-03-2007 ICICI Bank Limited & Others Versus M/s. Mafatlal Engineering Industries Ltd. (in liquidation) through Official Liquidator, High Court, Bombay & Others High Court of Judicature at Bombay
28-02-2007 Karpara Projects Engineering, Surat Versus Ballarpur Industries Ltd. In the High Court of Bombay at Nagpur
28-02-2007 KARPARA PROJECT ENGINEERING, SURAT VERSUS BALLARPUR INDUSTRIES LTD. High Court of Judicature at Bombay
05-10-2006 M/s. Triveni Engineering & Industries Ltd. Thru' Dy. Manager Versus Union of India & Others High Court of Judicature at Allahabad
29-08-2006 Oakwell Engineering Ltd. Versus Enernorth Industries Inc High Court of Delhi
28-07-2006 Mannesmann Rexroth (India) Limited Versus National Engineering Industries Limited High Court of Judicature at Calcutta
09-06-2006 State Bank of India Versus M/s. Vaishu Engineering Industries Ltd & Others High Court of Andhra Pradesh
09-05-2006 Desh Raj Singh Versus Triveni Engineering & Industries Ltd. & Another High Court of Delhi
20-01-2006 Triveni Engineering Industries Ltd Versus Dasuya Co-opertive Sugar Mills Ltd. & Others High Court of Delhi



Directors
DIN Name Since
00197518 PUNEET JAIN 01-07-2001
00304563 SHASHI AGGARWAL 03-04-2013

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.