National Thermal Power Corporation Limited, National Hydroelectric Power Corporation Limited and North-Eastern Electric Power Corporation Limited (Acquisition and Transfer of Power Transmission Systems) Act, 1993

	Section Title
	INTRODUCTION
	Statement of Object
1	Short title, extent and commencement	View Judgements
2	Definitions	View Judgements
3	Acquisition of rights of three companies in relation to the power transmission systems	View Judgements
4	General effect of vesting	View Judgements
5	Corporation to be liable for certain prior liabilities	View Judgements
6	Corporation to be lessee or tenant	View Judgements
7	Removal of doubts	View Judgements
8	Payment of amount	View Judgements
9	Duty of persons to account for assets, etc., in their possession	View Judgements
10	Continuance of associated personnel	View Judgements
11	Provident fund and other funds	View Judgements
12	Act to have over-riding	View Judgements
13	Penalties	View Judgements
14	Offences by companies	View Judgements
15	Protection of action taken in good faith	View Judgements
16	Power to make rules	View Judgements
17	Repeal and saving	View Judgements
	SCHEDULE I

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