At, Supreme Court of India

    By, THE HONOURABLE MR. JUSTICE A.K. SIKRI & THE HONOURABLE MR. JUSTICE N.V. RAMANA

    For the Applicants: Maninder Singh, ASG., D.L. Chidananda, Meenakshi Grover, Nalin K., Prabhas Bajaj, D.S. Mahra, Raju Ramchandran, Sr. Advocate, Anitha Shenoy, Mythili, Advocates. For the Respondents: Anand Grover, Sr. Advocate, Anil Shrivastav, Anip Sachthey, Jugal Kishore Gilda, Aniruddha P. Mayee, A. Selvin Raja, Sapam Biswajit Meitei, Linthoingambi Thongam, Naresh Kumar, I.H. Issac H., Ashok Kumar Singh, B. Balaji, D.S. Mahra, Gopal Singh, Rituraj Biswas, Vimla Sinha, Jogy Scaria, Mishra Saurabh, P.V. Yogeswaran, Rahul Kaushik, Bhuvneshwari Pathak, Shilpi Satya Priya Satyam, Devender Kr. Saini, Sanjay Kumar Visen, Mrs. Kirti Renu Mishra, Sudarshan Singh Rawat, Sunil Fernandes, V.G. Pragasam, Prabu Ramasubramanian, V.N. Raghupathy, Parikshit P. Angadi, Aruna Mathur, Avneesh Arputham, Yusuf Khan, Anuradha Arputham, M/s. Arputham Aruna & Co., Asha Gopalan Nair, Navnit Kumar, M/s Corporate Law Group, K.V. Jagdishvaran, G. Indira, Ashok Kumar Juneja, Chand Qureshi, Hemantika Wahi, K. Enatoli Sema, Edward Belho, Amit Kumar Singh, K. Luikang Michael, Suryanarayana Singh, Pragati Neekhra, S. Pathak, Seshatalpa Sai Bandaru, Nishant R. Katneshwarkar, S.S. Shamshery, Amit Sharma, Prateek Yadav, Ruchi Kohli, Soumik Ghosal, Parijat Sinha, Tripti Tandon, Amritananda Chakravorty, Purushottam Sharma Tripathi, Mukesh Kumar Singh, Ravi Chandra Prakash, Advocates.