National Capital Territory of Delhi Pension Scheme to Women in Distress in the age group of 18 to 60 years Rules, 2010


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Aims and Objective View Judgements
  3 Definitions View Judgements
  4 Eligibility View Judgements
  5 Application for Financial Assistance View Judgements
  6 Verification and sanction of assistance View Judgements
  7 Quantum of Assistance and Mode of payment View Judgements
  8 Continuation of Pension View Judgements
  9 Stopping of Assistance View Judgements
  10 Change of Address View Judgements
  11 Appellate Authority View Judgements
  12 Miscellaneous View Judgements



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