NUOVA FAOS INTERNATIONAL MANUFACTURING COMPANY PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Karnataka.Amalgamated |
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CIN U27310KA2010PTC052772 |
ROC RoC-Bangalore |
Incorporation Date 05-03-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 052772 |
Registration Date 05-03-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 14-08-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 235,00,000 |
Paid Up Capital Rs. 231,58,450 |
Contact Information |
E-Mail Address Raghavendra.ul@nuovafaos-in.com |
Registered Address No.16-B, Peenya Industrial Estate, Peenya 1st Phase, Bangalore KA 560058 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NUOVA FAOS INTERNATIONAL MANUFACTURING COMPANY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 09-01-2023 13:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NUOVA FAOS INTERNATIONAL MANUFACTURING COMPANY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00380948 | SAYEED AHMED | 05-04-2012 |
03313744 | PRASHANTH VIRUPAKSHAIAH KALENAHALLI | 04-11-2010 |
01677472 | SERGIO MINA | 05-04-2012 |
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