NORTH COTT GINNING AND TRADING COMPANY PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Haryana.Active |
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GST Number(s) 27AACCN2361E1ZR |
PAN No AACCN2361E |
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CIN U17115HR1992PTC031804 |
ROC RoC-Delhi |
Incorporation Date 08-10-1992 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 031804 |
Registration Date 08-10-1992 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 300,00,000 |
Paid Up Capital Rs. 49,23,000 |
Contact Information |
E-Mail Address commercial@tslgroup.in |
Registered Address HISSAR HISSAR HARYANA HR 125001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NORTH COTT GINNING AND TRADING COMPANY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-03-2023 00:29
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NORTH COTT GINNING AND TRADING COMPANY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for NORTH COTT GINNING AND TRADING COMPANY PRIVATE LIMITED |
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MAHARASHTRA | 27AACCN2361E1ZR |
Directors |
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DIN | Name | Since |
00197046 | MUKUL DEV TAYAL | 08-10-1992 |
03597751 | RAJENDER KUMAR LEEKHA | 12-08-2011 |
03362998 | EESHAN TAYAL | 01-08-2017 |
03597750 | DAVENDER KUMAR LEEKHA | 12-08-2011 |
01627532 | SUMITA TAYAL | 10-08-2006 |
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