NOIDA CORPORATION PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AACCN0049H1ZQ 		PAN No
AACCN0049H
CIN
U74999DL2003PTC123554 		ROC
RoC-Delhi 		Incorporation Date
16-12-2003
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
123554 		Registration Date
16-12-2003 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 80,00,000
Paid Up Capital
Rs. 31,10,770



Contact Information
E-Mail Address
noidacorp@yahoo.com
Registered Address
1352G, STREET NO-13 GOVIND PURI, KALKAJI DELHI DL 110019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NOIDA CORPORATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 01-05-2022 09:00
03-02-2022 New Okhla Industrial Development Authority (Noida) Versus Yunus & Others Supreme Court of India
31-01-2022 DCIT, Noida Versus Golf Link Hospitality Pvt. Ltd, New Delhi Income Tax Appellate Tribunal Delhi
28-01-2022 Himanshu Trading Co., Noida Versus New India Assurance Co. Ltd., Ghaziabad & Another National Consumer Disputes Redressal Commission NCDRC
20-09-2021 Parul Shali Versus Greater Noida Development Authority National Consumer Disputes Redressal Commission NCDRC
01-09-2021 M/s Honda Cars India Limited, through its Manager Legal, Greater Noida Industrial Development Area, Distt. Gautum Budh Nagar Versus R. Sharan Raj & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-01-2021 M/s. Dish TV India Ltd., Noida Versus Dy. CIT (TDS), Noida Income Tax Appellate Tribunal Delhi
03-07-2020 M/s. Psa Impex Pvt Ltd Versus Graeater Noida Industrial Development & Others High Court of Judicature at Allahabad
03-03-2020 In The Matter of: Punjab National Bank, NOIDA Uttar Pradesh Versus State Bank of India Sam Brnach, New Delhi (Branch Code-04109), New Delhi & Others National Company Law Appellate Tribunal
24-01-2020 Jkm Infra Projects Limtied, Noida Thru. Directors Versus State of U.P. & Another High Court Of Judicature At Allahabad Lucknow Bench
21-01-2020 M/s. LG. Electronics India Pvt. Ltd., Represented by its Authorised Signatory, Greater Noida Versus The Assistant Commissioner of Customs (Refunds), Chennai High Court of Judicature at Madras
17-01-2020 Mayur Farm Pvt. Ltd. Versus Alok Tandon,Chairman N.O.I.D.A. & Others High Court of Judicature at Allahabad
06-01-2020 Phoenix International Ltd V/S Commissioner of Central Excise, Noida-I Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
29-03-2019 Ulo Systems LLC, Noida Versus DCIT (International Taxation) Income Tax Appellate Tribunal Delhi
29-03-2019 Noida Employees Association & Another Versus State of U.P. & Others High Court of Judicature at Allahabad
13-03-2019 Lalit Kumar Arya & Others Versus M/s. Prabhat Zarda Factory International (Noida) & Others High Court of Delhi
13-03-2019 Lalit Kumar Arya & Others Versus M/s. Prabhat Zarda Factory International (Noida) & Others High Court of Delhi
28-12-2018 Jagmal Joshi, Gautam Budh Nagar Versus Ito, Ward- 1(5), Noida Income Tax Appellate Tribunal Delhi
10-12-2018 Commissioner of Central Excise & Service Tax, Noida Versus M/s. Sanjivani Non-Ferrous Trading Pvt. Ltd. Supreme Court of India
28-09-2018 Rajib Kumar Deb Versus The Union of India, Rep. by the Secretary, Government of India, Ministry of Human Resource Development, Noida & Others Central Administrative Tribunal Guwahati Bench Guwahati
02-08-2018 Prem Chandra Sharma Versus Greater Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
24-07-2018 Denso India Ltd. and Others V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
23-07-2018 ABN Amro Bank NV V/S Commissioner, Central Excise, Customs & Service Tax, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
19-07-2018 Simbhaoli Sugar Ltd V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
19-07-2018 Mideast (India) Ltd V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
17-07-2018 Logix Soft-Tel Pvt. Ltd. and Others V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
05-07-2018 Shree Durga Laghu Udyog V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
04-07-2018 Sheela Foam Pvt. Ltd V/S Commissioner of Central Excise, Noida-II Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
04-07-2018 Dharampal Satyapal Ltd V/S C.C. & C.E. & ST., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
02-07-2018 Commissioner of Customs, Noida Customs Commissionerate V/S Ess Aar Automotive Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
25-06-2018 Century Metal Recycling Pvt. Ltd. and Others V/S Commissioner of Customs, C.E. & S.T., Noida and Others. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
22-06-2018 Jindal Steel & Power Ltd V/S Commissioner, Customs & Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
13-06-2018 CCE, Noida V/S Indo Asian Fusegear Ltd. and Others. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
22-05-2018 C.C. & C.E. & S.T.-Noida V/S Manikya Creations Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
16-04-2018 Elin Electronics Ltd V/S Commissioner of Customs, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
04-04-2018 Commissioner of Central Excise, Commissioner, Noida-II V/S Burda Druck India Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
14-03-2018 Honda Motor Co. Ltd. Versus Asstt. Director of Income-Tax, Noida & Others Supreme Court of India
26-02-2018 Greater Noida Industrial Development Authority Versus Union of India High Court of Delhi
12-02-2018 Som Aromatics and Others V/S Commissioner, Customs & Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
29-01-2018 Northern Railways Out Agency (Noida) Versus Divisional Railway Manager, Northern Railway & Another High Court of Delhi
19-01-2018 Samsung India Electronics Pvt. Ltd V/S CC & CE & ST, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
19-01-2018 HCL Technologies Ltd V/S CC & CE & ST, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
18-01-2018 Raja Udyog Pvt. Ltd V/S CC, CE & ST, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
09-01-2018 Orient Bell Limited and Others V/S Commissioner of Central Excise, Noida and Others. Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad
04-01-2018 Sanjay Goel Versus Greater Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
15-11-2017 Mahabir Trading Corporation and Others V/S Commissioner of Central Excise & Service Tax, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
14-11-2017 Capital Meters Ltd. and Others V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
09-11-2017 Interarch Building Products P. Ltd V/S Commissioner of S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
08-11-2017 Santosh Gupta Versus Greater Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
03-10-2017 M & B Footwear Pvt. Ltd V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
28-09-2017 Al Hamad Agro Food Products P. Ltd V/S Commr. of C., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
21-09-2017 Bridal Jewellery Mfg. Co V/S Commissioner of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
14-09-2017 Central Electronics Ltd. Versus Friends Cable Industries, Noida High Court of Judicature at Allahabad
11-09-2017 Ripunjoy Sarma, PGT (English) JNV, Sanitpur, Assam Versus The Commissioner Navodaya Vidyalay Samiti, Noida & Others Central Administrative Tribunal Guwahati Bench Guwahati
23-08-2017 M/s. Smart Chip Ltd. Noida, U.P., rep. By its Authorised Signatory Pritpal Singh Sachdev & Others Versus The Secretary to Government Transport Department Chennai & Others High Court of Judicature at Madras
03-08-2017 Dharambir Singh & Co V/S Commissioner of Customs, C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
31-07-2017 Tycon Automation Pvt. Ltd V/S Commr. of Cus., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
31-07-2017 Jubilant Life Sciences Ltd V/S C.C., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
17-07-2017 Commissioner of Central Excise, Noida V/S MIT Corporation Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
07-07-2017 Apollo Metalex Pvt. Ltd V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
06-07-2017 United Cable Industries V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
04-07-2017 Applied Materials India Pvt. Ltd V/S Commr. of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
30-06-2017 EM EN Man Power Service V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
19-06-2017 HCL Comnet Ltd V/S Commissioner of Central Excise & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
13-06-2017 Dharampal Satyapal Ltd V/S Commissioner of C. Ex., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
15-05-2017 Fibcom India Ltd V/S Commissioner of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
11-04-2017 Samsung India Electronics Pvt. Ltd V/S Commissioner of Customs, Central Excise & Service Tax, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
10-04-2017 Pfeda Synthetics (P) Ltd V/S Commissioner of Customs & C.E., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
24-03-2017 Reliance Infrastructure Ltd V/S Commr. of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
22-03-2017 Commissioner of Cus. & C. Ex., Noida V/S Progressive Alloys (I) Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
16-03-2017 R.S. Chemicals V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
16-03-2017 Kohinoor Biscuit Products V/S Commissioner of C. Ex., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
08-03-2017 Schenck Rotec India Ltd V/S Commissioner of Cus, C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
03-03-2017 Samsung India Electronics Pvt. Ltd V/S Commissioner of C. Ex., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
28-02-2017 Sheela Foam Pvt. Ltd V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
28-02-2017 Raftaar Media Pvt Ltd. Versus Noida Software Technology Park Ltd. Supreme Court of India
22-02-2017 M & B Footwear Pvt. Ltd V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
22-02-2017 Commr. of Cus., C. Ex. & Service Tax, Noida V/S Camco Multi Metal Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
17-02-2017 Bansal Electric Works V/S Commissioner of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
15-02-2017 Mamta Garg and Others V/S Commissioner of Customs and Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
14-02-2017 M/s. Angel Admark Pvt. Limited, New Delhi represented by its Board of Resolution Holder C. Sudhakaran Versus M/s. Noida Software Technology Park Ltd. (NSTPL), New Delhi & Others High Court of Kerala
13-02-2017 Commissioner of Cus., C. Ex. & S.T., Noida V/S Stargold International Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
13-02-2017 Unicure India Ltd V/S Commissioner of Customs, C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
01-02-2017 Jubiliant Life Sciences Ltd V/S Commissioner of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
20-12-2016 Commissioner of Customs, Noida Versus Jibran Overseas High Court of Judicature at Allahabad
07-12-2016 New Okhala Industrial Development Authority Noida Versus Daulat Ram High Court of Judicature at Allahabad
29-11-2016 Commr. of C. Ex., Noida Versus New Holland Tractors (India) Pvt. Ltd High Court of Judicature at Allahabad
11-11-2016 NOIDA Toll Bridge Company Ltd. Versus Federation of NOIDA Residents Welfare Association & Others Supreme Court of India
14-10-2016 Seema, House No. 3084/1, Sector 47-D, Chandigarh Versus Navodaya Vidyalaya Samiti (Ministry of Human Resource Development, Department of School Education & Literacy), Government of India, B-15, Institutinal Area, Sector 62, Noida through its Commissioner & Others Central Administrative Tribunal Chandigarh Bench
22-08-2016 Jaiprakash Power Ventures Limited (Ertwhile M/S Bina Power Supply Company Ltd. since merged with Jaiprakash Power Ventures Limited) Sector 128, Noida- 201304 Uttar Pradesh & Another Versus Madhya Pradesh Electricity Regulatory & Others Appellate Tribunal for Electricity Appellate Jurisdiction
29-06-2016 Greater Noida Ind. Dev. Authority Versus Savitri Mohan & Others Supreme Court of India
24-05-2016 In the matter of: Madhu Sharan & Others Versus Noida Authority, Through CEO Administrative Complex & Others National Green Tribunal Principal Bench New Delhi
12-05-2016 M/s. Nirankari Industries Versus Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
04-03-2016 M/s. Sports & Leisure Apparel Ltd. Versus Commissioner of Central Excise, Noida Supreme Court of India
04-03-2016 M/s. Sports & Leisure Apparel Ltd. Versus Commissioner of Central Excise, Noida Supreme Court of India
23-12-2015 Kendriya Sarkari Seva Sahkari Bhumi Tatha Grih Nirman Samiti Versus Noida & Others High Court of Judicature at Allahabad
07-12-2015 M/s. Noida Software Technology Park Ltd. Versus M/s Media Pro Enterprise India Pvt. Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
20-11-2015 JLG Properties Pvt. Ltd. Versus N.O.I.D.A. High Court of Judicature at Allahabad
02-11-2015 Lalit Kumar Arya & Another Versus M/s. Prabhat Zarda Factory International (Noida) High Court of Delhi
02-11-2015 Lalit Kumar Arya & Another Versus M/s. Prabhat Zarda Factory International (Noida) High Court of Delhi
05-10-2015 Rashmi Taryon & Others Versus Noida Medicare Centre Ltd. & Others National Consumer Disputes Redressal Commission NCDRC



GST Number(s) for NOIDA CORPORATION PRIVATE LIMITED
DELHI 07AACCN0049H1ZQ  



Directors
DIN Name Since
05144877 UMESH TANGNOO 14-12-2011
00329651 AJAY SONI 14-12-2011

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