NNC BANGALORE WASTE TO ENERGY PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Karnataka.Active |
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GST Number(s) 29AAFCN6340Q1ZS |
PAN No AAFCN6340Q |
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CIN U40300KA2017PTC103108 |
ROC RoC-Bangalore |
Incorporation Date 19-05-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 103108 |
Registration Date 19-05-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address rmdebruijn@nexusnovus.com |
Registered Address WeWork Galaxy, Residency Road, Shantala Nagar Ashok Nagar Bangalore Bangalore KA 560025 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NNC BANGALORE WASTE TO ENERGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 21:10
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NNC BANGALORE WASTE TO ENERGY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for NNC BANGALORE WASTE TO ENERGY PRIVATE LIMITED |
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KARNATAKA | 29AAFCN6340Q1ZS |
Directors |
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DIN | Name | Since |
00026740 | BAVAGUTHU RAGHURAM SHETTY | 01-06-2017 |
07076783 | MARUTHIVANDITH REDDY MANNUR | 19-05-2017 |
02093209 | RUTGER MARTIJN DE BRUIJN | 19-05-2017 |
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